Meghalaya Shops and Establishment Act, 2004
Meghalaya Building and Other Construction Workers Welfare Board Act, 2019
Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2019
North East Adventist University Act, 2015
Meghalaya State Higher Education Council Act, 2018
Meghalaya Protection of Interest of Depositors (In Financial Establishments) Act, 2018
Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018
Meghalaya Community Participation and Public Services Social Audit Act, 2017
Meghalaya Anatomy Act, 2017
Meghalaya Adaptation and Application of Laws Act, 1971
Meghalaya Adaptation of Laws Orders
Meghalaya Adaptation of Laws Order (No. 1), 1974
Meghalaya Adaptation of Laws Order (No. 4), 1973
Meghalaya Adaptation of Laws Order (No. 3), 1973
Meghalaya Adaptation of Laws Order (No. 2), 1973
Meghalaya Adaptation of Laws Order (No. 1), 1973
Meghalaya Adaptations of Laws Order (No. 1), 1972
Meghalaya Adaptation of Laws Order (No. 4), 1971
Meghalaya Adaptation of Laws Order (No. 3), 1971
Meghalaya Adaptation of Laws Order (No. 2), 1971
Meghalaya Adaptation of Laws Order (No. 1), 1971
Meghalaya Adaptation of Laws Order (No. 1), 1970
Garo Hills Autonomous District (Administration of Justice) Rules, 1953
Rules for the Administration of Justice and Police in the Garo Hills District
Rules for the Administration of Justice and Police in the Khasi and Jaintia Hills, 1937
Khasi Hills Autonomous District (Nomination and Election of the Syiem of Nongkhlaw Elaka) Act, 1994
Meghalaya Administration of Justice (Amendment) Act, 1976
Meghalaya Advertisement Policy, 1985
Garo Hills District (Administration of Town Committees) Act, 1956
Meghalaya Agricultural Produce Market Act, 1980
Meghalaya Agricultural Produce Markets (General) Rules, 1982
Meghalaya Agricultural and Rural Debt Relief Scheme, 1990
Meghalaya Air (Prevention and Control of Pollution) Rules, 1988
Allotment of Government Residences (General Pool) Rules, 1990
Meghalaya Amusements and Betting Tax (Amendment) Act, 1982
Meghalaya Amusements and Betting Tax (Amendment) Act, 1981
Meghalaya Amusements and Betting Tax (Amendment) Act, 1979
Meghalaya Amusements and Betting Tax (Amendment) Act, 1976
Meghalaya Amusements and Betting Tax (Amendment) Act, 1975
Meghalaya Amusements and Betting Tax (Amendment) Act, 1972
Meghalaya Amusements and Betting Tax (Amendment) Act, 1987
Meghalaya Amusement and Betting Tax (Amendment) Act, 2000
Meghalaya Amusements and Betting Tax (First Amendment) Act, 1973
Garo Hills District (Awil Fees) Act, 1960
Meghalaya (Benami Transactions Prohibition) Act, 1980
Meghalaya Registration of Births and Deaths Rules, 1973
Meghalaya Board of Primary School Education Act, 1988
Meghalaya Board of School Education Act, 1973
Meghalaya Board of Revenue Regulation I, 1984
Meghalaya Boiler Operation Engineers Rules, 1987
Garo Hills Autonomous District Cattle Taxation Regulation, 1966
Central Sales-Tax (Meghalaya Amendment) Rules, 1973
Chin Hills Regulations, 1896
Meghalaya Cinemas (Regulation) Rules
Meghalaya Cinemas (Exhibition of Films on Video Equipment) Rules, 1985
Meghalaya Civil Service Rules, 1975
Meghalaya Clinker Cess Rules, 2015
Meghalaya Civil Task Force Act, 1974
Meghalay Commercial Crops Development Board Act, 1996
Meghalaya Consumer Protection Rules, 1989
Meghalaya Co-operative Societies Act
Meghalaya Co-operative Societies Rules
Garo Hills Cotton Jute and Ginger Trade Regulation, 1980
Court-Fees (Meghalaya First Amendment) Act, 1972
Court-Fees (Meghalaya Amendment) Act, 1990
Court Fees (Meghalaya Amendment) Act, 1996
Court Fees (Meghalaya Amendment) Act, 1997
Court-Fees (Meghalaya Second Amendment) Act, 1972
Court-Fees (Meghalaya Third Amendment) Act, 1980
Jaintia Hills Autonomous District (Court-Fees) Rules, 1984
Khasi Hills Autonomous District Council (Court-Fees) Rules, 1976
Meghalaya Excise (Amendment) Rules, 1995
Meghalaya Excise (Amendment) Rules, 1995
Meghalaya Excise (Amendment) Rules, 1973
Meghalaya Excise (Amendment) Rules, 1995
Meghalaya Excise (Amendment) Rules, 1995
Meghalaya Criminal Law (Amendment) Act, 1972
Meghalaya Credit Operation and Miscellaneous Provisions Act, 1976
Meghalaya Credit Operation and Miscellaneous Provisions Rules, 1979
Defence Pleaders (Appointment and Fees) Rules, 1976
Institute of Chartered Financial Analysts of India University Act, 2005
William Carey University Act, 2005
Martin Luther Christian University Act, 2005
Meghalaya School Education Act, 1981
Meghalaya Tribal Students Book Grant (Post-Matric Education) Rules, 1982
Meghalaya Tribal Students Book-Grant (School Education) Rules, 1982
Meghalaya Electricity Duty (Amendment) Act, 1974
Meghalaya State Electricity Board Rules, 1975
Meghalaya Electricity Duty (Amendment) Ordinance, 1980
Shillong Electric Supply Undertaking (Acquisition) Act, 1977
Meghalaya Employees State Insurance Courts Rules, 1980
Meghalaya Excise (Amendment) Act, 1974
Meghalaya Intoxicating Liquor (Prohibition of Publication of Advertisements) Act, 1976
Meghalaya Factories Rules, 1980
Garo Hills Ferries Act, 1953
Meghalaya Fiscal Responsibility and Budget Management Act, 2006
Meghalaya Fisheries (Welfare of Fishermen) Rules, 1987
Meghalaya Grant-In-Aid to Private Fish Farmers and Piscicultural Societies Rules, 1986
Garo Hills Fisheries Act, 1953
Meghalaya Foodgrains (Licensing and Control) Order, 1972
Meghalaya Foodstuffs (Distribution) Control Order, 1972
Meghalaya Foodstuffs (Prohibition of Withholding From Sale) Control Order, 1972
Meghalaya Forest Authority Act, 1991
Meghalaya Forest (Ejectment of Unauthorised Persons from Reserved Forests) Rules, 1979
Meghalaya Forest (Removal of Timber) (Regulation) Act, 1981
Meghalaya Forest (Removal of Timber) (Regulation) Rules, 1982
Rules for the Grants-In-Aid to District Councils for Implementation of Forest Schemes
Khasi Hills Autonomous District (Management and Control of Forest Revised Rates of Royalty) Rules, 1984
Garo Hills District (Forest) Act, 1958
Garo Hills Regulation, 1882
Garo Hills District (Trading by Non-Tribals) (Seventh Amendment) Regulation, 1993
Contingency Fund of Meghalaya Act, 1970
Grants-in-Aid to Ex-Convicts Rules, 1982
Meghalaya Interpretation and General Clauses Act, 1972
Meghalaya Health Service Rules, 1982
Meghalaya Health Service, Rules, 1990
Meghalaya Excise (Amendment) Act, 1995
Meghalaya (Assam) Professions, Trades, Callings, and Employments Taxation Act, 1947
Meghalaya Forest Regulation (Application and Amendment) Act, 1973
Meghalaya Forest Regulation (Amendment) Act, 1998
Meghalaya Interpretation and General Clauses Act, 1970
Meghalaya Clinker Cess Act, 2015
Meghalaya Goods and Services Tax Act, 2017
Meghalaya Municipal Act, 1973
Meghalaya Municipal (Constitution, Functions, Fund and Management of Property Tax Board) Rules, 2014
Meghalaya transfer of Land (Regulation) Act, 1971
Khasi Hills Autonomous District (Khasi Social Custom of Lineage) Act, 1997
Khasi Hills Autonomous District (Appointment and Succession of Syiem, Deputy Syiem, Electors and Rangbah Shnong of Mylliem Syiemship) Act, 2007
Meghalaya Rural Employment Guarantee Scheme, 2006
Meghalaya Police Act, 2010
Meghalaya Preventive Detention Act, 1995
Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2012
Meghalaya State Commission For Women Act, 2005
Meghalaya Urban Areas Rent Control Act, (Amendment) Act, 1972
Meghalaya Value Added Tax Act, 2003
Meghalaya Protection of Catchment Areas Act, 1990
Meghalaya Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
Jaintia Hills Autonomous District (Establishment of Elaka and Village and Election, Appointment, Powers, Functions and Jurisdiction of Dolloi/Sirdar and Waheh Shnong) Act, 2015
Meghalaya Subsidiary Force Act, 1971
Meghalaya Wild Animals and Birds Protection Act, 1971
Meghalaya (Ministers Salaries and Allowances) Act, 1972
Contingency Fund of Meghalaya Act, 1972
Prevention of Disqualification (Members of the Legislative Assembly of Meghalaya) Act, 1972
Meghalaya Taxation Laws (Modification) Act, 1972
Meghalaya Repealing Act, 1973
Meghalaya Rural Indebtedness Relief Act, 1975
Meghalaya Tree (Preservation) Act, 1976
Meghalaya Assembly Proceedings (Protection of Publication) Act, 1977
Meghalaya Municipal (Garo Hills Autonomous District) Act, 1978
National Sports Club of Assam (Taking over of Management) Act, 1978
Gauripur (Gholla) Zamindars Annuity Rights Abolition and Extinguishment Act, 1979
Meghalaya Public Premises (Eviction or Unauthorised Occupants) Act, 1980
Meghalaya Land Survey and Records-Preparation Act, 1980
Meghalaya Natural Calamities Relief Fund Act, 1980
Meghalaya Khadi and Village Industries Board Act, 1980
Meghalaya Removal of Restrictions on User and Enjoyment of Land Act, 1981
Meghalaya Societies Registration Act, 1983
Shillong Commerce College (Taking-over of Management) Act, 1984
Meghalaya Succession to Self Acquired Property (Khasi and Jaintia Special Provision) Act, 1986
Meghalaya State Housing Board Act, 1986
Meghalaya Minerals Cess Act, 1988
Meghalaya Nursing Council Act, 1992
Meghalaya State Council for Technical education Act, 1993
Meghalaya Legislative Assembly (Fixation of Quorum) Act, 1989
Meghalaya Provisional Collection of Taxes Act, 1980
Meghalaya Nursing Homes (Licensing and Registration) Act, 1993
Meghalaya (Taking over of District Council Lower Primary Schools) Act, 1993
Meghalaya Medical Council Act, 1987
Meghalaya Prohibition of Smoking and Non-smokers health Protection Act, 1998
Employees State Insurance Extension to the Tribal Areas of Meghalaya) Act, 1998
Meghalaya Prohibition of manufacture, Sale, Use and Throwing of Low Density Plastic Bags Act, 2001
Meghalaya Lokayukta and Up-Lokayukta Act, 2000
Meghalaya (Mobile Phone Connection) Cess Act, 2002
Meghalaya Parliamentary Secretaries (Appointment, Salaries, Allowances, and Miscellaneous Provisions) Act, 2005
Meghalaya State Language Act, 2005
Meghalaya Protection of Interest of Depositors (In Financial Establishments) Act, 2006
Techno Global University Act, 2008
University of Science and Technology, Meghalaya Act, 2008
Meghalaya Disclosure Act, 2010
Mahatma Gandhi University Act, 2010
Meghalaya Cement Cess Act, 2010
Meghalaya Infrastructure Development Finance Board Act, 2011
Captain Williamson Sangma State University Act, 2011
University of Technology and Management Act, 2010
Meghalaya State Finance Commission Act, 2012
Meghalaya Fire and Emergency Services Act, 2012
Meghalaya Heritage Act, 2012
Meghalaya Compulsory Registration of Marriages Act, 2012
Lokayukta Act, 2014
Meghalaya Special Courts Act, 2014
Meghalaya Residents Safety and Security Act, 2016
Meghalaya Settlement of Arrears (under State Taxation Acts) Act, 2020
Meghalaya Right To Public Services Act, 2020
Meghalaya Identification, Registration (Safety and Security) of Migrant Workers Act, 2020
Meghalaya State Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2020
Meghalaya Judicial Services (Revision of Pay) Rules, 2005
Meghalaya Legal Metrology (Enforcement) Rules, 2011
Meghalaya Electricity Regulatory Commission (Salaries, Allowance and Conditions of services of Chairperson and other Members) Rules, 2003
Meghalaya Medical State Pharmacy Council Rules, 2006
Meghalaya State Electricity Regulatory Commission (Redressal of Grievances) Regulations, 2006
Rules of Executive Business of the Government of Meghalaya, 1991
Meghalaya State Electricity Regulatory Commission (Appointment and Conditions of Service of Officers and Staff) Regulations, 2006
Meghalaya State Electricity Regulatory Commission (Determination of Tariff) Regulations, 2006
Meghalaya Electricity Supply Code, 2006
Meghalaya State Electricity Regulatory Commission (Standards of Performance) Regulations, 2006
Right to Information (Appeal & Procedures of the State Information Commission) Rules, 2007
Meghalaya Special Marriage Rules, 2006
Meghalaya State Electricity Regulatory Commission (Conduct of Business) Regulations, 2006
Meghalaya Tree Felling (Non-forest areas) Rules, 2006
Meghalaya Delegation of Financial Power Rules, 2006
Rules of Execution Business of the Government of the State of Meghalaya
Meghalaya Charcoal (Control of Production, Storage, Trade and Transit) Rules, 2008
Alternative Dispute Resolution (Gauhati High Court) Rules, 2007
Khasi Hills Autonomous District (Appointment and Succession of the Syiem and Deputy Syiem and Electors of Myriaw Syiemship) Act, 2007
Garo Hills Autonomous District (Authorization of Expenditures) Rules, 2008
Gauhati High Court (Right to Information) Rules, 2008
Khasi Hills Autonomous District (Nomination and Election of the Syiem, Deputy Syiem and Headmen of Langrin Syiemship) Act, 2007
Meghalaya Private Security Agencies Rules, 2008
Meghalaya Protection of Interest of Depositors (In Financial Establishments) Rules, 2007
Khasi Hills Autonomous District (Khasi Social Custom of Lineage) Rules, 2007
Meghalaya Excise Rules (Assam Excise Rules 1945 as adapted)
Nongstoin Syiemship (Establishment and Administration of Markets) Rules, 2007
Nongstoin Syiemship Rules, 2003
MeSEB Medical (Attendance and Treatment) Rules, 2008
Building and Other Construction Workers Welfare Cess Rules, 1998
Khasi Hills Autonomous District (Nomination and Election of the Syiem, Deputy Syiem, Myntri, Basan and Rangbah Shnong of Bhowal Syiemship) Act, 2008
Meghalaya Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2008
Meghalaya Installation Regulation, Maintenance and Operation of Weighbridge Rules, 2009
Meghalaya Micro and Small Enterprises Facilitation Council Rules, 2009
Meghalaya Rural Employment Grievance Redressal Rules, 2009
Meghalaya State Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2009
Meghalaya State Information Commission (Superintendence, Direction and Management) Regulations, 2009
Government of Meghalaya, 2009
Allotment of Auditorium/Seminar Room/ Commencement Premises of the State Central Library, Meghalaya, Shillong Rules, 2008
United Khasi-Jaintia Hills District (Trading by Non-Tribals) Regulation, 1954
Meghalaya Judicial Services (Revision of Pay) Rules, 2010
Garo Hills Autonomous District (Authorization of Expenditures) Rules, 2010
Gauhati High Court (Public Interest Litigation) Rules, 2011
Meghalaya Biological Diversity Rules, 2010
Meghalaya Disaster Management Rules, 2010
Meghalaya Street Vendors (Protection of livelihood and Regulation of Street Vending) Rules, 2017
Meghalaya State Electricity Regulatory Commission (Renewal Energy Purchase Obligation and its Compliance) Regulations, 2010
Meghalaya State Electricity Regulatory Commission (Terms and Conditions for determination of Tariff) Regulations, 2011
Meghalaya State Information Commission (Salaries and Allowances, Terms and Conditions of service of Officers and Employees) Rules, 2010
Meghalaya Treasury Rules, 1985
National Rural Employment Guarantee Scheme State Employment Guarantee Fund Rules, Meghalaya, 2008
Maharam Syiemship (Administration) Rules, 2009
Meghalaya Rights of Children to Free and Compulsory Education Rules, 2011
Administration of Langrin Syiemship Rules, 2010
Child Labour (Prohibition and Regulation) Rules, 2011
Jaintia Hills Autonomous District (Authorization of Expenditures) Rules, 2011
Khasi Hills Autonomous District (Protection and Promotion of Khasi Traditional Medicine) Act, 2011
Khasi Hills Autonomous District Council (Leader of the opposition) (Salary and Allowances) Act, 1996
Meghalaya State Electricity Regulatory Commission (Grant of licence for Distribution of electricity) Regulations, 2011
Meghalaya Cement Cess Rules, 2011
Meghalaya Compulsory Registration of Marriages Act, 2011
Meghalaya State Electricity Regulatory Commission (Grants of Licenses for Transmission of Electricity) Regulations, 2011
Meghalaya Cyber Cafe Rules, 2012
Meghalaya Electricity Supply Code, 2012
Meghalaya State Electricity Regulatory Commission (Terms and Conditions of Open Access) Regulations, 2012
Garo Hills Autonomous District Council (Members Pension) Rules, 2011
Meghalaya State Electricity Regulatory Commission (Standards of Performance) Regulations, 2012
Meghalaya State Electricity Regulatory Commission (State Grid Code), 2012
Recognition of Secondary and Higher Secondary School Rules, 2012
Rural Employment Guarantee Rules
Child Labour (Prohibition and Regulation) Rules, 2013
Contempt of Courts (High Court of Meghalaya) Rules, 2013
High Court of Meghalaya (Public Interest Litigation) Rules, 2013
High Court of Meghalaya (Right to Information) Rules, 2013
Khasi Hills Autonomous District (Protection and Promotion of Khasi Traditional Medicine) Rules, 2013
Meghalaya Lokayukta Act, 2012
Meghalaya Maintenance and Welfare of Parents and Senior Citizens Act, 2012
Family Courts (High Court of Meghalaya) Rules, 2013
Meghalaya Human Rights Commission (Salaries and Allowances and other Terms and Conditions of Service of the Members) Rules, 2014
Meghalaya State Electricity regulatory Commission (Fund) Rules, 2013
Meghalaya Co-operative Societies Act, 2015
MSERC (Renewable Energy Purchase Obligation and its Compliance) Regulations, 2015
Administration of Bhowal Syiemship Rules, 2015
Administration of Mylliem Syiemship Rules, 2015
Meghalaya Fiscal and Responsibility Rules, 2006
Khasi Hills Autonomous District (Appointment and Succession of Chiefs and Headmen) Rules, 2015
Khasi Hills Autonomous District (Land Development and Building) Regulation, 2015
Meghalaya Compulsory Registration of Marriages Rules, 2015
Meghalaya State Electricity Regulatory Commission (Demand Side Management) Regulations, 2015
Meghalaya State Electricity Regulatory Commission (Rooftop Solar Grid Interactive Systems based on Net metering) Regulations, 2015
Meghalaya State Food Commission Rules, 2014
Jaintia Hills Autonomous District (Trading by Non-Tribal) Rules, 2015
Meghalaya Anand Marriages Registration Rules, 2016
Meghalaya Public Servants (Furnishing of Information and Annual Return of Assets and Liabilities and the Limits for Exemption of Assets in Filing Returns) Rules, 2016
Meghalaya Epidemic Diseases Malaria Regulation, 2023
High Court of Meghalaya (Designation of Senior Advocate) Rules, 2017
Meghalaya District Mineral Foundation Rules, 2017
Meghalaya Waterbodies (Preservation and Conservation) Guidelines, 2023
Meghalaya Mahatma Gandhi National Rural Employment Guarantee Schemes (Compensation for Delay in Payment of Wages) Rules, 2017
Meghalaya Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2017
Meghalaya Rights of Persons with Disabilities (General) Rules, 2017
Meghalaya State Electricity Regulatory Commission (Fees and Charges) Regulations, 2017
Meghalaya State Electricity Regulatory Commission (Redressal of Consumer Grievances and Electricity Ombudsman) Regulations, 2017
Rules for granting of Financial Assistance to Cooperative Societies in Meghalaya
Mahatma Gandhi State Rural Employment Guarantee Fund Rules, Meghalaya, 2012
Meghalaya State Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2018
Meghalaya State Electricity Regulatory Commission (Power Quality) Regulations, 2018
Meghalaya State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2018
Jaintia Hills Autonomous District (Election and Tenure of the Office of Sirdar of Sumer Elaka) Rules, 2018
Meghalaya State Electricity Regulatory Commission (Forecasting, Scheduling and Deviation Settlement for Solar and Wind Generation) Regulations, 2018
Meghalaya State Electricity Regulatory Commission (Renewable Energy Purchase Obligation and its Compliance) Regulations, 2018
Gender Sensitization and Sexual Harassment of Women at the High Court of Meghalaya and District Courts (Prevention, Prohibition and Redressal) Regulation, 2019
High Court of Meghalaya Guest House Rules, 2019
Jaintia Hills Autonomous District (Administration of Justice) Rules, 2016
Meghalaya Food Security Rules, 2018
Meghalaya Lokayukta Rules, 2019
Meghalaya Lotteries (Regulation) Rules, 2019
Meghalaya State Direct Selling Guidelines, 2019
Meghalaya State Pollution Control Board Service Regulation, 2019
Meghalaya Waterbodies (Conservation and Protection) Guidelines, 2023
Meghalaya Real Estate (Regulation and Development) (General) Rules, 2020
Meghalaya State Electricity Regulatory Commission (Intra-State Essential Reliability Services Operations) Regulations, 2020
High Court of Meghalaya (Video Conferencing) Rules, 2020
Meghalaya Court Fees E-payment Rules, 2020
Meghalaya Farmers (Empowerment) Commission (Salaries, Allowances and Other Terms and Conditions of the Chairperson) Rules, 2020
Meghalaya State Consumer Welfare Fund Rules, 2020
Motor Accident Claims Tribunal Agreed Procedure, 2020
Rajitlal University Act, 2011
Meghalaya Stamps (Payment of Duty by means of E-Stamping) Rules, 2020
Meghalaya Epidemic Diseases, COVID-19 Regulations, 2020
Meghalaya Building Bye-Laws, 2021
Meghalaya State Electricity Regulatory Commission (Cost-Effectiveness Assessment of Demand Side Management Programmes) Guidelines, 2021
Legislative Assembly of Meghalaya (Members Salaries and Allowances) Act, 1970
Legislative Assembly of Meghalaya (Members Salaries and Allowances) Act, 1972
Legislative Assembly of Meghalaya (Ministers Salaries and Allowances) Act, 1970
Legislative Assembly of Meghalaya (Speaker and Deputy Speaker Salaries and Allowances) Act, 1972
Prevention of Disqualification (Members of the Legislative Assembly of Meghalaya) Act, 1970
Scheme for engaging Law Clerks-cum-Legal Research Assistants in the High Court of Meghalaya
Meghalaya Local Fund (Audit) Act, 2021
Meghalaya Regulation of Gaming Act, 2021
Meghalaya Regulation of Gaming Rules, 2021
Meghalaya Medical Attendance Rules, 2021
Bar Council of Meghalaya Rules, 2021
Meghalaya E-Court Fees Rules, 2021
Meghalaya Human immunodeficiency Virus and Acquired Immune Deficiency Syndrome Rules, 2022
Khasi Hills Autonomous District (Regulation and Administration of Land) Act, 2021
Meghalaya Stone Crusher Order, 2021
Meghalaya Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2022
Khasi Hills Autonomous District (Village and Town Development Council) Act, 2021
Meghalaya State Consumer Protection (State Consumer Protection Council and District Consumer Protection Council) Rules, 2022
Meghalaya State Consumer Protection (Mediation) Rules, 2022
Meghalaya High Court Rules for Condemnation and Disposal of Vehicles, 2022
Meghalaya Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2022
National Law University of Meghalaya Act, 2022
Meghalaya High Court (Live-streaming of Court Proceedings) Rules, 2022
Meghalaya Minor Minerals Reclamation Fund Management Guidelines, 2022
Meghalaya Food Grains and SK Oil [Public Distribution System] Control Order, 2022
Meghalaya State Consumer Protection (Salary, Allowances and conditions of service of President and Members of the State Commission and District Commission) Rules, 2021
New Shillong Township Development Agency Rules, 2012
Khasi Hills Autonomous District (Solid Waste Management) Act, 2020
Meghalaya Street Vendors (Protection of Livelihood and Regulation of Street Vending) (Repealing) Act, 2022
Meghalaya Ropeway Act, 2022
Meghalaya Regulation of Gaming (Repeal) Act, 2023
Meghalaya Protection of Interest of Depositors (In Financial Establishments) Rules, 2022
Meghalaya State Electricity Regulatory Commission (Renting/Leasing Out of the Discom assets for Facilitation of Telecommunication Network) Regulations, 2023
Meghalaya State Regulatory Commission (Appointment of Consultants) Regulations, 2006
Meghalaya State Electricity Regulatory Commission (Powers and Functions of Secretary) Regulations, 2006
Meghalaya State Electricity Regulatory Commission (Powers and Duties of Secretary) Regulations, 2006
Meghalaya State Language Rules, 2008
Meghalaya Lokayukta and Up-Lokayukta Rules 2008
United Khasi Jaintia Hills Autonomous District (Trading by Non-Tribals) Rules, 1959
Meghalaya Indian Christian Marriage Rules, 2006
High Court of Meghalaya Special Marriage Rules, 2013
Alternative Dispute Resolution (High Court of Meghalaya) Rules, 2013
Civil Procedure Mediation (High Court of Meghalaya) Rules, 2013
Hindu Marriage (High Court of Meghalaya) Rules, 2013
Meghalaya State Electricity Regulatory Commission (Annual Accounts, Audit and Budget) Rules, 2013
Administration of Langrin Syiemship Rules, 2023
Khasi Hills Autonomous District (Nomination and Election of the Syiem, Deputy Syiem and Electors of Nongstoin Syiemship) Act, 2003
Legislative Assembly Meghalaya (Members Pension) Act, 1977
Rajitlal University (Repealing) Act, 2023
Meghalaya State Waqf Board Rules, 2023
Meghalaya Farmers (Empowerment) Commission Act, 2019
St. Xaviers University, Shillong Act, 2020
Meghalaya State Investment Promotion and Facilitation Act, 2024
Meghalaya State Electricity Regulatory Commission (Terms and Conditions of Green Energy Open Access) Regulations, 2023
Meghalaya State Electricity Regulatory Commission (Framework for Resource Adequacy) Regulations, 2023
Meghalaya Essential Services Maintenance Act, 1980
Meghalaya Legislative Assembly (Leader of the Opposition) (Salary and Allowances) Act, 1983
Meghalaya Tax on Luxuries (Hotels and Lodging Houses) Act, 1991
CMJ University Act, 2009
International Open University Act, 2011
Meghalaya Apartment Ownership Act, 2016
Meghalaya Public Communication Policy, 2024
Meghalaya State Housing Board Repealing Act, 2024
Meghalaya Civil Task Force Repealing Act, 2024
Rules for Allotment of Rental Houses or Flats or Quarters under Rental Housing Scheme of Housing Department, 2024
Meghalaya (Benami Transactions Prohibition) Rules, 2024
Khasi Hills Autonomous District (Nomination, Succession and Election of Syiem, Deputy Syiem, Lyngskor, Bakhraw, Sordar Shnat Raid, Longsan Mansan Shnat Raid, Rangbah Shnong or Sordar Shnong and Administration of Khyrim Syiemship) Act, 2024
Meghalaya Ceiling on Government Guarantees Act, 2025
Khasi Hills Autonomous District (Nomination and Election of the Lyngdoh, Myntri, Bakhraw and Rangbah Shnong and Administration of Mawphlang Lyngdohship) Act, 2023
Captain Williamson Sangma State University First Statutes, 2025
Meghalaya eSakshya Management Rules, 2025
Meghalaya Electronic Processes (Issuance, Service and Execution) Rules, 2025
District Courts of Meghalaya for the Use of Electronic Communication and Audio-Video Electronic Means Rules, 2025
Meghalaya State Energy Conservation Fund Rules, 2025
Meghalaya Right to Information Rules, 2025
Meghalaya Decriminalisation (Amendment of Provisions and Repealing) Act, 2025
Meghalaya State Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2025
Assam Homoeopathic Medicine Act, 1955 (Meghalaya)

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