Manipur Advertisement Policy Rules, 1990
Agricultural and Rural Debt Relief Scheme for Co-Operatives of Manipur, 1990
Manipur Anatomy Act, 1974
Manipur Ancient and Historical Monuments and Archaeological Sites and Remains (Second Amendment) Act, 1996
Manipur Veterinary and Animal Husbandry Service Rules, 1994
Armed Forces (Assam and Manipur) Special Powers Act, 1958
Manipur Hill Areas Autonomous District Council Act, 2000
Manipur Ceiling On Government Guarantees Act, 2004
Central Sales Tax (Manipur) Rules, 1957
Chit Fund (Manipur) Rules, 1994
Manipur Consumer Protection Rules, 1989
Manipur Cooking Gas (Licensing and Control) Order, 1986
Manipur Motor Vehicles Taxation Act, 1998
Manipur Co-operative Societies Act, 1976
Manipur Co-operative Societies Rules, 1977
Manipur Court-Fees (Amendment and Validation) Act, 1953
Manipur (Courts) Act, 1955
Court of Wards Act, 1879 (MAN)
Dangerous Drugs (Manipur Amendment) Act, 1985
Defence Pleaders (Appointment and Fees) Rules, 1976
Manipur University Act, 1980
Manipur Higher Secondary Education Act, 1992
Manipur Excise Rules, 1962
Executive Instructions Relating to Dangerous Drugs
Manipur Family Courts Rules, 1992
Scheme for Extension of Financial Assistance to the Voluntary Organisation/Institution/Cultural Centre/Clubs for Promotion and Development in the Field of Literary, Plastic, Performing and Theatre Workshop and the Rules for Implementation of the Scheme
Manipur Finance Service Rules, 1979
Manipur Delegation of Financial Powers Rules, 1995
Manipur Fire Service Act, 1992
Manipur Fiscal Responsibility and Budget Management Act, 2005
Manipur Fisheries Act, 1988
Manipur Fishery Rules, 1979
Manipur Essential Services Maintenance Act, 1984
Manipur Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1989
Salary and Allowances of Government Chief Whip (Manipur) Act, 1989
Manipur Tax on Luxuries (Hotels and Lodging Houses) Act, 2000
Manipur Forest Service Rules, 1986
Manipur Registration of Forest Contractors Rules, 1992
Manipur Forest Rules, 1971
Manipur General Clauses Act, 1966
Manipur Highways Act, 1979
Manipur Goods and Services Tax Act, 2017
Manipur Panchayati Raj Act, 1994
Manipur Societies Registration Act, 1989
Manipur Land Revenue and Land Reforms Act, 1960
Manipur Reservation of vacancies in posts and services (For Scheduled Castes and Scheduled Tribes) Act, 1976
Manipur Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Rules, 2011
Manipur (Village Authorities in Hill Areas) Act, 1956
Manipur Home Guards Act, 1989
Salaries and Allowances of the Speaker and Deputy Speaker of the Legislative Assembly (Manipur) Act, 1972
Salaries and Allowances of Members of The Legislative Assembly (Manipur) Act, 1972
Salaries and Allowances of Ministers (Manipur) Act, 1972
Manipur Elementary and Secondary Education Act, 1972
Salaries and Allowances of Chairman and Vice-Chairman of the Manipur Legislative Assembly (Hill Areas Committee) Act, 1972
Shri Govindaji Temple Act, 1972
Salaries and Allowances of the Deputy Chairman of the State Planning Board (Manipur) Act, 1972
Manipur Water Supply Act, 1973
Manipur Shops and Establishments Act, 1972
Manipur Town and Country Planning Act, 1975
Manipur Agricultural Credit Operations & Miscellaneous Provision (Banks) Act, 1976
Manipur Control of The Use and Play of Loud-Speakers Act, 1976
Manipur Ministers, Speakers and Chairman Hill Areas Committee of the Legislative Assembly (Grant of Motor Car Advance) Act, 1975
Manipur Agricultural Indebtedness (Relief) Act, 1976
Lainingthou Sanamahi Temple Act, 1976
Manipur International University Act, 2018
Manipur Parliamentary Secretary (Appointment, Salary and Allowances and Miscellaneous Provisions) Repealing Act, 2018
Manipur Private School (Registration and Regulation) Act, 2017
Manipur Coaching Institute (Control and Regulation) Act, 2017
Manipur Medicare Service Personnel and Medicare Service Institutions (Prevention of Violence and Damage To Property) Act, 2015
Manipur State Higher Education Council Act, 2016
Manipur Technical University Act, 2016
Sangai International University Manipur Act, 2014
Manipur University of Culture Act, 2015
Manipur Ropeways Act, 2015
Manipur Anatomy Act, 2015
Manipur Public Library (Taking Over of Management) Act, 2015
Manipur Lokayukta Act, 2014
Manipur Lokayukta Rules, 2018
Manipur Conservation of Paddy Land and Wetland Act, 2014
Manipur Public Service Commission (Additional Functions) Act, 2014
Manipur State Commission For The Scheduled Tribes Act, 2014
Manipur Rural Local Bodies Ombudsman Act, 2013
Manipur Municipality Ombudsman Act, 2013
Manipur Compulsory Registration of Marriages Act, 2008
Manipur Parliamentary Secretary (Appointment, Salary and Allowances and Miscellaneous Provisions) Act, 2012
Manipur Municipality Community Participation Act, 2010
Manipur Municipality Community Participation (Election of Ward Development Committee Members) Rules, 2010
Manipur State Minorities Commission Act, 2010
Manipur Medical Council Act, 2009
Manipur Municipality Disclosure Act, 2008
Manipur Loktak Lake (Protection) Act, 2006
Manipur Public Servants Personal Liability Act, 2006
Manipur State Commission for Other Backward Classes Act, 2006
Manipur State Commission For Women Act, 2006
Manipur Nursing Council Act, 2005
Manipur Value Added Tax Act, 2004
Manipur Public Demand Recovery Act, 2003
Manipur Tax on Luxuries (Hotels And Lodging Houses) Rules, 2001
Manipur Public Libraries Act, 1988
Bir Tikendrajit University, Manipur Act, 2020
Joint Electricity Regulatory Commission for Manipur and Mizoram (Fees, Fines and Charges) Regulations, 2010
Manipur Sewerage Act, 2020
Joint Electricity Regulatory Commission for the States of Manipur & Mizoram (Renewable Purchase Obligation and its compliance) Regulations, 2010
Manipur Epidemic Diseases (Enforcement of Covid-19 Guidelines) Regulation, 2020
Imphal Municipal Council Building Bye-Laws, 2012
Joint Electricity Regulatory Commission for the States of Manipur and Mizoram (Consumer Grievance Redressal) Regulations, 2010
Joint Electricity Regulatory Commission for the States of Manipur and Mizoram (Conduct of Business) Regulations, 2010
Joint Electricity Regulatory Commission for the States of Manipur and Mizoram (Constitution of State Advisory Committee and its Function) Regulations, 2010
Joint Electricity Regulatory Commission for the States of Manipur and Mizoram (Electricity Ombudsman) Regulations, 2010
Joint Electricity Regulatory Commission for the States of Manipur and Mizoram (Terms and Conditions for Open Access) Regulations, 2010
Joint Electricity Regulatory Commission (Procedure, Terms and Conditions for Grant of Inter-State Trading Licence and other Related Matters) Regulations, 2010
Joint Electricity Regulatory Commission for Manipur and Mizoram (Power Purchase and Procurement) Regulations, 2012
Manipur Information Technology (Electronic Service Delivery) Rules, 2012
Joint Electricity Regulatory Commission for Manipur and Mizoram (Demand Side Management) Regulations, 2012
Joint Electricity Regulatory Commission for Manipur and Mizoram (Procedure, Terms and Conditions for payment of Fees and Charges to State Load Despatch Centre and other Related Provisions) Regulations, 2010
Manipur Land Revenue and Land Reforms (Leasing out of Government Land) Rules, 2022
Manipur State Employment Guarantee Fund Rules, 2009
Joint Electricity Regulatory Commission for Manipur and Mizoram (Standard of Performance for Distribution and Transmission Licensees) Regulations, 2010
Manipur State Employment Guarantee Council Rules, 2009
Joint Electricity Regulatory Commission for Manipur and Mizoram (Electricity Supply Code) Regulations, 2013
Manipur Banning of Unregulated Deposit Schemes Rules, 2021
Manipur Minor Mineral Concession Rules, 2012
Manipur Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2021
Manipur Maintenance and Welfare of Parents and Senior Citizens Rules, 2023
Manipur State Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Ombudsman and Legal Proceedings) Rules, 2020
Manipur State Legal Services Authority Rules, 1996
Manipur Private Universities Act, 2021
Asian International University, Manipur Act, 2021
Manipur Oil Palm (Regulation of Production and Processing) Act, 2021
Manipur Agricultural Produce and Livestock Marketing (Promotion & Facilitation) Act, 2021
Manipur State Planning Authority Act, 2021
Manipur Human Rights Commission Service Rules, 2021
Manipur Legal Metrology (Enforcement) Rules, 2011
Manipur State Planning Authority Rules, 2022
Kangla Fort Act, 2004
Manipur Flood Plain Zoning Act, 1978
Manipur Legislature (Removal of Disqualification) Act, 1972
Manipur Lotteries Control Act, 1988
Manipur Official Language Act, 1979
Manipur Professions, Trades, Callings and Employments Taxation Act, 1981
Manipur Municipalities Act, 1994
Manipur (Hill Areas) District Councils Act, 1971
Kaina Temple Board Act, 2023
Manipur Properties and Open Places (Prevention of Defacement and Disfigurement) Act, 2023
Manipur Real Estate (Regulation and Development) (Agreement for Sale) Rules, 2022
Manipur Coaching Institute (Control and Regulation) Rules, 2022
Manipur Lokayukta (Salaries, Allowances and Conditions of Service of the Secretary and Other Officers and Staff) Regulations, 2022
Manipur Staff Selection Commission Act, 2022
Manipur Staff Selection Commission Rules, 2022
Manipur Chief Ministers Special Assistance Fund Rules, 2022
Manipur Factories Rules, 2021
Manipur Forest Rules, 2021
Manipur Inner Line Permit guidelines, 2019
Manipur Compensation Scheme for Women Victims/Survivors of Sexual Assault/other Crimes, 2023
Manipur Public Demand Recovery Rules, 2023
Manipur Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2021
Manipur Industrial Single Window Clearance Act, 2021
Manipur Public Services Delivery Guarantee Act, 2021
Manipur Prevention of Malpractices in High School Leaving Certificate and Higher Secondary Examinations Act, 2024
Manipur Waqf Board Regulations, 2024
Manipur State Commission for Women Rules, 2024
Manipur Names of Places Act, 2024
Manipur Labour Laws (Exemption from Renewal of Registration and License by Establishments) Act, 2024
Manipur Khadi and Village Industries Board Act, 1966
Manipur Hill Areas (House Tax) Act, 1966
Manipur Contingency Fund Act, 2024
National Law University, Manipur Act, 2024
High Court of Manipur Gram Nyayalayas Rules, 2024
Asian International University, Manipur Statutes, 2024
Gender Sensitization & Sexual Harassment of Women at the High Court of Manipur (Prevention, Prohibition and Redressal) Regulations, 2014
High Court of Manipur Electronic Filing (e-filing) Rules, 2022
High Court of Manipur Rules for Live Streaming and Recording of Court Proceedings, 2022
High Court of Manipur (Video Conferencing for Courts) Rules, 2020
High Court of Manipur Criminal Rules and Orders, 2021
High Court of Manipur (Designation of Senior Advocates) Rules, 2022
Manipur Electronic Processes (Issuance, Service and Execution) Rules, 2025
Manipur eSakshya Management Rules, 2025
District Courts of Manipur (Use of Electronic Communication and Audio-Video Electronic Means) Rules, 2025
Manipur Public Servants Personal Liability Rules, 2006
Manipur Motor Vehicles (Pollution under Control) Rules, 2021

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