Rules for the Administration of Justice and Police in Nagaland
Rules for the Administration of Justice and Police in Nagaland (Third Amendment) Act, 1984
Nagaland Agricultural Produce Marketing (Regulation) Act, 1985
Nagaland Amusements Tax Act, 1965
Arbitration (Extension to Nagaland) Act, 1978
Nagaland Registration of Births and Deaths Rules, 1972
Nagaland Cattle Trespass Act, 1985
Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006
Chin Hills Regulations, 1896
Nagaland Cinemas (Regulation) Act, 1969
Nagaland Civil Service (Class I) Rules, 1967
Nagaland Civil Service (Class II) Rules, 1967
Nagaland Consumer Protection Rules, 1987
Criminal Law Amendment (Extension to Autonomous Districts) Act, 1955
Naga Hills Districts (Application of the Code of Criminal Procedure, 1898) Regulation, 1956
Nagaland (Criminal Law Amendment) Regulation, 1962
Defence Pleaders (Appointment and Fees) Rules, 1976
International University Act, 2006
Nagaland University Act, 1989
Nagaland Board of Secondary and Higher Secondary Education Act, 1973
Nagaland Essential Services (Maintenance) Act, 1978
Nagaland Eviction of Persons in Unauthorised Occupation of Public Land Act, 1971
Nagaland Excise Act, 1967
Nagaland Excise Rules
Nagaland Distillery and Brewery Rules, 1977
Nagaland Opium Rules, 1977
State Financial Corporation (Extension to Nagaland) Act, 2002
Nagaland Finance and Accounts Service Rules, 1982
Nagaland Fiscal Responsibility and Budget Management Act, 2005
Nagaland Fisheries Act, 1980
Nagaland Coffee Estates Owners Registration Rules, 1984
Nagaland Prevention of Food Adulteration Rules, 1983
Nagaland Forest Act, 1968
Nagaland Forest Products Limited (Acquisition of Shares) Act, 1982
Rules to Regulate the Export of Forest Produce, 1969
Rules for the Establishment and Control of Forest Villages, 1969
Rules for the Preservation of Wild Life in Reserved Forests, 1969
Rules for Protection of Forests From Fire, 1969
Rules to Regulate the Transport of Forest Produce by Land, Air and Water Within and Outside Nagaland, 1969
Rules to Regulate the Salvage, Collection and Disposal of Drift and other Timbers, 1969
Rules to Regulate the Removal of Orchids from the Forests in Nagaland, 1969
Rules for The Quarrying of Stones, or The Collection of Stones, Gravel, Shingle or Sand from all Forests in Nagaland, 1969
Nagaland Settlement of Forest Coupes and Mahals by Tender System Rules, 1969
Nagaland Settlement of Forest Coupes and Mahals by Auction Sale System Rules, 1969
Nagaland Interpretation and General Clauses Act, 1978
Nagaland Habitual Offenders Act, 1967
Nagaland Highways Act, 1967
Nagaland Municipal Act, 2001
Nagaland Purchase Tax Rules, 1993
Nagaland Contract Labour (Regulation and Abolition) Rules, 1979
Nagaland Agricultural Produce Marketing (Development and Regulation) Act, 2005
Nagaland Retirement From Public Employment Act, 1991
Nagaland Village Councils Act, 1978
Nagaland Work-Charged and Casual Employees Regulation Act, 2001
Nagaland Jhumland Act, 1970
Nagaland Communitisation of Public Institutions & Services Act 2002
Nagaland Goods and Services Tax Act, 2017
Nagaland Value Added Tax Act, 2005
Nagaland Value Added Tax Rules, 2005
Nagaland Entry Tax Rules, 2013
Nagaland Registration of Tourist Trade Act, 2000
Nagaland Ownership and Transfer of Land and its Resources Act, 1990
Nagaland Salary and Allowances of Leader of Opposition in The Nagaland Legislative Assembly Act, 1992
Nagaland Housing Board Act, 1990
Nagaland Liquor Total Prohibition Act, 1989
Nagaland Tax on Luxuries and Sumptuous Food (Hotels and restaurants) Act, 1989
Nagaland Home Guards Act, 1988
Nagaland Livestock and Poultry Contagious Diseases Act, 1980
Nagaland Khadi and Village Industries Board Act, 1978
Tuensang and Mon districts (assimilation of laws) Act, 1974
Nagaland Board of School Education Act, 1973
Nagaland Village, Area and Regional Councils Act, 1970
Lepers (Nagaland Repeal) Act, 1989
Tuensang District (Assimilation of Laws on the State Subjects) Act, 1968
Nagaland Weights and Measures (Enforcement) Act, 1968
Nagaland Professions, Trades, Callings and Employments Taxation Act, 1968
Nagaland Prize Chits and Money Circulation Schemes (Banning) Rules, 2017
Nagaland News Media Accreditation Rules, (Revised)
Nagaland Food Security Rules, 2017
Nagaland for Backward Tribes Commission Act, 2016
Nagaland Prevention and Control of Infections and Contagious Diseases in Animals Act, 2009 (Check Post and Quarantine amp, Manner of Inspection, etc.) Rules, 2017
Nagaland Tree Felling Regulation, 2017
Nagaland Consumer Welfare Fund Rules, 2017
Nagaland Co-operative Societies Act, 2017
Nagaland Right of Children to Free and Compulsory Education Rules, 2010
Nagaland Road Safety Authority Act, 2013
Nagaland Nursing Council Rules, 2019
Nagaland Lokayukta Act, 2017
Nagaland Nursing Council Act, 2019
Nagaland State Sports Council
Nagaland Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2019
Nagaland Municipal Act, 2023
Executive Business of the Government of Nagaland, 2020
Nagaland Agricultural Produce and Livestock Marketing (Promotion & Facilitation) Act, 2017
Nagaland Staff Selection Board Regulations, 2020
North East Christian University Act, 2012
Nagaland Electricity Regulatory Commission (Multi Year Tariff) Regulations, 2016
NERC (Rooftop Solar Grid Interactive System Net/Gross Metering) Regulations, 2019
Nagaland Rights of Persons with Disabilities Rules, 2019
Nagaland Prevention and Control of Water Pollution (Procedure for Immersion of Idol after Pujas) Rules, 2019
Nagaland Juvenile Justice (Care and Protection of Children) Rules, 2017
Nagaland Biological Diversity Rules, 2012
Nagaland Epidemic Disease (COVID-19) Regulations, 2020
Nagaland Consumer Protection Rules, 2021
Nagaland Epidemic Diseases (Mucormycosis) Regulations, 2021
Nagaland Health Care Establishments Act, 1997
Nagaland Homeopathic Medicine Act, 1996
Private Security Agencies (Private Security to Cash Transportation Activities) Nagaland Rules, 2022
Nagaland Lotteries (Regulation) Rules, 2022
Private Security Agencies (Nagaland) Rules, 2022
Nagaland Motor Accident Claims Tribunal Rules, 2022
Nagaland Ceiling on Government Guarantee Rules, 2022
Nagaland Groundwater (Regulation and Control of Development and Management) Act, 2020
Nagaland Liquefied Petroleum Gas (Regulation, Supply, Sale and Distribution) Order, 2022
Nagaland Superior Kerosene Oil (Licensing and Distribution) control Order, 2022
Nagaland State Human Rights Commission Procedure (Regulation), 2023
Nagaland State Human Rights Commission (Salaries and Allowances and other Terms and Conditions of Service of the Members) Rules, 2023
Nagaland Fire and Emergency Service Act, 2021
Nagaland Passengers and Goods Taxation Act, 1967
Nagaland Motor Vehicles Taxation Act, 1967
Nagaland Municipal Election Rules, 2023
Nagaland Municipal Act, 2001 (Repeal) Act, 2023
Nagaland State Mental Healthcare (State Mental Health Authority, Mental Health Review Boards and Rights of Persons with Illness), Rules 2023
Nagaland Banning of Unregulated Deposit Schemes Rules, 2023
State Election Commissioner (Conditions of Service) Rules, 2023
Nagaland Ground Water Rules, 2020
Nagaland Anatomy Act, 2024
Nagaland Salaries, Allowances and other Facilities of the Chief Minister, Speaker, Deputy Chief Minister/Ministers, Leader of Opposition, Deputy Speaker and other Members of the Nagaland Legislative Assembly and pension for Ex-Members Act, 2024
Nagaland State Energy Conservation Fund Rules (NSECF), 2023
Nagaland State Disaster Management Rules, 2011
Nagaland Child and Adolescent Labour (Prohibition and Regulation) Rules, 2024
Disqualification on Ground of Defection in Urban Local Bodies, Act, 2024
Rules for Administration of Urban Station Committees Nagaland, 2024
Nagaland eSakshya Management Rules, 2025
Nagaland Electronic Processes (Issuance, Service and Execution) Rules, 2025
Nagaland State Finance Commission Act, 2025
Nagaland Flood Plain Zoning Act, 2025
Investment and Development Authority of Nagaland (Validation) Act, 2025

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