Kerala Buildings (Lease and Rent control) Act, 1965
Kerala Maintenance and Welfare of Parents and Senior Citizens Rules, 2009
Kerala State Goods and Services Tax Act, 2017
Kerala Value Added Tax Act, 2003
Kerala Civil Services (Classification, Control and Appeal) Rules, 1960
Kerala Local Fund Audit Act, 1994
Kerala Paper Lotteries (Regulation) Rules, 2005
Kerala Money-Lenders Act, 1958
Kerala Fish Seed Act, 2014
Kerala Public Service Commission (Additional Functions as Respects the Lok Ayukta) Act, 2014
Kerala Tax on Luxuries Acts, 1976
Kerala Tax on Luxuries Rules, 1976
Kerala Panchayat Buildings Rules, 2011
Kerala Goods and Services Tax Rules, 2017
Kerala General Sales Tax Act, 1963
Kerala General Sales Tax Rules, 1963
Kerala Value Added Tax Rules, 2005
Kerala Prohibition of Charging Exorbitant Interest Act, 2012
Kerala Local Fund Audit Rules, 1996
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act (Kerala) Rules, 2014
Kerala Agricultural Income Tax Act, 1991
Travancore-Cochin Indebted Agriculturists Relief Act, 1956
Kerala Document Writers Scribes and Stamp Vendors Welfare Fund Act, 2012
Kerala Lifts and Escalators Act, 2013
Kerala Ground Water (Control and Regulation) Act, 2002
Kerala Agricultural Income Tax Rules, 1991
Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001
Kerala Panchayat Raj (Amendment) Act, 2014
Kerala Medical Education (Regulation and Control of Admission to Private Medical Educational Institutions) Act, 2017
Kerala Municipality Building Rules, 1999
Kerala Conservation of Paddy Land and Wetland Act, 2008
Kerala High Court (Fee Payable to Arbitrators) Rules, 2017
Kerala Cashew Factories (Requisitioning) Act, 1979
Kerala Cashew Factories (Acquisition) Act, 1974
Kerala (Scheduled Castes and Scheduled Tribes) Regulation of Issue of Community Certificates Act, 1996
Kerala Marine Fishing Regulation Act, 1980
Marine Fishing Regulation Rules, 1980
Kerala Cooperative Societies Act, 1969
Kerala High Court Sevak Rules, 2017
Kerala Panchayat Building (Regularisation of Unauthorised Construction) Rules, 2018
Kerala Tolls Act, 1976
Kerala Arbitration and Conciliation (Court) (Amendment) Rules, 2017
Kerala Municipality Act, 1994
Muslim Personal Law (Shariat) Application (Kerala) Rules, 2018
Kerala Minimum Wages Rules, 1958
Kerala Motor Vehicles Taxation Act, 1976
Kerala Panchayat Raj (Issue of Licence to Factories, Trades, Entrepreneurship activities and other services) Rules, 1996
Kerala Panchayat Raj (Profession Tax) Rules, 1996
Kerala Road Safety Authority Act, 2007
Kerala Irrigation and Water Conservation Act, 2003
Kerala State Higher Education Council Act, 2007
Kerala University Act, 1974
Kerala Shops and Commercial Establishments Act, 1960
Kerala Panchayat Raj Act, 1994
Kerala Consumer Protection Rules, 1998
Kerala Consumer Protection Rules, 2005
Kerala Land Conservancy Act, 1957
Kerala Court-Fees and Suits Valuation Act, 1959
Mahatma Gandhi University Act 1985
Kerala Private Forests (Vesting and Assignment) Act, 1971
Kerala Land Reforms Act, 1963
Kerala Education Act, 1958
Kerala Forest Act, 1961
Abkari Act, 1 of 1077
Kerala Advocates Clerks Welfare Fund Act, 2003
Kerala Advocates Welfare Fund Act, 1980
Kerala Anatomy Act, 1957
Kerala Anti-Social Activities (Prevention)Act, 2007
Kerala Apartment Ownership Act, 1983
Kerala Buildings Tax Act, 1961
Kerala Building Tax Act, 1975
Kerala Civil Courts Act, 1957
Kerala High Court Act, 1958
Kerala Land Assignment Rules, 1964
Travancore-Cochin Literary, Scientific and Charitable Societies Registration Act, 1955
Travancore-Cochin Hindu Religious Institutions Act, 1950
Travancore-Cochin Medical Practitioners Act, 1953
Kerala Sports Act, 2000
Kerala Hindu Places of Public Worship (Authorisation of Entry) Act, 1965
Kannan Devan Hills (Resumption of Lands) Act, 1971
Kerala Police Act, 1960
Kerala Survey and Boundaries Act 1961
Kerala Survey and Boundaries Rules, 1964
Kerala Escheats and Forfeitures Act, 1964
Kannur University Act, 1996
A.P.J. Abdul Kalam Technological University Act, 2015
Kerala Finance Act, 2019
Kerala Surcharge on Taxes Act, 1957
Kerala Stamp Act, 1959
Kerala Local Authorities Entertainments Tax Act, 1961
Kerala Local Authorities Entertainments Tax Rules, 1962
Central Sales Tax (Kerala) Rules, 1957
Kerala Parks, Play-fields and Open Spaces (Preservation and Regulation) Act, 1968
Kerala Official Languages Act, 1969
Kerala University Act, 1969
Kerala Farmers Debt Relief Commission Act, 2006
Kerala Water Supply and Sewerage Act, 1986
Kerala Forest (Vesting and Management of Ecologically Fragile Lands) Act, 2003
Kerala Headload Workers Act, 1978
Guruvayoor Devaswom Act, 1978
Kerala University of Health Sciences Act, 2010
Kerala Toddy Workers Welfare Fund Act, 1969
Kerala Healthcare Service Persons and Healthcare Service Institutions (Prevention of Violence and Damage to Property) Act, 2012
Kerala Industrial Single Window Clearance Boards & Industrial Township Area Development Act, 1999
Travancore Cochin Insolvency Act, 1955
Kerala Kahadi and Village Industries Board Act, 1957
Kerala Land Tax Act, 1961
Kerala Land Acquisition Act, 1961
Kerala Government Land Assignment Act, 1960
Kerala State Commission For Economically Backward Classes Among Forward Communities Act, 2015
Kerala Land Reforms (Tenancy) Rules, 1970
Kerala Local Authorities (Prohibition of Defection) Act, 1999
Kerala Lok Ayukta Act, 1999
Kerala Medical Officers Admission to Postgraduate Courses Under Service Quota Act, 2008
Kerala Factories Rules, 1957
Kerala Preservation of Trees Act, 1986
Kerala Prisons and Correctional Services (Management) Act, 2010
Kerala Police Act, 2011
Kerala Professional Colleges or Institutions (Prohibition of Capitation Fee, Regulation of Admission, Fixation of Non-Exploitative Fee and Other Measures to Ensure Equity and Excellence in Professional Education) Act, 2006
Kerala Promotion of Tree Growth in Non-Forest Areas Act, 2005
Kerala Public Accountants Act, 1963
Kerala Public Buildings (Eviction of Unauthorised Occupants) Act, 1968
Kerala Public Services Act, 1968
Kerala Public Service Commission (Additional Functions as respects certain Corporations and Companies) Act, 1970
Kerala Recognition of Trade Unions Act, 2010
Kerala Recognition of Trade Unions Rules, 2011
Kerala Record of Rights Act, 1968
Kerala Revenue Recovery Act, 1968
Kerala Revenue Recovery Rules, 1968
Kerala Restriction on Transfer by and Restoration of Lands to Scheduled Tribes Act, 1999
Kerala Torts (Miscellaneous Provisions) Act, 1976
Kerala Town and Country Planning Act, 2016
Sree Pandaravaka Lands (Vesting and Enfranchisement) Act, 1971
Nurses and Midwives Act, 1953
Munnar Special Tribunal Act, 2010
Kerala Munnar Special Tribunal (Procedure) Regulations, 2011
Kottayam Electric Supply Agency (Undertaking) Acquisition Act, 1980
Non-Resident Indians (Keralites) Commission Act, 2015
Kerala Spinners, Alappuzha (Acquisition and Transfer of Undertaking) Act, 2010
Kerala Real Estate (Regulation and Development) Act, 2015
Kerala University of Fisheries and Ocean Studies Act, 2010
Kerala Cultural Activists Welfare Fund Act, 2010
Kerala District Administration Act, 1979
Trivandrum Municipal Corporation (Dissolution) Act, 1976
Kerala Public Ways (Restriction of Assemblies and Processions) Act, 2011
Kerala Municipal Councils (Extension of Term of Office of Councillors) Act, 1979
Kerala Anganawadi Workers and Anganawadi Helpers Welfare Fund Act, 2016
Kerala Tax on Employment Act, 1976
Kerala Grants and Leases (Modification of Rights) Act, 1980
Kanam Tenancy Abolition Act, 1976
Forest Settlement Rules, 1965
Kerala Home Guards Act, 1960
Kerala Plantation Tax Act, 1960
Kerala Finance Act, 2016
S.K.V.A. Co-operative Pharmacy and Stores (Acquisition and Transfer of Undertaking) Act, 1976
Kerala Joint Hindu Family System (Abolition) Act, 1975
Supply of Paddy and rice to Travancore Palace (Extinguishment of Rights and Liabilities) Act, 1976
Kerala Payment of Pension to Members of Legislature Act, 1976
Kerala Essential Articles Control Act, 1986
Kerala State Handloom Weavers Co-operative Society (Special ProviSions) Act, 1960
Theiruppuvram Payment (Abolition) Act, 1969
Kerala Ancient Monuments and Archaeological Sites and Remains Act, 1968
Kerala Restriction on Cutting and Destruction of Valuable Trees Rules, 1974
Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012
Kerala Captive Elephants (Management and Maintenance) Rules, 2003
Kerala Captive Elephants (Management and Maintenance) Rules, 2012
Kerala Forest Produce Transit Rules, 1975
Munnar Special Tribunal (Salaries and Allowances and Conditions of Service of the Chairman and Members) Rules, 2011
Abkari Workers Welfare Fund Act, 1989
Kerala Fishermens and Allied Workers Welfare Cess Act, 2007
Kerala Fishermens Welfare Fund Act, 1985
Kerala Highway Protection Act, 1999
Kerala Highway (control of access and restriction on use of land) Rules, 2000
Kerala Labour Welfare Fund Act, 1975
Kerala Motor Transport Workers Welfare Fund Act, 1985
Kerala Construction Workers Welfare Fund Act, 1989
Kerala Compensation for Tenants Improvements Act, 1958
Kerala Coir Workers Welfare Cess Act, 2007
Kerala Coir Workers Welfare Fund Act 1987
Kerala Prevention of Eviction Act, 1966
Kerala Scheduled Tribes (Restriction on Transfer of Lands and Restoration of Alienated Lands) Act, 1975
Kerala State Backward Classes (Reservation of Appointments or Posts in the Services Under the State) Act, 1995
Kerala State Commission For Backward Classes Act, 1993
Kerala Tax on Entry of Goods into Local Areas Act, 1994
Kerala Tax on Paper Lotteries Act, 2005
Kerala Prohibition of Ragging Act, 1998
Sivagiri Mutt (Emergency Provisions) Act, 1997
Sree Sankaracharya University of Sanskrit Act, 1994
Cochin Christian Succession Act, 1097
Kerala Chitties Act, 1975
Kerala Finance Act, 2007
Kerala Fishermen Welfare Societies Act, 1980
Indian Succession (Kerala Amendment) Act, 1996
Kerala Motor Transport Workers Payment of Fair Wages Act, 1971
Kerala Payment of Subsistence Allowance Act, 1972
Kerala Self Financing Professional Colleges (Prohibition of Capitation Fees and Procedure for Admission and Fixation of Fees) Act, 2004
Kerala Veterinary and Animal Sciences University Act, 2010
Kerala Agricultural University Act, 1971
Kerala Public Service Commission (Additional Functions as Respects Certain Societies) Act, 1996
Kerala High Court Services (Determination of Retirement Age) Act, 2008
Kerala Provisional Collection of Revenues Act, 1985
Madras General Clauses Act, 1891
Calicut University Act, 1975
Kerala Electricity Supply Code, 2005
Kerala Registration of Births and Deaths Rules, 1999
Calicut Municipal Corporation (Extension of Time for Reconstitution) Act, 1976
Land Utilisation Order, 1967
Kerala Clinical Establishments (Registration and Regulation) Act, 2018
Kerala Education Rules, 1959
Kerala Right to Burial of Corpse in Christian (Malankara Orthodox-Jacobite) Cemeteries Act, 2020
Kerala Metropolitan Transport Authority Act, 2019
Kerala Farmers Welfare Fund Act, 2019
Kerala Prevention of Damage to Private Property and Payment of Compensation Act, 2019
Kerala Flood Cess Rules, 2019
Kerala Special Marriage Rules, 1958
Kerala Private Security Agencies Rules, 2010
Kerala Advocates Welfare Fund Rules, 1981
Kerala Epidemic Diseases, COVID-19 Regulations, 2020
Kerala Epidemic Disease Corona Virus Disease (COVID-19) Regulations, 2020
Kerala Sexual Harassment of Women at Work Places (Prevention, Prohibition and Redressal) Act Grant-in-aid Rules, 2019
Kerala Municipality Building (Regularisation of Unauthorised Construction) Rules, 2024
Travancore-Cochin Compensation For Tenants Improvements Act, 1956
Kerala Board of Revenue Act, 1957
Kerala Small Cause Courts Act, 1957
Kerala Stay of Eviction Proceedings Act, 1957
Kerala Contingency Fund Act, 1957
Kerala Industrial Establishments (National and Festival Holidays) Act, 1958
Malabar District Board (Temporary Provisions) Act, 1957
Kerala Private Forests (Assumption of Management) Act, 1957
Kerala Agricultural Pests and Diseases Act, 1958
Kerala Lime-Shells (Control) Act, 1957
Kerala Cinemas (Regulation) Act, 1958
Kerala Buildings (Lease and Rent Control) Act, 1959
Kerala Co-Operative Land Mortgage Banks Act, 1960
Kerala Warehouses Act, 1960
Kerala Habitual Offenders Act, 1960
Trivandrum City Improvement Trust Act, 1960
Jenmikaram Payment (Abolition) Act, 1960
Kerala Agrarian Relations Act, 1960
Valiamma Thampuran Kovilakam Estate and the Palace Fund (Partition) Act, 1961
Kerala Live-stock Improvement Act, 1961
Pattazhi Devaswom Lands (Vesting and Enfranchisement) Act, 1961
Kerala Additional Tax on Lands Act, 1961
Kerala Cattle Trespass Act, 1961
Kerala Agriculturists Loans Act, 1961
Kerala Borstal Schools Act, 1961
Kerala Hereditary Village Offices (Abolition) Act, 1961
Kerala Prevention of Disturbances of Public Meetings Act, 1961
Kerala Destruction of Records Act, 1961
Kerala Essential Articles Control (Temporary Powers) Act, 1961
Indian Easements (Extension) Act, 1961
Kerala Relief Undertakings (Special Provisions) Act, 1961
Kerala Beedi and Cigar Industrial Premises (Regulations of Conditions of Work) Act, 1961
Kerala Ryotwari Tenants and Kudikidappukars Protection Act, 1962
Kerala Fire Force Act, 1962
Kerala Judicial Officers Protection Act, 1963
Kerala Gift Goods (Unlawful Possession) Act, 1963
Kerala Tenants and Kudikidappukars Protection Act, 1963
Kerala Corneal Grafting Act, 1963
Kerala Hackney Carriage Act, 1963
Kerala Additional Tax on Entertainments and Surcharge on Show Tax Act, 1963
Kerala Electricity Duty Act, 1963
Kerala Motor Vehicles Taxation Act, 1963
Kerala State Aid to Industries Act, 1963
Kerala Identification of Prisoners Act, 1963
Kerala Places of Public Resort Act, 1963
Kerala Public Service Commission (Additional Functions) Act, 1963
Kerala Motor Vehicles (Taxation of Passengers and Goods) Act, 1963
Kerala Sales Tax (Levy And Validation) Act, 1965
Kerala Court of Wards Act, 1967
Kerala Prevention and Control of Animal Diseases Act, 1967
Kerala Stay of Eviction Proceedings Act, 1967
Kerala Irrigation Works (Execution by joint Labour) Act, 1967
Kerala Taxation Laws (Continuation and Validation of Recovery Proceedings) Act, 1967
Kerala Animals and Birds Sacrifices Prohibition Act, 1968
Kerala Treasure Trove Act, 1968
Payment of Salaries and Allowances Act, 1951
Sreepadam Lands Enfranchisement Act, 1969
High Court of Kerala (Designation of Senior Advocates) Rules, 2018
Kerala Public Service Commission (Additional Functions as respects the Kerala State Road Transport Corporation) Act, 1970
Kerala Cultivators and Tenants (Temporary Protection) Act, 1970
Kerala Micro and Small Enterprises Facilitation Council Rules, 2023
Guruvayoor Devaswom Act, 1971
Koodalmanickam Devaswom Act, 1971
Madras General Sales tax (Revival and Special Provisions) Act, 1971
Kerala State Rural Development Board Act, 1971
Kerala Drugs and Other Stores (Unlawful Possession) Act, 1971
Kerala State Housing Board Act, 1971
Cochin University Act, 1971
Travancore-Cochin Electricity Supply Surcharge (Repeal) Act, 1971
Kerala Preservation of Private Forests Act, 1972
Koodalmanickam Devaswam Act, 2005
Kerala Plant Diseases and Pests Act, 1972
Kerala Children Act, 1972
Kerala Public Service Commission (Additional Functions as Respects the Services Under Local Authorities) Act, 1973
Kerala Land Development Corporation Limited (Special Powers) Act, 1974
Stay of Recovery of Arrears of Jenmikaram Act, 1975
Kerala Agricultural Workers Act, 1974
Bonded Labour System (Abolition) Act, 1975
Kerala Debtors (Temporary Relief) Act, 1975
Kerala Municipal Councils (Extension of Term of Office of Councillors) Act, 1976
Travancore-Cochin Irrigation Act, 1956
Kerala Motor Vehicles Taxation Rules, 1975
Kerala Tax on Luxuries in Hotels and Lodging Houses Act, 1976
Chalakudy and Malappuram Municipal Councils (Extension of Term of Office of Councillors) Act, 1976
Kerala Debt Relief Act, 1977
kerala Grandhasala Sangham (Taking over of Management) Act, 1977
Engineering Technicians Co-operative Societies (Acquisition and Transfer of Undertakings) Act, 1977
Kerala Municipal Councils (Extension of term of Office of Councillors) Act, 1978
Silent Valley Protected Area (Protection of Ecological Balance) Act, 1979
Tirur Municipal Council (Extension of Term of Office of Councillors) Act, 1979
Kerala Raw Cashewnuts (Procurement and Distribution) Act, 1981
Payment of Rajabhogam to Thekkemadom Swamiyar Mathapram (Abolition) Act, 1980
Kerala Service Inam Lands (Vesting and Enfranchisement) Act, 1981
Kerala Requisitioning and Acquisition of Property Act, 1981
Kerala Motor Vehicles (Taxation of Passengers and Goods) Revival and Special Provisions Act, 1983
Super Clays and Minerals Mining Company (Private) Limited (Acquisition of Undertakings) Act, 1983
Kerala Municipality (Registration of Private Hospitals and Private Paramedical Institutions) Rules, 1997
Kerala Cashew Workers Relief and Welfare Fund Act, 1979
Kerala State Co-operative Agricultural and Rural Development Banks Act, 1984
Cochin University of Science and Technology Act, 1986
Gandhiji University (Dissolution of the Senate and the Syndicate) Act, 1988
Kerala Public Libraries (Kerala Granthasala Sanghom) Act, 1989
Kerala Casual, Temporary and Badli Workers (Wages) Act, 1989
Kerala Industrial Infrastructure Development Act, 1993
Pre-degree Course (Abolition) Act, 1997
Kerala Epidemic Disease Corona Virus Disease (COVID-19) Additional Regulation, 2021
Kerala Infrastructure Investment Fund Act, 1999
Kerala Protection of Interests of Depositors in Financial Establishments Act, 2013
Kerala Road Fund Act, 2001
Kerala Protection of River Banks and Regulation of Removal of Sand Rules, 2002
Kerala Loading and Unloading (Regulation of wages and Restriction of Unlawful Practices) Act, 2002
Kerala Fiscal Responsibility Act, 2003
Kerala Ceiling on Government Guarantees Act, 2002
Kerala Automobiles Limited (validation of Appointment of Personnel) Act, 2004
National University of Advanced Legal Studies Act, 2005
Kerala Epidemic Disease Corona Virus Disease (COVID-19) Additional Regulations, 2020
Kerala Minor Mineral Concession Rules, 2015
Kerala Anganwadi Workers and Anganwadi Helpers Welfare Fund Rules, 2020
Kerala Handloom Workers Welfare Cess Act, 2007
Kerala Monsoon Fishery (Pelagic) Protection Act, 2007
Kerala Devaswom Recruitment Board Act, 2015
Kerala Temporary Stay of Eviction Proceedings Act, 2007
Kerala Tailoring Workers Welfare Fund Act, 1994
Kerala State Lottery Agents and Sellers Welfare Fund Act, 2008
Kerala Jewellery Workers Welfare Fund Act, 2009
Pampa River Basin Authority Act, 2009
Kerala State Right to Service Act, 2012
Thunchath Ezhuthachan Malayalam University Act, 2013
Kerala State Youth Commission Act, 2014
Kerala State Commission for Minorities Act, 2014
Kerala Public Service Commission (Additional Functions as respects the Services under the Kerala State Pollution Control Board) Act, 2015
Kerala Public Service Commission (Additional Functions as Respects the Services under the Universities) Act, 2015
Kerala Public Service Commission (Additional Functions as Respects the Services Under the Kerala Administrative Tribunal) Act, 2017
Calicut University (Alternate Arrangement Temporarily of the Senate and Syndicate) Act, 2018
Commonwealth Trust, Kozhikode (Acquisition and Transfer of Undertaking) Act, 2012
Kerala Maritime Board Act, 2017
Kerala Ceiling on Government Guarantees Act, 2003
Kerala University (Alternate Arrangement Temporarily of the Senate and Syndicate) Act, 2018
Kerala Micro Small and Medium Enterprises and Other Enterprises Facilitation Act, 2019
Kerala Madrasa Teachers Welfare Fund Act, 2019
Kerala Fishermen Debt Relief Commission Act, 2008
Industrial Disputes (Kerala Amendment) Act, 2017
Electronic Filing Rules for Courts (Kerala), 2020
Kerala High Court Admiralty (Jurisdiction and Settlement of Maritime Claims) Rules, 2019
Sree Narayana Guru Open University Act, 2021
Kerala Epidemic Diseases Act, 2021
Kerala Finance Act, 2017
Kerala State Commission for Protection of Child Rights Rules, 2012
Kerala Biological Diversity Rules, 2008
Kerala Public Service Commission (Consultation by Committee of Co-operative Societies) Rules, 2019
Kerala Micro Small Medium Enterprises Facilitation Rules, 2020
Non-Resident Keralites Welfare Act, 2008
Kerala Agriculturists Debt Relief Act, 1970
kerala State Road Transport Corporation (Passenger Group Personal Accident Insurance, Improved Passenger Amenities, Employees Social Security and Cess on Passenger Ticket) Act, 2014
Kerala State Legislature (Continuance of the Use of English Language) Act, 1965
Kerala Additional Sales Tax Act, 1978
Kerala Municipal Councils (Extension of Term of Office of Councillors) Act, 1975
Kerala Municipal Councils (Extension of Term of Office of Councillors) Act, 1973
Kerala Public Men (Prevention of Corruption) Act, 1983
Kerala Additional Tax on Lands (Repeal) Act, 1967
Kerala Industrial Employees Payment of Gratuity Act, 1970
Kerala Dairy Farmers Welfare Fund Act, 2007
Malayalam Language Learning Act, 2017
Kerala Maternity Benefit (Repeal) Act, 1970
Kerala Targeted Public Distribution System (Control) Order, 2021
Kerala Consumer Protection Rules, 2021
Kerala State Mental Health Authority (Conduct of Meeting) Regulations, 2021
Kerala Medical Education (Regulation and Control of Admission to Private Medical Educational Institutions) Rules, 2021
Kerala Finance Act, 2021
Kerala Consumer Protection (Mediation Cell) Rules, 2021
Kerala Finance (No. 2) Act, 2021
Kerala Police Subordinate Service (Driver Categories) Special Rules, 2021
Kerala Clinical Establishments (Registration and Regulation) Rules, 2018
Kerala State Mental Health Authority (Registration of Mental Health Professionals and maintaining of Register) Regulations, 2020
Rules of the High Court of Kerala (Amendment), 2021
Kerala Minerals (Vesting of Rights) Act, 2021
Kerala Foreign Liquor (Approval of Label) Rules, 2018
Kerala Self Financing College Teaching and Non-Teaching Employees (Appointment and Conditions of Service) Act, 2021
Kerala Banning of Unregulated Deposit Schemes Rules, 2021
Guidelines for Foster Care in Kerala, 2021
Electronic Video Linkage Rules for Courts (Kerala), 2021
Kerala Shops and Commercial Establishments Workers Welfare Fund Act, 2006
Kerala Municipality Building (Regularisation of Unauthorised Construction) Rules, 2018
Kerala Industrial Single Window Clearance Boards and Industrial Township Area Development (Amendment) Rules, 2021
Kerala Panchayat Building (Amendment) Rules, 2021
Kerala Industrial Single Window Clearance Boards and Industrial Township Area Development (Amendment) Rules, 2022
Family Courts (Kerala) Amendment Rules, 2022
Kerala Spirituous Preparations (Control) Amendment Rules, 2022
Kerala High Court Service [Conduct of Judicial Test (Higher)] Rules, 2009
Kerala High Court Service Rules, 2007
Kerala Public Service Commission Rules of Procedure
Guidelines For Recording Evidence of Vulnerable Witnesses
Kerala Advocates Stipend Rules, 2021
Kerala Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Rules, 2022
Kerala Unorganised Workers Social Security Rules, 2010
Kerala State Legal Services Authority Regulation, 1998
Kerala District Mineral Foundation Rules, 2018
Kerala State Medical Practitioners Act, 2021
Kerala University of Digital Sciences, Innovation and Technology Act, 2021
Kerala Toddy Industry Development Board Act, 2021
Kerala Employment Guarantee Workers Welfare Fund Act, 2021
Kerala Fish Procurement, Marketing and Maintenance of Quality Act, 2021
Kerala Public Service Commission (Additional Functions as respects the services under the Waqf Board) Act, 2021
Kerala Repealing and Saving Act, 2022
Kerala Finance Act, 2022
Kerala Public Enterprises (Selection and Recruitment) Board Act, 2022
Kerala University of Health Sciences [Regulation for Collaboration between KUHS Centres/Schools and with affiliated Colleges/academic and/or research Centres outside the University]
Kerala Finance (No. 2) Act, 2022
Kerala Maritime Board Rules, 2022
Special Rules for the Local Self Government Department State Service, 2022
Special Rules for the Local Self Government Department Subordinate Service Rules, 2022
Special Rules for the Presiding Officers of the Industrial Tribunals of the State, 2022
Dekkhan Agriculturists Relief (Repeal) Act, 2022
Kerala Water Authority Technical Service Rules, 2023
Kerala Agricultural Income Tax (Repeal) Act, 2021
Kerala Plantation Tax (Repeal) Act, 2021
Electronic Filing Rules for Courts (Kerala), 2021
Kerala Child Labour (Prohibition and Regulation) Amendment Rules, 2022
Kerala Small Scale Winery (for production of horti-wine from tropical fruits and agricultural products of Kerala) Rules, 2022
Kerala Local Self Government Common Service Act, 2022
Kerala Food Security Rules, 2018
Kerala Panchayat Building Rules, 2019
Kerala State Allied and Healthcare Council Rules, 2023
Kerala Mahatma Gandhi National Rural Employment Guarantee Scheme Payment of Compensation (for Delayed Wage Payment) Rules, 2023
APJ Abdul Kalam Technological University Regulations On Appointment, Minimum Qualifications And Service Conditions Of Teachers In Aided Colleges Governed By AICTE Act, 2022
APJ Abdul Kalam Technological University Regulations On Appointment, Minimum Qualifications And Service Conditions of Teachers In Aided Colleges Governed By UGC Act, 2022
APJ Abdul Kalam Technological University Appointment, Minimum Qualifications And Service Conditions Of Teachers In Aided Colleges governed By Architects Act, 2022
Travancore-Cochin Lime-Shells (Control) Act, 1956
Kerala Public Service Commission (Additional Functions as respects the services under the Waqf Board) Repealing Act, 2022
Mental Healthcare (Kerala State Mental Health Authority) Rules, 2023
Kerala State Higher Judicial Service Examination - 2023
Kerala Digitisation of Court Records Rules, 2023
Kerala Motor Vehicles Rules, 1989
Kerala Real Estate Regulatory Authority (General) Regulations, 2020
Kerala Finance (No. 2) Act, 2023
Kerala Headload Workers Rules, 1981
Kerala State Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2021
Kerala Finance Act, 2023
Rules of the High Court of Kerala, 1971
Kerala Building (Regularisation of Unauthorised Construction and Land Development) Rules, 1999
Kerala State Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2023
Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2021
Kerala Boilers Rules, 1967
Kerala High Court (Right to Information) Rules, 2006
Right to Information (Subordinate Courts and Tribunals) Rules, 2006
Registration Rules (Kerala), 1958
Kerala Stamp Rules, 1960
Kerala Manufacture and Sale of Stamp Rules, 1960
Kerala Stamp (Fixation of Fair Value of Land) Rules, 1995
Kerala Stamp (Prevention of Undervaluation of Instruments) Rules, 1968
Kerala Stamps (Destruction and Disposals) Rules, 1989
Kerala Chit Funds Rules, 2012
Kerala Land Conservancy Rules, 1958
Kerala Land Reforms (Ceiling) Rules, 1970
General Provident Fund (Kerala) Rules, 2011
Kerala Air (Prevention and Control of Pollution) Rules, 1984
Kerala Water (Prevention and Control of Pollution) Rules, 1976
Kerala Public Health Act, 2023
Kerala State Legal Advisers and Public Prosecutors (Vigilance and Anti-Corruption Bureau) Service, Special Rules, 2023
Kerala Government Land (Allotment and Assignment for Industrial Purposes) Rules, 2023
Kerala Co-operative Hospital Complex the Academy of Medical Sciences and Allied Institutions (Taking over and Administration) Act, 2019
Kerala Panchayat Building (Regularisation of Unauthorised Construction) Rules, 2024
Kerala State Haj Committee (Amendment) Rules, 2024
Kerala Municipality Building Rules, 2019
Rules for Assignment of Land within Municipal and Corporation Areas, 1995
Kerala State Waqf Rules, 2019
Kerala Water Authority (Conduct of Business) Regulations, 1992
Revolving Fund (Water connection to low-income House Holds) Rules, 1992
Kerala Water Authority (Water Supply) Regulations, 1991
Kerala Water Authority (Authentication of Orders, assurance of Property and Execution of contracts) Regulations, 1992
Kerala Water Authority (Management and allotment of Quarters and Building) Regulations, 1995
Kerala Public Service Commission (Additional Functions as Respects the Kerala Lok Ayukta) Rules, 2024
Kerala Legislature Library Rules, 2006
Kerala Finance Act, 2024
Kerala Amnesty Rules, 2024
Kerala Electricity Supply Code, 2014
Kerala State Electricity Regulatory Commission (Renewable Energy and Net Metering) Regulations, 2020
Kerala Repealing and Saving Act, 2024
Kerala Industrial Infrastructure Development Rules, 2008
Kerala Legal Metrology (Enforcement) Rules, 2012
Kerala Bovine Breeding Act, 2024
Kerala State Electricity Regulatory Commission (Adjudicating Procedure) Regulations, 2024
Kerala Maritime Board (Procedure for Committees and Meetings) Regulations, 2022
Kerala Electricity Supply Code (Removal of Difficulties) Order, 2024
Kerala State Commission for the Scheduled Castes and the Scheduled Tribes Act, 2007
Kerala Public Service Commission (Consultation by Corporations and Companies) Rules, 1971
Kerala Labour welfare Fund Rules, 1977
Kerala Electricity Supply Code (Removal of Difficulties) Order, 2025
Kerala Co-operative Societies Rules, 1969
KUHS BSc MLT Course Regulations, 2024
Kerala Energy Conservation and Sustainable Building Code Rules, 2025
Kerala Amnesty Rules, 2025
Kerala Finance Act, 2025
KUHS MDS Course Regulations, 2022
Kerala Co-operative Revival Fund Scheme, 2025
KUHS BSc NMT Course Regulations, 2024
KUHS BSc Dialysis Technology Course Regulations, 2024
KUHS BCVT Course Regulations, 2024
KUHS BSc Perfusion Technology Course Regulations, 2024
KUHS BSc EMT Course Regulations, 2024
KUHS BSc Medical Microbiology Course Regulations, 2024
Kerala Public Service Commission (Consultation by KSCSTE and its R&D Institutions) Rules, 2025
Kerala State Elderly Commission Act, 2025
Kerala Nurses and Midwives Council (Conduct of Inspection in Nursing Institutions) Regulations, 2025
Kerala Micro Distillery Rules, 2025
Kerala Prevention of Damage to Private Property and Payment of Compensation Rules, 2022
Kerala High Court (Arbitration Centre) Rules, 2025
Transfer of Registry Rules, 1966
Kerala State Electricity Regulatory Commission (Conditions of Licence for Existing Distribution Licensees) Regulations, 2006
Indian Registration (Filing of True Copies) Rules, 1967
eSakshya Management Rules, 2025 (KER)
Kerala Electronic Processes (Issuance, Service and Execution) Rules, 2025
Kerala Inland Fisheries and Aquaculture Act, 2010
Kerala Marine Fishing Regulation Rules, 2018
Kerala State Mineral Exploration Trust Rules, 2025
Kerala Government Land Assignment (Regularization of Contraventions) Rules, 2025
Kerala Electricity Supply Code (Removal of Difficulties) (Third Order), 2025
Kerala Right to Public Service Act, 2025
Kerala Single Dwelling Place Protection Act, 2025
Kerala Societies Registration Act, 2025
Kerala Public Records Act, 2025
Kerala Treasury Rules, in Volume I
Kerala Right of Children to Free and Compulsory Education Rules, 2011
Kerala State Electricity Regulatory Commission (Renewable Energy and Related Matters) Regulations, 2025
Kerala Habitual Offenders Rules, 1963
Kerala Document Writers License Rules, 1960
Kerala (Serving of Toddy in Hotels and Resorts) Rules, 2024
Family Courts (Kerala) Additional Rules, 1990
Kerala Information of Arrested Persons Rules, 2025
Kerala Agricultural Workers Rules, 1975

Bare Acts Live - Kerala