Karnataka Reservation of Appointments of Posts (In the Civil Services of the State) for Rural Candidates Act, 2000
Karnataka State Universities Act, 2000
Karnataka Hindu Religious Institutions and Charitable Endowments Act, 1997
Karnataka Rent Act, 1999
Karnataka State Motor Vehicles (Special Provisions) Act, 2015
Karnataka Prohibition of violence against medicare service personnel and damage to property in medicare service institutions Act, 2009
Karnataka Urban Development Authorities Act, 1987
Karnataka State Civil Services (Regulation of Transfer of Medical Officers and other Staff) Act, 2011
Karnataka State Commission for Safai Karmacharis Act, 2012
Chalukyas Heritage Area Management Authority Act, 2017
Karnataka Alteration of names of certain places Act, 2016
Karnataka Repealing of Certain Enactments and Regional Laws Act, 2013
Karnataka State Civil Services (Regulation of transfer of staff of Department of Collegiate Education) Act, 2012
Karnataka Private Aided Educational Institutions Employees (Regulation of Pay, Pension and other benefits) Act, 2014
Karnataka Professional Educational Institutions (Regulation of Admission and Determination of Fee) Act, 2006
Banavasi Development Authority Act, 2018
Karnataka Regulation of Stone Crushers Act, 2011
Karnataka State Civil Services (Regulation of Transfer of Forest Officers and other officials) Act, 2016
Pilikula Development Authority Act, 2018
Karnataka Lifts, Escalators and Passenger Conveyors Act, 2012
Karnataka State Public Records Act, 2010
Hyderabad-Karnataka Area Development Board Repeal Act, 2014
Basavakalyan Development Board Rules, 2005
Karnataka Aadhaar (Targeted Delivery of Financial and Other Subsidies, benefits and Services) Act, 2018
Kaginele Development Authority Act, 2009
Universities of Agricultural Sciences Act, 2009
Prevention of Cruelty to Animals (Karnataka Second Amendment) Act, 2017
Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012
Karnataka State Law University Act, 2009
University of Horticultural Sciences Act, 2009
Prohibition of Child Marriage (Karnataka Amendment) Act, 2016
Nadaprabhu Kempegowda Heritage Area Development Authority Act, 2018
Karnataka Border Area Development Authority Act, 2010
Karnataka State Civil Services (Regulation of Transfer of Staff of Department of Technical Education) Act, 2012
Basavakalyan Development Board Act, 2005
Karnataka Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Special Provisions) Act, 2006
Karnataka Appropriation (Vote on Account) Act, 2015
Karnataka Appropriation Act, 2017
Karnataka Samskrita Vishwavidyalaya Act, 2009
Reva University Act, 2012
Karnataka Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Special Provisions) Act, 2011
Karnataka Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Special Provisions) Act, 2012
Krantiveera Sangolli Rayanna Kshetra Development Authority Act, 2016
Azim Premji University Act, 2010
Vellore Institute of Technology Bangalore Act, 2012
M.S. Ramaiah University of Applied Sciences Act, 2012
Mahatma Gandhi Rural Development and Panchayat Raj University Act, 2016
PES University Act, 2012
Sharan Basva University Act, 2012
Adichunchanagiri University Act, 2012
Karnataka Daily Wage Employees Welfare Act, 2012
Dayananda Sagar University Act, 2012
Karnataka Private Medical Establishments Act, 2007
Karnataka Tourism Trade (Facilitation and Regulation) Act, 2015
Sahyadri Heritage Development Authority Act, 2011
Amrutha Sinchana Spiritual University Act, 2012
Kannada Language Learning Act, 2015
Karnataka Part time Job Oriented Course Employees Absorption Act, 2011
Sri Devaraj Urs University Act, 2012
Karnataka Conferment of Ownership on Mulageni or Volamulageni Tenants Act, 2011
Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009
Karnataka Essential Services Maintenance Act, 2013
Karnataka State Commission for Backward Classes Act, 1995
Karnataka Conduct of Government Business in the State Legislature Act, 2005
Karnataka Compulsory Service by Candidates completed Medical Courses Act, 2012
Karnataka State Higher Education Council Act, 2010
Karnataka Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Special Provisions) Act, 2007
Karnataka State Civil Services (Regulation of transfer of teachers) Act, 2007
Karnataka Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Special Provisions) Act, 2014
Karnataka Protection of Interest of Depositors in Financial Establishments Act, 2004
Karnataka Tank Conservation and Development Authority Act, 2014
Karnataka Sugarcane (Regulation of Purchase and supply) Act, 2013
Alliance University Act, 2010
Institute of Trans-disciplinary Health Sciences and Technology Act, 2013
Vydehi University Act, 2013
Karnataka Information Technology Investment Regions Act, 2010
Karnataka Land Grabbing Prohibition Act, 2011
Rai Technology University, Bangalore Act, 2012
Karnataka Maritime Board Act, 2015
Presidency University Act, 2013
Srinivas University Act, 2013
J.S.S. Science and Technology University Act, 2013
Karnataka Public Safety (Measures) Enforcement Act, 2017
Arka University Act, 2012
Karnataka State Road Safety Authority Act, 2017
C.M.R University Act, 2013
Karnataka Prevention and Eradication of Inhuman Evil Practices and Black Magic Act, 2017
KLE Technological University Act, 2012
Karnataka Repealing of Certain Enactments Act, 2017
Garden City University Act, 2013
New Baldwin University Act, 2013
Karnataka Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Special Provisions) Act, 2013
Karnataka Land Revenue Act, 1964
Payment of Travelling Allowance (To Non-official Members of Committees, Commissions or other bodies) Rules, 2015
Karnataka Scheduled Castes sub-allocation and Tribal sub-allocation (Planning, Allocation and Utilization of Financial Resources) Act, 2013
Bangalore City Planning Area Zonal Regulations (Amendment and Validation) Act, 1996
Karnataka Krishna Basin Development Authority Act, 1992
Bangalore Palace (Acquisition and Transfer) Act, 1996
Mysore Palace (Acquisition and Transfer) Act, 1998
Karnataka Project Bellary to Moka (AP Boarder) on Kampli-Kurugodu State Highway-132 for a length 25.27 km. 2 Collection of Road Toll or User Fee (Determination of Rates and Collection) Rules, 2018 for State Highways, Standalone Structures
Karnataka Ceiling on Government Guarantees Act, 1999
Karnataka Project Sindhanur to Kushtagi via Tavar ra on Sindhanur-Hemmadaga State Highway-30 for a length - 75.00 km. ollection of Road Toll or User Fee (Determination of Rates and Collection Rules, 2018 for State Highways, Standalone Structures
Karnataka Electricity Reform Act, 1999
Karnataka Repealing (Regional Laws) Act, 2011
Karnataka Tax on Lotteries Act, 2004
Karnataka Right to Information Act, 2000
Karnataka Transparency in Public Procurements Act, 1999
Karnataka Panchayat Raj Act, 1993
Nie University Act, 2019
Karnataka Extension of Consequential Seniority to Government Servants Promoted on the Basis of Reservation (to the Posts in the Civil Services of the State) Act, 2017
Karnataka Koragas (Prohibition of Ajalu Practice) Act, 2000
R V University Act, 2019
Jagath University Act, 2018
Karnataka Ground Water (Regulation and Control of Development and Management) Act, 2011
Karnataka Repealing and Amending (Regional Laws) Act, 2009
Karnataka Sakala Services Act, 2011
Sri Sathya Sai University for Human Excellence Act, 2018
Khaja Bandanawaz University Act, 2018
Kitturu Development Authority Act, 2011
Karnataka Janapada Vishwavidyalaya Act, 2011
Karnataka Civil Services (Water Resources Services) (Special Recruitment of Assistant Engineers and Junior Engineers) Act, 2013
Roerich and Devikarani Roerich Estate (Acquisition and Transfer) Act, 1996
Shri Dharmasthala Manjunatheshwara University Act, 2018
Manipal University Bangalore Act, 2012
Karnataka Oil Palm (Regulation of Cultivation, Production and Processing) Act, 2013
Karnataka Agricultural Pests and Diseases Act, 1968
Karnataka Devadasis (Prohibition of Dedication) Act, 1982
Karnataka Lake Conservation and Development Authority Act, 2014
Karnataka Goods and Services Tax Act, 2017
Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013
Karnataka Prevention of Cow Slaughter and Cattle Preservation Act, 1964
Karnataka Control of Organized Crimes Act, 2000
Karnataka Determination of Seniority of the Government Servants Promoted on the Basis of Reservation (to the Posts in the Civil Services of the State) Act, 2002
Karnataka Fiscal Responsibility Act, 2002
Karnataka Ground Water (Regulation for Protection of Sources of Drinking Water) Act, 1999
Hampi World Heritage area Management Authority Act, 2002
Karnataka Industries (Facilitation) Act, 2002
Karnataka Inland Fisheries (Conservation Development and Regulation) Act, 1996
Karnataka Local Fund Authorities Fiscal Responsibility Act, 2003
Karnataka Municipalities Act, 1964
Karnataka Prohibition of Charging Exorbitant Interest Act, 2004
Karnataka Repealing and Amending Act, 2002
Karnataka Selection of Candidates for Admission to Medical, Dental and Engineering Courses (Special Provisions) Act, 2004
Karnataka Special Tax on Entry of Certain Goods Act, 2004
Karnataka State Commission for the Scheduled Castes and the Scheduled Tribes Act, 2002
Karnataka Prohibition of Smoking and Protection of Health of Non-Smokers Act, 2001
Karnataka Value Added Tax Act, 2003
Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004
KERC (Security Deposit) Regulations, 2007
Karnataka Right of Children to Free and Compulsory Education Rules, 2012
University of Trans-disciplinary Health Sciences and Technology Act, 2013
Karnataka Souharda Sahakari Act, 1997
Karnataka Municipal Corporations Act, 1976
Karnataka Gram Swaraj and Panchayat Raj Act, 1993
Karnataka Forest Act, 1963
Karnataka Co-Operative Societies Act, 1959
Karnataka Sales Tax Act, 1957
Karnataka Land Reforms Act, 1961
Karnataka Education Act, 1983
Karnataka Industrial Areas Development Act, 1966
Karnataka Apartment Ownership Act, 1972
Bangalore City Civil Court Act, 1979
Bangalore Water Supply and Sewerage Act, 1964
Bangalore Development Authority Act, 1976
Visvesvaraya Technological University Act, 1994
Karnataka (Sandur Area) Inams Abolition Act, 1976
Karnataka (Belgaum and Gulbarga Areas) Religious and Charitable Inams Abolition Act, 1973
Karnataka Certain Inams Abolition Act, 1977
Karnataka Motor Vehicles Taxation Act, 1957
Karnataka Stamp Act, 1957
Karnataka Irrigation (Levy of Betterment Contribution and Water Rate) Act, 1957
Karnataka Anatomy Act, 1957
Karnataka Contingency Fund Act, 1957
Karnataka Khadi and Village Industries Act, 1956
Karnataka Ministers Salaries and Allowances Act, 1956
Karnataka Legislature (Prohibition of Simultaneous Membership) Act, 1956
Karnataka Legislature (Prevention of Disqualification) Act, 1956
Karnataka Agricultural Produce Marketing (Regulation and development) Act, 1966
Karnataka Agricultural Income-Tax Act, 1957
Karnataka Ancient and Historical Monuments and Archeological Sites and Remains Act, 1961
Karnataka State Civil Services (Prevention of Strikes) Act, 1966
Karnataka Medical Registration Act, 1961
Karnataka Village Offices Abolition Act, 1961
Karnataka School Examination and Assessment Board Act, 1966
Karnataka Cattle Trespass Act, 1966
Karnataka Homeopathic Practitioners Act, 1961
Karnataka Live-Stock Improvement Act, 1961
Karnataka Habitual Offenders Act, 1961
Karnataka Ports (Landing and Shipping Fees) Act, 1961
Karnataka Animal Diseases (Control) Act, 1961
Karnataka Police Act, 1963
Karnataka Small Cause Courts Act, 1964
Karnataka Civil Courts Act, 1964
Karnataka Borstal Schools Act, 1963
Karnataka Cinemas (Regulation) Act, 1964
Karnataka Prisoners Act, 1963
Karnataka Dramatic Performances Act, 1964
Karnataka Highways Act, 1964
Karnataka Fire Force Act, 1964
Karnataka Court-Fees and Suits Valuation Act, 1958
Karnataka Excise Act, 1965
Karnataka Public Libraries Act, 1965
Karnataka Advocates Welfare Fund Act, 1983
Karnataka Marriages (Registration and Miscellaneous Provisions) Act, 1976
Karnataka Marriage (Registration and Miscellaneous Provisions) Rules, 2006
Karnataka Lokayukta Act, 1984
Karnataka Nurses, Midwives and Health Visitors Act, 1961
Karnataka High Court Act, 1961
Karnataka Shops and Commercial Establishments Act, 1961
Karnataka Ayurvedic, Naturopathy, Siddha, Unani And Yoga Practitioners Registration And Medical Practitioners Miscellaneous Provisions Act, 1961
Karnataka Housing Board Act, 1962
Karnataka Warehouses Act, 1961
Karnataka Improvement Boards Act, 1976
Karnataka Money Lenders Act, 1961
Karnataka Prevention of Dangerous Activities of Bootleggers, Drug offenders, Gamblers, Goondas, Immoral Traffic Offenders, Slum-Grabbers and Video or Audio pirates Act, 1985
Karnataka Pawnbrokers Act, 1961
Karnataka State Civil Services Act, 1978
Karnataka Electricity (Taxation on Consumption or Sale) Act, 1959
Karnataka Fishing Harbour Terminals Authority Act, 1986
Karnataka Labour Welfare Fund Act, 1965
Karnataka Irrigation Act, 1965
Karnataka Parks, Play-fields and Open Spaces (Preservation and Regulation) Act, 1985
Karnataka Prohibition Act, 1961
Karnataka State Commission for Women Act, 1995
Karnataka Public Service Commission (Conduct of Business and Additional Functions) Act, 1959
Karnataka Local Authorities (Prohibition of Defection) Act, 1987
Karnataka Health Cess Act, 1962
Kannada Development Authority Act, 1994
Karnataka State Minorities Commission Act, 1994
Karnataka Toddy Workers Welfare Fund Act, 1981
Karnataka Public Premises (Eviction of Unauthorised Occupants) Act, 1974
Karnataka Home Guards Act, 1962
Karnataka Educational Institutions (Prohibition of Capitation Fee) Act, 1984
Kudala Sangama Development Board Act, 1994
Bayaluseeme Development Board Act, 1994
Bangalore Metropolitan Region Development Authority Act, 1985
Karnataka Scheduled Castes, Scheduled Tribes and Other Backward Classes (Reservation of seats in Educational Institutions and of Appointments or posts in the services under the State) Act, 1994
Rajiv Gandhi University of Health Sciences Act, 1994
Karnataka State Open University Act, 1992
Karnataka Land Grant Rules, 1969
Karnataka Scheduled Castes, Scheduled Tribes and other Backward Classes (Reservation of Appointments, etc.) Act, 1990
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978
Karnataka Societies Registration Act, 1960
Karnataka General Clauses Act, 1899
Karnataka Slum Areas Development Act, 1973
Karnataka Provisional Collection of Taxes Act, 1974
Karnataka State Civil Services (Regulation of Promotion, Pay and Pension) Act, 1973
Karnataka State Servants (Determination of Age) Act, 1974
Karnataka Lifts Act, 1974
Karnataka Urban Water Supply and Drainage Board Act, 1973
Karnataka Electricity Supply Undertakings (Acquisition) Act, 1974
Karnataka Tax on Entry of Goods Act, 1979
Karnataka Tax on Luxuries Act, 1979
Karnataka Town and Country Planning Act, 1961
Karnataka Transparency in Public Procurements Rules, 2000
Karnataka Minor Mineral Concession Rules, 1994
Karnataka Preservation of Trees Act, 1976
Karnataka Power Transmission Corporation (Recovery of Dues) Act, 1976
Karnataka Service Examinations Act, 1976
Karnataka Tax on Professions, Trades, Callings and Employments Act, 1976
Karnataka Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1972
Karnataka Acquisition of Lands for Grant of House Sites Act, 1972
Karnataka Departmental Inquiries (Enforcement of Attendance of Witnesses, Production of Documents and Miscellaneous Provisions) Act, 1981
Prevention of Destruction and Loss of Property Act, 1981
Karnataka Prevention of Incitement to Refuse or to Defer Payment of Tax Act, 1981
Karnataka Land (Restriction on Transfer) Act, 1991
Karnataka Payment of Subsistence Allowance Act, 1988
Karnataka Supply of Forest Produce by Government (Revision of Agreements) Act, 1987
Malnad Area Development Board Act, 1991
Karnataka Open Places (Prevention of Disfigurement) Act, 1981
Karnataka Famine Relief Fund Act, 1963
Karnataka Entertainments Tax Act, 1958
Karnataka Regularisation of Unauthorised Constructions in Urban Areas Act, 1991
Karnataka Debt Relief Act, 1980
Karnataka Co-Operative Textile Mills (Acquisition and Transfer) Act, 1986
National Law School of India Act, 1986
Karnataka Agricultural Credit Pass Book Act, 1984
Kannada University Act, 1991
Karnataka Cauvery Basin Irrigation Protection Act, 1991
Karnataka Prohibition of Beggary Act, 1975
Karnataka Official Language Act, 1963
Karnataka Debt Relief Act, 1976
Karnataka Industrial Establishments (National and Festival Holidays) Act, 1963
Karnataka Marine Fishing (Regulation) Act, 1986
Karnataka Relief Undertakings (Special Provisions) Act, 1977
Karnataka Treasure Trove Act, 1962
Karnataka Government Parks (Preservation) Act, 1975
Mythic Society (Dissolution and Management) Act, 1976
Karnataka Traffic Control Act, 1960
Karnataka Public Moneys (Recovery of Dues) Act, 1979
Karnataka Legislature Salaries, Pensions and Allowances Act, 1956
Karnataka Agricultural Credit Operations and Miscellaneous Provisions Act, 1974
Karnataka Prevention of Animal Sacrifices Act, 1959
Karnataka Command Areas Development Act, 1980
Karnataka Prohibition of Admission of Students To The Un-Recognised and Un-Affiliated Educational Institutions Act, 1992
Karnataka Appellate Tribunal Act, 1976
Karnataka Parliamentary Secretaries Salary, Allowances and Miscellaneous Provisions Act, 1963
Karnataka (Abolition of Cash Grants) Act, 1967
Karnataka Silkworm Seed Cocoon and Silk Yarn (Regulation of Production, Supply, Distribution and Sale) Act, 1959
Karnataka Conferment of Ownership on Mulageni or Volamulageni Tenants Rules, 2016
Karnataka Parliamentary Secretaries (Functions and Duties) Rules, 2016
Karnataka Ayurvedic and Unani Practitioners Registration and Medical Practitioners Miscellaneous Provisions Rules, 1964
Karnataka Debt Relief Act, 2018
Karnataka Conduct of Government Litigation Rules, 1985
Karnataka Administrative Tribunal (Contempt of Tribunal Proceeding) Rules, 1987
Karnataka Guarantee of Services to Citizens Rules 2012
High Court Account Rules, 1965
High Court of Karnataka (Contempt of Court Proceedings) Rules, 1981
High Court of Karnataka Rules, 1959
Rules Governing Probate and Administration Matters, 1964
Karnataka Universities of Agricultural Sciences Act, 1963
Karnataka Race Courses Licensing Act, 1952
Right To Fair Compensation and Transparency In Land Acquisition, Rehabilitation and Resettlement (Karnataka Amendment) Act, 2019
Karnataka Existing Laws (Construction of References to Values) Act, 1957
Karnataka Government (Transaction of Business) Rules, 1977
Karnataka Biological Diversity Rules, 2005
Karnataka Government Business Rules, 2007
Karnataka Good Samaritan and Medical Professional (Protection and Regulation During Emergency Situations) Act, 2016
District Mineral Foundation Rules, 2016
Karnataka State Civil Services (Regulation of Transfers and Postings of Forest Officers and other Officials) Act, 2016
High Court of Karnataka (Conduct of Proceedings by Party-in-Person) Rules, 2018
Karnataka State Micro and Small Enterprises Facilitation Council Rules, 2018
Karnataka Innovation Authority Act, 2020
Karnataka Prevention of Slaughter and Preservation of Cattle Act, 2020
Karnataka (Licensing of Electrical Contractors, Special wiring permit and grant of certificates and permits to Electrical Supervisors and Wiremen) Rules, 2012
Karnataka State Civil Services (Prohibition of Absorption of the Services of the Employees of the Establishments in Public Sector into Public Service) Act, 2020
Karnataka (Designation of Senior Advocates) Rules, 2018
Minimum Wages (Karnataka Amendment) Act, 2017
Karnataka Government (Allocation of Business) Rules, 1977
Karnataka Epidemic Diseases Act, 2020
Karnataka Appellate Tribunal Regulations, 1979
Karnataka Right to Information Rules, 2005
Karnataka State Civil Services (Regulation of transfer of teachers) Act, 2020
Karnataka State Civil Services (Regulation of Transfer of Staff of Department of Technical Education) (Repeal) Act, 2020
Karnataka Municipal Corporations (Election) Rules, 1979
Karnataka Infectious Diseases (COVID-19) Regulations, 2020
Karnataka Epidemic Diseases (COVID-19) Regulations, 2020
Karnataka State Disaster Management Authority (Composition) Rules, 2021
Karnataka Motor Vehicles Rules, 1989
Karnataka Lokayukta Rules, 1985
Kannada Language Learning Rules, 2017
Karnataka State Civil Services (Regulation of Transfer of Staff of Department of Collegiate Education) (Repeal) Act, 2020
Karnataka Parliamentary Secretaries Salary, Allowances and Miscellaneous Provisions (Repeal) Act, 2020
Karnataka Grama Swaraj and Panchayat Raj (Staffing Pattern, Scale of Pay, Method of Recruitment and other Conditions of service of Employees of Grama Panchayat) Rules, 2020
Karnataka Electricity Regulatory Commission (Procurement of Energy from Renewable Sources) Regulations, 2011
Karnataka Educational Institutions (Regulation of certain fees and donations) Rules, 1999
Karnataka Educational Institutions (Control of Private Educational Institutions) Rules, 1999
Adichunchanagiri University Rules, 2019
Alliance University Rules, 2019
Karnataka State Police Services (Direct Recruitment of Meritorious Sportspersons to the cadres of Police Constables, Sub-Inspectors of Police and Deputy Superintendents of Police) (Special) Rules, 2020
Karnataka Educational Institutions (Classification and Registration) Rules, 1997
Karnataka Educational Institutions (Classification, Regulation and Prescription of Curricula etc.,) Rules, 1995
Karnataka Private Educational Institutions Discipline and control) Act, 1975
Karnataka Private Educational Institutions (Discipline and Control Rules, 1978).
Karnataka Education Institutions (Appellate Authority) Rules 1998
Karnataka Educational Institutions (Appeal, Revision and Review) Rules, 1998
Karnataka Educational Institutions (Enquiry and Service of notice etc.,) Rules, 2001
Karnataka Gram Swaraj and Panchayat Raj (Reservation of seats in Taluk Panchayats and Zilla Panchayats by Rotation) Rules, 2021
Karnataka Educational Institutions (Grant-in-Aid-for-Primary, Secondary and Pre-university Educational institutions) Rules, 1998
Karnataka Educational private Aided Institutions (Pre-Primary Education Employees Pension) Rules, 1998
Karnataka Educational Institutions (Recognition of Primary And Secondary Schools) Rules, 1999
Karnataka Educational Institutions (Registration and Recognition of Commerce Institute) Rules, 1999
Karnataka Educational Institutions (Recruitment and terms and conditions of service of employees in Private Aided Primary and Secondary Educational Institutions) Rules, 1999
Karnataka Educational Institutions (Certain terms and conditions of service of employees in Private unaided Primary and Secondary and Pre-University educational institutions) Rules, 2005
Karantaka Educational Institutions (Ancillary Services in Recognised Educational Institutions) Rules, 2000
Karnataka Educational Institutions (Ancillary Services in Recognised Educational Institutions) Rules, 1999
Karnataka Educational Institutions (Recruitment and terms and conditions of service of employees in Aided Colleges of Education and Teachers Training Institutes) Rules, 2001
Mysore Compulsory Primary Education Act, 1961
Mysore Compulsory Primary Education Rules, 1961
Karnataka Selection of candidates for admission to Teachers Higher Course Rules, 1995
Karnataka Selection of candidate for admission to Bachelor of Education (B.Ed.) Course Rules, 1995
Karnataka Selection of candidate for admission to Teachers Certificate Higher Course (T.C.H.) and Bachelor of Education Course (B.Ed.) 1996
Karnataka Selection of Candidates for admission to Diploma in Education Course (D.Ed) Rules, 2002
Karnataka Scheduled Castes, Scheduled Tribes and Other Backward Classes (Reservation of Appointment etc.) Rules, 1992
Mysore Secondary Education Examination Board Rules, 1966
Mysore Secondary Education Examination Board First Regulations, 1966
Mysore Secondary Education Examination Board First Bye-laws 1966
District Level VII Standard Public Examination Rules, 1997
Karnataka Tutorial Institutions (Registration and Regulation) Rules, 2001
Karnataka Economic Offences (Inapplicability of Limitation) Act, 1981
Karnataka Village Defence Parties (Repeal) Act, 2004
Tunga Bhadra Sugars (Deve Sugars) Limited (Acquisition and Transfer of Undertaking) (Repeal) Act, 2001
Evacuee Interest (Separation) Supplementary Act, 1961
Karnataka Local Authorities (Official Language) Act, 1981
Karnataka Religious Structures (Protection) Act, 2021
Mysore Betting Tax Act, 1932
Karnataka Krishna Basin Development Authority (Repeal) Act, 2021
Vidyashilp University Act, 2020
Sri Jagadhguru Murugarajendra University Act, 2020
Atria University Act, 2020
New Horizon University Act, 2021
St. Josephs University Act, 2021
Karnataka Prison Development Board Act, 2021
Chanakya University Act, 2021
Karnataka State Civil Services (Regulation of Transfer of Teaching Staff of Department of Technical Education) Rules, 2021
Karnataka State Civil Services (Regulation of Transfer of Teaching Staff of Department of Collegiate Education) Rules, 2021
Lakkundi Heritage Area Development Authority Act, 2020
Karnataka Repealing of Certain Enactments and Regional Laws Act, 2020
Bruhat Bengaluru Mahanagara Palike Act, 2020
Karnataka Regulation of Pay and Pension of Teachers in Higher Educational Institutions Act, 2020
Karnataka Civil Services (Absorption of certain employees of Mysore Lamps Works Ltd., Bangalore in the Karnataka Government Secretariat Services, Commercial Tax Department, Energy Department, Directorate of Health and Family Welfare Services, Karnataka Government Insurance Department and Public Works, Ports and Inland Water Transport Department) (Special) Rules, 2020
Karnataka Directorate Health and Family Welfare Services (Recruitment of Senior Medical Officer/Specialists, General Duty Medical Officers and Dental Health Officers) (Special) Rules, 2020
Karnataka Gram Swaraj and Panchayat Raj (Gram Panchayat) (Telecommunication Infrastructure Tower and Overground Cable or Underground Optical Fibre Cable Infrastructure) Bye-Laws, 2021
Karnataka Real Estate (Regulation and Development) (First Amendment) Rules, 2020
Karnataka Electric Bike Taxi Scheme, 2021
Karnataka Public Service Commission (Conditions of Service) Regulations, 1957
Karnataka Consumer Protection Rules, 2020
Karnataka Civil Services (Direct Recruitment) (General) Rules, 2021
Karnataka Agriculture Services (Cadre and Recruitment) Rules, 2021
Karnataka Recruitment of Gazetted Probationers (Appointment by Competitive Examinations) Rules, 1997
Karnataka Planning Authority Rules, 1965
Karnataka Real Estate (Regulation and Development) Rules, 2017
Karnataka Excise (Lease of the Right of Retail Vend of Wine or Fortified Wine) (Amendment) Rules, 2021
Karnataka Excise (Lease of the Right of Retail Vend of Beer) Rules, 1976
Karnataka Panchayath Raj Engineering Services (Cadre and Recruitment) Rules, 2021
Karnataka Civil Services (Appointment on Compassionate Grounds) Rules, 1996
Karnataka Civil Services (1998 batch Gazetted Probationers) (Declaration of Probation and Fixation of Pay) (Special) Rules, 2021
Karnataka Civil Services (Computer Literacy Test) Rules, 2012
Karnataka Banning of Unregulated Deposit Schemes Rules, 2020
Karnataka Panchayat Raj (Conduct of Election) Rules, 1993
Karnataka Air (Prevention and Control of Pollution) Rules, 1983
Karnataka State Board for the prevention and Control of Water Pollution (Procedure for Transaction of Business) and the Water (Prevention and Control of Pollution) Rules, 1976
Karnataka Prison Rules, 1974
Karnataka Mental Healthcare Rules, 2021
Karnataka Ground Water Directorate Services (Cadre and Recruitment) Rules, 2021
Karnataka Factories, Boilers, Industrial Safety and Health Services (Cadre and Recruitment) Rules, 2019
Karnataka Prisons Act, 1963
Mysore (Religious and Charitable) Inams Abolition Rules, 1956
Karnataka Civil Services (Validation of Selection and Appointment of 2011 Batch Gazetted Probationers) Act, 2022
Karnataka Municipalities (Absorption of Certain Employees from the Mysore Acetate and Chemicals Limited in Urban Local Bodies) (Special) Rules, 2021
Karnataka Regulation of Stone Crushers Rules, 2012
Karnataka Animal Husbandry and Veterinary (Recruitment of Veterinary Officers) (Special) Rules, 2022
Atria University Rules, 2022
Karnataka Land Revenue (Amendment) Rules, 2022
Election Petitions Procedure Rules, Karnataka
High Court of Karnataka (Service and Kannada Language Examinations) Rules, 1975
Writ Proceedings Rules, 1977
Karnataka Compulsory Service by Candidates Completed Medical Courses (Counseling, Allotment and Certification) Rules, 2015
Karnataka Industrial Establishments (National and Festival Holidays) Rules, 1964
Karnataka Contingency Fund Rules, 1957
Karnataka Poisons (Possession and Sale) Rules, 2015
Karnataka Prevention and Control of Infectious and Contagious Diseases in Animals (Check Post and Quarantine Camp, Manner of Inspection etc.,) Rules, 2014
Karnataka State Civil Services (Regulation of Transfer of Teachers) Rules, 2017
Karnataka Administrative Tribunal (Procedure) Rules, 1986
Karnataka Administrative Tribunal (Review Applications) Regulation, 1994
Karnataka Administrative Tribunal (Refund of Court Fee) Regulations, 1990
Karnataka Administrative Tribunal Rules of Practice, 1990
Karnataka Administrative Tribunal (Services and Allowances and Conditions of Service of Chairman, Vice-Chairman and Members) Rules, 1986
Karnataka Housing Board (Borrowing sums by issue of Debenture) Rules, 1967
Karnataka Housing Board (Allotment) Regulations, 1983
Karnataka Housing Board (Work-charged Establishment Employees) (Absorption in the Housing Board Services) Rules, 1985
Karnataka Housing Board (work charged Establishment Employees) (absorption in the Housing Board Services) Rules, 1999
Karnataka Housing Board Rules, 1964
Karnataka Law Officers (Appointment and Conditions of Service) Rules, 1977
Karnataka Private Security Agencies Rules, 2008
Karnataka Money Lenders, Rules, 1965
Karnataka Public Safety (Measures) Enforcement Rules, 2018
Karnataka Private Medical Establishments Rules, 2009
Karnataka Financial Code, 1958
Karnataka Legislature (Presiding Officers) Medical Attendance Rules, 1959
Karnataka Legislature (Members medical Attendance) Rules, 1968
Karnataka Legislature (Members Free Transit by Road Transport Services) Rules, 1967
Karnataka Lifts, Escalators and Passenger Conveyors Rules, 2015
Karnataka Agricultural Pests and Diseases Rules 1971
Karnataka Command Areas Development Rules, 1980
Karnataka Co-operative Societies Rules, 1960
Karnataka Legislature (Pensioners Re-imbursement of Travel Expenses by Railways) Rules, 2009
Karnataka Legislators Pension Rules, 1979
Karnataka Legislature (Members Transit by Air and Railways Allowance) Rules, 1990
Karnataka Legislature (Members Travelling Allowance) Rules, 1957
Karnataka Legislative (Pensioners Free Transit by Road Transport Services) Rules, 1990
Karnataka Legislature (Pensioners Medical Attendance) Rules, 2007
Karnataka Legislature (Telephone to Members) Rules, 1979
Karnataka Oil Palm (Regulation of Cultivation, Production and Processing) Rules, 2017
Karnataka Pawn brokers Rules, 1966
Karnataka Ports (Landing and Shipping Fees) Rules, 1964
Karnataka Sakala Services Rules, 2012
Karnataka State Commission for Women Rules, 2002
Karnataka Town and Country Planning (Regularisation of unauthorised Development or Constructions) Rules, 2014
Karnataka Waqf Rules, 2017
Karnataka Sugarcane Control Board (Procedure regarding Transaction of Business) Rules, 2013
Tourism Trade (Facilitation and Regulation) Rules, 2016
Karnataka State Civil Services (Regulation of Transfer of Medical Officers and Other Staff) Rules, 2011
Karnataka State Civil Services (Regulation of Transfer of Teaching Staff of Department of Collegiate Education) Rules, 2020
Karnataka Innovation Authority Rules, 2020
Karnataka State AYUSH University Act, 2021
University of Visvesvaraya College of Engineering Act, 2021
Sarvajna Kshetra Development Authority Act, 2020
Karnataka Educational Institutions (Issue of No Objection Certificate and Control) Rules, 2022
Karnataka Agricultural Produce Marketing (Regulation of Allotment of Property in Market Yards) Rules, 2004
Karnataka Planning Authorities (Allotment of Civic Amenity sites) Rules, 2016
Bruhat Bengaluru Mahanagara Palike (Election) Rules, 2021
Karnataka Excise (Brewery) Rules, 1967
Karnataka Excise (Excise Duties and Fees) Rules, 1968
Karnataka Municipal Corporations (Regulation and Inspection of Places used for Sale of Cigarettes and Other Tobacco Products) Rules, 2020
Karnataka Municipalities (Regulation and Inspection of Places used for Sale of Cigarettes and Other Tobacco Products) Model Bye-Laws, 2020
Karnataka Prison Development Board Rules, 2022
Karnataka State Higher Education Council Rules, 2020
Karnataka State Civil Services (Regulation of Transfer of Principal and Lecturers) Rules, 2022
Karnataka Selection of Candidates for Admission to Government Seats in Professional Educational Institutions Rules, 2006
Karnataka Municipalities (Recruitment of Loaders and Cleaners in City Municipal Councils, Town Municipal Councils and Town Panchayats) (Special) Rules, 2021
Karnataka Civil Services (Appointment of Family Members of persons belonging to Scheduled Castes or Scheduled Tribes who die in atrocities on Scheduled Castes or Scheduled Tribes, on Compassionate Grounds) (Special) Rules, 1999
Bruhat Bengaluru Mahanagara Palike (Fiscal Responsibility and Budget Management) Rules, 2021
Chalukyas Heritage Area Management Authority Rules, 2021
Vidyashilp University Rules, 2022
Chanakya University Rules, 2022
Karnataka Real Estate Regulatory Authority (General) Regulations, 2022
Bruhat Bengaluru Mahanagara Palike (Recruitment of Poura Karmikas) (Special) Rules, 2022
Karnataka Municipalities (Recruitment of Pourakarmikas in City Municipal Councils, Town Municipal Councils and Town Panchayats) (Special) Rules, 2022
Karnataka State Police (Disciplinary Proceedings) (Amendment) Rules, 2022
Karnataka Excise (Sale of Indian and Foreign Liquors) Rules, 1968
Karnataka Electricity Reform (Transfer of Undertakings of KPTCL and its personnel to Electricity Distribution and Retail Supply Companies) Rules, 2002
Karnataka Scheduled Castes and Scheduled Tribes (Reservation of seats in Educational Institutions and of Appointments or posts in the services under the State) Act, 2022
High Court of Karnataka (Grant of Accreditation to Journalists for reporting the Proceedings, Judgment/Orders) Rules, 2021
Sri Jagadhguru Murugarajendra University Rules, 2022
Karnataka Judicial Service (Annual Confidential Record) Rules, 2022
Karnataka Judicial Department Administrative Expenditure Rules, 2022
Karnataka Electricity Regulatory Commission (Fuel and Power Purchase Cost Adjustment) Regulations, 2022
Karnataka State Police Department (Transfer) (Special) Rules, 2022
Karnataka Special Investment Region Act, 2022
Karnataka Conduct of Government Litigation Act, 2023
Kannada Language Comprehensive Development Act, 2022
Karnataka State Civil Services (Recruitment of Persons Awarded with Medals at Olympics, Paralympics, Asian Games, Para Asian Games and Commonwealth Games to Certain Posts) (Special) Rules, 2023
BMS University Act, 2023
T. John University Act, 2022
Rajya Vokkaligara Sangha University Act, 2022
Sapthagiri NPS University Act, 2022
G.M University Act, 2022
Kishkinda University Act, 2022
Acharya University Act, 2022
Karnataka Protection of Right to Freedom of Religion Act, 2022
Bengaluru Metropolitan Land Transport Authority Act, 2022
Karnataka Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2020
Karnataka Mental Health Rules, 2012
Karnataka Prevention of Slaughter and Preservation of Cattle (Transportation of cattle) Rules, 2021
Karnataka Scheduled Castes Sub-Allocation and Tribal Sub-Allocation (Planning, Allocation and Utilization of Financial Resources) Rules, 2017
Karnataka General Provident Funds Rules, 2016
Karnataka Cinemas (Regulation) Rules, 2014
Bruhat Bangalore Mahanagara Palike Property Tax Rules, 2009
Karnataka Government (Allotment of Government Quarters to officers and staff of the office of the Hospitality Organisation and of the Resident Commissioner, Karnataka Bhavan, New Delhi) Rules, 2012
Karnataka Preservation of Trees Rules, 1977
Karnataka Prevention and Eradication of Inhuman Evil Practices and Black Magic Rules, 2020
Karnataka Societies Registration Rules, 1961
Karnataka Maritime Board (Conduct of meetings of the Board and its Committees) Regulations, 2019
Pilikula Development Authority Rules, 2019
R.V. University Rules, 2020
Karnataka Debt Relief Rules, 2019
Karnataka Maritime Board Rules, 2019
Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Rules, 2016
Azeem Premji University Rules, 2019
Karnataka Daily wage Employees Welfare Rules, 2013
C.M.R. University Rules, 2019
Karnataka Industries (Facilitation) Rules, 2003
Karnataka Wakf Regulations, 2010
Karnataka Fire Force Rules, 1971
Karnataka Fire Force Regulations, 1971
Rai Technology University Rules, 2019
Karnataka Land Grabbing Prohibitions Special Court (Conditions of Service of Chairman and Members) Rules, 2017
Karnataka Land Grabbing Prohibition (Special Court) Regulations, 2017
BayaluSeeme Area Development Board Rules, 1996
Karnataka State Haj Committee Rules, 2010
Karnataka Home Guards Rules, 1963
Karnataka Board of Homoeopathic System of Medicine and Court of Examiners (Election) Rules, 1964
Karnataka Homoeopathic Practitioners Registration Rules, 1964
Karnataka Stamp Rules, 1958
Karnataka Protection of Interest of Depositors in Financial Establishments Rules, 2006
Karnataka Livestock Improvement Rules, 1969
Karnataka Irrigation (Levy of Betterment Contribution) Rules, 1964
Karnataka Irrigation (Levy of Water Rates) Rules, 1965
Karnataka Marine Fishing (Regulation) Rules, 1987
Karnataka Excise (Neera) Rules, 2017
Karnataka State Commission for the Scheduled Castes and Scheduled Tribes Rules, 2012
Karnataka Debt Relief Rules, 1979
Karnataka Cattle Trespass Rules, 1971
Karnataka payment of Subsistence Allowance Rules, 2004
Karnataka Industrial Areas Development Rules, 1966
Karnataka Animal Diseases (Control) Rules, 1967
Karnataka Fiscal Responsibility Rules, 2003
Karnataka Irrigation Rules, 1965
Karnataka Debt Relief Rules, 1975
Karnataka Labour Welfare Fund Rules, 1968
Karnataka Panchayat Raj (Removal of obstructions and encroachments) Rules, 2011
Karnataka Electricity (Taxation on consumption or Sale) Rules, 2014
Karnataka State Civil Services (Regulation of Promotion, Pay and Pension) Rules, 1978
Karnataka Town and Country Planning (Benefit of Development Rights) Rules, 2016
Karnataka Warehouses Rules, 1969
Karnataka Appellate Tribunal Rules, 1979
Karnataka Forest Rules, 1969
Karnataka Ministers, Ministers of State and Deputy Ministers Travelling Allowances Rules, 1959
Karnataka Ministers, Minister of state and a Deputy Ministers Medical Attendance Rules, 1958
Karnataka Ministers Residence (Furnishing) Rules, 1994
Karnataka Lokayukta (Financial Powers) Rules, 1998
Karnataka Nurses Midwives and Health visitors Rules, 1964
Karnataka Prevention of Animal Sacrifices Rules, 1963
Karnataka Prohibition of smoking and Protection of Health of Non-smokers Rules, 2003
Karnataka Public Service Commission (Consultation) Regulations, 2000
Sri Sathya Sai University for Human Excellence University Rules, 2019
Shri Dharmasthala Manjunatheshwara University Rules, 2019
Jagath University Rules, 2019
Khaja Bandanawaz University Rules, 2019
Amity University Rules, 2019
Sharanabasava University Rules, 2019
Karnataka Land Revenue Rules, 1966
Bangalore Development Authority (Allotment of Sites) Rules, 1984
Bangalore Metropolitan Planning Committee Rules, 2013
KERC (Recovery of Expenditure for Supply of Electricity) Regulations, 2004
Karnataka Prohibition of Beggary, 1975
Karnataka Gram Swaraj and Panchayat Raj (Motion of No-confidence against Adhyaksha and Upadhyaksha of Zilla Panchayat) Rules, 2020
Karnataka Gram Swaraj and Panchayat Raj (Motion of No-confidence against Adhyaksha and Upadhyaksha of Taluk Panchayat) Rules, 2020
Karnataka Real Estate Appellate Tribunal Regulations, 2020
Karnataka Industrial Training Institution (Recognition of Minority Educational Institutions Terms and Conditions) (Technical Education) Rules, 2023
Karnataka State Road Transport Corporation Employees (Performance Appraisal Reports) Regulations, 1985
Mysore (Religious and Charitable) Inams Abolition Act, 1955
Karnataka Energy Conservation Building Code Rules, 2018
Karnataka Gram Swaraj and Panchayat Raj (Reservation of seats in Taluk Panchayat and Zilla Panchayat by Rotation) Rules, 2023
Karnataka State Road Transport Corporation Servants (Conduct and Discipline) Regulations, 1971
Karnataka Legislature Salaries, Pensions and Allowances (Grant of Advance to the Members of Legislature for Purchase of Motor Car or Motor Cycle) Rules, 1985
Karnataka Land Reforms Rules, 1974
Karnataka Excise (Lease of the Right of Retail Vend of Liquors) Rules, 1969
Karnataka Land Reforms (Co-operative Farms) Rules, 1966
Karnataka Land Reforms Appellate Authority Rules, 1986
Karnataka Land Reforms (Legal Assistance to Poor Tenants) Rules, 1968
Karnataka Bhoodan Yagna (Repeal) Act, 1982
Karnataka Bhoodan Yagna Rules, 1965
Karnataka Special Investment Region Rules, 2023
Karnataka Registration of Births and Deaths Rules, 1999
Wild Life (Protection and Surrender of undeclared Wild Life or Animal article, trophy and uncured trophy) (Karnataka) Rules, 2024
Karnataka State Road Safety Authority Rules, 2023
Karnataka Compulsory Gratuity Insurance Rules, 2024
Shree Renuka Yellamma Kshetra Tourism Development Board Act, 2023
Registration of Hindu Marriages (Karnataka) Rules, 1966
Shree Chamundeshwari Kshetra Development Authority Act, 2024
Shree Huligemma Devi Kshetra Development Authority Act, 2024
Shree Ghati Subramanya Kshetra Development Authority Act, 2024
Karnataka Motor Transport and Other Allied Workers Social Security and Welfare Act, 2024
Karnataka Repealing of Certain Enactments and Regional Laws Act, 2024
Karnataka Registration Rules, 1965
Bruhat Bengaluru Mahanagara Palike Advertisement Rules, 2021
Bengaluru Dr. B.R. Ambedkar School of Economics University Act, 2018
Amity University Act, 2018 (KAR)
Mysore (Personal and Miscellaneous) Inams Abolition Act, 1954
Rules for Video Conferencing for Courts (Karnataka)
Bengaluru Metropolitan Region Development Authority Rules, 2022
Karnataka Excise Licences (General Conditions) Rules, 1967
Reva University Rules, 2019
Vellure Institute of Technology Bangalore Rules, 2019
M.S. RAMIAH University of Applied Sciences Rules, 2019
P.E.S. University Rules, 2019
Dayananda Sagar University Rules, 2019
Amruta Sinchana Spiritual University Rules, 2019
K.L.E. Technological University Rules, 2019
Shri Devaraj Urs University Rules, 2019
Presidency University Rules, 2019
Srinivasa University Rules, 2019
J.S.S. Science and Technology University Rules, 2020
Arka University Rules, 2019
Manipal University Rules, 2019
Garden City University Rules, 2019
New Baldwin University Rules, 2019
Karavali Development Board Act, 2023
Karnataka Professional Civil Engineers Act, 2024
Karnataka Prohibition of violence against Advocates Act, 2023
Karnataka Motor Transport and Other Allied Workers Social Security and Welfare Rules, 2024
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) (Amendment) Rules, 2024
Karnataka Municipalities (President and Vice-President) Election Rules, 1965
Bruhat Bengaluru Mahanagara Palike (Property Tax Assessment, Recovery and Management) Rules, 2024
Karnataka Cine and Cultural Activists (Welfare) Act, 2024
Karnataka Boiler Rules, 1982
Unorganised Workers Social Security (Karnataka) Rules, 2009
Karnataka Department of School Education (Pre-University) (Academic, Registration, Administration and Grant-in-aid etc.,) Rules, 2024
Karnataka Electricity Regulatory Commission (Fee) Regulations, 2024
Karnataka State Allied and Healthcare Professions Council Rules, 2024
Karnataka Public Examination (Measures for Prevention of Corruption and Unfair Means in Recruitment) Act, 2023
Sri Renuka Yellamma Temple Development Authority Act, 2024
Karnataka Epidemic Diseases (Amendment) Regulations, 2024
Karnataka State Civil Services (Regulation of Transfers of Senior Panchayath Development Officers, Panchayath Development Officers, Gram Panchayath Secretaries and Rural Development Assistant (Grade I and II) and Second Division Accounts Assistants) Rules, 2024
Karnataka State Pollution Control Board (Manner of Nomination and other Terms and Conditions of Service of Chairman and Members and appointment of Member Secretary) Rules, 2024
Kitturu Development Authority Rules, 2024
Kaginele Development Authority Rules, 2024
Basavanabagewadi Development Authority Act, 2024
Karnataka Tourism Ropeways Act, 2024
Bruhat Bengaluru Mahanagara Palike (Estate Management) Rules, 2024
Gender Sensitization & Sexual Harassment of Women and Transgender Person in the precincts of the Karnataka High Court and District Courts (Prevention, Prohibition and Redressal) Regulations, 2024
Karnataka State Public Records Rules, 2013
Karnataka Criminal Rules of Practice, 1968
Karnataka Civil Rules of Practice, 1967
High Court of Karnataka (Public Interest Litigation) Rules, 2018
Karnataka Rules on Live Streaming and Recording of Court Proceedings, 2021
Code of Criminal Procedure (Karnataka) Rules, 1984
Karnataka Civil Procedure (Mediation) Rules, 2005
Karnataka (Case Flow management in Subordinate Courts) Rules, 2005
Arbitration Centre Karnataka (Domestic and International) Rules, 2012
Civil Procedure (Alternative Dispute Resolution) (Karnataka) Rules, 2005
Family Courts (Karnataka) Rules, 1987
Bangalore Palace (Utilization and Regulation of Land) Act, 2025
Karnataka Micro Loan and Small Loan (Prevention of Coercive Actions) Act, 2025
Karnataka electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2025
Dr. H. Narasimaiah Science, Educational, Cultural and Tourism Development Authority Act, 2025
Karnataka Animal Feed (Regulation of Manufacture and Quality Control) Act, 2025
Greater Bengaluru Governance Act, 2024
Gadag-Betageri Business, Culture and Exhibition Authority Act, 2024
Mysuru Development Authority Act, 2024
Karnataka Civil Services (Excise Department Officers And Officials Transfer) Rules, 2025
Karnataka State Civil Services (Regulation of Transfer of Medical Officers and Other Staff) Rules, 2025
Karnataka Town and Country Planning (Development of Land in areas other than Local Planning Areas) Regulations, 2025
Karnataka State Juvenile Justice (Care and Protection of Children) Rules, 2025
Karnataka Factories (Safety Audit) Rules, 2024
Karnataka Maternity Benefit Rules, 1966
Karnataka Payment of Wages Rules, 1963
Contract Labour (Regulation and Abolition) Karnataka Rules, 1974
Child Labour (Prohibition and Regulation) (Karnataka) Rules, 1998
Karnataka Shops and Commercial Establishments Rules, 1963
Arbitration and Conciliation Centre Rules, 2012
Nadaprabhu Kempegowda Heritage Area Development Authority Rules, 2024
KERC (Karnataka Electricity Distribution Code) Regulations, 2025
Karnataka Electricity Regulatory Commission (Karnataka Electricity Grid Code) Regulations, 2025
Karnataka Conduct of Entrance Test for selection and admission to Post Graduate Medical and Dental degree and Diploma courses Rules, 2006
Karnataka Stamp (Digital e-Stamp) Rules, 2025
Karnataka Revenue Court Proceedings (Online Filing, Digital Authentication and Digitisation) Notification, 2025
Greater Bengaluru Governance (Election) Rules, 2025
Karnataka Appointment of Recovery Commissioner for seizure and attachment of property of Illegal Mining and proceeds of crime Act, 2025
Karnataka Traditional Migratory Shepherds (Welfare Measures and Protection Against Atrocities) Act, 2025
Karnataka Platform Based Gig Workers (Social Security and Welfare) Act, 2025
Greater Bengaluru Governance (Registration of Electors) Rules, 2025
Karnataka State Bio Diesel (B-100) Blending with High Speed Diesel for Transportation Purposes (Licensing) Order, 2025
Karnataka (Licensing of Electrical Contrsactors, Special wiring permit and grant of certificates and permits to Electrical Supervisors and Wiremen) Rules, 2025
Karnataka Pre-University Examination (Scheme of Evaluation) Rules, 2025
Karnataka Tax on Professions, Trades, Callings and Employments Rules, 1976
Karnataka Anand Marriages Registration Rules, 2024
Karnataka Scheduled Castes and Scheduled Tribes (Reservation of seats in Educational Institutions and of Appointments or posts in the services under the State) Rules, 2025
Karnataka Platform Based Gig Workers (Social Security and Welfare) Rules, 2025
Karnataka State Pharmacy Council Rules, 1968
Beedi and Cigar Workers (Conditions of Employment) (Karnataka) Rules, 1969
Karnataka State Commission for Protection of Child Rights Rules, 2010
Karnataka Courts Service of Summons/Notice/Processes/Documents (Civil Proceedings) by Courier Rules, 2024
Karnataka Conduct of Government Litigation Rules, 2025
KERC (Implementation of rooftop aero turbine with solar or without solar) Regulations, 2025
Karnataka Registration (Refusal and Cancellation of Registered Documents) Rules, 2025
Karnataka Trade Unions Regulations, 1958
Karnataka Trade Unions Election (Model) Rules, 1953
Chandraguthi Shree Renukamba Kshetra Development Authority Act, 2025
Karnataka Social Boycott (Prevention, Prohibition and Redressal) Act, 2025
Karnataka Inland Vessel Rules, 2025
Code on Wages Karnataka Rules, 2021
Code on Social Security (Karnataka) Rules, 2026
Karnataka Witness Protection Scheme, 2026
Karnataka State Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Ombudsman and Legal Proceedings) Rules, 2020

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