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  1. Madhya Bharat Bhoodan Yagna Board (Reconstitution) Order, 1960
  2. Madhya Bharat Indian Medicine Board Order, 1960
  3. Madhya Bharat Khadi and Village Industries Board Order, 1958
  4. Madhya Bharat Medical Council (Reconstitution) Order, 1961
  5. Madhya Pradesh Bhudan Yagna Board (Reconstitution) Order, 1960
  6. Madhya Pradesh Dental Council (Reconstitution) Order, 1962
  7. Madhya Pradesh Reorganisation (Removal of Difficulties) Order, 2003
  8. Madhya Bharat Abolition of Jagirs Act, Samvat 2008
  9. Madhya Bharat Abolition of Jagirs Rules
  10. Abolition of Jagirs and Land Reforms Act, 1953 (Bhopal)
  11. Abolition of Jagirs and Land Reforms Rules, 1953 (Bhopal)
  12. Abolition of Jagirs and Land Reforms Act, 1952 (Vindhya Pradesh)
  13. Abolition of Jagirs and Land Reforms Rules, 1953 (Vindhya Pradesh)
  14. Abolition of Jagirs and Land Reforms (Vindhya Pradesh) (Madhya Pradesh Amendment and Validation) Act, 1965
  15. Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950
  16. Rules under M.P. Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950
  17. Madhya Pradesh Accommodation Control Act, 1961
  18. Madhya Pradesh Accommodation Control Rules, 1966
  19. Madhya Pradesh Accommodation (Requisition) Act, 1948
  20. Madhya Pradesh Accommodation Requisition (Arbitration) Rules, 1959
  21. Madhya Pradesh Adaptation of Laws (State and Concurrent Subjects) Order, 1956
  22. Madhya Pradesh Adaptation of Laws (State and Concurrent Subjects) (Second Amendment) Order, 1957
  23. Madhya Pradesh Adhivakta Kalyan Nidhi Adhiniyam, 1982
  24. Madhya Pradesh Advocates Group Insurance Scheme, 1981
  25. Madhya Pradesh Advocates Welfare Scheme, 1995
  26. Madhya Pradesh Advocates (Aid to Purchase Law Books) Scheme, 1995
  27. Madhya Pradesh Adhosanrachna Vinidhan Nidhi Board Adhiniyam, 2000
  28. Madhya Pradesh Adhyaksha Tatha Upadhyaksha (Vetan Tatha Bhatta) Adhiniyam, 1972
  29. Madhya Pradesh Adhyaksha Tatha Upadhyaksha (Yatra Tatha Dainik Bhatta) Niyam, 1973
  30. Madhya Pradesh Adhyaksha Tatha Upadhyaksha (Vahano Ka Kraya Tatha Anurakshana) Niyam, 1975
  31. Adaptation of Laws Orders Under Madhya Pradesh Reorganisation Act, 2000
  32. Madhya Pradesh Adim Jan Jatiyon Ka Sanrakshan (Vrakshon Me Hit) Adhiniyam, 1999
  33. Madhya Pradesh Adim Jan Jatiyon Ka Sanrakshan (Vrakshon Me Hit) Rules, 2000
  34. Adjudication of Certain Claims of Cultivators Act, 1932
  35. Madhya Pradesh Adjustment and Liquidation of Industrial Workers Debt Act, 1936
  36. Madhya Pradesh Adjustment and Liquidation of Industrial Workers Debt Rules, 1936
  37. Madhya Pradesh Administration of Evacuee Property (Validation) Act, 1958
  38. Madhya Pradesh Administrative Tribunal (Salaries and Allowances and Conditions of Services of Chairman, Vice-Chairman and Members) Rules, 1986
  39. Madhya Pradesh State Administrative Tribunal (Financial and Administrative Powers) Rules, 1986
  40. Madhya Pradesh State Administrative Tribunal Staff (Conditions of Service) Rules, 1986
  41. Madhya Pradesh Admission of Pupils in Schools and Change in Date of Birth Entries Rules, 1963
  42. Madhya Bharat Adoption of Laws Act, Samvat 2009
  43. Madhya Pradesh Agrakraya Vidhi Nirasan Adhiniyam, 1968
  44. Madhya Pradesh Agricultural Cattle Preservation Act, 1959
  45. Madhya Pradesh Agricultural Cattle Preservation Rules, 1959
  46. Madhya Bharat Agricultural Debtors Relief Act, 1956
  47. Madhya Bharat Agricultural Debtors Relief Rules, 1958
  48. Madhya Pradesh Agricultural Warehouse Act, 1947
  49. Madhya Pradesh Agricultural Warehouse Rules, 1961
  50. Madhya Pradesh State Warehousing Corporation Rules, 1958
  51. Agriculturists Loans Act, 1884
  52. Madhya Pradesh Agriculturists Loans Rules, 1962
  53. Air (Prevention and Control of Pollution) Madhya Pradesh Rules, 1983
  54. Madhya Pradesh Akrishik Jot Uchchatam Seema Adhiniyam, 1981
  55. Madhya Pradesh Rajya Alpsankhyak Ayog Adhiniyam, 1996
  56. Madhya Pradesh Minorities Commission (Procedure) Regulations, 1996
  57. Madhya Pradesh State Commission for Minorities (Salaries and Allowance and other Conditions of Service of Chairperson and Members) Rules, 1997
  58. Madhya Pradesh Amarkantak Nagar Vikas Mandal (Nirsan) Adhiniyam, 1976
  59. Madhya Pradesh Anatomy Act, 1954
  60. Madhya Pradesh Anatomy Rules, 1966
  61. Madhya Pradesh Ancient Monuments and Archaeological Sites and Remains Act, 1964
  62. Madhya Pradesh Ancient Monuments and Archaeological Sites and Remains Rules, 1976
  63. Madhya Pradesh Ancient Monuments and Archaeological Sites and Remains (Declaration and Intimation Regarding Antiquities) Rules, 1970
  64. Madhya Pradesh Anivarya Seva Nivritti Ayu Niyam, 1967
  65. Madhya Pradesh Annual Award Rules for The Industrial Units Taking Most Effective Steps for Control of Air and Water Pollution, 1997
  66. Madhya Pradesh Anugrahik Tatha Sevarth Nagad Anudan Samapti Adhiniyam, 1982
  67. Madhya Pradesh Anugrahik Tatha Sevarth Nagad Anudan Samapti (Sanshodhan) Adhiniyam, 1984
  68. Madhya Pradesh (Rajya) Anusuchit Jati Ayog Adhiniyam, 1995
  69. Madhya Pradesh Rajya Anusuchit Janjati Ayog Adhiniyam, 1995
  70. Madhya Pradesh Anusuchit Jan Jati Ayog Niyam, 1997
  71. Madhya Pradesh State Commission for Scheduled Castes Salaries and Allowances and Conditions of Service of Chairperson and Members Rules, 1997
  72. Madhya Pradesh Anusuchit Jati Tatha Anusuchit Jan Jati (Rinisahayata) Adhiniyam, 1967
  73. Madhya Pradesh Anusuchit Jati Tatha Anusuchit Jan Jati Rini Sahayata (Sanshodhan Tatha Vidhimanya Karan) Adhiniyam, 1984
  74. Madhya Pradesh Anusuchit Jan Jati Rini Sahayata Niyam, 1967
  75. Madhya Pradesh Anusuchit Jan Jati Sahukar Viniyam, 1972
  76. Madhya Pradesh Anusuchit Jan Jati Sahukar Niyam, 1980
  77. Madhya Pradesh Apattijanak Vigyapan Pratishedh Nirsan Adhiniyam, 1965
  78. Scheme for Appointment of Arbitrators by The Chief Justice of Madhya Pradesh High Court, 1996
  79. Madhya Pradesh Arbitration Rules, 1997
  80. Rules for the Purpose of Section 6 of the Madhya Bharat Abolition of Jagirs Act
  81. Madhya Pradesh Alcohol-Yield Rules, 1991
  82. Madhya Pradesh Ashaskiya Shikshan Sanstha (Anudan Ka Pradaya) Adhiniyam, 1978
  83. Madhya Pradesh Ashaskiya Shikshan Sanstha (Institutional Fund) Rules, 1983
  84. Madhya Pradesh Ashaskiya School Viniyaman Adhiniyam, 1975
  85. Madhya Pradesh Ashaskiya Shikshan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ki Bharti) Niyam, 1979
  86. Madhya Pradesh Ashaskiya Shikshan Sanstha (Adhyapak Tatha Anya Karmachari) Appeal Rules, 1978
  87. Madhya Pradesh Ashaskiya Shikshan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ko Padachyut Karne/Sewa Se Hatane Sambandhi Prakriya) Niyam, 1983
  88. Madhya Pradesh Ashaskiya Shikshan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ke Nilamban) Niyam, 1978
  89. Madhya Pradesh Ashaskiya Shikshan Sanstha (Schoolon Main Karyarat Adhyapakon Tatha Anya Karmachariyon Ki Padonnati) Rules, 1988
  90. Madhya Pradesh Atyavashyak Seva Sandharan Tatha Vichchinnata Nivaran Adhiniyam, 1979
  91. Madhya Pradesh Avyaparik Nigam (Nirsan) Adhiniyam, 1998
  92. Madhya Pradesh Award of Contributory Scholarships for Training for Commercial Pilot Licence Rules, 1993
  93. Madhya Pradesh Award of Scholarships (Free-Flying Training) Rules, 1973
  94. Madhya Pradesh Ayurvedic Ashaskiya Maha Vidyalayon Ke Chhatron Ke Pariksha Sambandhi Vishesh Upbandh Adhiniyam, 1979
  95. Madhya Pradesh Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970
  96. Madhya Pradesh Ayurvedic, Unani Tatha Prakritik Chikitsa Vyavasayi Rules, 1973
  97. Madhya Pradesh Ayurvigyan Parishad Adhiniyam, 1987
  98. Madhya Pradesh Bakaya Rashi Saral Samadhan Yojna, 2002
  99. Madhya Pradesh Bakaya Rashi Saral Samadhan Yojna Niyam, 2002
  100. Madhya Pradesh Beedi and Cigar Workers (Conditions of Employment) Rules, 1968
  101. Madhya Pradesh Karadhan Adhiniyamon Ki Puranee Bakaya Rashi Ka Samadhan Adhiniyam, 2021
  102. Madhya Pradesh Award Rule, 2021
  103. Madhya Pradesh Freedom of Religion Act, 2021
  104. Madhya Pradesh Vyavsayik Pariksha Mandal-Fees for Admission to the Examination of the Board Regulations, 2020
  105. Madhya Pradesh Vyavsayik Pariksha Mandal-Publication of the Results of the Examinations conducted by the Board Regulations, 2020
  106. Madhya Pradesh Vyavsayik Pariksha Mandal-Issuing Mark-sheets, Certificates etc. to the Candidates who appeared in the Examinations conducted by the Board Regulations, 2020
  107. Madhya Pradesh Vyavsayik Pariksha Mandal-Imposition of Penalties on Candidate using Unfair Means or Interfering in the Examinations conducted by the Board Regulations, 2020
  108. Madhya Pradesh Vyavsayik Pariksha Mandal- Appointment to Experts, Officers and Employees for various Activities, and Determination of their Duties and Powers and Termination of their appointments Board Regulations, 2020
  109. Madhya Pradesh Vyavsayik Pariksha Mandal-Determination of the Honorarium or Remuneration of Experts, Officers and Employees for various Activities Regulations, 2020
  110. Madhya Pradesh Vyavsayik Pariksha Mandal-Determination of the Standards for examinations and other related Activities Regulations, 2020
  111. Madhya Pradesh Rajya Beej Evam Farm Vikas Nigam Adhiniyam, 1980
  112. Madhya Pradesh Vyavsayik Pariksha Mandal-Organise counseling for admission process after the examinations Regulations, 2020
  113. Madhya Pradesh Vyavsayik Pariksha Mandal-Organising Skill Tests and Award certificates in Particular Professions on the instruction of the State Government regulations, 2020
  114. Madhya Pradesh Vyavsayik Pariksha Mandal-Preparation of Database of examinations and related activities Regulations, 2020
  115. Madhya Pradesh Vyavsayik Pariksha Mandal-Development of Modern Infrastructure for giving online Career Counseling to the Students of Different Levels Regulations, 2020
  116. Madhya Pradesh Vyavsayik Pariksha Mandal-Instituting and Awarding Scholarships, Medals and Prizes Regulations, 2020
  117. Madhya Pradesh Vyavsayik Pariksha Mandal-Development and Publication of Test Bank for different Entrance Examinations Regulations, 2020
  118. Madhya Pradesh Vyavsayik Pariksha Mandal- Control, Administration, Safe Custody and Management of the finances of the Board Regulations, 2020
  119. Madhya Pradesh Vyavsayik Pariksha Mandal- Appointment of officers Clerks and other servants of the Board and the conditions of their service Regulations, 2020
  120. Madhya Pradesh Finance Act, 2021
  121. Dr. B.R. Ambedkar University of Social Sciences Act, 2015
  122. Madhya Pradesh Bhiksha Vritti Nivaran Adhiniyam, 1973
  123. Pandit S. N. Shukla University Act, 2016
  124. Madhya Pradesh Parisar Kirayedari Adhiniyam, 2010
  125. Madhya Pradesh Rajmarg Nidhi Adhiniyam, 2012
  126. Madhya Pradesh Sales Tax (Central) Rules, 1957
  127. Madhya Pradesh Medical and Dental Post Graduate Course Entrance Examination Rules, 2010
  128. Madhya Pradesh Government Autonomous/Government Medical and Dental Undergraduate Entrance Examination Rules, 2010
  129. Madhya Pradesh Private Medical and Dental Post Graduate Course Entrance Examination Rules, 2010
  130. Madhya Pradesh Private Medical and Dental Under Graduate Course Entrance Examination Rules, 2010
  131. Madhya Pradesh Bhumi Vikas Rules, 2012
  132. Madhya Pradesh Gram Sabha Swasth Gram Tadarth Samiti (Gathan, Karbar Sanchalan Tatha Baithak) Niyam, 2010
  133. Madhya Pradesh Bhiksha Vritti Nivaran Niyam, 1977
  134. Madhya Pradesh Lok Sewaon Ke Pradan Ki Guarantee (Avedan, Appeal, Punrikshan, Shasti Ki Vasuli Tatha Pratikar Ka Bhugtan) Niyam, 2010
  135. Madhya Pradesh Grant of Freehold Right in respect of Land on Lease situated in Urban Areas Rules, 2010
  136. Madhya Pradesh Rajmarg Nidhi Rules, 2012
  137. Madhya Pradesh Gram Sabha (Constitution of Standing Committees, Procedure for conduct of Business and Allied Matters) Rules, 2012
  138. Sanchi University of Buddhist-Indic Studies Act, 2012
  139. Madhya Pradesh Pre Ayurved, Homoeopathy, Unani, Naturopathy and Yoga Test (MP PAHUNT) Undergraduate Entrance Examination Rules, 2013
  140. Madhya Pradesh Anand Marriages Registration Rules, 2013
  141. Madhya Pradesh Investment Region Development and Management Act, 2013
  142. Madhya Pradesh Government Autonomous/Government Medical and Dental Undergraduate Entrance Examination Rules, 2013
  143. Madhya Pradesh Rajmarg Nidhi Regulations, 2012
  144. Madhya Pradesh Bhang Rules, 1960
  145. Madhya Pradesh Medical and Dental Post Graduate Course Entrance Examination Rules, 2013
  146. Madhya Pradesh Vikas Pradhikarano Ki Sampatiyon Ka Prabandhan Tatha Vyayan Niyam, 2013
  147. Madhya Pradesh Excise (Exercise on powers to search without a warrant) Rules, 2014
  148. Madhya Pradesh Rajmarg Niyam, 2014
  149. Madhya Pradesh Medical and Dental Post Graduate Course Admission Rules (Degree/Diploma), 2014
  150. Madhya Pradesh Pre Ayurved, Homoeopathy, Unani, Naturopathy & Yoga Test (MP PAHUNT) Undergraduate Entrance Examination Rules, 2014
  151. Madhya Pradesh Government Autonomous/Government Medical and Dental Undergraduate Admission Rules, 2014
  152. Madhya Pradesh Document Writers (Licensing and Regulation) Rules, 2014
  153. Madhya Pradesh Krishi Upaj Mandi (Mandi Samiti Ke Adhyaksh Tatha Upadhyaksh ke viruddha Avishwas Prastav) Niyam, 2013
  154. Madhya Pradesh Pulses (Maximum Stock Limit and Stock Declaration) Control Order, 2024
  155. Bhilsa Ramlila Fair Act, 1956
  156. Madhya Pradesh Poisons (Possession and Sale) Rules, 2014
  157. Madhya Pradesh Gramin Nal Jal Praday Yojana Sanchalan Evam Sandharan Niyam, 2014
  158. Madhya Pradesh Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2015
  159. Madhya Pradesh Medical and Dental Post Graduate Course (Degree/Diploma) Admission Rules, 2015
  160. Madhya Pradesh Crime Victim Compensation Scheme, 2015
  161. Madhya Pradesh Ayurvigyan Parishad Election Rules, 2014
  162. Madhya Pradesh Pre Ayurved, Homoeopathy, Unani, Naturopathy & Yoga Test (MP PAHUNT) Undergraduate Entrance Examination Rules, 2015
  163. Madhya Pradesh Protected Forest Rules, 2015
  164. Madhya Pradesh Village Forest Rules, 2015
  165. Madhya Pradesh Government Autonomous/Government Medical and Dental Undergraduate admission Rules, 2015
  166. Madhya Pradesh Bhoj (Open) University Adhiniyam, 1991
  167. Motoryan Ke Pradushan Ki Janch Ke Liye Pradushan Janch Kendra Ko Adhikrit Karne Sambandhi Yojna, 2015
  168. Madhya Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2015
  169. Madhya Pradesh Municipal (Achal Sampatti Antaran) Rules, 2016
  170. Madhya Pradesh Forest (Recreation and Wildlife Experience) Rules, 2015
  171. Madhya Pradesh Investment Region Development and Management Rules, 2016
  172. Madhya Pradesh Pre Ayurved, Homoeopathy, Unani, Naturopathy & Yoga Test (MP PAHUNT) Undergraduate Entrance Examination Rules, 2016
  173. Madhya Pradesh Medical and Dental Post Graduate Course (Degree /Diploma) Admission Rules, 2016
  174. Madhya Pradesh Private Medical and Dental Post Graduate Course Admission Rules, 2016
  175. Mukhyamantri Krishi Upaj Mandi Hammal and Tulavati Vridhavastha Sahayata Yojna, 2015
  176. Madhya Pradesh Home Guards Rules, 2016
  177. Bhopal Gas Trasadi (Jangam Sampatti Ke Vikrayon Ka Shoonya Ghoshit Kiya Jana) Adhiniyam, 1985
  178. Madhya Pradesh Nirsan Adhiniyam, 2016
  179. Madhya Pradesh State Disaster Management Authority Rules, 2016
  180. Madhya Pradesh District Mineral Foundation Rules, 2016
  181. Madhya Pradesh Municipal (Compounding of offence of Construction of Buildings, Fees and Conditions) Rules, 2016
  182. Madhya Pradesh Real Estate (Regulation and Development) Rules, 2016
  183. Madhya Pradesh Forensic Questioned Documents Examiners Regulation Rules, 2016
  184. Madhya Pradesh Krishi Upaj Mandi (Online Trading and E-platform Licence) Rules, 2016
  185. Madhya Pradesh Outdoor Advertisement Media Rules, 2017
  186. Madhya Pradesh Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
  187. Madhya Pradesh Real Estate (Regulation and Development) Rules, 2017
  188. Madhya Pradesh Bhumi Sena Adhiniyam, 1981
  189. Settlement of Land located within the Cantonment area under Municipal Council Neemuch Rules, 2017
  190. Madhya Pradesh Pre Ayurved, Homoeopathy, Unani, Naturopathy & Yoga Test (MP PAHUNT) Undergraduate Entrance Examination Rules, 2017
  191. Madhya Pradesh Municipal Council Contract Service of Specialist and Technical Assistant (Agreement and Condition of Service) Rules, 2017
  192. Madhya Pradesh Private Medical and Dental Post Graduate Course Entrance Examination Rules, 2013
  193. Madhya Pradesh Private Medical and Dental Post Graduate Course Entrance Examination Rules, 2011
  194. Madhya Pradesh Bakaya Rashi (Sick and Closed Industrial Units) Saral Samadhan Yojna Niyam, 2010
  195. Madhya Pradesh Private Medical and Dental Under Graduate Course Entrance Examination Rules, 2012
  196. District Courts of Madhya Pradesh Video Conferencing and Audio-Visual Electronic Linkage Rules, 2020
  197. Madhya Pradesh Consumer Protection (Consumer Disputes Redressal Commissions) Rules, 2021
  198. Madhya Pradesh Lok Evam Niji Sampatti Ko Nuksaan Ka Nivaran Evam Nuksaani Ki Vasuli Adhiniyam, 2021
  199. Madhya Pradesh Bhumi Sudhar Yojana Adhiniyam, 1967
  200. Madhya Pradesh Epidemic Diseases, COVID-19 Regulations, 2022
  201. Madhya Pradesh Jail Industries (Engagement of convicted Persons and Rehabilitation of Prisoners) Rules, 2021
  202. Madhya Pradesh Private Medical and Dental Under Graduate Course Entrance Examination Rules, 2013
  203. Madhya Pradesh Private Medical (M.B.B.S) and Dental (B.D.S.) Under Graduate Courses Admission Rules, 2015
  204. Madhya Pradesh Private Medical and Dental Post Graduate Course Entrance Examination Rules, 2012
  205. Madhya Pradesh Private Medical (M.B.B.S) and Dental (B.D.S.) Under Graduate Courses Admission Rules, 2014
  206. Madhya Pradesh Edible Oils and Oilseeds Trader (Control) Order, 2022
  207. Indian Stamp (Madhya Pradesh Amendment) Act, 2022
  208. Criminal Law (Madhya Pradesh Amendment) Act, 2019
  209. Madhya Pradesh Transgender Person (Protection of Rights) Rules, 2021
  210. Madhya Pradesh (Rajya) Bhumi Vikas Nigam Adhiniyam, 1976
  211. Madhya Pradesh Freedom of Religion Rules, 2022
  212. Madhya Pradesh Nirsan Adhiniyam, 2022
  213. Madhya Pradesh Udyogon Ki Sthapna Evam Parichalan Ka Saralikaran Adhiniyam, 2023
  214. Mahatma Gandhi National Rural Employment Guarantee (Procedure for payment of Unemployment Allowance) Madhya Pradesh Rules, 2021
  215. Madhya Pradesh Nagarpalika (Colony Development) Rules, 2021
  216. Madhya Pradesh Ayurvigyan Parishad (Anivarya Chikitsa Seva) Panjiyan Niyam, 2021
  217. Mahatma Gandhi National Rural Employment Guarantee (Appointment, Powers and Duties of the Ombudsman) Madhya Pradesh Rules, 2021
  218. Madhya Pradesh Mineral (Prevention of Illegal Mining, Transportation and Storage) Rules, 2022
  219. Madhya Pradesh Lok Evam Niji Sampatti Ko Nuksaan ka Nivaaran Evam Nuksaani Ki Vasuli Niyam, 2022
  220. Ravindra Bhawan and Ravindra Sabhagam Kendra and other ancillary area of reservation rules, 2022
  221. Madhya Pradesh Bhumi Vikas Rules, 1984
  222. Madhya Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2022
  223. Madhya Pradesh Transit (Forest Produce) Rules, 2022
  224. Madhya Pradesh Heritage Liquor Rules, 2023
  225. Madhya Pradesh Real Estate Regulatory Authority (Conduct of Business) Regulations, 2021
  226. Madhya Pradesh Sand (Mining, Transportation, Storage and Trading) Rule, 2019
  227. Madhya Pradesh High Speed Diesel Upkar Niyam, 2018
  228. Madhya Pradesh Motor Spirit Upkar Niyam, 2018
  229. Madhya Pradesh Municipal Corporation (Accounts and Finance) Rules, 2018
  230. Madhya Pradesh Municipalities (Accounts and Finance) Rules, 2018
  231. Madhya Bharat Births, Deaths and Marriages Registration Act (Adoption Act), 1953
  232. Nanaji Deshmukh Pashu Chikitsa Vigyan Vishwavidyalaya Adhiniyam, 2009
  233. Madhya Pradesh Open Colonies for Selected Convicted Prisoners Rules, 2009
  234. Madhya Pradesh State Homoeopathy Council (Election) Rules, 2008
  235. Madhya Pradesh Krishik Sthawar Sampatti Kar Adhiniyam, 1974
  236. Madhya Pradesh Sugarcane (Regulation of Supply and Purchase) Rules, 1959
  237. Madhya Pradesh Public Service Commission (Limitation of Functions) Regulations, 1957
  238. Madhya Pradesh Goseva Ayog Rules, 1995
  239. Madhya Pradesh Allotment of Industrial Land & Building and Management Rules to MSMEs, 2021
  240. Madhya Pradesh Pollution Control Board (Qualifications and other terms and conditions of service of Chairman) Rules, 2019
  241. Madhya Pradesh Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000
  242. Madhya Pradesh Boiler Operation Engineers Rules, 1968
  243. Madhya Pradesh Krishi Upaj Mandi (Lok Sabha Tatha vidhan Sabha Sadasya Ki Mandi Samiti Me Sadasyata Tatha Pratinidhi Ka Namnirdeshan) Niyam, 2010
  244. Madhya Pradesh Krishi Upaj Mandi (Allotment of Land and Structures) Rules, 2009
  245. Madhya Pradesh Krishi Upaj Mandi (Exemption from Market Fees) Rules, 1979
  246. Madhya Pradesh Krishi Upaj Mandi (Special License for more than one market area) Rules, 2009
  247. Provincial Small Cause Courts (Repeal) Act, 2024
  248. Admission Rules, 2008 (MP)
  249. Madhya Pradesh Private Security Agencies (Regulation) Rules, 2024
  250. Madhya Pradesh Private Security Agencies (Private Security for Transportation of Cash Activities) Rules, 2024
  251. Madhya Pradesh Sudharatmak Sevayen Evam Bandigrah Adhiniyam, 2024
  252. Madhya Pradesh Electronic Processes (Issuance, Service and Execution) Rules, 2024
  253. Madhya Pradesh Boilers Rules, 1969
  254. Madhya Pradesh Khule Nalkup Mein Insaano Ke Girne Se Hone wali Durghatnaon Ki Rokthaam Evam Suraksha Adhiniyam, 2024
  255. Madhya Pradesh Nursing Educational Institution Admission Rules, 2024
  256. Madhya Pradesh Registration of Births and Deaths Rules, 2024
  257. Madhya Pradesh Khule Nalkup Mein Insanno Ke Girne Se Hone Wali Durghatnao Ki Rokthaam Evam Suraksha Niyam, 2024
  258. Madhya Pradesh Jan Vishwas (Amendment of Provisions) Act, 2024
  259. Madhya Pradesh Asangathit Karmkar Kalyan Rules, 2005
  260. Maharshi Panini Sanskrit Evam Vedic Vishwavidyalaya Adhiniyam, 2006
  261. Madhya Pradesh Special Liquor Rules, 2024
  262. Madhya Pradesh Jan Vishwas (Amendment of Provisions) Act, 2025
  263. Madhya Pradesh Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah (Nirsan) Adhiniyam, 2025
  264. Madhya Pradesh Boiler Attendants Rules, 1958
  265. Madhya Pradesh Mahanagar Kshetra Niyojan Evam Vikas Adhiniyam, 2025
  266. Madhya Pradesh Electricity Regulatory Commission {Procedure, Terms and Conditions for Grant of Trading Licence and Other Matters of Trading Licensee (Including Deemed Licensee)} Regulations, 2025 (Revision-I) (RG-18(I) of 2025)
  267. Madhya Pradesh Phal Paudh Ropani (Viniyaman) Adhiniyam, 2010
  268. Madhya Pradesh Code on Empowering Workspaces (Shram Shakti Sanhita) 2026
  269. Madhya Pradesh Nirsan Adhiniyam, 2026
  270. Madhya Pradesh Ease of Doing Business Act, 2026
  271. High Court of Madhya Pradesh (Designation of Senior Advocates) Rules, 2025
  272. Madhya Pradesh District and Tehsil Courts Lawyers Chambers Allotment and Hall Sitting Arrangement Rules, 2025
  273. Madhya Pradesh Code on Empowering Workespaces (Shram Shakti Sanhita) 2026
  274. Madhya Pradesh Dhanvantari Swasthya Vishwavidyalaya Adhiniyam, 2026
  275. Madhya Pradesh Economiser Rules, 1959
  276. Madhya Pradesh Agnishaman Evam Apatkalin Sevayen Adhiniyam, 2026
  277. Madhya Pradesh Electricity Regulatory Commission (Power Purchase and Procurement Process) Regulations, 2023
  278. Madhya Pradesh Electronic Records (Reception, Storage, Retrieval, Access Management and Preservation in Courts) Rules, 2026
  279. Madhya Pradesh Borstal Act, 1928
  280. Madhya Pradesh Borstal Rules, 1960
  281. Madhya Pradesh Cable Television Network (Exhibition) Rules, 1999
  282. Madhya Pradesh Cattle Diseases Act, 1934
  283. Madhya Pradesh Cattle Diseases Rules, 1961
  284. Madhya Pradesh Ceiling On Agricultural Holdings Act, 1960
  285. Rules under the M.P. Ceiling on Agricultural Holdings Act, 1960
  286. Madhya Pradesh Ceiling on Agricultural Holdings (Validation) Adhiniyam, 1982
  287. Madhya Pradesh Cement Apmishran Nivaran Adhiniyam, 1981
  288. Madhya Pradesh Cement Apmishran Nivaran Niyam, 1984
  289. Madhya Pradesh Cess on Land held in Connection with Mineral Rights Rules, 1987
  290. Madhya Pradesh Cess on Storage of Coal Rules, 1983
  291. Charitable Endowments (Madhya Pradesh) Rules, 1957
  292. Madhya Pradesh Chechak Tika Adhiniyam, 1968
  293. Madhya Pradesh Chikitsiya Shiksha Sanstha (Niyantran) Adhiniyam, 1973
  294. Madhya Pradesh Chikitsiya Shiksha Sanstha (Niyantran) Niyam, 1973
  295. Madhya Pradesh Child and Adolescent Labour (Prohibition and Regulation) Rules, 1993
  296. Chit Funds (Madhya Pradesh) Rules, 1984
  297. Madhya Pradesh Cinemas (Regulation) Act, 1952
  298. Madhya Pradesh Cinemas (Regulation) Rules, 1972
  299. Madhya Pradesh Cinemas Regulation (Advertising Vans) Rules, 1960
  300. Madhya Pradesh Cinemas (Exhibition of Films by Video Cassette Recorder/ Player/ Miniplex/Digital/ Satellite or others) Licensing Rules, 1983
  301. Madhya Pradesh Civil Courts Act, 1958
  302. Madhya Pradesh Civil Courts (Amendment and Validation) Act, 1980
  303. Madhya Pradesh Civil Court Rules, 1961
  304. Rules Relating To Election Petitions
  305. Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966
  306. Madhya Pradesh Civil Services (Conduct) Rules, 1965
  307. Madhya Pradesh Civil Services (Determination of the Basis For Promotion) Rules, 1998
  308. Madhya Pradesh Civil Services (Extraordinary Pension) Rules, 1963
  309. Madhya Pradesh Civil Services (General Conditions of Services) Rules, 1961
  310. Madhya Pradesh Civil Services (Joining Time) Rules, 1982
  311. Madhya Pradesh Civil Services (Leave) Rules, 1977
  312. Madhya Pradesh Civil Services (Medical Attendance) Rules, 1958
  313. Madhya Pradesh Civil Services (Medical Examination) Rules, 1972
  314. Madhya Pradesh Civil Services (Pension) Rules, 1976
  315. Madhya Pradesh Civil Services (Reservation in Promotion and Limits on the Extent of Zone of Consideration) Rules, 1997
  316. Madhya Pradesh Civil Services {Special Provisions for Appointment of Women) Rules, 1997
  317. Class III Ministerial Employees of the Non-Government Polytechnics taken over by the Government (Absorption) Rules, 1988
  318. Madhya Pradesh Extension of Laws Act, 1958
  319. Code of Civil Procedure (Madhya Pradesh Amendment) Act, 1984
  320. Code of Civil Procedure (Madhya Pradesh Amendment) Act, 1994
  321. Code of Criminal Procedure (Madhya Pradesh Amendment) Act, 1978
  322. Code of Criminal Procedure (Madhya Pradesh Amendment) Act, 1995
  323. Code of Criminal Procedure (Madhya Pradesh Amendment) Act, 1997
  324. Code of Criminal Procedure (Madhya Pradesh Amendment) Act, 1999
  325. Madhya Pradesh Commissioner of Oaths Rules, 1976
  326. Commissioner of Oaths (Criminal) (Madhya Pradesh) Rules, 1995
  327. Commissions of Inquiry (Madhya Pradesh Amendment) Act, 1966
  328. Commissions of Inquiry (Madhya Pradesh) Rules, 1981
  329. Madhya Pradesh Commissions for Local Investigation Rules, 1962
  330. Madhya Pradesh Vanijyik Kar Adhiniyam, 1994
  331. Madhya Pradesh Vanijyik Kar Niyam, 1995
  332. Madhya Pradesh Consumer Protection Rules, 1987
  333. Madhya Pradesh Contingency Fund Act, 1957
  334. Madhya Pradesh Contingency Fund Rules, 1957
  335. Madhya Pradesh Indian Contract (Amendment) Act, 1938
  336. Contract Labour (Regulation and Abolition) (Madhya Pradesh) Rules, 1973
  337. Madhya Pradesh Co-Operative Societies Act, 1960
  338. Madhya Pradesh Co-Operative Societies Rules, 1962
  339. Madhya Pradesh Co-Operative Tribunal Regulations, 2000
  340. Madhya Pradesh Fishermens Co-Operative Federation (Financial Assistance) Rules, 1969
  341. Madhya Pradesh Fishermen Co-Operative Societies (Loans and Subsidies) Rules, 1972
  342. Madhya Pradesh Co-Operative Societies (Loans and Subsidies for Irrigation Purposes) Rules, 1961
  343. Madhya Pradesh Cotton Control Act, 1954
  344. Madhya Pradesh Cotton Control Rules, 1961
  345. Madhya Pradesh Cotton Ginning and Pressing Factories Rules, 1962
  346. Madhya Pradesh Cotton (Statistics) Act, 1947
  347. Madhya Pradesh Cotton Transport Rules, 1967
  348. Madhya Pradesh Councillors (Non-Payment of Tax) Rules, 1963
  349. Madhya Pradesh Country Spirit Rules, 1995
  350. Madhya Pradesh Private Medical and Dental Post Graduate Course Admission Rules, 2017
  351. Central Provinces Court of Wards Act, 1899
  352. Criminal Courts - Rules and Orders
  353. Criminal Law Amendments (Madhya Pradesh Amendment) Act, 1967
  354. Criminal Law Amendment (Madhya Pradesh Amendment) Act, 1981
  355. Madhya Pradesh Cycle-Rickshaw (Anugyaptiyon Ka Viniyaman) Adhiniyam, 1984
  356. Madhya Pradesh Cycle-Rickshaw (Anugyaptiyon Ka Viniyaman) Niyam, 1984
  357. Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981
  358. Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Niyam, 1984
  359. Madhya Pradesh Dangerous Drugs Rules, 1959
  360. Madhya Pradesh Dangerous Machines (Regulation) Rules, 1987
  361. Madhya Pradesh Date of Birth (Entries in the School Register) Rules, 1973
  362. Central Provinces and Berar Debt Conciliation Act, 1933
  363. Central Provinces Debt Conciliation Rules, 1933
  364. Bhopal Debt Redemption Act, 1955
  365. Madhya Pradesh Deferment of Payment of Tax Rules, 1995
  366. Madhya Pradesh State Dental Council Rules, 1969
  367. Denatured Spirit Rules Made Under Madhya Pradesh Excise Act, 1915
  368. Madhya Pradesh Denatured Spirituous Preparation Rules, 1969
  369. Destruction of Judicial Documents (Revenue Courts and Offices) Rules, 1961
  370. Rules for the Destruction of Judicial Records, 1953
  371. Madhya Pradesh Destruction of Records (Employment Service) Rules, 1982
  372. Madhya Pradesh Destruction of Records Law Extension Act, 1965
  373. Destruction of Records (Public Debt Office) Madhya Pradesh Rules, 1981
  374. Destruction of Records (Relating to Registering Office in Madhya Pradesh) Rules, 1983
  375. Madhya Pradesh Dhan Parichalan Skeem (Pratishedh) Adhiniyam, 1975
  376. Madhya Pradesh Dhan Parichalan Skeem (Pratishedh) Niyam, 1975
  377. Madhya Pradesh Agriculturist Debt Relief Scheme, 1990
  378. Madhya Pradesh Dharmadaya Funds Act, 1951
  379. Madhya Pradesh Dharmadaya Funds Rules, 1953
  380. Madhya Pradesh Dharma Swatantrya Adhiniyam, 1968
  381. Madhya Pradesh Dharma Swatantrya Rules, 1969
  382. Madhya Bharat Dissolution of Muslim Marriages Act, 1956
  383. Madhya Pradesh Distillery Rules, 1995
  384. Distillery Bottling and Warehouse Rules Made Under Madhya Pradesh Excise Act, 1915
  385. Madhya Pradesh District and Sessions Judges (Death-cum-Retirement Benefits) Rules, 1964
  386. Madhya Pradesh Dowry Prohibition Rules, 2004
  387. Madhya Pradesh Dramatic Performances Act, 1961
  388. Madhya Pradesh Drugs (Control) Act, 1949
  389. Madhya Pradesh Drugs (Control) Rules, 1951
  390. Election Expenses (Maintenance and Lodging of Account) Madhya Pradesh Order, 1997
  391. Madhya Pradesh Government Electrical Undertakings (Dues Recovery) Act, 1961
  392. Madhya Pradesh Electricity Board (Meetings) Regulations, 1957
  393. Madhya Pradesh Electricity Board Rules, 1957
  394. Madhya Pradesh Electricity Duty Act, 1949
  395. Madhya Pradesh Electricity Duty Rules, 1949
  396. Madhya Pradesh Electricity Reforms First Transfer Scheme Rules, 2003
  397. Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 1999
  398. Madhya Pradesh Electricity Regulatory Commission (Fees and Charges) Regulations, 2000
  399. Madhya Pradesh Road Safety Fund Rules, 1995
  400. Madhya Pradesh Electricity Regulatory Commission (Salary, Allowance and Other Service Conditions of the Chairman and Members) Rules, 2000
  401. Madhya Bharat Electricity (Special Powers) Act, Samvat, 2009
  402. Madhya Pradesh Electricity Supply Code, 2004
  403. Madhya Pradesh Electricity (Supply) Finance Rules, 1967
  404. Electricity (Supply) (Powers and Terms of Office of the Chairman and Members of the State Electricity Board (Madhya Pradesh) Rules, 1977
  405. Madhya Pradesh Licensing Board (Electrical) Regulations, 1960
  406. Madhya Pradesh Employees Insurance Courts Rules, 1963
  407. Madhya Pradesh Employees State Insurance (Medical Benefit Services System) Rules, 1959
  408. Employment of Children (Madhya Pradesh) Rules, 1958
  409. Madhya Pradesh Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Rules, 1998
  410. Madhya Pradesh English Stenographers and Typists (Training) Rules, 1967
  411. Madhya Pradesh Entertainments Duty and Advertisements Tax Act, 1936
  412. Madhya Pradesh Entertainments Duty and Advertisements Tax Rules, 1942
  413. Madhya Pradesh Evacuee Interest (Separation) Supplementary Act, 1960
  414. Madhya Pradesh Excise Act, 1915
  415. Madhya Pradesh Excise (Amendment and Validation) Act, 1964
  416. Other Madhya Pradesh Rules made under the Madhya Pradesh Excise Act, 1915
  417. Madhya Pradesh Beer and Wine Rules, 2002
  418. Madhya Pradesh Bhoodan Yagna (Nirsan) Adhiniyam, 1992
  419. Madhya Pradesh Ex-Servicemen (Reservation of Vacancies in the State Civil Services and Posts Class III and Class IV) Rules, 1985
  420. Madhya Pradesh Second Extension of Laws Act, 1961
  421. Madhya Pradesh Factories Rules, 1962
  422. Madhya Pradesh Family Court Rules, 2002
  423. Madhya Pradesh Famine Relief Fund Act, 1937
  424. Madhya Bharat Famine (Suspension of Proceedings) Act, 1953
  425. Madhya Pradesh Fisheries Act, 1948
  426. Madhya Pradesh Fodder (Export Control) Order, 2000
  427. Madhya Pradesh Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974
  428. Madhya Pradesh Foreign Liquor Rules, 1996
  429. Indian Forest Act, 1927 (M.P.)
  430. Madhya Pradesh Protected Forest Rules, 1960
  431. Rules Regulating the Conditions of Sale by Auction of Timber/fuel Wood/charcoal from the Established Depots
  432. Madhya Pradesh Forests (Hunting, Shooting, Fishing, Poisoning Water and Setting Traps or Snares in Reserved or Protected Forests) Rules, 1963
  433. Madhya Pradesh Forest Protection Reward Rules, 2004
  434. Madhya Pradesh Transit (Forest Produce) Rules, 2000
  435. Madhya Pradesh Forest (Appeal) Rules, 1965
  436. Madhya Pradesh Forest (Form of Appeal) Rules, 1988
  437. Madhya Pradesh Forest (Contract) Rules, 1927
  438. Madhya Pradesh Fixation of Rates for Timber and Other Minor Produce (Extension) Rules, 1974
  439. Madhya Pradesh Game Act, 1935
  440. Madhya Pradesh Gandi Basti Kshetra (Sudhar Tatha Nirmulan) Adhiniyam, 1976
  441. Madhya Pradesh Gandi Basti Kshetra (Sudhar Tatha Nirmulan) Niyam, 1978
  442. Madhya Pradesh Gangajali Fund Trust (Repeal) Act, 2003
  443. Madhya Pradesh General Clauses Act, 1957
  444. Madhya Pradesh General Provident Fund Rules, 1955
  445. Madhya Pradesh Govansh Vadh Pratishedh Adhiniyam, 2004
  446. Madhya Pradesh Govansh Vadh Pratishedh Rules, 2004
  447. Madhya Pradesh Goseva Ayog (Nirsan) Adhiniyam, 2004
  448. Government Grants (Madhya Pradesh Amendment) Act, 1971
  449. Madhya Pradesh Government Central Libraries Rules, 1964
  450. Madhya Pradesh Government Servants (Service Association) Rules, 1967
  451. Madhya Pradesh Government Servants (Temporary and Quasi-Permanent Service) Rules, 1960
  452. Madhya Pradesh Gramdan (Nirsan) Adhiniyam, 1992
  453. Madhya Pradesh Gramin Rin Vimukti Adhiniyam, 1982
  454. Madhya Pradesh Gramin Rin Vimukti Niyam, 1984
  455. Madhya Pradesh Gramin Vikas Kar (Nirsan) Adhiniyam, 1977
  456. Madhya Pradesh Gram Nyayalaya Adhiniyam, 1996
  457. Madhya Pradesh Gram Nyayalaya Rules, 2001
  458. Madhya Pradesh Gramo Me Ki Dakhalrahit Bhoomi (Vishesh Upabandh) Adhiniyam, 1970
  459. Madhya Pradesh Gram Swachhta Tatha Lok Prabandh Nirsan Adhiniyam, 1965
  460. Madhya Pradesh Gram Tatha Nagar Raksha Samiti Adhiniyam, 1999
  461. Madhya Pradesh Gram Tatha Nagar Raksha Samiti Rules, 2003
  462. Madhya Pradesh Griha Nirman Mandal Adhiniyam, 1972
  463. Madhya Pradesh Housing Board Regulations, 1977
  464. Madhya Pradesh Housing Board Accounts Rules, 1991
  465. Gwalior Manasik Arogyashala Rules, 1994
  466. Gwalior Vyapar Mela Pradhikaran Adhiniyam, 1996
  467. Hackney Carriage Act, 1879
  468. Madhya Pradesh Health (Election) Rules, 1968
  469. High Court of Judicature Decrees and Orders Validation Act, Samvat 2006
  470. Madhya Pradesh Highway Act, 1936
  471. Madhya Pradesh Highway Rules, 1939
  472. Madhya Pradesh Hindu Marriage Registration Rules, 1984
  473. Madhya Pradesh Home Guards Act, 1947
  474. Madhya Pradesh Home Guards Rules, 1947
  475. Madhya Pradesh Homoeopathy Council (General) Rules, 1976
  476. Madhya Pradesh Homoeopathy Council (Publication of Register and Appeal) Rules, 2000
  477. Madhya Pradesh Homoeopathy Parishad Adhiniyam, 1976
  478. Madhya Pradesh Homoeopathy Parishad (President, Vice-President and Members) Travelling Allowance and Other Remuneration Rules, 1977
  479. Madhya Pradesh Horse Sickness Act, 1960
  480. Madhya Pradesh Horse Sickness Rules, 1961
  481. Madhya Pradesh Hospital Supplies Rules, 1972
  482. Madhya Pradesh Hotel Tatha Vas Grihon Me Vilas Vastuon Par Kar Adhiniyam, 1988
  483. Madhya Pradesh Hotel Tatha Vas Grihon Me Vilas Vastuon Par Kar Niyam, 1988
  484. Madhya Pradesh Human Rights Commission Chairman and Members (Salaries, Allowances and Other Conditions of Service) Rules, 1995
  485. Madhya Pradesh Goldsmith Rehabilitation (Loans) Rules, 1963
  486. Madhya Pradesh Identification of Prisoners Rules, 1967
  487. Indira Gandhi Krishi Vishwavidyalaya (M.P.) Adhiniyam, 1987
  488. Indira Kala Sangit Vishwavidyalaya Act, 1956
  489. Madhya Pradesh Special Economic Zones (Special Provisions) Act, 2003
  490. Indore Textiles Limited (Upkram Ka Arjan Aur Antaran) Adhiniyam, 1986
  491. Industrial Court Formation of Benches Rules, 2005
  492. Madhya Pradesh Industrial Disputes Rules, 1957
  493. Madhya Pradesh Industrial Employment (Standing Orders) Act, 1961
  494. Madhya Pradesh Industrial Employment (Standing Orders) Rules, 1963
  495. Madhya Pradesh Industrial Relations Act, 1960
  496. Madhya Pradesh Industrial Relations Rules, 1961
  497. Madhya Pradesh Irrigation Act, 1931
  498. Madhya Pradesh Irrigation Rules, 1974
  499. Inland Steam Vessels (Madhya Pradesh) Rules, 1962
  500. Insecticides (Madhya Pradesh Appeal) Rules, 1976
  501. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Madhya Pradesh Rules, 1981
  502. Madhya Pradesh Jagir Land Records Management (Validation) Act, 1961
  503. Jaora Sugar Mills Tatha Seth Govindram Sugar Mills (Upkramon Ka Arjan Aur Antaran) Adhiniyam, 1984
  504. Madhya Pradesh Jan Shiksha Adhiniyam, 2002
  505. Madhya Pradesh Jan Shiksha Niyam, 2003
  506. Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963
  507. Madhya Bharat Judicial Officers Protection Act, Samvat 2006
  508. Madhya Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003
  509. Madhya Bharat Kans Eradication Act Samvat, 2005
  510. Madhya Pradesh Kaneenika Upropan (Corneal Grafting) Adhiniyam, 1982
  511. Madhya Pradesh Karadhan Adhiniyam, 1982
  512. Madhya Pradesh Karadhan (Van Vikas Upkar) Rules, 1982
  513. Madhya Pradesh School Building Cess Rules, 1983
  514. Madhya Pradesh Mineral Areas Development Cess Rules, 1982
  515. Madhya Pradesh Kashtha Chiran (Viniyaman) Adhiniyam, 1984
  516. Madhya Pradesh Kashtha Chiran (Viniyaman) Niyam, 1984
  517. Madhya Pradesh Khadi Tatha Gramodyog Adhiniyam, 1978
  518. Madhya Pradesh Khadi Tatha Gramodyog Rules, 1980
  519. Madhya Pradesh Khadi Tatha Gramodyog Regulations, 1980
  520. Madhya Pradesh Khadi Tatha Gramodyog Board (Kalyan Nidhi) Regulations, 1980
  521. Madhya Pradesh Kolahal Niyantran Adhiniyam, 1985
  522. Madhya Pradesh Koyala Upkar (Manyatakaran) Adhiniyam, 1964
  523. Madhya Pradesh Krishik Pashu Parirakshan Adhiniyam, 1959
  524. Madhya Pradesh Krishik Pashu Parirakshan Rules, 1959
  525. Madhya Pradesh Krishi Prayojan Ke Liye Upayog Kl Ja Rahi Dakhal Rahit Bhoomi Par Bhoomiswami Adhikaron Ka Pradan Kiya Jana (Vishesh Upabandh) Adhiniyam, 1984
  526. Madhya Pradesh Krishi Prayojan Ke Liye Upayog Kl Ja Rahi Dakhal Rahit Bhoomi Par Bhoomiswami Adhikaron Ka Pradan Kiya Jana (Vishesh Upabandh) Niyam, 1986
  527. Madhya Pradesh Krishi Udhar Pravartan Tatha Prakiran Upabandha (Bank) Adhiniyam, 1972
  528. Madhya Pradesh Krishi Udhar Pravartan Tatha Prakirn Upabandha (Bank) Niyam, 1974
  529. Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972
  530. Madhya Pradesh Krishi Upaj Mandi (Allotment of Land and Structure of Market Committee/board) Rules, 2005
  531. Madhya Pradesh Krishi Upaj Mandi (Exemption From Market Fees) Rules, 1979
  532. Madhya Pradesh Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980
  533. Madhya Pradesh Krishi Upaj Mandi (Method of Service of Notice and Document) Rules, 2000
  534. Madhya Pradesh Krishi Upaj Mandi (Payment of Market Fees) Rules, 1990
  535. Madhya Pradesh Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997
  536. Madhya Pradesh Krishi Upaj Mandi (Mandi Samiti Vargikaran) Niyam, 1981
  537. Madhya Pradesh Krishi Upaj Mandi (Nidhi Vinidhan Riti) Niyam, 1981
  538. Madhya Pradesh Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000
  539. Madhya Pradesh Krishi Upaj Mandi (Special Licence for more than one Market Areas) Rules, 2003
  540. Madhya Pradesh Krishi Upaj Mandi (Vidhan Sabha Sadasyo Kl Mandi Samiti Ke Gathan Me Sadasyata) Niyam, 1975
  541. Madhya Pradesh State Agricultural Marketing Board (Term of Office and Powers of President, Vice-President and Members) Rules, 1976
  542. Madhya Pradesh Land Improvement Loans Rules, 1962
  543. Madhya Pradesh Land Revenue Code, 1959
  544. Madhya Pradesh Land Survey Act, 1947
  545. Madhya Pradesh Land Utilisation Laws Repealing Act, 1961
  546. Madhya Pradesh Legal Aid to Accused at State Expense Rules, 1976
  547. Legal Literacy Camp, Scheme, 1999
  548. Madhya Pradesh State Legal Services Authority Rules, 1996
  549. Madhya Pradesh State Legal Services Authority Regulations, 1998
  550. Madhya Pradesh Lok Adalat Scheme, 1998
  551. Madhya Pradesh Nyay Seva Sadan Rules, 2006
  552. Madhya Pradesh Live-Stock Improvement Act, 1950
  553. Madhya Pradesh Live-Stock Improvement Rules, 1961
  554. Madhya Pradesh Local Authorities Census Expenses Contribution Act, 1949
  555. Madhya Pradesh Local Authorities (Electoral Offences) Act, 1964
  556. Madhya Bharat Local Authorities Loans Act, Samvat 2007
  557. Madhya Bharat Local Authorities Loans Rules, 1951
  558. Madhya Pradesh Local Authorities School Teachers (Absorption in Government Service) Act, 1963
  559. Madhya Pradesh Local Authorities School Teachers (Absorption in Government Service) Rules, 1964
  560. Madhya Pradesh Local Bodies Services Commission Act, 1950
  561. Madhya Pradesh Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Adhiniyam, 1980
  562. Madhya Pradesh (Lok Abhikaranon Ke Madhyam Se) Dindayal Antyoday Karyakram Ka Karyanvayan Adhiniyam, 1991
  563. Madhya Pradesh (Lok Abhikaranon Ke Madhyam Se) Dindayal Antyoday Karyakram Ka Karyanvayan Niyam, 1991
  564. Madhya Pradesh Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Niyam, 1997
  565. Madhya Pradesh Lokayukt Evam Up-Lokayukt Adhiniyam, 1981
  566. Madhya Pradesh Lokayukt and Up-Lokayukt (Conditions of Service) Rules, 1982
  567. Madhya Pradesh Lokayukt and Up-Lokayukt (District Vigilance Committees) Rules, 1995
  568. Madhya Pradesh Lokayukt Evam Up-Lokayukt (Investigation) Rules, 1982
  569. Madhya Pradesh Lok Dhan (Shodhya Rashiyon Ki Vasuli) Adhiniyam, 1987
  570. Madhya Pradesh Lok Dhan (Shodhya Rashiyon Ki Vasuli) Niyam, 1988
  571. Madhya Pradesh Lok Parisar (Bedakhali) Adhiniyam, 1974
  572. Madhya Pradesh Lok Parisar (Bedakhali) Niyam, 1975
  573. Madhya Pradesh Lok Seva (Anusuchit Jatiyon, Anusuchit Jan Jatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Adhiniyam, 1994
  574. Madhya Pradesh Lok Seva (Anusuchit Jatiyon, Anusuchit Jan Jatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Rules, 1998
  575. Madhya Pradesh Lok Seva Ayog (Prakriya Ka Viniyaman) Nirsan Adhiniyam, 1986
  576. Madhya Pradesh Lok Vaniki Adhiniyam, 2001
  577. Madhya Pradesh Lok Vaniki Rules, 2002
  578. Madhya Pradesh Maa Sharda Devi Mandir Adhiniyam, 2002
  579. Madhya Pradesh Madarsa Board Adhiniyam, 1998
  580. Madhya Pradesh Madhyamik Shiksha Adhiniyam, 1965
  581. Madhya Pradesh Madhyamik Shiksha Niyam, 1966
  582. Board of Secondary Education (Madhya Pradesh) Regulations, 1965
  583. Madhya Pradesh Madhyamik Shiksha Mandal (Pathya Vivaranon Tatha Pathya-Pustakon Ka Vihit Kiya Jana) Adhiniyam, 1974
  584. Madhya Pradesh Madhyamik Shiksha (Vishesh Upbandh) Adhiniyam, 1969
  585. Madhya Pradesh Madhyamik Shiksha (Vishesh Upbandh) Niyam, 1969
  586. Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983
  587. Madhya Pradesh Madhyastham Adhikaran Niyam, 1984
  588. Madhya Pradesh Madhyastham Adhikaran Regulations, 1985
  589. Madhya Pradesh (Shri) Mahakaleshwar Mandir Adhiniyam, 1982
  590. Maharishi Mahesh Yogi Vedic Vishwavidyalaya Adhiniyam, 1995
  591. Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991
  592. Madhya Pradesh Rajya Mahila Ayog Adhiniyam, 1995
  593. Madhya Pradesh Maihar Sharda Devi Mela Adhiniyam, 1998
  594. Madhya Pradesh Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990
  595. Madhya Pradesh Manoeuvres, Field Firing and Artillery Practice Rules, 1964
  596. Madhya Pradesh Mantri (Vetan Tatha Bhatta) Adhiniyam, 1972
  597. Madhya Pradesh Ministers (Purchase and Maintenance of Conveyance) Rules, 1974
  598. Madhya Pradesh Ministers (Travelling & Daily Allowances) Rules, 1972
  599. Madhya Pradesh Maternity Benefit Rules, 1965
  600. Madhya Pradesh Rajya Matsya Vikas Nigam Adhiniyam, 1979
  601. Medical Termination of Pregnancy Madhya Pradesh Regulations, 1975
  602. Madhya Pradesh Minimum Wages Fixation Act, 1962
  603. Madhya Pradesh Municipal Corporation Act, 1956
  604. Madhya Pradesh Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2006
  605. Madhya Pradesh Minor Mineral Rules, 1996
  606. Madhya Bharat (Miscellaneous Laws) Repealing Act, 1954
  607. Madhya Pradesh Moneylenders Act, 1934
  608. Madhya Bharat Moneylenders Rules, Samvat 2009
  609. C.P. and Berar Moneylenders Registration Rules, 1940
  610. MoneyLenders Accounts Rules
  611. Procedure for Registration of Moneylenders
  612. Madhya Pradesh Motor Parivahan Yano Par Pathkar Ka Udgrahan Adhiniyam, 1985
  613. Madhya Pradesh Motor Parivahan Yano Par Pathkar Ka Udgrahan Rules, 1985
  614. Madhya Pradesh Motor Transport Workers Rules, 1963
  615. Motoryan Ke Pradushan Kl Janch Ke Liye Pradushan Janch Kendra Ko Adhikrit Karne Sambandhi Yojna, 2001
  616. Madhya Pradesh Motor Vehicles Rules, 1994
  617. Madhya Pradesh Motoryan Karadhan Adhiniyam, 1991
  618. Madhya Pradesh Motoryan Karadhan Rules, 1991
  619. Municipal Corporation (Addresses to Persons of Distinction) Madhya Pradesh Rules, 1966
  620. Madhya Pradesh Municipal Corporations (Appointment and Conditions of Service of Officers and Servants) Rules, 2000
  621. Madhya Pradesh Municipal Corporation (Duties and Powers and Procedure of Conduct of Business of Wards Committees) Rules, 1995
  622. Madhya Pradesh Municipal Corporation (Election of Speaker) Rules, 1998
  623. Madhya Pradesh Municipal Corporation (Election Petition) Rules, 1963
  624. Madhya Pradesh Municipal Corporation (Extent of Wards) Rules, 1994
  625. Madhya Pradesh Municipal Corporation (Minimum Cash Balance) Rules, 1974
  626. Madhya Pradesh Municipal Corporation (Remuneration and Allowances of Councillors) Rules, 1995
  627. Madhya Pradesh Municipal Corporation (Transfer of Immovable Property) Rules, 1994
  628. Terminal Tax (Assessment and Collection) on the Goods Exported from Madhya Pradesh Municipal Limits, Rules, 1996
  629. Madhya Pradesh Municipal Refuse (Conversion Into Manure) Act, Samvat 2007
  630. Madhya Pradesh Municipality (Determination of Annual Letting Value of Building/Lands) Rules, 1997
  631. Madhya Pradesh Municipalities (Reservation of Office of Mayor and President) Rules, 1999
  632. Madhya Pradesh Municipalities (The Conduct of Business of the Mayor-In-Council/President-In-Council and the Powers and Functions of the Authorities) Rules, 1998
  633. Madhya Pradesh Nagarpalika Nirvachan Niyam, 1994
  634. Madhya Pradesh Municipalities (Reservation of Wards for Scheduled Castes, Scheduled Tribes, Other Back Ward Classes and Women) Rules, 1994
  635. Madhya Pradesh Nagar Palika (Registration of Coloniser, Terms and Conditions) Rules, 1998
  636. Madhya Pradesh Municipalities (Nomination of the Representatives by the Members of the House of the People, Members of the Legislative Assembly and Members of the Council of States) Rules, 2000
  637. Madhya Pradesh Nagar Palika Mohalla Committee (Constitution, Functions, Powers and Procedure for Conduct of Business) Rules, 2001
  638. Madhya Pradesh Municipal Corporation (Functions and Procedure for the Conduct of Business of the Municipal Accounts Committee) Rules, 2001
  639. Madhya Pradesh Nagreeya Nikay Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005
  640. Madhya Pradesh Nagar Vikas Nidhi Niyam, 2001
  641. Madhya Pradesh Municipalities (Procedure for Conduct of Business) Rules, 2005
  642. Madhya Pradesh Municipal Corporation Contract Service (Condition of Appointment and Service) Rules, 2007
  643. Appeal Rules Under Section 60
  644. Procedure for The Sale of Immovable Property Attached
  645. Madhya Pradesh Municipalities Act, 1961
  646. Madhya Pradesh Municipalities (Application of Municipal Property and Fund) Rules, 1965
  647. Madhya Pradesh Municipalities Borrowing of Money Rules, 1974
  648. Madhya Pradesh Municipalities (Budget Estimates) Rules, 1962
  649. Madhya Pradesh Municipalities (Composition of Offences) Rules, 1963
  650. Madhya Pradesh Municipalities (Conditions to Vary or Alter the Budget Grants) Rules, 1962
  651. Madhya Pradesh Municipalities Correspondence Rules, 1962
  652. Madhya Pradesh Municipalities (Election of Vice-President) Rules, 1998
  653. Madhya Pradesh Municipalities (Election Petition) Rules, 1962
  654. Madhya Pradesh Municipalities (Extent of Wards) Rules, 1994
  655. Madhya Pradesh Municipalities Fees on the Registration of Cattle Sold within the Limits of the Municipalities (Assessment of Fees and Collection) Rules, 1988
  656. Madhya Pradesh Municipalities (Regulation of Relations between Councils and other Local Authorities) Rules, 1971
  657. Madhya Pradesh Municipalities (Remuneration and Allowances to Councillors) Rules, 1995
  658. Madhya Pradesh Municipalities Sale of Immovable Property Distrained Rules, 1963
  659. Madhya Pradesh Municipal Services (Scale of Pay and Allowances) Rules, 1967
  660. Madhya Pradesh Municipal Service (Executive) Rules, 1973
  661. Madhya Pradesh Municipal Services (Pension) Rules, 1980
  662. Madhya Pradesh Municipalities Show-Tax (Assessment, Collection and Refund) Rules, 1988
  663. Madhya Pradesh Municipalities Tax on Vehicles, Boats and Animals Entering within the limits of the Municipalities (Assessment, Collection and Refund) Rules, 1988
  664. Madhya Pradesh Municipalities (Transfer of Roads, Buildings and other Government Works to Councils) Rules, 1962
  665. Madhya Pradesh Municipalities (Transfer of Immovable Property) Rules, 1996
  666. Madhya Pradesh Municipal Accounts Rules, 1971
  667. Rules Regarding Boundaries of Municipalities
  668. Rules Regarding Corrupt Practices
  669. Rules Regarding Delegation of Powers by President or Vice President
  670. Rules Regarding Form of Notice of Demand
  671. Rules Regarding Minutes of Council
  672. Rules Regarding Delegation of Powers by Council1
  673. Rules Regarding Cash Balance to be Maintained by Council
  674. Rules Regarding Maximum Cost to be Incurred on any Public Reception, Etc
  675. Rules Regarding Imposition of Tax-Publication of Notice
  676. Rules Regarding Variation in Tax-Publication of Notice
  677. Rules Regarding Form of Notice under Section 150
  678. Rules Regarding form of Notice under Section 157(2)
  679. Rules Regarding Manner of Recovery of Duty
  680. Rules Regarding Form of Warrant and Notice
  681. Rules Regarding Irrecoverable Sums
  682. Rules Regarding Consultation with Civil Surgeon
  683. Rules Regarding Publication of Notice under Section 265
  684. Rules Regarding Registration of Marriages
  685. Madhya Pradesh Poor-Houses Rules, 1962
  686. Rules Regarding Publication of Notice under Section 290
  687. Copies of records Etc. Rules
  688. Rules for the Management of Veterinary Dispensary by the Municipal Council
  689. Publication of Byelaws Rules
  690. Installation of Telephones Rules
  691. Extent of the Independent Authority of the Municipal Council in respect of the Public Instructions maintained out of the Municipal Fund Rules, 1970
  692. Rules Regarding Returns of Establishments
  693. General Purposes Grants-in-Aid Rules, 1961
  694. Specific Purpose Grant-in-Aid Rules, 1961
  695. Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007
  696. Madhya Pradesh Lottery Pratibandh Act, 1993
  697. Madhya Pradesh Nagariya Kshetron Ke Bhumihin Vyakti (Pattadhruti Adhikaron Ka Pradan Kiya Jana) Adhiniyam, 1984
  698. Madhya Pradesh Nagariya Kshetron Ke Bhumihin Vyakti (Pattadhruti Adhikaron Ka Pradan Kiva Jana) Rules, 1998
  699. Madhya Pradesh Nagariya Sthawar Sampatti Kar Adhiniyam, 1964
  700. Madhya Pradesh Nagariya Sthawar Sampatti Kar Niyam, 1964
  701. Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973
  702. Madhya Pradesh Nagar Tatha Gram Nivesh Niyam, 1975
  703. Madhya Pradesh Nagar Tatha Gram Nivesh Vikasit Bhoomiyo, Griho, Bhavano Tatha Anya Sanrachanao Ka Vyayan Niyam, 1975
  704. Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985
  705. Madhya Pradesh Nationalised Text Books Dealers Registration and Supply Rules, 1963
  706. Madhya Pradesh National Parks Act, 1955
  707. Minimum Wages (Madhya Pradesh) Rules, 1958
  708. Madhya Pradesh Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007
  709. Madhya Pradesh Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Rules, 2008
  710. Madhya Pradesh Niji Vyavasayik Shikshan Sanstha (Pravesh Ka Viniyaman Avam Shulk Ka Nirdharan) Adhiniyam, 2007
  711. Madhya Pradesh Nikshepakon Ke Hiton Ka Sanrakshan Adhiniyam, 2000
  712. Madhya Pradesh Nikshepakon Ke Hiton Ka Sanrakshan Niyam, 2003
  713. Madhya Pradesh Contractual Appointment to Civil Post Rules, 2017
  714. Madhya Pradesh Nirashriton Avam Nirdhan Vyaktiyon Ki Sahayata (Setting up of Homes and Constitution of Advisory Committee) Rules, 1984
  715. Madhya Pradesh Nirashriton Ki Sahayata (Regulation of Assessment and Collection of Cess) Rules, 1971
  716. Northern India Ferries Act, 1878
  717. Northern India Ferries (M.P.) Rules, 1962
  718. Madhya Pradesh Opium Smoking Act, 1929
  719. Madhya Pradesh Padat Bhumi Ka Krishikaran Adhiniyam, 1996
  720. Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
  721. Madhya Pradesh Panchayat Nirvachan Niyam, 1995
  722. Bio-Medical Waste (Management and Handling) Rules, 1998
  723. Madhya Pradesh Gram Panchayats (Accounts) Rules, 1999
  724. Madhya Pradesh Gram Panchayat and Janpad Panchayat (Lease of Collection of Fees) Rules, 1995
  725. Madhya Pradesh Gram Panchayat (Annual Accounts and Administration Report) Rules, 1998
  726. Madhya Pradesh Gram Panchayats (Budget Estimates) Rules, 1997
  727. Madhya Pradesh Gram Panchayat Obligatory Taxes and Fees (Conditions and Exceptions) Rules, 1996
  728. Madhya Pradesh Gram Panchayat Optional Taxes and Fees (Conditions and Exceptions) Rules, 1996
  729. Madhya Pradesh Gram Panchayat (Powers and Functions of the Secretary) Rules, 1999
  730. Madhya Pradesh Gram Panchayat (Power Relating to Removal of Structure and Trees) Rules, 1999
  731. Madhya Pradesh Gram Panchayat (Registration of Coloniser Terms and Conditions) Rules, 1999
  732. Madhya Pradesh Gram Panchayat (Regulating Places for Disposal of Dead Bodies, Carcasses and other Offensive Matter) Rules, 1998
  733. Madhya Pradesh Gram Panchayat (Regulation of Offensive or Dangerous Goods Trades) Rules, 1998
  734. Madhya Pradesh Gram Panchayat (Regulation of Sale of Meat and Preservation) Rules, 1998
  735. Madhya Pradesh Gram Panchayat (Regulation of Slaughter House) Rules, 1998
  736. Madhya Pradesh Gram Panchayat (Sanction of Loans to the Indigent Persons) Rules, 1995
  737. Madhya Pradesh Gram Panchayat (Sanitation, Conservancy and Prevention and Abatement of Nuisance) Rules, 1999
  738. Madhya Pradesh Gram Panchayat (Term of Office of Members of Standing Committee and Procedure for the Conduct of Business) Rules, 1994
  739. Madhya Pradesh Gram Panchayats (Travelling Allowance and other Allowances) Rules, 1995
  740. Madhya Pradesh Gram Sabha (Appeal) Rules, 2001
  741. Madhya Pradesh Gram Sabha (Audit) Rules, 2001
  742. Madhya Pradesh Gram Sabha (Budget Estimates) Rules, 2001
  743. Madhya Pradesh Gram Sabha (Maintenance of Gram Kosh) Rules, 2005
  744. Madhya Pradesh Gram Sabha Obligatory Tax (Conditions and Exceptions) Rules, 2001
  745. Madhya Pradesh Gram Sabha Optional Taxes and Fees (Conditions and Exceptions) Rules, 2001
  746. Madhya Pradesh Gram Sabha (Procedure of Meeting) Rules, 2001
  747. Madhya Pradesh Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005
  748. Madhya Pradesh Gram Sabha (Sanction of Loans to the Indigent Persons) Rules, 2001
  749. Madhya Pradesh Janpad Panchayats (Accounts) Rules, 1999
  750. Madhya Pradesh Janpad Panchayat and Zila Panchayat (Annual Accounts and Administration Report) Rules, 1998
  751. Madhya Pradesh Janpad Panchayat and Zila Panchayat Standing Committees (Election of Members, Powers and Functions and Term of Members and Procedure for the Conduct of Business) Rules, 1994
  752. Madhya Pradesh Janapada Panchayat (Budget Estimates) Rules, 1997
  753. Madhya Pradesh Janpad Panchayat (Imposition of Development Tax on Agriculture Land) Rules, 1999
  754. Madhya Pradesh Janpad Panchayat (Management of Ferries) Rules, 1999
  755. Madhya Pradesh Janapada Panchayat Members (Travelling and other Allowances) Rules, 1995
  756. Madhya Pradesh Janapada Panchayats Theatre Tax (Regulation of Imposition, Assessment and Collection) Rules, 1996
  757. Madhya Pradesh Zila Panchayats (Accounts) Rules, 1999
  758. Madhya Pradesh Zila Panchayats (Budget Estimates) Rules, 1997
  759. Madhya Pradesh Zila Panchayat (Business) Rules, 1998
  760. Madhya Pradesh Zila Panchayat Members (Travelling and other Allowances), Rules, 1995
  761. Madhya Pradesh Panchayat (Alteration of Limits, Disestablishment or Change of Headquarters) Rules, 1994
  762. Madhya Pradesh Panchayats (Appeal and Revision) Rules, 1995
  763. Madhya Pradesh Panchayat Audit Rules, 1997
  764. Madhya Pradesh Panchayats (Bye-Laws) Rules, 1994
  765. Madhya Pradesh Panchayats (Correspondence) Rules, 1995
  766. Madhya Pradesh Panchayats (Election Petitions, Corrupt Practices and Disqualification for Membership) Rules, 1995
  767. Madhya Pradesh Panchayat (Enhancement of Cess on Land Revenue and Distribution) Rules, 1999
  768. Madhya Pradesh Panchayat (Gram Panchayat Ke Sarpanch Tatha UP-Sarpanch, Janpad Panchayat Tatha Zila Panchayat Ke President Tatha Vice-President Ke Viruddh Avishwas Prastav) Niyam, 1994
  769. Madhya Pradesh Panchayat (Inspection of Proceedings) Rules, 1995
  770. Madhya Pradesh Panchayats (Inspection of Records and Copies) Rules, 1995
  771. Madhya Pradesh Panchayats (Irrecoverable Sums) Rules, 1995
  772. Madhya Pradesh Panchayat (Loans From Government or Financial Institutions) Rules, 1999
  773. Madhya Pradesh Panchayat (Management of Government Lands) Rules, 1995
  774. Madhya Pradesh Panchayat (Manner and Limitation of Appeals Against Taxation) Rules, 1995
  775. Madhya Pradesh Panchayat Members (Nomination of Representative) Rules, 1997
  776. Madhya Pradesh Panchayat (Method of Service of Notice and Document) Rules, 1995
  777. Madhya Pradesh Panchayat (Modes of Executing Contract) Rules, 1995
  778. Madhya Pradesh Panchayat (Powers and Functions of Chief Executive Officer) Rules, 1995
  779. Madhya Pradesh Panchayat (Powers and Functions of Sarpanch and Up-Sarpanch of Gram Panchayat, President and Vice-President of Janpad Panchayat and Zila Panchayat) Rules, 1994
  780. Madhya Pradesh Panchayat (Procedure of Meeting and Conduct of Business) Rules, 1994
  781. Madhya Pradesh Panchayat (Purchase of Material and Goods) Rules, 1999
  782. Madhya Pradesh Panchayat (Recovery of Records, Articles and Money) Rules, 1995
  783. Madhya Pradesh Panchayat (Regulation of Markets and Melas within The Gram Panchayat Area) Rules, 1994
  784. Madhya Pradesh Panchayat (Regulation of Relations Between Panchayats and Panchayat and other Local Authorities) Rules, 1994
  785. Madhya Pradesh Panchayats (Regulation of the Imposition, Assessment, Collection of Taxes) Rules, 1995
  786. Madhya Pradesh Panchayat (Resignation by Office-Bearer) Rules, 1995
  787. Madhya Pradesh Panchayat Services (Conduct) Rules, 1998
  788. Madhya Pradesh Panchayat Service (Discipline and Appeal) Rules, 1999
  789. Madhya Pradesh Panchayat (Transfer of Immovable Property) Rules, 1994
  790. Madhya Pradesh Panchayat (UP-Sarpanch, President and Vice-President) Nirvachan Niyam, 1995
  791. Madhya Pradesh Panchayat Contract Service (Indian System of Medicine Unani and Homeopathy) Rules, 1999
  792. Madhya Pradesh Panchayat Adhyapak Samvarg (Employment and Conditions of Services) Rules, 2008
  793. Madhya Pradesh Panchayat Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005
  794. Madhya Pradesh District Panchayat Raj Fund Rules, 1998
  795. Madhya Pradesh Scheduled Areas Gram-Sabha (Constitution, Procedure of Meeting and Conduct of Business) Rules, 1998
  796. Madhya Pradesh Pariyojana Ke Karan Visthapit Vyakti (Punhsthapan) Adhiniyam, 1985
  797. Indian Partnership (Madhya Pradesh Amendment) Act, 1998
  798. Madhya Pradesh Partnership (Registration of Firms) Rules, 1951
  799. Madhya Pradesh Pashu (Niyantran) Adhiniyam, 1976
  800. Payment of Gratuity (Madhya Pradesh) Rules, 1973
  801. Madhya Pradesh Payment of Wages Rules, 1962
  802. Madhya Pradesh Peya Jal Parirakshan Adhiniyam, 1986
  803. Madhya Pradesh Pharmacy (Preparation of First Register) Rules, 1973
  804. Poisons (Madhya Pradesh) Rules, 1960
  805. Madhya Pradesh Prakoshtha Swamitva Adhiniyam, 2000
  806. Madhya Pradesh Prakoshtha Swamitva Rules, 1976
  807. Madhya Pradesh Prathamik, Middle School Tatha Madhyamik Shiksha (Pathya Pustakon Sambandhi Vyavastha) Adhiniyam, 1973
  808. Madhya Pradesh Prathamik Middle School Tatha Madhyamik Shiksha (Pathya Pustakon Sambandi Vyavastha) Niyam, 1974
  809. Madhya Pradesh Prevention of Food Adulteration Rules, 1962
  810. Madhya Pradesh Prisoners Leave Rules, 1989
  811. Madhya Pradesh Prisoners Release on Probation Act, 1954
  812. Madhya Pradesh Prisoners Release on Probation Rules, 1964
  813. Madhya Pradesh Treatment of Criminal Lunatics Confined in Prisons Rules, 2000
  814. Prize Chits and Money Circulation Schemes (Banning) Madhya Pradesh Rules, 1980
  815. Madhya Bharat Prohibition of Associations Dangerous to the Public Peace Act, Samvat 2005
  816. Madhya Bharat Public Debt Act, 1953
  817. Madhya Pradesh Public Health Act, 1949
  818. Madhya Pradesh Public Health (Regulation of Fairs, Festivals and other Large Public Assemblages) Rules, 1973
  819. Madhya Bharat Public Servants (Inquiries) Act, 1954
  820. Madhya Pradesh Public Service Commission (Conditions of Service) Regulations, 1973
  821. Madhya Pradesh Public Services (Promotion) Rules, 2002
  822. Madhya Pradesh Public Trusts Act, 1951
  823. Madhya Pradesh Public Trusts (Amendment and Validation) Act, 1964
  824. Madhya Pradesh Public Trusts Rules, 1962
  825. Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998
  826. Madhya Pradesh Rajkoshiya Uttardayitva Avam Budget Prabandhan Adhiniyam, 2005
  827. Madhya Pradesh Rajkoshiya Uttardayitva Avam Budget Prabandhan Niyam, 2006
  828. Madhya Pradesh Rajmarg Adhiniyam, 2004
  829. Madhya Pradesh Rajya Pashudhan Evam Kukkut Vikas Nigam Adhiniyam, 1982
  830. Madhya Pradesh Rajya Pichhada Varg Ayog Adhiniyam, 1995
  831. Madhya Pradesh Rajya Pichhada Varg Ayog (Annual Statement of Accounts and Annual Report) Rules, 1998
  832. Madhya Pradesh Rajya Prashasanik Adhikaran (Lambit Evam Nirakrat Avedano Ka Antaran) Adhiniyam, 2003
  833. Madhya Pradesh Rajya Sadak Parivahan Seva (Bina Tikat Yatra Ki Rok) Adhiniyam, 1974
  834. Madhya Pradesh Rajya Suraksha Adhiniyam, 1990
  835. Madhya Pradesh Rajya Vitta Ayog Adhiniyam, 1994
  836. Rashtriya Vidhi Sansthan Vishwavidyalya Adhiniyam, 1997
  837. Madhya Pradesh Recognised Examinations Act, 1937
  838. Madhya Pradesh Refugees Registration and Movement Act, 1947
  839. Madhya Pradesh Refugees Rehabilitations (Loans) Act, 1949
  840. Madhya Pradesh Refugees Rehabilitations (Loans) Rules, 1963
  841. Rules Under the Court-Fees Act, 1870
  842. Madhya Pradesh Registration Rules, 1939
  843. Madhya Pradesh Document Writers Licensing Rules, 1966
  844. Madhya Pradesh Registration of Births and Death Rules, 1999
  845. Madhya Pradesh Regulation of Couching Act, 1944
  846. Madhya Pradesh Regulation of Uses of Land Act, 1948
  847. Madhya Pradesh Regulation of Waters Act, 1949
  848. Madhya Bharat Regulation of Weighment of Agricultural Produce Act, 1956
  849. Madhya Bharat Rehabilitation Loans Recovery Act, Samvat 2006
  850. Madhya Pradesh Resettlement and Rehabilitation of Displaced Persons (House Building Material Acquisition) Act, 1949
  851. Madhya Pradesh Resettlement and Rehabilitation of Displaced Persons (Land Acquisition) Act, 1949
  852. Madhya Pradesh Resettlement of Displaced Land Holders (Land Acquisition) Act, 1954
  853. Madhya Pradesh Resettlement of Displaced Landholders (Land Acquisition) Rules, 1961
  854. Madhya Pradesh Revenue Agents Rules, 1963
  855. Madhya Pradesh Right to Information (Fees and Appeal) Rules, 2005
  856. High Court of Madhya Pradesh (Right to Information) Rules, 2006
  857. Madhya Pradesh Riverine Fisheries Rules, 1972
  858. Madhya Pradesh State Road Transport Corporation Rules, 1962
  859. Rules for Regulating the Use and Consumption of Ganja in a Prohibited Area, 1966
  860. Rules Regulating the Conditions of Sale of Timber from Established Depots
  861. Saugar Jabalpur Aur Indore Vishwavidyalaya (Nam Parivartan) Adhiniyam, 1982
  862. Madhya Pradesh Reorganisation Act, 2000
  863. Madhya Pradesh Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999
  864. Madhya Pradesh Sahakari Krishi Aur Gramin Vikas Bank Rules, 2001
  865. Madhya Pradesh Sahakari Society (Punargathan Aur Nirman) Adhiniyam, 2000
  866. Madhya Pradesh Sahayata Upkram (Vishesh Upabandh) Adhiniyam, 1978
  867. Madhya Pradesh Sah Chikitsiy Parishad Adhiniyam, 2000
  868. Madhya Pradesh Paramedical Council (Maintenance, Publication and Revision of Register and Appeal) Rules, 2001
  869. Madhya Pradesh Paramedical Council (Accounts and Audit Budget) Rules, 2001
  870. Madhya Pradesh Paramedical Council (Election of Members) Regulations, 2001
  871. Madhya Pradesh Sale of Khaddar Act, 1953
  872. Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976
  873. Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Niyam, 1978
  874. Madhya Pradesh Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976
  875. Madhya Pradesh Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Niyam, 1977
  876. Madhya Pradesh Sampatti Virupan Nivaran Adhiniyam, 1994
  877. Samrat Ashok Technological Institute (Degree) Vidisha (Prabandh Grahan) Adhiniyam, 1987
  878. Madhya Pradesh Sarvajanik Sthan (Dharmik Bhawan Evam Gatividhiyon Ka Viniyaman) Adhiniyam, 2001
  879. Madhya Pradesh Shram Kalyan Nidhi Adhiniyam, 1982
  880. Madhya Pradesh Sarvajanik Upakramon Ke Karmachariyon Ka Lok Seva Me Samviliyan Pratishedh Adhiniyam, 2000
  881. Madhya Pradesh Scheduled Castes (Legal Aid) Rules, 1963
  882. Madhya Pradesh Scheduled Tribes Debt Relief Regulations, 1962
  883. Madhya Pradesh Scheduled Tribes Debt Relief Rules, 1963
  884. Madhya Pradesh Service of Summons Rules, 1994
  885. Madhya Pradesh Shaskiya Sevak (Adhivarshiki-Ayu) Adhiniyam, 1967
  886. Madhya Pradesh Shops and Establishments Act, 1958
  887. Madhya Pradesh Shops and Establishments Rules, 1959
  888. Madhya Pradesh Shram Kalyan Nidhi Rules, 1984
  889. Madhya Pradesh Shri Ganapati Mandir Khajrana (Indore) Adhiniyam, 2003
  890. Madhya Pradesh Shri Mahakaleshwar Mandir Adhiniyam, 1982
  891. Madhya Pradesh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999
  892. Madhya Pradesh Farmers Organisation Rules, 1999
  893. Madhya Pradesh Farmers Organisation Constitution Rules, 1999
  894. Madhya Pradesh Farmers Organisation Election Rules, 1999
  895. Madhya Bharat Sinhastha Mela Act, 1955
  896. Sinhastha Mela Sanitation Rules, 1992
  897. Madhya Pradesh Slate Pencil Karmkar Kalyan Nidhi Adhiniyam, 1982
  898. Madhya Pradesh State Pencil Karmkar Kalyan Nidhi Rules, 1983
  899. Madhya Pradesh Slaughter of Animals Act, 1915
  900. Madhya Bharat Small Cause Courts Act, Samvat, 2006
  901. Madhya Pradesh Society Registrikaran Adhiniyam, 1973
  902. Madhya Pradesh Society Registrikaran Niyam, 1998
  903. Madhya Pradesh Compulsory Registration of Marriages Rules, 2008
  904. Madhya Pradesh Stamp Rules, 1942
  905. Madhya Pradesh Preparation and Revision of Market Value Guideline Rules, 2000
  906. Indian Stamp Act (Madhya Pradesh Prevention of Undervaluation of Instruments) Rules, 1975
  907. Madhya Pradesh Standards of Weights and Measures (Enforcement) Rules, 1989
  908. Madhya Pradesh State Aid to Industries Act, 1958
  909. Madhya Pradesh State Aid to Industries Rules, 1959
  910. Madhya Pradesh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976
  911. Madhya Pradesh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Niyam, 1976
  912. Madhya Pradesh Sthaniya Nidhi Sampariksha Adhiniyam, 1973
  913. Madhya Pradesh Sthaniya Nidhi Sampariksha Niyam, 1974
  914. Madhya Pradesh Sugarcane (Purchase Tax) Act, 1961
  915. Madhya Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1958
  916. Suits Valuation Act, 1887
  917. Rules Under The Suits Valuation Act
  918. Madhya Pradesh Swayatta Sahakarita Adhiniyam, 1999
  919. Madhya Pradesh Swayatta Sahakarita Madiiyastham Parishad Niyam, 2006
  920. Madhya Pradesh Swaiwadharik Adhikar Sampati (Vindhya Pradesh Kshetra) Adhiniyam, 1965
  921. Madhya Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964
  922. Madhya Pradesh Tendu Patta Mantrana Samits Tatha Mulya Prakashan Niyam, 1964
  923. Madhya Pradesh Tendu Patta (Vyapar Viniyaman) Niyamavali, 1966
  924. Madhya Pradesh Towns (Periphery) Control Act, 1960
  925. Madhya Pradesh Tractor Dwara Kheti (Prabharo Ki Vasuli) Adhiniyam, 1972
  926. Madhya Pradesh Tractor Dwara Kheti (Prabharo Ki Vasuli) Niyam, 1981
  927. Madhya Pradesh Tractor Dwara Tori Gai Bhoomiyo Par Asudhar Shulka Adhiniyam, 1972
  928. Madhya Pradesh Tractor Dwara Tori Gai Bhoomiyo Par Asudhar Shulka Niyam, 1974
  929. Madhya Pradesh Trade Unions Regulations, 1961
  930. Madhya Pradesh Tuberculosis Sanatorium (Regulation of Buildings) Act, 1948
  931. Madhya Pradesh Uchcha Nyayalaya (Khand Nyayapeeth Ko Appeal) Adhiniyam, 2005
  932. Madhya Pradesh Upcharika, Prasavika, Sahai Upcharika Prasavika Tatha Swasthya Paridarshak Registrikaran Adhiniyam, 1972
  933. Madhya Pradesh Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Adhiniyam, 1973
  934. Madhya Pradesh Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Rules, 1997
  935. Madhya Pradesh Uphar Vastu (Vidhi Viruddha Kabza) Adhiniyam, 1965
  936. Madhya Pradesh Upkar Adhiniyam, 1981
  937. Madhya Pradesh Urban Development Cess (Collection) Rules, 2007
  938. Madhya Pradesh Vanaspati Rog Tatha Vinashi Kit Adhiniyam, 1972
  939. Madhya Pradesh Vanaspati Rog Tatha Vihashs Kit Rules, 1977
  940. Madhya Pradesh Van Bhumi Shashwat Patta Prati Sanharan Adhiniyam, 1973
  941. Madhya Pradesh Van Bhumi Shashwat Patta Prati Sanharan Rules, 1974
  942. Madhya Pradesh Vanijya Fasal (Bhumi Par Kar) Adhiniyam, 1966
  943. Madhya Pradesh Vanijya Fasal (Bhoomi Par Kar) Niyam, 1966
  944. Madhya Pradesh Van Upaj Ke Kararon Ka Punrikshan Adhiniyam, 1987
  945. Madhya Pradesh Van Upaj Ke Kararon Ka Punrikshan Niyam, 1987
  946. Madhya Pradesh Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969
  947. Madhya Pradesh Van Upaj other than Timber (Vyapar Viniyaman) Niyam, 1969
  948. Madhya Pradesh Van Upaj (Vyapar Viniyaman) Kastha Niyam, 1973
  949. Madhya Pradesh Vas-Sthan Dakhalkar (Bhumiswami Adhikaron Ka Pradan Kiya Jana) Adhiniyam, 1980
  950. Madhya Pradesh Vas-Sthan Dakhalkar (Bhumiswami Adhikaron Ka Pradan Kiya Jana) Niyam, 1981
  951. Madhya Pradesh State Veterinary Council Rules, 1993
  952. Madhya Pradesh Vibhagiya Janch (Sakshiyon Ka Hazir Karaya Jana Tatha Dastavejon Ka Pesh Karaya Jana) Adhiniyam, 1979
  953. Madhya Pradesh Vibhagiya Janch (Sakshiyon Ka Hazir Karaya Jana Tatha Dastavejon Ka Pesh Karaya Jana) Niyam, 1981
  954. Madhya Pradesh Vat Act, 2002
  955. Madhya Pradesh Vat Rules, 2006
  956. Madhya Pradesh Vidhan Sabha Neta Pratipaksha (Vetan Tatha Bhatta) Adhiniyam, 1980
  957. Madhya Pradesh Vidhan Mandal Neta Pratipaksh (Residence, Conveyance and Travelling and Daily Allowances) Rules, 1980
  958. Madhya Pradesh Vidhan Sabha Sachivalaya Seva Adhiniyam, 1981
  959. Madhya Pradesh Vidhan Sabha Karyawahi (Prakashan Ka Paritran) Adhiniyam, 1973
  960. Madhya Pradesh Vidhan Mandal Sadasya Nirhata Nivaran Adhiniyam, 1967
  961. Madhya Pradesh Vidhan Sabha Sadasya Vetan, Bhatta Tatha Pension Adhiniyam, 1972
  962. Madhya Pradesh Legislative Assembly Members Family Pension Rules, 2000
  963. Madhya Pradesh Vidhan Sabha Sadasya Pension Rules, 1977
  964. Madhya Pradesh Legislature Travelling Allowance Rules, 1957
  965. Madhya Pradesh Legislative Assembly Members (Free Transit by Railway) Rules, 1978
  966. Madhya Pradesh Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996
  967. Madhya Pradesh Vidhan Sabha Sadasya (Recovery of Dues) Rules, 1976
  968. Central Provinces and Berar Vidya Mandir Act, 1939
  969. Madhya Pradesh Vidyut Pradaya Upakram (Arjan) Adhiniyam, 1974
  970. Madhya Pradesh Vidyut Pradaya Upakram (Arjan) Appellate Authority Rules, 1988
  971. Madhya Pradesh Vidyut Pradaya Upakram (Arjan) Dawe Niyam, 1980
  972. Madhya Pradesh Vidyut Pradaya Upakram (Arjan) Sampathi Talika Niyam, 1974
  973. Madhya Pradesh Vidyut Sudhar Adhiniyam, 2000
  974. Madhya Pradesh Vikraya Rashi Tatha Kraya Rashi Par Kar Adhiniyam, 1972
  975. Madhya Pradesh Village Refuse (Conversion Into Manure) Act, Samvat, 2008
  976. Madhya Pradesh Vinirdishta Bhrashta Acharan Nivaran Adhiniyam, 1982
  977. Madhya Pradesh Vinirdishta Bhrashta Acharan Nivaran (Grant of Certificate to Prospective Consumers) Rules, 1991
  978. Madhya Pradesh Vinirdishta Bhrashta Acharan Nivaran (Registration and Development of Colonies) Rules, 1982
  979. Madhya Pradesh Vishesh Kshetra Suraksha Adhiniyam, 2000
  980. Madhya Pradesh Vishesh Sashastra Bal Adhiniyam, 1968
  981. Madhya Pradesh Vishesh Sashastra Bal Niyam, 1973
  982. Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973
  983. Madhya Pradesh State University Service Rules, 1983
  984. Central Board of Studies Rules, 1986
  985. Madhya Pradesh Universities Teaching and Research Activities Outside the State (Permission) Rules, 2003
  986. Madhya Pradesh Vilasita, Manoranjan, Amod Evam Vigyapan Kar Adhiniyam, 2011
  987. Madhya Pradesh Vilasita, Manoranjan, Amod Evam Vigyapan Kar Niyam, 2011
  988. Madhya Pradesh Vrikshon Ka Parirakshan (Nagariya Kshetra) Adhiniyam, 2001
  989. Madhya Pradesh Vrikshon Ka Parirakshan (Nagriya Kshetra) Niyam, 2002
  990. Madhya Pradesh Vritti Kar Adhiniyam, 1995
  991. Madhya Pradesh Vritti Kar Niyam, 1995
  992. Madhya Pradesh Employees Selection Board Adihniyam, 2007
  993. Madhya Pradesh Wakf Rules, 2000
  994. Madhya Pradesh State Warehousing Corporation Rules, 1971
  995. Madhya Pradesh State Warehousing Corporation (Payment of Gratuity to Employees) Regulations, 1973
  996. Madhya Pradesh Water (Prevention and Control of Pollution) Rules, 1975
  997. Madhya Pradesh Water (Prevention and Control of Pollution) Appeal Rules, 1976
  998. Water (Prevention and Control of Pollution) (Consent) Madhya Pradesh Rules, 1975
  999. Madhya Pradesh State Prevention and Control of Water Pollution Board and its Committee (Meetings) Rules, 1975
  1000. Madhya Pradesh Water Supply Rules
  1001. Wild Life (Protection) (Madhya Pradesh) Rules, 1974
  1002. Madhya Pradesh Wildlife (Wild Pig) Eradication Rules, 2003
  1003. Madhya Bharat Womens and Childrens Institutions Licensing Act, 1954
  1004. Madhya Pradesh (Work Charged and Contingency Paid Employees) Pension Rules, 1979
  1005. Madhya Pradesh Workmens Compensation Rules, 1962
  1006. Madhya Pradesh Workmens Compensation (Occupational Diseases) Rules, 1963
  1007. Madhya Bharat Zamindari Abolition Act Samvat, 2003
  1008. Madhya Pradesh Zila Yojana Samiti Adhiniyam, 1995
  1009. Madhya Pradesh Zila Yojna Samiti Nirvachan Niyam, 1995
  1010. Madhya Pradesh Zila Yojana Samiti (Travelling Allowance) Rules, 1995
  1011. Madhya Pradesh Zila Yojana Sub-Committees (Composition, Functions, Terms of Members and Procedure for the Conduct of Business) Rules, 1995
  1012. High Court of Madhya Pradesh Rules, 2008
  1013. Madhya Pradesh Maintenance and Welfare of Parents and Senior Citizen Rules, 2009
  1014. Madhya Pradesh Game Rules, 1962
  1015. Madhya Pradesh Grazing Rules, 1986
  1016. High Court Rules and Orders In M.P.
  1017. Madhya Pradesh Official Language Act, 1957
  1018. Madhya Pradesh Temporary Postponement of Execution of Decrees Act, 1958
  1019. Madhya Pradesh Tendu Patton Ke Nirvartan Hetu Nyuntam Dar Nishchayan Adhiniyam, 1972
  1020. Madhya Pradesh Food Security Rules, 2017
  1021. Madhya Pradesh Goods and Services Tax Act, 2017
  1022. Right of children to Free and compulsory Education Rules, 2011
  1023. Madhya Pradesh Niji Vidyalaya (Fees Tatha Sambandhit Vishayon Ka Viniyaman) Adhiniyam, 2017
  1024. Indian Stamp (M.P. Amendment) Act, 2016
  1025. Madhya Pradesh Motor Spirit Upkar Adhiniyam, 2018
  1026. Madhya Pradesh High Speed Diesel Upkar Adhiniyam, 2018
  1027. Madhya Pradesh Rights of Persons with Disabilities Rules, 2017
  1028. Real Estate Regulatory Fund Rules, 2017
  1029. Madhya Pradesh Recognition of Secondary and Higher Secondary School Rules, 2017
  1030. Madhya Pradesh Karon Ki Puranee Bakaya Rashi Ka Samadhan Adhiniyam, 2017
  1031. Indian Stamp (M.P. Amendment) Act, 2017
  1032. Madhya Pradesh Jaiv Anaashya Apashishta (Niyantran) Sanshodhan Adhyadhesh, 2017
  1033. Madhya Pradesh Bhumiswami Evam Bataidar Ke Hiton Ka Sanrakshan Adhiniyam, 2016
  1034. Madhya Pradesh Ladli Laxmi (Balika Protsahan) Adhiniyam, 2018
  1035. Madhya Pradesh Rajya Uchha Shiksha Parishad Adhiniyam, 2018
  1036. Madhya Pradesh Loktantra Senani Samman Adhiniyam, 2018
  1037. Madhya Pradesh Vishesh Nyayalaya Niyam, 2012
  1038. Madhya Pradesh Vishesh Nyayalaya Adhiniyam, 2011
  1039. Madhya Pradesh Vidyut Shulk Adhiniyam, 2012
  1040. High Court of Madhya Pradesh Digitization of Records Rules, 2018
  1041. Madhya Pradesh Urja Adhinyam 2001
  1042. Madhya Pradesh Bhu-Rajasv Sanhita (Bhu-Abhilekhon Mein Namantaran) Niyam, 2018
  1043. Madhya Pradesh Bhu-Rajasava Sanhita (Seemankan) Niyam, 2018
  1044. Madhya Pradesh Lok Sewaon ke Pradhan ki Guarantee Adhiniyam, 2010
  1045. Madhya Pradesh Electricity Supply Code, 2013
  1046. Madhya Pradesh High Court Technical Manpower (Appointment & Conditions of Service) Rules, 2019
  1047. Madhya Pradesh Electricity Regulatory Commission (Annual Report) Rules, 2019
  1048. Madhya Pradesh Electricity Regulatory Commission (Budget) Rules, 2019
  1049. Madhya Pradesh Prakoshtha Swamitva Rules, 2019
  1050. Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019
  1051. Madhya Pradesh Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement Mechanism and related matters of Wind and Solar generating stations) Regulations, 2018
  1052. Madhya Pradesh Arbitration Centre (Domestic and International) Rules, 2019
  1053. Madhya Pradesh Electricity Grid Code (Revision-II), 2019
  1054. Madhya Pradesh District Court Technical Manpower (Appointment & Conditions of Service) Rules, 2019
  1055. Madhya Pradesh Bhu-rajswa Sanhita (Sambhagaon, Jilon, Upkhandon Tatha Tahsilon Ke Pariwartan, Srijan Tatha Samapti) Niyam, 2018
  1056. Madhya Pradesh Bhu-Rajasva Sanhita (Anuchit Roop Se Bekabja Kiye Gaye Bhumiswami Ka Punarsthapan) Niyam, 2018
  1057. Madhya Pradesh Bhu-Rajaswa Sanhita (Bhu-Rajasva Ka Nirdharan Tatha Punarnirdharan) Niyam, 2018
  1058. Madhya Pradesh Anand Marriages Registration Rules, 2018
  1059. Madhya Pradesh Mediation Rules, 2016
  1060. Madhya Pradesh Gau-Bhains Vansh Prajnan Viniyaman Adhiniyam, 2019
  1061. Madhya Pradesh Arthik Roop Se Kamzor Varg Tatha Nimna Aay Varg Ko Awas Guarantee Adhiniyam, 2017
  1062. Madhya Pradesh Investment Region Development and Management Act, 2013
  1063. Madhya Pradesh Investment Facilitation Act, 2008
  1064. Madhya Pradesh Protection of Debtors Act, 1937
  1065. Madhya Pradesh Information Technology (Electronic Service Delivery) Rules, 2017
  1066. Madhya Pradesh Aadhaar (Targeted Delivery of Financial and other Subsidies, Benefits and Services) Act, 2019
  1067. Madhya Pradesh Vexatious Litigation (Prevention) Act, 2015
  1068. Madhya Pradesh Audhyogik Suraksha Bal Adhiniyam, 2015
  1069. Madhya Pradesh Jal Viniyaman Adhiniyam, 2013
  1070. District Courts of Madhya Pradesh Digitisation of Records Rules, 2016
  1071. Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff determination of energy from Renewable Energy Sources) Regulations, 2017
  1072. Madhya Pradesh Road Safety Fund Rules, 2017
  1073. Madhya Pradesh Micro and Small Enterprises Facilitation Council Rules, 2017
  1074. Madhya Pradesh Electricity Regulatory Commission (Demand Side Management) Regulations, 2016
  1075. Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016
  1076. MPERC (Micro-Grid Renewable Energy Generation And Supply) Regulations, 2016
  1077. Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) (Revision-III) Regulations, 2016
  1078. Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Generation Tariff) Regulations, 2015
  1079. Madhya Pradesh Electricity Regulatory Commission (Manner of Holding Inquiry by Adjudicating Officer) Rules, 2014
  1080. Madhya Pradesh Housing and Infrastructure Development Board (Conduct of Business and Delegation of Powers) Regulations, 2015
  1081. Madhya Pradesh Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2015
  1082. Madhya Pradesh Electricity Balancing and Settlement Code, 2015
  1083. Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff for Supply and Wheeling of Electricity and Methods and Principles for Fixation of Charges) Regulations, 2015
  1084. Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009
  1085. Madhya Pradesh Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) setting up of Agency, Accounts and Audit Rules, 2014
  1086. Mahatma Gandhi National Rural Employment Guarantee (Appointment, Powers and Duties of the Ombudsman) Madhya Pradesh Rules, 2013
  1087. Madhya Pradesh Bhumigat Pipeline, Cable Avam Duct (Bhumi Ki Upyokta Ke Adhikaraon Ka Arjan) Niyam, 2013
  1088. Madhya Pradesh Bhumigat Pipe Line, Cable Evam Duct (Bhumi Ki Upyokta Ke Adhikaron Ka Arjan) Adhiniyam, 2012
  1089. Madhya Pradesh Electricity Regulatory Commission (Cogeneration and Generation of Electricity From Renewable Sources of Energy) Regulations, 2008
  1090. Madhya Pradesh Social Audit Rules, 2013
  1091. Madhya Pradesh Private Security Agencies Rules, 2012
  1092. Raja Man Singh Tomar Sangit Evam Kala Vishwavidyalaya Adhiniyam, 2009
  1093. Madhya Pradesh Special Police Establishment Act, 1947
  1094. Madhya Pradesh General Sales Tax Act, 1958
  1095. Madhya Pradesh Rajya Beej Evam Farm Vikas Nigam Adhiniyam 1980
  1096. Madhya Pradesh Gram Panchayat (Development of Colonies) Rules, 2014
  1097. High Court of Madhya Pradesh (Conditions of Practice) Rules, 2012
  1098. High Court of Madhya Pradesh (Designation of Senior Advocates) Rules, 2018
  1099. Madhya Pradesh Municipal (Entertainment and Amusement) Tax Rules, 2018
  1100. Madhya Pradesh Sand Rules, 2018
  1101. District Courts of Madhya Pradesh Video Conferencing Rules, 2018
  1102. Madhya Pradesh Taxation Laws (Extension) Act, 1957
  1103. Madhya Pradesh Gram Tatha Nagar Raksha Dal Adhiniyam, 2002
  1104. Madhya Pradesh Farmers Organization Election Rules, 2014
  1105. Madhya Pradesh State Employees Welfare Committee Rules, 2012
  1106. Madhya Pradesh Jaiv Anaashya Apashishta (Niyantran) Adhiniyam, 2004
  1107. Madhya Pradesh Gramin Avsanrachna Tatha Sadak Vikas Adhiniyam, 2005
  1108. Madhya Pradesh Chikitsak Tatha Chikitsa Seva Se Sambaddha Vyaktiyon Ki Suraksha Adhiniyam, 2008
  1109. Madhya Pradesh Phal-Paudh Ropani (Viniyaman) Rules, 2012
  1110. Madhya Pradesh Anusuchit Janjati Rin Vimukti Adhiniyam, 2020
  1111. Madhya Pradesh Bhu-Rajasva Sanhita (Krishi Khate Ka Vibhajan) Niyam, 2020
  1112. Madhya Pradesh Bhu-Rajasva Sanhita (Bhu-Rajasva Ki Ugahi) Niyam, 2020
  1113. Madhya Pradesh Nagarpalika Adhyaksh Tatha Upadhyaksh Ka Nirvachan Niyam, 2019
  1114. Madhya Pradesh Bhu- Rajasva Sanhita (Bhu-Sarvekshan Tatha Bhu-Abhilekh) Niyam, 2020
  1115. Electronic Filing (E-filing) in the Subordinate Courts of Madhya Pradesh Rules, 2020
  1116. Madhya Pradesh Niji Vidyalaya (Fees Tatha Sambandhit Vishayon Ka Viniyaman) Rule, 2020
  1117. Madhya Pradesh Municipality (User charges for Water Supply, Sewerage and Solid Waste Management Services) Rules, 2020
  1118. Madhya Pradesh Municipality (Determination of taxable property value of building/land) Rules, 2020
  1119. Madhya Pradesh Vyavsayik Pariksha Mandal-Conduct of the Examinations Regulations, 2020
  1120. Madhya Pradesh Municipality (Registration and Use of Marriage Garden) Model bye-laws, 2020
  1121. Madhya Pradesh Swayatta Sahakarita (Nirsan) Adhiniyam, 2012
  1122. Madhya Pradesh appointment of Service Provider and fixing of charges for Electronic Auction of Forest Produce
  1123. Madhya Pradesh Finance Act, 2022
  1124. Madhya Pradesh National Law Institute University Act, 2018
  1125. Madhya Pradesh Vidyut Pradaya Upakram (Arjan) Nirsan Adhiniyam, 2019
  1126. Madhya Pradesh Consumer Protection (Salary, allowances and conditions of service of President and Members of the State Commission and District Commission) Rules, 2021
  1127. Madhya Pradesh Sanshodhan Adhiniyamon Ka (Nirsan) Adhiniyam, 2021
  1128. Madhya Pradesh Consumer Protection (General) Rules, 2021
  1129. Madhya Pradesh Live-Streaming Rules for Court Proceedings, 2021
  1130. Madhya Pradesh Paramedical Education Institutions (Norms and Guidelines) Establishment Rules, 2021
  1131. Madhya Pradesh Legislative Assembly Secretariat Right to Information (Procedure, Fees and Regulation of Cost) Rules, 2010
  1132. Madhya Pradesh Information Technology (Regulation of Electronic Delivery of Citizen Services and Appointment of Service Provider) Rules, 2010
  1133. Regulations for appointment, selection, pay and allowances and other conditions of the services for officers and teachers of the Vishwa Vidyalay
  1134. Madhya Pradesh Rajya Bhumi Vikas Nigam (Nirsan) Adhiniyam, 2010
  1135. Madhya Pradesh Medical and Dental Post Graduate Course Entrance Examination Rules, 2011
  1136. Madhya Pradesh State Energy Conservation Fund Rules, 2010
  1137. Madhya Pradesh Bakaya Rashi (Sick and Closed Industrial Units) saral Samadhan Yojna, 2010
  1138. Regulations for appointment, procedure for selection, pay and allowances and other conditions of the service for Service Personnel (Ministerial and Non-Ministerial Cadres) of the Vishwa Vidyalaya-2010
  1139. Madhya Pradesh Municipalities Mohalla Committee (Constitution, Functions and Conduct of Business) Rules, 2011
  1140. Madhya Pradesh Private Medical and Dental Post Graduate Course Admission Rules, 2014
  1141. Madhya Pradesh Electricity Regulatory Commission (Annual Confidential Report) Rules, 2011
  1142. Madhya Pradesh Ayurvigyan Vishwavidyalaya Adhiniyam, 2011
  1143. Admission (Reservation to non-resident Indian in AICTE Approved Courses) Regulations, 2011
  1144. Madhya Pradesh Ayurved/ Unani/ Homoeopathy/ Naturopathy & Yoga Undergraduate Entrance Examination Rules, 2011
  1145. Madhya Pradesh Legal Metrology Rules, 2011
  1146. Madhya Pradesh Vikas Pradhikarano Ki Sampatiyon Ka Prabandhan Tatha Vyayan Niyam, 2018
  1147. Madhya Pradesh Information Technology (Regulation of Electronic Delivery of Citizen Services and Appointment of Service Provider) Rules, 2011
  1148. Animal Husbandry Diploma course Admission Rules, 2011
  1149. Madhya Pradesh Medical and Dental Post Graduate Course Entrance Examination Rules, 2012
  1150. Atal Bihari Vajpayee Hindi Vishwavidyalaya Adhiniyam, 2011
  1151. Madhya Pradesh Path Par Vikray Karne Walo Ki Jivika Ka Sanrakshan Aur Vikray Ka Viniyaman Adhiniyam, 2011
  1152. Madhya Pradesh Pre Ayurved, Homeopathy, Unani, Naturopathy & Yoga Test (MP PAHUNT) Undergraduate Entrance Examination Rules, 2012
  1153. Madhya Pradesh Government Autonomous/Government Medical and Dental Undergraduate Entrance Examination Rules, 2012
  1154. High Court of Madhya Pradesh (Designation of Senior Advocates) Rules, 2012
  1155. Madhya Pradesh Wheat (Maximum Stock Limit and Stock Declaration) Control Order, 2024
  1156. Application Fees for Grant of License Rules, 2012
  1157. Madhya Pradesh Govansh Vadh Pratishedh Rules, 2012
  1158. Madhya Pradesh Nagar Tatha Gram Nivesh Niyam, 2012
  1159. Madhya Pradesh Nagar palika (Installation of Temporary Tower/Structure for Cellular Mobile Phone Service) Rules, 2012
  1160. Madhya Pradesh Mahatma Gandhi National Rural Employment Guarantee (Grievances Redressal) Rules, 2012