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Bare Acts Live - Mizoram

287 Acts and rules availableSign In & Subscribe

  1. Mizoram Parliamentary Secretaries (Appointment, Salaries, Allowances and Miscellaneous Provisions) Act, 2009
  2. Mizoram Drug (Controlled Substances) Act, 2016
  3. Chite Lui (Prevention and Control of Water Pollution) Act, 2018
  4. Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016
  5. Mizoram Private Placement Agencies (Regulation) Act, 2015
  6. Mizoram Entry Tax Act, 2015
  7. Mizoram Animal (Control & Taxation) Act, 2014
  8. Mizo Marriage, Divorce and Inheritance of Property Act, 2014
  9. Mizoram Lokayukta Act, 2014
  10. Mizoram Scheduled Tribes and Scheduled Castes (Regulation of Issuance and Verification of) Community Certificates Act, 2014
  11. Mizoram Animal Slaughter Act, 2013
  12. Mizoram Entertainment Tax Act, 2013
  13. Mizoram Fire Service Act, 2013
  14. Mizoram Street Vendor (Protection of Livelihood & Regulation of Street Vending) Act, 2011
  15. Mizoram Police Act, 2011
  16. Mizoram Ceiling on Government Guarantees Act, 2011
  17. Mizoram Municipality Authorities (Prohibition of Defection) Act, 2011
  18. Mizoram Public Records Act, 2011
  19. Mizoram (Establishment of Independent Local Body) Ombudsman Act, 2011
  20. Mizoram Medical Council Act, 2010
  21. Contingency Fund of The State of Mizoram Rules, 2009
  22. Mizoram Goods and Services Tax Act, 2017
  23. N.E. Areas (Reorganisation) (Mizoram and Arunachal Pradesh) (Adaptation of Laws on State and Concurrent Subjects) Order, 1972
  24. Mizo District (Forest) Act, 1955
  25. North Eastern Areas (Reorganisation) (Mizoram) Adaptation of Laws Order, 1972
  26. North Eastern Areas (Reorganisation) (Adaptation of Laws on Union Subjects) Order, 1974
  27. North Eastern Areas (Reorganisation) (Adaptation of Laws on State and Concurrent Subjects) Order, 1974
  28. State of Mizoram Adaptation of Laws Order (No. 1), 1987
  29. State of Mizoram Adaptation of Laws Order (No. 2) 1987
  30. Lakher Autonomous District (Administration of Justice) Rules, 1981
  31. Grants-in-Aid to Autonomous District Council in Mizoram
  32. Lushai Hills Autonomous District (Administration of Justice) Rules, 1953
  33. Administrators Rules for the Legislative Assembly of Mizoram
  34. Amended Mizoram Aided School Fee Compensation Grants Rules, 1989
  35. Mizoram Passengers and Goods Taxation Act, 1988
  36. Mizoram Water Tariff Act, 1991
  37. Mizoram Fruit Nurseries Registration Act, 1992
  38. Mizoram Public Libraries Act, 1993
  39. Mizoram Survey and Record Operations Act, 1994
  40. Mizoram (Prevention of Public Land Encroachment) Act, 2001
  41. Mizoram Value Added Tax Act, 2005
  42. Pawi Autonomous District Agricultural Land Act, 1979
  43. Mizoram Aided College Employees Rules, 1990
  44. Mizoram Aided College Management Rules, 1988
  45. Mizoram Aided College Contributory Provident Fund Regulations, 1990
  46. Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990
  47. Mizoram Aided College (Recurring and Non-Recurring Grants-in-Aid) Rules, 1990
  48. Mizoram Aided School Contributory Provident Fund Regulations, 1990
  49. Mizoram Aided School Employees (Death-cum-Retirement Gratuity) Rules, 1990
  50. Mizoram Aided High School and Middle School Management Rules
  51. Mizoram Pre-Matric Merit Scholarship Rules, 1990
  52. Mizoram Aided Schools (Recurring and Non-Recurring Grants-in-Aid) Rules, 1990
  53. Mizoram Ancient Monuments and Archaeological Sites and Remains Act, 2001
  54. Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974
  55. Mizoram (Award of Stipend to Students from Mizoram Admitted to Approved Sainik Schools) Rules
  56. Mizoram (Training on Basic Service Rules and Financial Rules) Regulations, 2019
  57. Mizoram Cement Dealers Licensing Order, 1973
  58. Central Sales Tax (Mizoram) Rules, 1991
  59. Mizoram Civil Courts Act, 2005
  60. Mizoram Exhibition of Films on Television Screen through Video Cassette Players Act, 1990
  61. Mizoram Civil Service Rules, 1988
  62. Mizoram Civil, Service (Competitive Examination) Regulations, 1981
  63. Mizoram Consumer Protection Rules, 1987
  64. Mizoram Co-operative Societies Act, 1991
  65. Mizoram Management for De-Addiction-Cum-Rehabilitation Centre (Alcoholic and Drugs Addict) Rules, 1993
  66. Defence Pleaders (Appointment and Fees) Rules, 1976
  67. ICFAI University (Mizoram) Act, 2006
  68. Mizoram Board of School Education Act, 1975
  69. Mizoram Board of School Education (Conditions for Recognition of Institutions) Regulations, 1979
  70. Mizoram Board of School Education (Constitution Powers and Duties of the Committees and Conduct of Meetings of Committees) Regulations, 1979
  71. Mizoram Essential Services Maintenance Act, 1990
  72. Mizoram Excise Act, 1973
  73. Mizoram Excise Rules, 1983
  74. Mizoram (Finance and Accounts Service) Rules, 1991
  75. Mizoram Fiscal Responsibility and Budget Management Act, 2006
  76. Rules for the Regulation of the Procedure of Officers Appointed to Administer Justice in the Lushai Hills
  77. Mizoram Fisheries Act, 2002
  78. Lushai Hills District Fisheries Act, 1953
  79. Mizoram Food Restrictions on Service of Meals by Catering Establishments order, 1973
  80. Grants-in-Aid Rules to Non-Official Voluntary Social Welfare and Deserving Physically and/or Socially Handicapped Individuals
  81. Mizoram Guest Control Order, 1972
  82. Mizoram State Guest Rules, 1972
  83. Mizoram (Price Fixation of Essential Commodities) Order, 1977
  84. Mizoram (Land Revenue) Act, 2013
  85. Mizoram (Land Revenue) Rules, 2013
  86. Mizoram Home Guard Act, 1985
  87. Mizoram Home Guard Rules, 2010
  88. Mizoram Liquor (Prohibition and Control) Act, 2014
  89. Mizoram Liquor (Prohibition and Control) Rules, 2014
  90. Mizoram Liquor (Prohibition) Act, 2019
  91. Lai Autonomous District (Village Councils) Act, 2007
  92. Mizoram Cooperative Societies Act, 2006
  93. Chakma Autonomous District Council (Village Councils) Act, 2002
  94. Mizoram (Pension for members of the defunct Mizo District Council and of the defunct Pawi Lakher Regional Council) Act, 1994
  95. State of Mizoram Salaries and Allowances of the Government Chief Whip and the Deputy Government Chief Whip Act, 1995
  96. Mizoram Professions, Trades, Calling Employment Taxation Act, 1995
  97. Mizoram Animal (Control and Taxation) Rules, 2016
  98. Mizoram (Sales of Petroleum and Petroleum Products Including Motor Spirit and Lubricants) Taxation Act, 1973
  99. Mizoram Public Demands Recovery Act, 2001
  100. Mizoram (Restriction on use of Transferred Land) Act, 2002
  101. Mizoram Recognised Private Schools (Regulation) Rules, 2006
  102. Mizoram Registration of Births and Deaths Rules, 2007
  103. Mizoram State Biological Diversity Rules, 2010
  104. Aizawl Municipal Council Building Regulations, 2011
  105. Lai Autonomous District Council Employees (Performance Appraisal Report) Rules, 2011
  106. Mara Autonomous District Council (Non-Agricultural Land Settlement) Act, 2011
  107. Mara Autonomous District and Council (Transaction of Business) Rules, 2011
  108. Mizoram Shops and Establishments Rules, 2011
  109. Mizoram State Election Commission (Conditions of Service) Rules, 2011
  110. Aizawl Municipal Council Licensing Regulations, 2012
  111. Lai Autonomous District Council (Right to Information) Rules, 2012
  112. Mizoram (Anand Marriages Registration) Rules, 2012
  113. Mizoram Health Service, (Competitive Examination) Regulations, 2012
  114. Mizoram Local Funds (Accounts and Audit) Rules, 2012
  115. Mizoram Micro and Small Enterprises Facilitation Council Rules, 2012
  116. Mizoram Municipality (Disclosure of Assets and Furnishing of Other Information) Act, 2012
  117. Mizoram Industrial Employment (Standing Orders) Rules, 2013
  118. Aizawl Municipal Council Display of Advertisements and Hoardings Regulations, 2013
  119. Lai Autonomous District (Motor Vehicles Taxation) Regulation, 2013
  120. Mara Autonomous District Council (Business Advisory Committee) Rules, 2013
  121. Mara Autonomous District Council (Taxes and Rent on Buildings) Regulations, 2013
  122. Mizoram (Establishment of Independent Local Body) Ombudsman Rules, 2013
  123. Mizoram Ceiling on Government Guarantees Rules, 2013
  124. Mizoram Entertainment Tax Rules, 2013
  125. Mizoram Maintenance and Welfare of Parents and Senior Citizens Rules, 2013
  126. Mizoram Overseas Study Grant Rules, 2013
  127. Mizoram State Commission for Protection of Child Rights Rules, 2013
  128. Mizoram State Medical Council Rules, 2013
  129. Money Circulation Scheme (Banning) (Mizoram) Rules, 2013
  130. Lai Autonomous District Council Secretariat (Recruitment and Conditions of Service) Rules, 2014
  131. Mara Autonomous District Council (Constitution of Planning and Development Board) Rules, 2014
  132. Mara Autonomous District Council (Election to Village Councils) Rules, 2014
  133. Mara Autonomous District Council (Establishment and Management of Elementary Schools) Regulations, 2014
  134. Mara Autonomous District Council (Taxes on Motor Vehicles) Regulations, 2014
  135. Government of Mizoram (Allocation of Business) Rules, 2014
  136. Mizoram (Election to Village Councils) Rules, 2014
  137. Mizoram Chit Funds Rules, 2014
  138. Mizoram Clinical Establishments (Registration and Regulation) Rules, 2014
  139. Mizoram Mahatma Gandhi Grievance Redressal Rules, 2014
  140. Mizoram Mahatma Gandhi Rural Employment Guarantee Schemes (Compensation for Delay in Payment of Wages) Rules, 2014
  141. Mizoram Mahatma Gandhi Rural Employment Guarantee Fund Rules, 2014
  142. Mizoram Mahatma Gandhi Rural Employment Guarantee Rules, 2014
  143. Mizoram Mahatma Gandhi Rural Employment Guarantee Scheme (Payment of Unemployment Allowance) Rules, 2014
  144. Mizoram Mahatma Gandhi Rural Employment Guarantee Schemes, 2014
  145. Mizoram Maternity Benefit Rules, 2014
  146. Mizoram Municipalities (Property Tax Management) Rules, 2014
  147. Mizoram Press Representative Accreditation (Constitution of the Mizoram Press Representative Accreditation and Grant of Accreditation) Rules, 2014
  148. Mizoram Public Records Rules, 2014
  149. Transplantation of Human Organs and Tissues Rules, 2014 (MIZ)
  150. Autonomous District (Village Councils) Act, 1974
  151. Mizoram (Selection of Candidates for Elementary Course in Animal Husbandry and Veterinary Science) Rules, 2015
  152. Mara Autonomous District Council (Board of Mara Literature) Rules, 2015
  153. Mizoram Clinical and Health Establishment (Regulation)(Repeal) Act, 2015
  154. Mizoram Entry Tax Rules, 2015
  155. Mizoram Food Security Rules, 2015
  156. Mizoram Information Technology (Electronic Service Delivery) Rules, 2015
  157. Mizoram Lokayukta Rules, 2016
  158. Mizoram Municipal Authorities (Prohibition of Defection) Rules, 2015
  159. Mizoram Municipalities (Election to Local Councils) Rules, 2015
  160. Mizoram Registration Rules, 2015
  161. Mizoram Right to Public Services Act, 2015
  162. Mizoram Social Defence and Rehabilitation Board Rules and Regulations, 2015
  163. Mizoram Street Vendor (Protection of Livelihood and Regulation of Street Vending) Rules, 2015
  164. Joint Electricity Regulatory Commission for Manipur and Mizoram (Metering for Grid Connected Renewable Energy) Regulations, 2016
  165. Mizoram (Recognition and Regulation of Common Examinations for Diploma Courses in Computer Application) Rules, 2016
  166. Mizoram (Selection of Candidates for Higher Technical Courses) Rules, 2016
  167. Mizoram School Hostel Infrastructure, Facilities and General Care of Students (Management) Rules, 2016
  168. Mizoram Stamp Rules, 2016
  169. Aizawl Municipal Corporation Site Development and Slope Modification Regulations, 2017
  170. Mizoram (Animal Slaughter Houses) Rules, 2016
  171. Mizoram (Election to Sinlung Hills Development Council) Rules, 2017
  172. Mizoram Electrical Licensing Regulations, 2017
  173. Mizoram Goods and Services Tax Rules, 2017
  174. Mizoram Municipal Appellate Tribunal Rules, 2017
  175. Mizoram State Commission for Protection of Child Rights Rules, 2017
  176. Mizoram Village (Sanitation) Rules, 2017
  177. Mizoram Wood Based Industries (Establishment and Regulation) Rules, 2017
  178. Lai Autonomous District Council (Transfer and Posting of Elementary School Teachers) Rules, 2020
  179. Mizoram Licensing and Regulation of private Veterinary Hospitals and Clinics Act, 2021
  180. Mizoram Pollution Control Board (Qualifications, Terms and Conditions of Service of Chairman) Rules, 2021
  181. Sinlung Hills Council (Procedure and Conduct of Business) Rules, 2021
  182. Mizoram Street Vendor (Protection of Livelihood and Regulation of Street Vending) (Repeal) Act, 2017
  183. Mizoram Agricultural Land Leasing Act, 2021
  184. Lushai Hills District (House Sites) Act, 1953
  185. Mizo District (Land and Revenue) Act, 1956
  186. Mizo District (Land and Revenue) Rules, 1967
  187. Mizo District (Agricultural Land) Act, 1963
  188. Mizo District (Agricultural Land) Rules, 1971
  189. Mizo District (Transfer of Land) Act, 1963
  190. Mizoram Ease of Doing Business Act, 2022
  191. Lushai Hills District (Village Councils) Act, 1953
  192. Mizoram Citizen Services (Electronic Governance) Rules, 2010
  193. Mizoram State Commission for Women Rules, 2008
  194. Mizoram (Land Survey and Settlement Operation) Act, 2003
  195. Mizoram Market (Regulation and Facilitation) Act, 2022
  196. Mizo Language Development Board Act, 2022
  197. Sinlung Hills Council Act, 2018
  198. Mizoram (Franking Impression of Stamps) Rules, 2019
  199. Mizoram Youth Commission Rules, 2019
  200. Government of Mizoram (Allocation of Business) Rules, 2019
  201. Mizoram State Child Protection Society Financial Management Guidelines, 2019
  202. Mizoram Drug Treatment cum Rehabilitation Centre Accreditation Rules, 2019
  203. Mizoram School Education Mission Society Regulations, 2019
  204. Mizoram Fire & Emergency Services (Superintendence & Control of the Fire Force & Fire Safety & Prevention) Rules, 2019
  205. Mara Autonomous District Council (Land & Revenue) Act, 2018
  206. Mizoram Juvenile Justice (Care and Protection of Children) Rules, 2019
  207. Lakher Autonomous District (Forests) Act, 1981
  208. Lakher Autonomous District (Inheritance of Property) Act, 1982
  209. Lakher Autonomous District Council (Animals Control and Taxation) Act, 1983
  210. Mara Autonomous District Council (Town Committees) Act, 2011
  211. Mara Autonomous District (Agricultural Land Settlement) Act, 2011
  212. Mara Autonomous District Council (Salaries and Allowances of the Chief Executive Member and Executive Members) Rules, 2003
  213. Mara Autonomous District Council (Salaries and Allowances of the Chairman and Deputy Chairman) Rules, 2003
  214. Mara Autonomous District Council (Salaries, Allowances and Pension of Members) Rules, 2003
  215. Mara Autonomous District Council (Board of School Education) Rules, 2010
  216. Mizoram Autonomous District Councils Fund Rules, 2010
  217. Mara Autonomous District Council (Allocation of Business) Rules, 2011
  218. Mara Autonomous District Council (Transaction of Business) Rules, 2011
  219. Mara Autonomous District Council Publication Board Rules, 2012
  220. Mara Autonomous District Council (Public Health and Sanitation) Rules, 2012
  221. Lakher District Council (Revenue Assessment) Regulation, 1973
  222. Lakher District Council (Professions, Trades, Callings and Employments Taxation) Regulation, 1973
  223. Lakher District Council (Taxes) Regulation, 1974
  224. Lakher District (Market) Regulation, 1977
  225. Mara Autonomous District Council (Tax on Entry of Vehicles into the Autonomous District) Regulations, 2005
  226. Mara Autonomous District (Trading) Regulation, 2012
  227. Mara Autonomous District Council (Control of Vehicles Parking and Collection of Parking Fees) Regulations, 2014
  228. Mizoram Rewards for Detection of Forest and Wildlife Offence Scheme, 2019
  229. Mara Autonomous District Council (Constitution, Conduct of Business, etc.) Rules, 2002
  230. Mizoram Motor Vehicles (Taxation) Act, 1996
  231. Mizoram (Forest) Act, 1955
  232. Mizoram Colleges (Provincialization) Rules, 1991
  233. Government of Mizoram (Transaction of Business) Rules, 2014
  234. Mizoram Factories Rules, 2014
  235. Mizoram Ancient Monuments and Archaeological Sites and Remains Rules, 2003
  236. Mizoram Board of School Education (Pension) Regulations, 1992
  237. Mizoram (Protection of Rivers) Act, 2023
  238. Mizoram Water Resources (Management and Regulation) Act, 2024
  239. Mizoram Anatomy Act, 2019
  240. Mizoram Protection of Interests of Depositors (In Financial Establishments) Act, 2019
  241. Mizoram Salaries and Allowances of the Government Chief Whip and the Deputy Government Chief Whip Act, 1999
  242. Mizoram Salaries and Allowances of the Speaker and the Deputy Speaker Act, 1999
  243. Mizoram Salaries and Allowances of Minister Act, 1999
  244. Mizoram Salaries Allowances and Pension of Member of the Legislative Assembly Act, 1999
  245. Mizoram Engineering Service (Departmental Examination) Regulations, 2021
  246. Mizoram Motor Accidents Claims Tribunal Rules, 2020
  247. Mizoram Consumer Protection (Salary, allowances and conditions of service of the President and Members of the State Commission and District Commission) Rules, 2021
  248. Mizoram Aero Sports Rules, 2021
  249. Mizoram (Registration of Tourist Trade) Act, 2020
  250. Mizoram Finance Commission (Salaries and Allowances) Rules, 2010
  251. Mizoram Registration of Tourist Trade Rules, 2020
  252. Mizoram State Legislature Members (Removal of Disqualifications) Act, 1975
  253. Mizoram Urban and Regional Development Act, 1990
  254. Mizoram Liquor Total Prohibition Act, 1995
  255. Mizoram Salaries and Allowances of the Leader of the Opposition Act, 1999
  256. Mizoram Education Act, 2003
  257. Mizoram Water Supplies (Control) Act, 2004
  258. Mizoram State Commission for Women Act, 2004
  259. Mizoram (Taxes on Land, Buildings and Assessment of Revenue) Act, 2004
  260. Mizoram Organic Farming Act, 2004
  261. Mizoram State Higher Education Council Act, 2017
  262. Mizoram Societies Registration Act, 2005
  263. Aizawl Development Authority Act, 2005
  264. Mizoram local funds (Accounts and Audit) Act, 2006
  265. Mizoram Road Fund Act, 2007
  266. Mizoram Municipalities Act, 2007
  267. Mizoram Compulsory Registration of Marriages Act, 2007
  268. Mizoram State Agricultural Produce Marketing (Development and Regulation) Act, 2008
  269. Mizoram Prisons and Correctional Services Act, 2024
  270. Mizoram Transparency in Public Procurement Act, 2008
  271. Mizoram Youth Commission Act, 2008
  272. Mizoram Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
  273. Mizoram Public Service Commission (Limitation of Functions) Regulations, 1994
  274. Joint Electricity Regulatory Commission for Manipur and Mizoram (Electricity Supply Code) Regulations, 2013 (Mizoram)
  275. Mizoram Compulsory Registration of Marriages Rules, 2007
  276. Mizoram Lotteries (Regulation) Rules, 2011
  277. Joint Electricity Regulatory Commission for Manipur and Mizoram (Fees, Fines and Charges) Regulations, 2010 (Mizoram)
  278. Mizoram Urban Area Building Regulation, 2024
  279. Guidelines for Empanelment of Firms for engagement and execution of various works, 2024
  280. Mizoram (Village Councils) Act, 2025
  281. Mizoram State University Act, 2025
  282. Mizoram Youth Commission Act, 2025
  283. Mizoram Liquor (Prohibition) Rules, 2022
  284. Mizoram Legislative Assembly Right to Information Rules, 2006
  285. Mizoram Liquor (Prohibition) Rules, 2025
  286. Mizoram Urban and Regional Development Act, 2025