Jammu and Kashmir Accountability Commission Act, 2002
Jammu and Kashmir Accountability Commission Regulations, 2005
Jammu and Kashmir Accountability Commission Rules, 2005
Jammu and Kashmir Brick Kilns (Regulation) Act, 2010
Jammu and Kashmir Brick Kilns (Regulation) Rules, 2011
Jammu and Kashmir Commission of Inquiry Act, 1962
Jammu and Kashmir Commission of Inquiry Rules, 1964
Jammu and Kashmir Houses and Shops Rent Control Act, 1966
Jammu and Kashmir Houses and Shops Rent Control Rules, 1981
Jammu and Kashmir Protection of Women from Domestic Violence Act, 2010
Jammu and Kashmir Protection of Women from Domestic Violence Rules, 2011
Jammu and Kashmir School Education Act, 2002
Jammu and Kashmir School Education Rules, 2010
Jammu and Kashmir State Board of School Education Act, 1975
Jammu and Kashmir Disaster Management Rules, 2007
Jammu and Kashmir Government Business Rules, 2008
Jammu and Kashmir Nursing Council Act, 2012
Jammu and Kashmir Residential and Commercial Tenancy Act, 2012
Jammu and Kashmir Right of Prior Purchase Act, SVT. 1993 (1936 A.D.)
Jammu and Kashmir Alienation of Land (Validation) Act, 1962
Central Goods and Services tax (Extension to Jammu and Kashmir) Act, 2017
Integrated Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017
Jammu and Kashmir Child Labour (Prohibition and Regulation) Rules, 1997
Ladakh Civil Services Decentralization and Recruitment Act, 2010
Jammu and Kashmir Civil Services Decentralization and Recruitment Rules, 2010
Jammu and Kashmir Reservation Act, 2004
Jammu and Kashmir Reservation Rules, 2005
Jammu and Kashmir State Lands (Vesting of Ownership to the Occupants) Rules, 2007
Jammu and Kashmir State Lands (Vesting of Ownership to the Occupants) Act, 2001
Jammu and Kashmir Civil Services (Medical Attendance-Cum-Allowance) Rules, 1990
Appointment of Arbitrators by Chief Justice of India Scheme, 1996
Jammu and Kashmir Goods and Services Tax Act, 2017
Jammu and Kashmir Arbitration and Conciliation Act, 1997
Jammu and Kashmir Arbitration and Conciliation Rules, 1998
Scheme for Appointment of Arbitrators by Chief Justice of High Court of J&K, 2002
Jammu and Kashmir Forest (Protection) Force Act, 2001
Jammu and Kashmir Forest (Protection) Force Rules, 2012
Jammu and Kashmir Registration of Births and Deaths Rules, 1975
Jammu and Kashmir Civil Services (Higher Standard Pay Scale Scheme) Rules, 1996
The Code of Civil Procedure, Svt. 1977 (1920 A.D.)
Jammu and Kashmir Contract Act, Svt. 1977 (1920 A.D.)
Jammu And Kashmir Agrarian Reforms (Validation) Act, 1997
Jammu and Kashmir Agrarian Reforms Act, 1976
Jammu and Kashmir Agrarian Reforms Rules, 1977
Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/Determination (Prohibition and Regulation) Act, 2002
Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/determination (Prohibition and Regulation) Rules, 2006
Jammu and Kashmir Public Services Guarantee ACT, 2011
Jammu and Kashmir Public Services Guarantee Rules, 2011
Jammu and Kashmir Tenancy (Stay of Ejectment Proceedings) Act, 1966
Jammu and Kashmir Tenancy Act, SVT. 1980 (1923 A.D.)
Jammu and Kashmir Tenancy Rules, 1970
Jammu and Kashmir Civil Services (Leave) Rules, 1979
Jammu and Kashmir Prohibition on Conversion of Agricultural Land for Non-Agricultural Purposes Act, 2010
Jammu and Kashmir Alienation of Land Act, SVT. 1995 (1938 A.D)
Jammu And Kashmir Alienation of Land Rules, 1970
Jammu and Kashmir Consumer Protection Act, 1987
Jammu and Kashmir Consumer Protection Rules, 1987
Jammu and Kashmir Juvenile Justice Rules, 2007
Jammu and Kashmir Juvenile Justice Act, 1997
Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998
Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003
Jammu and Kashmir Co-Operative Societies Act, 1989
Jammu and Kashmir Co-operative Societies Rules, 2001
Jammu and Kashmir Industrial Establishments (National and Festival) Holidays Act, 1974
Jammu & Kashmir Industrial Establishments (National & Festival) Holidays Rules, 1977
Jammu and Kashmir Shops and Establishments Act, 1966
Jammu and Kashmir Shops and Establishments Rules, 1968
Jammu and Kashmir Water Resources (Regulation And Management) Act, 2010
Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011
Jammu & Kashmir Legislative Assembly Secretariat Right To Information Rules, 2012
Jammu and Kashmir Right to Information Rules, 2012
Jammu and Kashmir Right to Information Act, 2009
Notifications, Circulars, Orders, Etc.
Jammu and Kashmir Criminal Laws (Amendment) Act, 2013
Jammu and Kashmir Ministers and Ministers of State Salaries Act, 1956
Jammu and Kashmir Panchayati Raj Rules, 1996
Jammu and Kashmir State Finance Commission for Panchayats and Municipalities Act, 2011.
Jammu and Kashmir State Vigilance Commission Act, 2011
Jammu and Kashmir Prohibition of Ragging Act, 2011
Jammu and Kashmir Energy Conversation Act, 2011
Jammu and Kashmir Benami Transactions (Prohibition) Act, 2010
Jammu and Kashmir Electricity Act, 2010
Jammu and Kashmir Civil Services (Special Provisions) Act, 2010
Jammu and Kashmir Heritage Conservation and Preservation Act, 2010
Jammu and Kashmir Collection of Statistics Act, 2010
Jammu and Kashmir Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 2010
Jammu and Kashmir Municipal Ombudsman Act, 2010
Jammu and Kashmir Money Lenders and Accredited Loan Providers Act, 2010
Jammu and Kashmir Municipalities Public Disclosure Act, 2010
Jammu and Kashmir Obsolete Laws (Repeal) Act, 2010
Jammu and Kashmir Cinematograph Act, 1989
Civil Courts Act, 1977
Jammu and Kashmir Collection of Statistics Act, 1961
Jammu and Kashmir Civil Servants (Removal of Doubts and) Declaration of Rights) Act, 1956
Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997
Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997
Jammu and Kashmir State Board of Technical Education Act, 2002
State Buildings Act, 1976
Jammu and Kashmir State Commission for Backward Classes Act, 1997
Jammu and Kashmir State Electricity Regulatory Commission Act, 2000
Jammu and Kashmir State Emergency Relief Fund Act, 1960
Jammu and Kashmir State Evacuees (Administration of Property) Act, 2006
Jammu and Kashmir State Evacuees (Administration of Property) (Validation of Orders, Proceedings and Acts) Act, 1958
Jammu and Kashmir State Finance Commission Act, 2006
Jammu and Kashmir State Forest Corporation Act, 1978
Jammu and Kashmir State Legislature Members Pension Act, 1984
Jammu and Kashmir State Legislature Proceedings (Protection of Publication) Act, 1960
State Newspapers (Incitements to Offence) Act, Samvat 1971
Jammu and Kashmir State Press and Publications Act, 1989
Jammu and Kashmir State Ranbir Penal Code, 1989
Jammu and Kashmir Sheep and Sheep Products Development Board Act, 1979
Jammu and Kashmir State Town Planning Act, 1963
Jammu and Kashmir State Village and Town Patrol Act, 1959
Succession Certificate Act, 1977
Succession (Property Protection) Act, 1977
Suit Valuation Act, 1977
Jammu and Kashmir Supersession of Town Area Committees (Validation) Act, 1971
Jammu and Kashmir Suppression of Indecent Advertisements Act, 2003
Jammu and Kashmir Octroi (Repeal) Act, 1987
State Official Secrets Act, 1977
Jammu and Kashmir Opium Smoking Act, 2011
Jammu and Kashmir Collective Fines Ordinance, 1999
Egress and Internal Movement (Control) Ordinance, 2005
Enemy Agents Ordinance, 2005
Essential Services (Maintenance) Ordinance, 2001
Hoarding and Profiteering Prevention Ordinance, 2000
State Commission for Women Act, 1999
Jammu and Kashmir (Realization of Share of Produce) Ordinance, 2005
Police Enhanced Penalties Ordinance, 2005
Prevention of Corruption Ordinance, 2001
Public Servants Transfer of Immovable Property (Restriction) Ordinance, 2004
Restoration of Property Ordinance, 2004
Partition Act, 1977
Jammu and Kashmir State Partnership Act, 1996
Jammu and Kashmir Passengers Taxation Act, 1963
Jammu and Kashmir Grant of Permanent Resident Certificate (Procedure) Act, 1963
Jammu and Kashmir Pharmacy Act, 2011
Jammu and Kashmir Plant Disease and Pests Act, 1973
Plyboard Industries (Acquisition of Shares and of the Industrial Undertaking) Act, 1987
Poisons Act, 1977
Police Act, 1983
Jammu and Kashmir Preservation of Specified Trees Act, 1969
Jammu and Kashmir Prevention of Beggary Act, 1960
Jammu and Kashmir Prevention of Black Marketing and Maintenance of Supplies of Essential Commodities Act, 1988
Prevention of Corruption Act, 2006
Prevention of Cruelty to Animals Act, 1990
Jammu and Kashmir Prevention of Defacement of Property Act, 1985
Jammu and Kashmir Prevention of Fragmentation of Agricultural Holdings Act, 1960
Jammu and Kashmir Prevention of Insult to State Honour Act, 1979
Jammu and Kashmir Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988
Prevention of Ribbon Development Act, 2007
Prevention of Rum Rasum Act, 1997
Jammu and Kashmir Prevention and Suppression of Sabotages Act, 1965
Jammu and Kashmir (Prevention of Unfairmeans) Examinations Act, 1987
Prisoners Act, 1977
Prisons Act, 1977
Jammu and Kashmir Private Colleges (Regulation and Control) Act, 2002
Jammu and Kashmir Prize Competitions Act, 1956
Probate and Administration Act, 1977
Jammu and Kashmir Probation of Offenders Act, 1966
Jammu and Kashmir Profession, Trades, Callings and Employment Tax Act, 2005
Jammu and Kashmir Prohibition on Manufacture of Specified Copper Utensils (By Machine) Act, 2006
Jammu and Kashmir Prohibition on Conversion of Land and Alienation of Orchards Act, 1975
Prohibition of Hypothecation of a Human Being in Lieu of a Debt Ishtihar No. 112
Jammu and Kashmir State Prohibition of Smoking (Cinema and Theatre Halls) Act, 2009
Jammu and Kashmir Prohibition of Smoking and Non-Smokers Health Protection in Public Service Vehicles Act, 1997
Prohibition of Sale of Meat and Liquor at Vaishno Devi and Katra Svt., 1989
Prohibiting Sale of Meat and Liquor in Parmandal and Uttarbahni Svt., 1968
Jammu and Kashmir Protection of Human Rights Act, 1997
Jammu and Kashmir Provident Funds Act, 1998
Public Gambling Act, 1977
Jammu and Kashmir Public Men and Public Servants Declaration of Assets and other Provisions Act, 1983
Jammu and Kashmir Public Premises (Eviction of Unauthorised Occupants) Act, 1988
Public Prostitutes Registration Rules, 1977
Jammu and Kashmir Public Property (Prevention of Damage) Act, 1985
Jammu and Kashmir Public Safety Act, 1978
Public Servants (Inquiries) Act, 1977
Jammu and Kashmir Excise Act, 1958 (1901 A. D.)
Jammu and Kashmir Extraction of Resin Act, 1988
Fatal Accidents Act, 1977 (1920 A. D.)
Jammu and Kashmir Ferry Boats Control Act, 1971
Jammu and Kashmir Fire Force Act, 1967
Jammu and Kashmir Fiscal Responsibility and Budget Management Act, 2006
Jammu and Kashmir Fisheries Act, 1960 (1903 A. D.)
Jammu and Kashmir Flood Plain Zones (Regulation and Development) Act, 2005
Food Control Act, 1986 (1929 A.D.)
Jammu and Kashmir Forest Act, 1987 (1930 A.D.)
Jammu and Kashmir Forest (Conservation) Act, 1997
Jammu and Kashmir Forest (Sale of Timber) Act, 1987 (1931 A.D.)
Jammu and Kashmir Fruit Nurseries (Licensing) Act, 1987
General Clauses Act, 1977 (1920 A. D.)
Jammu and Kashmir General Sales Tax Act, 1962
Jammu and Kashmir Gift Goods (Unlawful Possession) Act, 1963
Jammu and Kashmir Good Conduct Prisoners (Temporary Release) Act, 1978
Jammu and Kashmir Government Gazette Act, 1945 (1888 A. D.)
Jammu and Kashmir Government Servants (Held in Detention) Act, 1956
Jammu and Kashmir Grant of Permit for Resettlement in (or Permanent Return to) the State Act, 1982
Guardians and Wards Act, 1977 (1920 A.D.)
Jammu and Kashmir Habitual Offenders (Control and Reform) Act, 1956
Jammu and Kashmir Handicrafts (Quality Control) Act, 1978
Jammu and Kashmir Highways Act, 2007 (1950 A. D.)
Jammu and Kashmir Hindu Adoptions and Maintenance Act, 1960
Hindu Disposition of Property Act, 1997 (1940 A. D.)
Hindu Inheritance (Removal of Disabilities) Act, 1997 (1940 A. D.)
Jammu and Kashmir Hindu Marriage Act, 1980
Jammu and Kashmir Hindu Marriage (Validation of Proceedings) Act, 1963
Jammu and Kashmir Hindu Minority and Guardianship Act, 1957
Hindu Widows Remarriage and Property Act, 1989, (1933 A. D.)
Jammu and Kashmir Home Guards Act, 2006 (1949 A.D.)
Jammu and Kashmir Homoeopathic Practitioners Act, 2003
Jammu and Kashmir Housing Board Act, 1976
Identification of Prisoners Act, 1994 (1937 A. D.)
Immovable Properties Requisitioning Orders (Validation) Act, 2009 (1952 A.D.)
Infant Marriages Prevention Act, 1985 (1928 A.D.)
Inspector General of Prisons (Change in Designation) Act, 2001
Jammu and Kashmir Instruments (Control of Noises) Act, 1959
Jammu and Kashmir Irrigation Act, 1978
Code of Criminal Procedure, 1989 (1933 A. D.)
Jammu and Kashmir Common Lands (Regulation) Act, 1956
Jammu and Kashmir Consolidation of Holdings Act, 1962
Jammu and Kashmir Contempt of Courts Act, 1997
Jammu and Kashmir Contingency Fund Act, 1957
Jammu and Kashmir Control of Building Operations Act, 1988
Court-Fees Act, 1977 (1920 A.D.)
Court of Wards Act, 1977 (1920 A.D.)
Jammu and Kashmir Customs Act, 1958 (1901 A.D.)
Jammu and Kashmir Debtors, Relief Act 1976
Jammu and Kashmir Delegation of Powers Act, 1983
Jammu and Kashmir Delivery of Books and Newspapers (Public Libraries) Act, 1961
Jammu and Kashmir Deputy Ministers Salaries and Allowances Act, 1957
Jammu and Kashmir Deputy Speakers and Deputy Chairmans (Emoluments) Act, 1956
Destruction of Records Act, 1977 (1920 A.D.)
Jammu and Kashmir Development Act, 1970
Jammu and Kashmir Displaced Persons (Permanent Settlement) Act, 1971
Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.)
Dowry Restraint Act, 1960
Easements Act, 1977 (1920 A.D.)
Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)
Jammu and Kashmir Electricity (Duty) Act, 1963
Jammu and Kashmir Employees Provident Funds and Miscellaneous Provisions Act, 1961
Jammu and Kashmir Entertainments Duty Act, 1959
Jammu and Kashmir Entry Tax on Goods Act, 2000
Jammu and Kashmir Entertainment Tax (Cinematograph Shows) Act, 1962
Epidemic Diseases Act, 1977 (1920 A. D.)
Evidence Act, 1977 (1920 A.D)
Dissuading Persons from Military and Police Service, Made Penal Svt, 1974
Jammu and Kashmir Advocates Welfare Fund Act, 1997
Jammu and Kashmir Aerial Ropeways Act, 2002
Jammu and Kashmir Agricultural Income Tax Act, 1962
Agriculturists Relief Act, 1983 (1926 A. D.)
Jammu and Kashmir Government Aid to Agriculturists and Land Improvement Act, 1993 (1936 A. D.)
Jammu and Kashmir Anand Marriage Act, 2011 (1954 A. D.)
Jammu and Kashmir Anatomy Act, 1959
Ancient Monuments Preservation Act, 1977 (1920 A. D.)
Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.)
Jammu and Kashmir Apartment Ownership Act, 1989
Arrests and Detentions (Validating) Act, 2006 (1949 A. D.)
Jammu and Kashmir Arya Samajist Marriages Validation Act, 1999 (1942 A. D.)
Jammu and Kashmir Ayurvedic and Unani Practitioners Act, 1959
Jammu and Kashmir Baba Ghulam Shah Badshah University Act, 2002
Baltistan Females Egress Prohibition Rules, 1958 (1901 A. D.)
Bankers Books Evidence Act, 1977 (1920 A. D.)
Jammu and Kashmir Bhudan Yagna Act, 1960
Jammu and Kashmir Big Landed Estates Abolition Act, 2007 (1950 A. D.)
Jammu and Kashmir Board of Professional Entrance Examination Act, 2002
Jammu and Kashmir Board of School Education Act, 1975
Boilers Act, 1991 (1934 A. D.)
Buddhists Polyandrous Marriages Prohibition Act, 1998 (1941 A. D.)
Camping and Mooring Sites Act, 2004 (1947 A. D.)
Cattle-Trespass Act, 1977 (1920 A. D.)
Jammu and Kashmir Charitable Endowments Act, 1989
Jammu and Kashmir Chowkidari Act, 1956
Jammu and Kashmir Christian Marriage and Divorce Act, 1957
Registration Act, 1977 (1920 A.D.)
Registration (Amendment and Validation of Transfers of Property) Act, 1955
Jammu and Kashmir Registration of Contractors Act, 1956
Jammu and Kashmir Registration of Deeds (Validating) Act, 2008 (1951 A.D.)
Jammu and Kashmir Registration of Deeds (Validation) Act, 1956
Jammu and Kashmir Registration of Deeds (Validating) Act, 1968
Jammu and Kashmir Registration of Deed (Validation) Act, 1976
Jammu and Kashmir Registration of Deeds (Validation) Act, 1985
Jammu and Kashmir, Registration of Tourist Trade Act, 1978
Jammu and Kashmir Regulation of Accounts Act, 2001 (1944 A.D.)
Religious Endowments Act, 1977 (1920 A.D)
Jammu and Kashmir Representation of the People Act, 1957
Jammu and Kashmir Requisitioning and Acquisition of Immovable Property Act, 1968
Jammu and Kashmir Restitution of Mortgaged Properties Act, 1976
Right of Prior Purchase Act, 1993 (1936. A.D.)
Jammu and Kashmir Saffron Act, 2007
Salaries and Allowances of the Members of Jammu and Kashmir State Legislature Act, 1960
Salaries and Allowances of Leaders of Opposition in the State Legislature Act, 1985
Jammu and Kashmir Sale of Goods Act, 1996 (1939 A.D.)
Sapphire Act, 1989 (1932 A. D.)
Jammu and Kashmir Self-Reliant Cooperatives Act, 1999
Jammu and Kashmir Separation of Judicial and Executive Functions Act, 1966
Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982
Sher-I-Kashmir Institute of Medical Sciences, (Grant of Degrees) Act, 1983
Jammu and Kashmir Shri Amarnath Ji Shrine Act, 2000
Jammu and Kashmir Shri Mata Vaishno Devi Shrine Act, 1988
Jammu and Kashmir Shri Mata Vaishno Devi University Act, 1999
Jammu and Kashmir Shri Shiv Khori Shrine Act, 2008
Surveillance of Bad Characters
Jammu and Kashmir Sikh Gurdwaras and Religious Endowment Act, 1973
Jammu and Kashmir Silk (Development and Protection) Act, 1988
Small Causes Court Act, 1968 (1911 A. D.)
Jammu and Kashmir Societies Registration Act, 1998 (1941 A.D.)
Jammu and Kashmir Special Security Group Act, 2000
Jammu and Kashmir Special Tribunal Act, 1988
Specific Relief Act, 1977 (1920 A.D.)
Sri Pratap Jammu and Kashmir Laws Consolidation Act, 1977 (1920 A.D.)
Stamp Act, 1977 (1920 A. D.)
Law of Inheritance Pertaining to Apostate
Appeals to be Heard by the District Magistrates Instead of the Sessions Judges
Surveillance of Bad Characters
Prohibition of Removal of Bovine Animals Beyond State Territories
Rules Relating to Exportation of Bovine Animals 1970 (1913 A. D.)
Jammu and Kashmir State Legislature (Prevention of Disqualification) Act, 1962
Jammu and Kashmir Kahcharai Act, 1994
Jammu and Kashmir Representation of the People (Supplementary) Act, 1968
Industrial Development Scheme for Jammu and Kashmir, 2017
Jammu and Kashmir Legal Services Authorities Act, 1997
Jammu and Kashmir Legal Services Authorities Rules, 1998
Jammu and Kashmir State Legal Services Authority Regulations, 1998
Jammu and Kashmir Saffron Rules, 2018
Jammu and Kashmir Government Degree Colleges (Adoption of UGC Revised Pay Levels) Rules, 2018
Government Colleges of Engineering and Technology, Jammu (Adoption of AICTE Revised Pay Levels) Rules, 2018
Jammu and Kashmir High Court Staff (Revised Pay) Rules, 2018
State Water Resources Regulatory Authority (Guidelines on Selection of Water Sources and for, ensuring availability of Water for the Water Supply Irrigation Systems) Regulations, 2018
Jammu and Kashmir Governors Special Security Force Act, 2018
Jammu and Kashmir Road Safety Fund Rules, 2018
Jammu and Kashmir Lambardari Act, 1972
State Water Resources Regulatory Authority (Manner and Guidelines to Ensure Smooth, Uninterrupted and Leakage free Supply of Water to Farmers) Regulations, 2018
Jammu and Kashmir Rights of Persons with Disabilities Act, 2018
Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018
Jammu and Kashmir State Commission for Protection of Women and Child Rights Act, 2018
Jammu and Kashmir Protection of Children from Sexual Violence Act, 2018
Jammu and Kashmir Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2018
Jammu and Kashmir Drugs and Magic Remedies (Objectionable Advertisements) Act, 2018
Jammu and Kashmir Prevention and Control of Infectious and Contagious Diseases in Animals Rules, 2018
Jammu and Kashmir Protection of Interests of Depositors (In Financial Establishments) Act, 2018
Jammu and Kashmir Panchayati Raj Act, 1989
Jammu and Kashmir Civil Services (Revised) Pay Rules, 2018
Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018
Jammu and Kashmir Metropolitan Region Development Authorities Act, 2018
Rules, to regulate proceedings for Contempt of the Subordinate Courts and the High Court of Jammu & Kashmir & Ladakh, 2023
Jammu and Kashmir Casual and Other Workers-Regular Engagement Rules, 2017
University of Ladakh Act, 2018
Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018
Jammu and Kashmir Combined Competitive Examination Rules, 2018
Jammu and Kashmir Commercial Courts Act, 2018
Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018
Jammu and Kashmir State Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 2018
Sher-e-Kashmir Institute of Medical Sciences Faculty Members (Revised Pay) Rules, 2018
Jammu and Kashmir Road Safety Council Act, 2018
Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Act, 2013
Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016
Jammu and Kashmir Minor Mineral Exploitation and Processing Rules, 2017
Jammu and Kashmir Micro and Small Enterprises Facilitation Council Rules, 2017
Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017
Jammu and Kashmir (IPS) Departmental Examination Rules, 2017
Srinagar and Jammu Cluster Universities Act, 2016
Jammu and Kashmir Chit Funds Act, 2016
Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Determination of Multi Year Generation Tariff) Regulations, 2016
Jammu and Kashmir State Electricity Regulatory Commission (Mini Grid Renewable Energy Generation and Supply) Regulations, 2016
Jammu and Kashmir Professional Engineering Colleges (Selection and Admission) Rules, 2016
Jammu and Kashmir Kerosene Oil (Licensing) Order, 2016
Jammu and Kashmir District Mineral Foundation (Composition, Contribution, Functioning, Funding and Trust) Rules, 2017
Jammu and Kashmir Private Security Agencies (Regulation) Rules, 2016
Jammu and Kashmir Biological Diversity Rules, 2015
Jammu and Kashmir Governors Secretariat (Right to Information) Rules, 2015
Jammu and Kashmir Underground Public Utilities (Acquisition of Rights of User in Land) Rules, 2015
Jammu and Kashmir Accountability Commission (Staff) Rules, 2015
Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions of Intra-State Open Access) Regulations, 2015
Jammu and Kashmir Private Security Agencies (Regulation) Act, 2015
Jammu and Kashmir Judicial Officers (Allowance, Amenities and Advances) Rules, 2015
Jammu and Kashmir State Information Commission Procedure (Management) Regulations, 2015
Jammu and Kashmir State Electricity Regulatory Commission (Grid Interactive Rooftop Solar Photo Voltaic Systems based on Net Metering) Regulations, 2015, in short, JKSERC Net Metering Regulations, 2015
Jammu and Kashmir Delegation of Powers Act, 2016
The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016
Jammu and Kashmir State Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 2016
Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997
Jammu and Kashmir Land Revenue Act, 1996
Jammu and Kashmir State Legislature (Delegation of Powers) Act, 1992
Jammu and Kashmir Cattle Trespass Act, 1977
Jammu and Kashmir Prevention of Cruelty to Animals Act, 1990
Jammu and Kashmir Code of Civil Procedure Act, 1977
Jammu and Kashmir Land Revenue (Validation) Act, 1988
Ladakh Budhists Succession to Property Act, 2000
Jammu and Kashmir Land Improvement Schemes Act, 1972
Jammu and Kashmir Muslims Marriages Registration Act, 1981
Jammu and Kashmir National Defense Fund Donations of Immovable Property (Exemption from Stamp Duty and Registration) Act, 1963
Jammu and Kashmir Nationalization of Forest Working Act, 1987
Jammu and Kashmir Natural Calamities Destroyed Areas Improvement Act, 1955
Jammu and Kashmir State Officials Secrets Act, 1977
Jammu and Kashmir Newspaper (Incitements to Offences) Act, 1971
Jammu and Kashmir Nurses, Midwives, and Health Visitors Registration Act, 1956
Jammu and Kashmir Nursing Homes and Clinical Establishments (Registration and Licensing) Act, 1963
Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Act, 2014
Jammu and Kashmir Namdha Quality Control Act, 2010 (1953 A.D.)
Jammu and Kashmir Legislative Assembly (Speakers Emoluments) Act, 1956
Levy of Tolls Act, 1995 (1938 A.D.)
Jammu and Kashmir Lunacy Act, 1977
Jammu and Kashmir Legal Practitioner (Fees) Act, 1988
Jammu and Kashmir Local Authorities Loans Act, 1997
Jammu and Kashmir Livestock Improvement Act, 1996
Limitation Act, Svt. 1995 (1938 A.D.)
Jammu and Kashmir Legislative Council Chairmans (Emoluments) Act, 1962
Jammu and Kashmir Mi grant Immovable Property Preservation, Protection and Restraint on Distress Sales) Act, 1997
Jammu and Kashmir State Civil Courts Act, 1977
Jammu and Kashmir Municipal Act, 2000
J&K State Haj Committee Rules, 2013
Jammu and Kashmir, Information Technology (Electronic Service Delivery) Rules, 2013
Jammu and Kashmir Underground Public Utilities (Acquisition of Rights of User in Land) Act, 2014
Srinagar Municipal Corporation Class-IV Services (Special Provision) Regulations, 2014
Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014
Jammu and Kashmir Municipal Corporation Act, 2000
Jammu and Kashmir Motor Vehicles Taxation Act, 1957
Islamic University of Science and Technology, Kashmir Act, 2005
Jammu and Kashmir Specified Wakafs and Specified Wakaf Properties (Management and Regulation) Act, 2004
Jammu and Kashmir Medical and Dental Education (Appointment on Academic Arrangement Basis) Rules, 2019
Transfer of Property Act, 1977
Ladakh Autonomous Hill Development Councils Act, 1997
Jammu and Kashmir Civic Laws (Special Provisions) Act, 2014
State Electricity Regulatory Commission (Terms and Conditions of Intra-State Open Access) Regulations, 2010
Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013
Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013
Jammu and Kashmir Ombudsman for Panchayats Act, 2014
Jammu and Kashmir Alienation of Land Act, 1995 (1938 A.D.)
Jammu and Kashmir Motor Spirit and Diesel Oil (Taxation of Sales) Act, 2005 (1948 A.D.)
Constitution of Jammu and Kashmir
Jammu and Kashmir Wakafs Act, 2001
Kashmir and Jammu Universities Act, 1969
State Land Acquisition Act, 1990 (1934 A.D.)
Jammu and Kashmir Value Added Tax Act, 2005
Jammu and Kashmir Nationalisation of Forest Working Rules, 1992
Preventive Detention Act, 1950
Jammu and Kashmir Migrants (Stay of Proceedings) Act, 1997
Jammu and Kashmir Land Grants Act,1960
Jammu and Kashmir Muslim Personal Law (Shariat) Application Act, 2007
Jammu and Kashmir Urban Immovable Property Tax (Repeal And Saving) Act, 2002
Jammu and Kashmir Khadi and Village Industries Board Act, 1965
Municipal Committee, Awantipora, Solid Waste Management Bye-Laws, 2019
Municipal Committee, Budgam Solid Waste Management Bye-Laws, 2019
Municipal Committee, Pattan, Solid Waste Management Bye-Laws, 2019
Municipal Committee, Shopian, Solid Waste Management Bye-Laws, 2019
Municipal Council, Anantnag, Solid Waste Management Bye-Laws, 2019
Municipal Committee, Pahalgam, Solid Waste Management Bye-Laws, 2019
Municipal Committee, Seer Hamdan, Solid Waste Management Bye-Laws, 2019
Jammu and Kashmir Reorganisation Act, 2019
Transaction of Business of the Government of Union territory of Jammu and Kashmir Rules, 2019
Jammu and Kashmir Official Languages Act, 2020
Jammu and Kashmir Drugs and Magic Remedies (Objectionable Advertisements) Rules, 2019
Jammu and Kashmir Clinical Establishments (Registration and Regulation) Rules, 2020
Jammu and Kashmir Stamps (Payment of Duty by Means of e-Stamping) Rules, 2020
Mediation and Conciliation Rules, 2019
Jammu and Kashmir Epidemic Diseases, Malaria and Dengue Regulations, 2020
Jammu and Kashmir Epidemic Disease (COVID-19) Regulations, 2020
Srinagar Municipal Corporation, Plastic Waste Management Bye-laws-2020
Municipal Committee, Reasi, Plastic Waste Management Bye-laws-2020
Municipal Committee, Chenani, Plastic Waste Management Bye-laws-2020
Municipal Committee, Ramnagar, Plastic Waste Management Bye-laws-2020
Municipal Committee, Kishtwar, Plastic Waste Management Bye-laws-2020
Municipal Committee, Ghou Manhasan, Plastic Waste Management Bye-laws-2020
Municipal Committee, Qazigund Solid Waste Management Bye-Laws, 2019
Municipal Committee, Thannamandi, Plastic Waste Management Bye-laws-2020
Municipal Council, Udhampur Plastic Waste Management Bye-laws-2020
Municipal Council, Kathua, Plastic Waste Management Bye-laws-2020
Municipal Committee, Batote, Plastic Waste Management Bye-laws-2020
Municipal Committee, Ramban, Plastic Waste Management Bye-laws-2020
Municipal Committee, Khour, Plastic Waste Management Bye-laws-2020
Municipal Committee, Akhnoor, Plastic Waste Management Bye-laws-2020
Municipal Committee, Basohli, Plastic Waste Management Bye-laws-2020
Municipal Committee, Jourian, Plastic Waste Management Bye-laws-2020
(Municipal Committee, Kalakote), Plastic Waste Management Bye-laws-2020
Municipal Committee, R. S. Pura, Plastic Waste Management Bye-laws-2020
Municipal Committee, Banihal, Solid Waste Management Bye-Laws, 2019
Municipal Committee, Nowshera, Plastic Waste Management Bye-laws-2020
Municipal Committee, Lakhanpur, Plastic Waste Management Bye-laws-2020
Municipal Committee, Arnia, Plastic Waste Management Bye-laws-2020
Municipal Committee, Bari Brahamana, Plastic Waste Management Bye-laws-2020
Municipal Committee, Thathri, Plastic Waste Management Bye-laws-2020
Jammu and Kashmir Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Ombudsman and Legal Proceedings) Rules, 2020
Municipal Committee, Bhaderwah, Plastic Waste Management Bye-laws-2020
Jammu and Kashmir Taxi Aggregator Rules, 2020
Municipal Committee, Ramgarh, Plastic Waste Management Bye-laws-2020
Municipal Council, Rajouri, Plastic Waste Management Bye-laws-2020
Municipal Committee, Sunderbani, Plastic Waste Management Bye-laws-2020
Municipal Committee, Doda, Plastic Waste Management Bye-laws-2020
Jammu and Kashmir Hindu Succession Act, 1956
Salaries and Allowances of Members of the Jammu and Kashmir State Legislature Act, 1960
Jammu and Kashmir State Aid to Industries Act, 1961
Kashmir Silk Protection Act, 1964
Jammu and Kashmir Vaccination Act, 1967
Jammu and Kashmir Urban Property (Ceiling) Act, 1971
Jammu and Kashmir Medical Termination of Pregnancy Act, 1974
Ministers and Presiding Officers Medical Facilities Act, 1975
Majority Act, 1977
Usurious Loans Act, 1977
Jammu and Kashmir Wildlife (Protection) Act, 1978
Juvenile Smoking Act, 1986
Jammu and Kashmir Nationalisation of Forest Working Act, 1987
Jammu and Kashmir Land Revenue (Validation of Orders, Proceedings and Acts) Act, 1988
Jammu and Kashmir Medical Registration Act, 1998
Municipal Council, Samba, Plastic Waste Management Bye-laws-2020
Municipal Committee, Vijaypur Plastic Waste Management Bye-laws-2020
Municipal Committee, Bishnah, Plastic Waste Management Bye-laws, 2020
Municipal Committee, Billawar, Plastic Waste Management Bye-laws-2020
Municipal Committee, Hiranagar, Plastic Waste Management Bye-laws-2020
Municipal Committee, Surnkote, Plastic Waste Management Bye-laws-2020
Jammu and Kashmir Mental Healthcare (Mental Health Authority) Rules, 2023
Municipal Committee, Banihal, Plastic Waste Management Bye-laws-2020
Municipal Committee, Parole, Plastic Waste Management Bye-laws-2020
Jammu and Kashmir Veterinary Council Act, 2001
Jammu and Kashmir Venereal Diseases Act, Svt. 2000
Levy of Tolls (Validation) Act, 2000
Transfer of Land Validation Act, 2003
Jammu and Kashmir Non-Biodegradable Material (Management, Handling and Disposal) Act, 2007
Jammu and Kashmir Vegetable Seeds Act, Svt. 2009
Transfer of Land (Validating) Act, 2011
Jammu and Kashmir Property Rights to Slum Dwellers Act, 2012
Jammu and Kashmir Golf Development and Management Authority Act, 2013
Jammu and Kashmir Property Tax Board Act, 2013
Jammu and Kashmir Shri Mata Sukhrala Devi Ji and Shri Mata Bala Sundari Shrine Act, 2013
Jammu and Kashmir Dehi Adalats Act, 2013
Jammu and Kashmir Paramedical Council Act, 2014
Jammu and Kashmir Fisheries Act, 2018
Jammu and Kashmir Natural Calamities Destroyed Areas Improvement Act, 2011 (1954 A.D.)
Municipal Committee, Katra, Plastic Waste Management Byelaws- 2020
Jammu and Kashmir Allotment of Municipal Corporation Residential Accommodation Bye-laws, 2020
JERC for UT of J&K and UT of Ladakh (Adoption of various Regulations of JERC for the state of Goa and UTs) Regulations, 2021
Rules and Regulations of the Jammu and Kashmir Academy of Arts, Culture and Languages
Jammu and Kashmir District Development Council (Reservation of Offices of Chairpersons) Rules, 2021
Jammu and Kashmir Goods and Services Tax Rules, 2017
Jammu and Kashmir Power Development Department (Re-Organisation) First Transfer Scheme, 2020
Lieutenant Governor of the Union Territory of Jammu and Kashmirs Special Security Force Rules, 2020
Jammu and Kashmir Legal Services Authority Rules, 2020
Contingency Fund of Jammu and Kashmir Rules, 2020
Jammu and Kashmir Epidemic Diseases (MUCORMYCOSIS) Regulations, 2021
Jammu and Kashmir Rights of Persons with Disabilities Rules, 2021
Jammu and Kashmir Suspension of Sentence Rules, 2020
Budgam Municipal Council, Plastic Waste Management Bye-laws-2020
Jammu and Kashmir Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2021
Jammu and Kashmir Competitive Examination (Prosecution) Rules, 2021
Jammu and Kashmir Street Vendors (Protection of Livelihood and Regulation of Street Vending) Model Scheme, 2021
Jammu and Kashmir Municipality (Procedure and Conduct of Business) Bye-laws, 2021
Jammu and Kashmir Pharmacy Council Rules, 2020
Jammu and Kashmir Criminal Law (Amendment) Act, 1983
Criminal Law Amendment Act, 1993
Jammu and Kashmir Treasure Trove Act, 1954 (1897 A.D)
Trusts Act, 1977 (1920 A.D.)
Jammu and Kashmir Willow (Prohibition on Export and Movement) (Amendment) Act, 2000
Anantnag Municipal Council, Plastic Waste Management Bye-laws-2020
Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Rules, 2021
Jammu and Kashmir Stone Crushers/Hot and Wet Mixing Plants Regulation Rules, 2021
Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2021
Jammu and Kashmir Agricultural Land (Conversion for Non- Agricultural Purposes) Regulations, 2022
Electronic Filing (e-Filing) in the High Court of Jammu and Kashmir and Ladakh and in Subordinate Courts and Tribunals of Jammu and Kashmir and Ladakh, Rules, 2021
Jammu and Kashmir Food Security Rules, 2021
Jammu and Kashmir Consumer Protection (Salary, allowances and conditions of service of President and Members of the State Commission and District Commission) Rules, 2021
Jammu Power Distribution Corporation Limited (Regularization) of PDL/TDL and other Workers Rules, 2022
Jammu and Kashmir Abadideh Survey and Record Operations Regulations, 2022
Union Territory of Ladakh Ministerial and Other Staff of the Subordinate Courts (Recruitment and Conditions of Service) Rules, 2022
Jammu and Kashmir Private Schools (Fixation, Determination and Regulation of Fee) Rules, 2022
Jammu and Kashmir Private Security Agencies (Regulation) Rules, 2022
Jammu and Kashmir Municipal Corporation (Procedure and Conduct of Business) Regulations, 2021
Jammu and Kashmir Integrated Social Security Scheme Rules, 2022
Jammu and Kashmir Subsidised Kerosene Oil (Licensing and Distribution) Order, 2022
Jammu & Kashmir Boiler Rules, 2021
Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2021
Jammu and Kashmir Social Forestry (Plantation) Rules, 2022
Jammu and Kashmir Wood-based Industries (Establishment and Regulation) Rules, 2022
Patnitop Development Authority, Solid Waste Management Bye-Laws, 2021
Scheme for levy of charges for use of land as permitted in the Master Plan or the Zonal Plan
Jammu and Kashmir Land Pass Book Rules, 2022
Jammu and Kashmir Forest Produce Transit Rules, 2020
Jammu and Kashmir Forest Produce (Sale and Registration of Depot) Rules, 2020
Jammu and Kashmir Public Servants Declaration of Assets and Other Provisions Rules, 1998
Jammu and Kashmir Registration of Contractors Rules, 1991
Jammu and Kashmir Services Selection Board (Conduct of Examinations) Regulations, 2022
Jammu and Kashmir Services Selection Board (Business and Procedure) Regulations, 2022
Jammu and Kashmir Targeted Public Distribution System (Control) Order, 2023
Jammu and Kashmir Registration of Births and Deaths Rules, 2022
Jammu and Kashmir Land Grants Rules, 2022
Jammu and Kashmir Commission for Protection of Child Rights Rules, 2022
Jammu and Kashmir Property Tax (Municipal Corporation) Rules, 2023
Jammu and Kashmir Property Tax (Other Municipalities) Rules, 2023
Live Streaming and Recording of Court Proceedings Rules of the High Court of Jammu and Kashmir and Ladakh, 2023
Jammu and Kashmir Advocates Welfare Fund Rules, 2023
Jammu and Kashmir Consumer Protection Mediation Rules, 2023
Jammu and Kashmir Motor Vehicle Aggregator Rules, 2023
Jammu and Kashmir Registration (Identity Verification for the Registration of Documents) Rules, 2023
Jammu and Kashmir Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Social Impact Assessment and Consent) Rules, 2023
Criteria for Designating Senior Advocates, 2023
Jammu and Kashmir Prohibition of Child Marriage Rules, 2023
Constitution (Jammu and Kashmir) Scheduled Tribes Order, 1989
Constitution (Jammu and Kashmir) Scheduled Castes Order, 1956
Jammu and Kashmir Special Marriage Rules, 2024
Jammu and Kashmir Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2023
Jammu and Kashmir Anand Marriage Registration Rules, 2023
Jammu and Kashmir Wildlife (Protection) Rules, 2024
Jammu & Kashmir and Ladakh, Lawyers Chambers (Allotment and License Fee) Rules, 2024
District Judiciary of the Union Territories of Jammu & Kashmir and Ladakh - use of Electronic Communication and Audio-Video Electronic Means Rules, 2025
High Court of J&K and Ladakh Gram Nyayalayas Rules, 2025
High Court of Jammu & Kashmir and Ladakh (Designation of Senior Advocates) Rules, 2025
Jammu and Kashmir Mahatma Gandhi National Rural Employment Guarantee Scheme Unemployment Allowance Rules, 2024
Jammu and Kashmir Professional Engineering Colleges (Selection and Admission) Rules, 2024
Jammu and Kashmir Tenancy Act, 2025
Jammu and Kashmir Shops and Establishments (Licensing, Regulation of Employment and Conditions of Service) Act, 2025
Union Territory of Jammu and Kashmir Electronic Processes (Issuance, Service and Execution) Rules, 2025
UTs of Jammu and Kashmir and Ladakh Civil and Criminal Courts Preparation and Supply of copies including E-true copies of Record Rules, 2025

Bare Acts Live - Jammu & Kashmir