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Bare Acts Live - Rajasthan

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  1. Rajasthan Tenancy Act, 1955
  2. Rajasthan Public Trust Act, 1959
  3. Rajasthan Public Trust Rules, 1962
  4. Rajasthan Minor Mineral Concession Rules, 1986
  5. Marble Policy, 2002
  6. Delegation of Powers
  7. Granite Policy, 2002
  8. Marble Policy, 1994
  9. Granite Policy, 1995
  10. Procedure for Grant of Mining Lease of Marble found to occur within an Existing Lease of Major Mineral
  11. Delegation of Powers
  12. Rajasthan Mineral Prevention of Illegal Mining Transportation and Storage Rules, 2007
  13. Rajasthan Land Revenue Act, 1956
  14. Rajasthan Revenue Laws (Extension) Act, 1957
  15. Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010
  16. Rajasthan Guaranteed Delivery of Public Service Act, 2011
  17. Rajasthan Guaranteed Delivery of Public Service Rules, 2011
  18. Rajasthan Municipalities Act, 2009
  19. Rajasthan Relief of Agricultural Indebtedness Act, 1957
  20. Rajasthan Relief of Agricultural Indebtedness Rules, 1957
  21. Rajasthan Agricultural Credit Operations (Removal of Difficulties) Act, 1974
  22. Rajasthan Agricultural Credit Operations (Removal of Difficulties) Rules, 1976
  23. Rajasthan State Agricultural Credit (Relief & Guarantee) Fund Rules, 1961
  24. Rajasthan Agricultural Credit (Stabilization) Fund Rules, 1966
  25. Rajasthan Agricultural Lands Utilisation Act, 1954
  26. Rajasthan Agricultural Lands Utilisation Rules, 1958
  27. Rajasthan Agricultural Loans Act, 1956
  28. Rajasthan Agricultural Loans (Taqavi) Rules, 1958
  29. Rajasthan General Clauses Act, 1955
  30. Rajasthan Co-operative Societies Act, 2001
  31. Rajasthan Co-operative Societies Rules, 2001
  32. Rajasthan Non-Government Educational Institutions Act, 1989
  33. Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993
  34. Rajasthan Voluntary Rural Education Service Rules, 2010
  35. Rajasthan Right of Children to Free and Compulsory Education Rules, 2011
  36. Rajasthan Societies Registration Act, 1958
  37. Right of Children to Free and Compulsory Education Rules, 2010 (RAJ)
  38. Rajasthan Panchayati Raj Act, 1994
  39. Rajasthan Panchayati Raj (Election) Rules, 1994
  40. Rajasthan Panchayati Raj Rules, 1996
  41. Provisions of The Panchayat (Extensions to the Scheduled Area), Act, 1996
  42. Rajasthan Armed Constabulary Act, 1950
  43. Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Area) Act, 1999.
  44. Rajasthan Panchayati Raj Prabodhak Service Rules, 2008.
  45. Rajasthan Factories Rules, 1951
  46. Rajasthan Welfare Officers (Recruitment and Conditions of Service) Rules, 1959.
  47. Rajasthan Control of Industrial Major Accident Hazards Rules, 1991
  48. Rajasthan Armed Constabulary Act, 1950
  49. Rajasthan Anatomy Act, 1986
  50. Rajasthan Animals and Birds Sacrifice (Prohibition) Act, 1975
  51. Rajasthan Animal Diseases Act, 1959
  52. Rajasthan Animal Diseases Rules, 1960
  53. Rajasthan Bovine Animal (Prohibition of Slaughterand Regulation of Temporary Migration or Export) Act, 1995
  54. Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Rules, 1995
  55. Rajasthan Cinemas (Regulation) Act, 1952
  56. Rajasthan Cinemas (Regulation) Rules, 1959
  57. Rajasthan Control of Goondas Act, 1975
  58. Rajasthan Control of Goondas Rules, 1975
  59. Rajasthan Dacoity Affected Areas Act, 1986
  60. Rajasthan Dramatic Performances and Entertainments Ordinance, 1949
  61. Rajasthan Dramatic Performance & Entertainments Rules, 1955
  62. Rajasthan Disciplinary Proceedings (Summoning of Witnesses & Production of Documents) Act, 1959
  63. Rajasthan Disciplinary Proceedings (Summoning of Witnesses & Production of Documents) Rules, 1960
  64. Rajasthan Entrance to the Game Sanctuary Rules, 1958
  65. Rajasthan Essential Services Maintenance Act, 1970
  66. Execution of Warrants for the Levy of Fines (Rules) 1960
  67. Rajasthan Excise Act, 1950
  68. Rajasthan Excise (Amending & Extending) Act, 1957
  69. Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010
  70. Rajasthan Compulsory Registration of Marriages Act, 2009
  71. Rajasthan Conditions of Detention Order, 1971
  72. Rajasthan Conditions of Detention (Foreigners Act) Order, 1966
  73. Rajasthan Drugs (Control) Ordinance, 1949
  74. Rajasthan Prevention of Defacement of Property Act, 2006
  75. Rajasthan Forest Act, 1953
  76. Reserved Forest Rules, 1957
  77. Forest (Hunting, Shooting, Fishing and Water Poisoning) Rules, 1957
  78. Rajasthan Forest (Produce Transit) Rules, 1957
  79. Rajasthan Forest (Settlement) Rules, 1958
  80. Protected Forest Rules, 1957
  81. Rajasthan Protected Forest (Exercise of Concessions) Rules, 1960
  82. Rajasthan Protected Forest (Exercise of Rights) Rules, 1960
  83. Rajasthan Forest Produce (Establishment & Regulation of Saw Mills) Rules, 1983
  84. Rajasthan Goods and Services Tax Act, 2017
  85. Rules for the Grant of Loans to the Forest Labourers Co-operative Societies Registered under the Co-operative Societies Act, 1953
  86. Rajasthan Fisheries Act, 1953
  87. Rajasthan Fisheries Rules, 1958
  88. Rajasthan Gift Goods (Trade & Unlawful Possession) Act, 1964
  89. Government of Rajasthans Instructions Regarding Medico Legal Work (1960)
  90. Rajasthan Government Servants Inquiries (Evidence of Corruption) Act, 1971
  91. Rajasthan Highways Act, 1995
  92. Rajasthan Home Guards Act, 1963
  93. Rajasthan Home Guards Rules, 1962
  94. Rajasthan Habitual Offenders Act, 1953
  95. Rajasthan Habitual Offenders Rules, 1955
  96. Rajasthan Identification of Prisoners Act 1956
  97. Rajasthan Identification of Prisoners Rules, 1956
  98. Rajasthan Monuments, Archaeological Sites and Antiquities Act, 1961
  99. Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968
  100. Rajasthan Noises Control Act, 1963
  101. Rajasthan Municipal Taxes (Validating) Act, 1961
  102. Rajasthan Distilleries Rules, 1977
  103. Rajasthan Fixation of Retail Sale Price of Denatured Spirit Rules, 1987
  104. Rajasthan Housing Board (Execution of Contracts) Rules, 1974
  105. Staffing Pattern for Municipal Councils in the State of Rajasthan
  106. Compounded Levy Scheme for Mini-Cement Plants, 1998
  107. Rajasthan Ministers Salaries and other Facilities Act, 1956
  108. Rajasthan Rent Control Act, 2001
  109. Rajasthan Prevention and Control of Infectious and Contagious Diseases in Animals (Check Post and Quarantine Camp, Manner of Inspection, etc.) Rules, 2015
  110. Rajasthan Schools (Regulation of Fee) Act, 2016
  111. Rajasthan Noises Control Rules, 1964
  112. Rajasthan Chief Electrical Inspector and Electrical Inspectors (Powers and Functions) Rules, 2016
  113. Rajasthan Urban Land (Certification of Titles) Act, 2016
  114. Rajasthan River Basin and Water Resources Planning Rules, 2015
  115. Rajasthan Camel (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Act, 2015
  116. Rajasthan Power Sector Reforms Transfer Scheme-II, 2016
  117. Rajasthan Special Investment Regions Act, 2016
  118. New Composition Scheme for Marriage Hall, 2016
  119. Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016
  120. Rajasthan Lakes (Protection and Development) Authority Rules, 2016
  121. Amnesty Scheme, 2016
  122. Rajasthan Opium Smoking Prohibition Act, 1950
  123. Rajasthan Land Revenue (Conversion of agricultural land for non-agricultural purposes, in rural areas) Rules, 2007
  124. Rajasthan Land Revenue (Allotment of Land for Setting up of Power Plant based on Renewable Energy Sources) Rules, 2007
  125. Rajasthan Public Service Commission (Limitation of Functions) Regulations, 1951
  126. Rajasthan Subordinate Offices Ministerial Service Rules, 1999
  127. Rajasthan Highway Fee (Determination of Rates and Collection) Rules, 2015
  128. Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2019
  129. RNB Global University, Bikaner Act, 2015
  130. Rajasthan Victim Compensation Scheme, 2011
  131. Rajasthan Transparency in Public Procurement Rules, 2013
  132. Rajasthan Transparency in Public Procurement Act, 2012
  133. Rajasthan Opium Smoking Prohibition Rules, 1957
  134. Manipal University, Jaipur Act, 2011
  135. Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019
  136. ICFAL University, Jaipur Act, 2011
  137. J.K. Lakshmipat University, Jaipur Act, 2011
  138. Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011
  139. Rajasthan Panchayati Raj (Transferred Activities) Rules, 2011
  140. Rajasthan Civil Services (Pension) Rules, 1996
  141. Statutes of the Jodhpur National University, Jodhpur, 2010
  142. Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Corruption Bureau) Rules, 2011
  143. Rajasthan State Accredited Journalists Medical Facility Scheme 2009
  144. Rajasthan Public Gambling Ordinance, 1949
  145. Rajasthan District Mineral Foundation Trust Rules, 2016
  146. Fee Rules Notification, 2009
  147. Rajasthan Right to Hearing Act, 2012
  148. Vivekananda Global University, Jaipur Act, 2012
  149. Maharaj Vinayak Global University, Jaipur Act, 2012
  150. University of Engineering and Management, Jaipur Act, 2012
  151. Geetanjali University, Udaipur Act, 2012
  152. Rajasthan Ayurved Nursing Council Act, 2012
  153. Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Rules, 2011
  154. Homoeopathy University, Jaipur Act, 2010
  155. Rajasthan Prevention of Mrityu Bhoj Act, 1960
  156. Statutes of the Homoeopathy University, Jaipur, 2011
  157. Rajasthan Land Revenue (Allotment of Land for setting up Agro-Processing and Agri-Business Enterprises) Rules, 2011
  158. Rajasthan Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2017
  159. Rajasthan Farmers Participation in Management of Irrigation System Act, 2000
  160. Rajasthan Food and Civil Supplies Service (Amendment) Rules, 2017
  161. Rajasthan Minor Mineral Concession Rules, 2017
  162. Pandit Deendayal Upadhyaya Shekhawati University, Sikar Act, 2012
  163. Raj Rishi Bhartrihari Matsya University, Alwar Act, 2012
  164. Brij University, Bharatpur Act, 2012
  165. Rajasthan Goods and Services Tax Rules, 2017
  166. Rajasthan Prevention of Mrityu Bhoj Rules, 1961
  167. University of Technology, Jaipur Act, 2017
  168. Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Act, 2017
  169. Rajasthan Schools (Regulation of Fee) Rules, 2017
  170. Rajasthan Special Courts Act, 2012
  171. Rajasthan Civil Services (Commutation of Pension) Rules, 1996
  172. Rajasthan Entertainments and Advertisements Tax Act, 1957
  173. Rajasthan Public Service Commission (Conditions of Service) Regulations, 1974
  174. Rajasthan Schools (Regulation of Collection of Fee) Act, 2013
  175. Rajasthan Electricity Regulatory Commission (Standards of Performance for Distribution Licensees) Regulations, 2014
  176. Rajasthan Prisoners Release on Parole Rules, 1958
  177. Madhav University, Pindwara (Sirohi) Act, 2014
  178. Rajasthan Judicial Service Rules, 2010
  179. Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016
  180. Rajasthan High Court Staff Service Rules, 2002
  181. Rajasthan Land Revenue (Allotment of Land for Setting up of Wind Farm) Rules, 2006
  182. Rajasthan Backward Classes (Reservation of Seats in Educational Institutions in the State and of Appointments and Posts in Services under the State) Act, 2017
  183. Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2014
  184. Rajasthan Petroleum State and Subordinate Service Rules, 2012
  185. Rajasthan Urban Infrastructure Development Project (RUIDP) Rules, 2012
  186. Sri Karan Narendra Agriculture University, Jobner Act, 2013
  187. Rajasthan Prevention of Juvenile Smoking Act, 1950
  188. Agriculture University, Jobner (Change of Name) Act, 2014
  189. Rajasthan Sports University, Jhunjhunu Act, 2013
  190. Agriculture University, Jodhpur Act, 2013
  191. Agriculture University, Kota Act, 2013
  192. Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the State Special Branch) Rules, 2013
  193. Rajasthan Civil Services (Special Selection and Special Conditions of Service of Principal, Vice Principal, Senior Lecturer and Lecturer in the District Institute of Education and Training) (Amendment) Rules, 2013
  194. Rajasthan Land Revenue (Permanent Allotment of Evacuee Agricultural Lands) Rules, 1963
  195. Rajasthan Electricity Regulatory Commission (Transaction of Business) Regulations, 2005
  196. Rajasthan Public Service Commission (Gazetted Staff) Service Rules and Regulations, 1991
  197. Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999
  198. Rajasthan Police (Integration) Ordinance, 1949
  199. Pacific Medical University, Udaipur Act, 2014
  200. University of Rajasthan Act, 1946
  201. Factories (Rajasthan Amendment) Act, 2014
  202. Industrial Disputes (Rajasthan Amendment) Act, 2014
  203. VIT University, Jaipur (Change of Name) Act, 2013
  204. Rajasthan Finance Act, 2022
  205. Rajasthan Electricity Regulatory Commission (Renewable Energy Obligation) Regulations, 2007
  206. Central Sales Tax (Rajasthan) Rules, 1957
  207. Rajasthan Excise (Grant of Restaurant, Bar Licences) Rules, 2004
  208. Brij University, Bharatpur (Change of Name) Act, 2014
  209. Scheduled Areas (State of Rajasthan) Order, 2018
  210. Shekhawati University, Sikar (Change of Name) Act, 2014
  211. Matsya University, Alwar (Change of Name) Act, 2014
  212. Rajasthan Government Clinical Establishment (Registration and Regulation) Rules, 2013
  213. Govind Guru Tribal University at Banswara Act, 2012
  214. Rajasthan Enterprises Single Window Enabling and Clearance Rules, 2011
  215. Rajasthan Right to Information (High Court & Subordinate Courts) Rules, 2006
  216. Rajasthan Goods (Licensing and Control of Production, Supply, Distribution and Trade and Commerce) Order, 2014
  217. Tantia University, Sri Ganganagar Act, 2013
  218. Prisons (Rajasthan Amendment) Act, 2015
  219. Raffles University, Neemrana (Alwar) Act, 2011
  220. Rajasthan Preservation of Certain Animals Act, 1950
  221. Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014
  222. Rajasthan Municipalities (Motion of No-confidence against Chairperson or Vice-Chairperson) Rules, 2012
  223. Rajasthan University of Veterinary and Animal Sciences Act, 2010
  224. Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012
  225. Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2012
  226. Rajasthan Rehabilitation of Beggars or Indigents Act, 2012
  227. Rajasthan Animal Husbandry Service Rules, 1963
  228. Rajasthan Civil Services (Conduct) Rules, 1971
  229. Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012
  230. Mahatma Gandhi University of Medical Sciences and Technology, Jaipur, 2012
  231. Prevention of Blackmarketing & Maintenance of Supplies of Essential Commodities (Rajasthan Conditions of Detention) Order, 1980
  232. Rajasthan State Co-operative Tribunal Regulation 2013
  233. Rajasthan High Court Retired Judges (Facilities for Medical Concession) Scheme, 2013
  234. Mahatma Jyoti Rao Phoole University, Jaipur, 2012
  235. Rajasthan Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2011
  236. Rajasthan Special Courts Rules, 2013
  237. Rajasthan Film Shooting Regulations, 2012
  238. Rajasthan Lokayukta Sachivalaya Senior Officers (Conditions of Service) Rules, 2013
  239. Rajasthan Lokayukta Sachivalaya Officers (Conditions of Service) Rules, 2013
  240. Rajasthan Lokayukta Sachivalaya Ministerial Service (Conditions of Service) Rules, 2013
  241. Rajasthan Regulation of Collection of Fee in Private Schools Rules, 2013
  242. Rajasthan Public Parks Act, 1956
  243. Rajasthan High Court Judges (Writing off, Selling and Utilisation of Furnishing Articles) Rules, 2013
  244. Rajasthan Legislative Assembly Ex-Members (Free Transit by Road Transport Service) Rules, 1989
  245. Rajasthan Legislative Assembly Ex-Members and Family Pensioners (Medical Facilities) Rules, 2010
  246. Rajasthan Electricity Regulatory Commission (Renewable Energy Certificate and Renewable Purchase Obligation Compliance Framework) Regulations, 2010
  247. Rajasthan Water Resources Regulatory Act, 2012
  248. Rajasthan Madarsa Education Assistant Subordinate Service Rules, 2013
  249. Rajasthan State Forest (Form of Appeal), Rules, 2013
  250. Rajasthan Tourist Assistance Force Regulations, 2013
  251. Rajasthan Medical Officers and Nursing Staff Fees Rules, 2011
  252. Rajasthan Language and Library (State and Subordinate) Service Rules, 2013
  253. Rajasthan Public Parks Rules, 1959
  254. Rajasthan Legislative Assembly Members (Prevention of Disqualification) Act, 2017
  255. Rajasthan Electricity Regulatory Commission (power purchase & procurement process of distribution licencee) Regulations, 2004
  256. Jodhpur National University, Jodhpur Act, 2009
  257. Rajasthan Municipalities (Recall of Chairperson) Rules, 2012
  258. Rajasthan Fisheries State and Subordinate Service Rules, 2012
  259. Jodhpur Development Authority Appellate Tribunal Rules, 2017
  260. Rajasthan Public Procurement Rules, 2012
  261. Mahatma Gandhi University of Medical Sciences and Technology, Jaipur Act, 2011
  262. Right of Children to Free and Compulsory Education (Rajasthan Amendment) Act, 2015
  263. Rajasthan Civil Services (Medical Attendance) Rules, 2013
  264. Rajasthan Public Premises (Eviction of Unauthorised Occupants) Act, 1964
  265. Rajasthan Public Libraries Rules, 2012
  266. Rajasthan State Library Council (Transaction of Business) Regulation, 2012
  267. Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the Special Security Wing of State Special Branch Rajasthan) Rules, 2012
  268. Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017
  269. Rajasthan State Commission for Backward Classes Act, 2017
  270. Rajasthan Excise (Preventive Officers) Service (Amendment) Rules, 2017
  271. Rajasthan Real Estate (Regulation and Development) Rules, 2017
  272. Rajasthan Tax Board Regulations, 2017
  273. Rajasthan Municipalities (Motion of no confidence against Chairperson or Vice-Chairperson) Rules, 2017
  274. State Election Commissioner (Conditions of Service) Rules, 1994
  275. Rajasthan Public Premises (Eviction of Unauthorised Occupants) Rules, 1966
  276. Rajasthan State Legal Services Authority Regulations, 1999
  277. Amnesty Scheme for Entertainment Tax, 2017
  278. Amnesty Scheme for Luxury Tax, 2017
  279. Rajasthan Legislative Assembly Members (Free Travelling Facilities) Rules, 2010
  280. Rajasthan Legislative Assembly Ex-Members (Free Travelling Facilities) Rules, 2010
  281. Amnesty Scheme, 2017
  282. New Voluntary Amnesty Scheme for Entry Tax, 2017
  283. Amnesty Scheme for Entry Tax on Motor Vehicles, 2017
  284. Rajasthan State Electricity Distribution Management Responsibility Rules, 2016
  285. Rajasthan Forest Subordinate Service Rules, 2015
  286. Rajasthan Public Examination (Prevention of Unfair Means) Act, 1992
  287. Rajasthan Education Assistant Services Rules, 2013
  288. University of Bikaner (Change of Name) Act, 2009
  289. Rajasthan Finance Act, 2009
  290. Rajasthan Judicial Officers (Medical Facilities) Rules, 2008
  291. Rajasthan Universities Teachers (Absorption of Temporary Teachers) Act, 2008
  292. Rajasthan State Dental Council Rules, 2008
  293. Pratap University, Jaipur Act, 2011
  294. Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011
  295. Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011
  296. Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016
  297. Rajasthan Petty Offences (Triable by Special Judicial Magistrates) Rules, 1997
  298. Mahatma Jyoti Rao Phoole University, Jaipur Act, 2009
  299. Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009
  300. Mewar University, Chittorgarh Act, 2009
  301. Rajasthan Finance Act, 2011
  302. Rajasthan Salt Labourers Welfare Assistance Scheme, 2009
  303. Jodhpur Development Authority Act, 2009
  304. Shri Jagdish Prasad Jhabarmal Tibrewala University, Chudela (Jhunjhunu) Act, 2009
  305. Rajasthan Micro and Small Enterprises Facilitation Council Rules, 2007
  306. Rajasthan Legislative Assembly Secretariat Staff (Revised Pay) Rules, 2009
  307. Rajasthan Finance Act, 2008
  308. Rajasthan Preventive Detention (Repealing) Act, 1996
  309. Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007
  310. Rajasthan Entertainments and Advertisement Tax Rules, 1957
  311. Rajasthan Legislative Assembly Secretariat Right to Information Rules, 2007
  312. Sir Padampat Singhania University, Udaipur Act, 2008
  313. Jaipur National University, Jaipur Act, 2008
  314. Singhania University, Pacheri Bari (Jhunjhunu) Act, 2008
  315. Nims University Rajasthan, Jaipur Act, 2008
  316. Amity University Rajasthan, Jaipur Act, 2008
  317. Suresh Gyan Vihar University, Jaipur Act, 2008
  318. Jayoti Vidyapeeth Womens University, Jaipur Act, 2008
  319. Rajasthan Registration of Births and Deaths Rules, 2000
  320. Bhagwant University, Ajmer Act, 2008
  321. Jagan Nath University, Jaipur Act, 2008
  322. Swami Keshwanand Rajasthan Agriculture University, Bikaner Act, 1987
  323. Rajasthan Information Commission (Management) Regulations, 2007
  324. Rajasthan Municipalities (Urban Development Tax) Rules, 2007
  325. Rajasthan Electricity Regulatory Commission (Guidelines for Redressal of Grievances) Regulations, 2008
  326. Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy, Service Rules, 2008
  327. Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2008
  328. Rajasthan Legislative Assembly Members (Secretarial Assistance) Rules, 2010
  329. Rajasthan Agriculture University, Bikaner (Change of Name) Act, 2009
  330. Rajasthan Religious Buildings and Places Act, 1954
  331. Rajasthan Legislative Assembly (Ex-Members (Family Pension) Rules, 2010
  332. Rajasthan Land Tax Rules, 2006
  333. General Rules (Civil & Criminal), 2018
  334. Rajasthan Tourism Trade (Facilitation and Regulation) Rules, 2010
  335. Rajasthan Unorganized Workers Social Security Rules, 2011
  336. Jaipur, Development Authority (Sealing of Unauthorised Development) Rules, 2011
  337. Jaipur Development Authority (Provision of Parking Space) Rules, 2011
  338. Rajasthan Urban Improvement (Sealing of Unauthorised improvement) Rules, 2011
  339. Rajasthan Urban Improvement (Provision of Parking Space) Rules, 2011
  340. Jodhpur Development Authority (Sealing of Unauthorised Development) Rules, 2011
  341. Rajasthan Religious Buildings And Places Rules, 1957
  342. Jodhpur Development Authority (Provision of Parking Space) Rules, 2011
  343. Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Terrorist Squad) Rules, 2011
  344. Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008
  345. Rajasthan Finance Act, 2007
  346. Rajasthan Land Revenue (Allotment of waste land for bio-fuel plantation and bio-fuel based Industrial and processing unit) Rules, 2007
  347. Rajasthan Prohibition of Child Marriage Rules, 2007
  348. Rajasthan Electricity Regulatory Commission (tariff for Captive Power Plants) Regulations, 2007
  349. Rajasthan Electricity Regulatory Commission (Fixation of Trading Margin) Regulations, 2007
  350. Rajasthan Cyber Cafe Rules, 2007
  351. Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007
  352. Rules for the Cash Grant-in-aid to Temples and Other Religious and Charitable Institutions
  353. Rajasthan Municipalities (Urban Development Tax) Rules, 2016
  354. Rajasthan Prisons (Shortening of Sentences) Rules, 2006
  355. Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006
  356. Rajasthan Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2006
  357. Rajasthan Electricity Regulatory Commission (Investment Approval) Regulations, 2006
  358. Rajasthan Case Flow Management Rules, 2006
  359. Rajasthan Municipalities (Motion of No-confidence Against Chairperson or Vice-Chairperson) Rules, 2007
  360. Rajasthan Legislative Assembly Officers (Furnishing and Maintenance of Residence) Rules, 2006
  361. Rajasthan Raj Bhawan (Sic Bhawan) Right to Information Rules, 2006
  362. Rajasthan private Security Agencies (Regulation) Rules, 2006
  363. Rajasthan Prevention of Anti-Social Activities Act, 2006
  364. Rajasthan State Commission for Women Regulations, 2007
  365. Rajasthan Finance Act, 2002
  366. Rajasthan Finance Act, 2005
  367. Rajasthan State Haj Committee Rules, 2006
  368. Rajasthan Electricity Regulatory Commission (Annual Statement of Accounts) Rules, 2006
  369. Rajasthan Electricity Regulatory Commission (Constitution of fund and the manner of application of the fund) Rules, 2006
  370. Rajasthan Land Pooling Schemes Act, 2016
  371. Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018
  372. Rajasthan Micro and Small Enterprises Facilitation Council Rules, 2018
  373. Rajasthan Apartment Ownership Act, 2015
  374. Rajasthan Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2008
  375. Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005
  376. Rajasthan Electricity Regulatory Commission (Transmission Licensees Standards of Performance) Regulations, 2004
  377. Rajasthan Fiscal Responsibilities and Budget Management Act, 2005
  378. Rajasthan Electricity Regulatory Commission (Service) Regulations, 2005
  379. Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Telephone Facility) Rules, 2005
  380. Rajasthan Electricity Regulatory Commission (Fees for Petitions) Regulations, 2005
  381. Rajasthan Right to Information Rules, 2005
  382. Rajasthan Farmers Participation in Management of Irrigation System Rules, 2002
  383. Rajasthan State Road Transport Service (Prevention of Ticketless Travel) Act, 1975
  384. Rajasthan Micro, Small and Medium Enterprises (Facilitation of Establishment and Operation) Act, 2019
  385. Rajasthan Agricultural University Act, 1962
  386. Shyam University, Lalsot, Dausa Act, 2018
  387. Grant of reward to informers and Government Servants Scheme, 2017
  388. Rajasthan Finance Act, 2019
  389. Shri Khushal Das University, Pilibanga Act, 2018
  390. Rajasthan Appointment of Dependents of Deceased Defence Personnel Rules, 2018
  391. Lords University, Chikani (Alwar) Act, 2018
  392. Apex University, Jaipur Act, 2018
  393. Nirwan University, Jaipur Act, 2017
  394. Rajasthan State Road Transport Service (Prevention of Ticket-less Travel) Rules, 1975
  395. IIHMR University, Jaipur Act, 2014
  396. Rajasthan Enterprises Single Window Enabling and Clearance Act, 2011
  397. Career Point University, Kota Act, 2012
  398. Mody University of Science and Technology, Lakshmangarh (Sikar) Act, 2013
  399. Rajasthan Civil Services (Medical Attendance) Rules, 2008
  400. Rajasthan Escheats Regulation Act, 1956
  401. Rajasthan Escheats Rules, 1957
  402. Bikaner Technical University Act, 2017
  403. Rajasthan Technical University Act, 2006
  404. Rajasthan Jan-Aadhaar Authority Act, 2020
  405. Rajasthan Video Films (Regulation of Exhibition)Act, 1990
  406. Sangam University, Bhilwara Act, 2012
  407. JECRC University, Jaipur Act, 2012
  408. Poornima University, Jaipur Act, 2012
  409. Sunrise University, Bagad Rajput (Alwar) Act, 2011
  410. ICFAI University, Jaipur Act, 2011
  411. Rajiv Gandhi Tribal University, Udaipur Act, 2012
  412. OPJS University, Churu Act, 2013
  413. Maulana Azad University, Jodhpur Act, 2013
  414. Rajasthan Epidemic Diseases Act, 2020
  415. Rajasthan Reservation of Appointments and Posts in Services under the State (Roster) Rules, 2009
  416. Rajasthan Video Films (Regulation of Exhibition) Rules, 1992
  417. Statutes of the Mahatma Gandhi University of Medical Sciences and Technology, Jaipur, 2012
  418. Agriculture University, Jodhpur Act, 2013
  419. Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Scheme, 2016
  420. Rajasthan On-demand Information Technology Based Transportation By Public Service Vehicles Rules, 2016
  421. Rajasthan Public Libraries Act, 2006
  422. Rajasthan Private Universities Laws (Amendment) Act, 2013
  423. Rajasthan Private Universities Laws (Amendment) Act, 2010
  424. Rajasthan Private Universities Laws (Amendment) Act, 2012
  425. Bhartiya Skill Development University, Jaipur Act, 2017
  426. Haridev Joshi University of Journalism and Mass Communication, Jaipur (Repeal) Act, 2017
  427. Rajasthan Wild Animals and Birds Protection Act, 1951
  428. Vishvakarma Skills University, Jaipur Act, 2017
  429. Maharaja Ganga Singh University, Bikaner (Amendment) Act, 2013
  430. Vardhaman Mahaveer Open University, Kota Act, 1987
  431. Rajasthan State Scheduled Castes and Scheduled Tribes Development Fund (Planning, Allocation and Utilization of Financial Resources) Act, 2022
  432. Rajasthan Public Examination (Measures for Prevention of Unfair Means in Recruitment) Act, 2022
  433. MBM University, Jodhpur Act, 2021
  434. Rajasthan Special Courts (Repeal) Act, 2020
  435. Rajasthan Madarsa Board Act, 2020
  436. Rajasthan Contractual Hiring to Civil Posts Rules, 2022
  437. Rajasthan Colonisation (Allotment of Land to Disabled Personnel of Armed Forces and Central Armed Police Forces and Dependents of Deceased Personnel of Armed Forces and Central Armed Police Forces) Rules, 2021
  438. Rajasthan Prisoners Act, 1960
  439. Baba Amte Divyang University Jaipur Act, 2023
  440. Marwar Medical University Act, 2023
  441. Rajasthan Seeds and Seedlings (Repeal) Act, 2019
  442. Mahatma Gandhi Institute of Governance and Social Sciences Act, 2023
  443. Rajasthan Platform Based Gig Workers (Registration and Welfare) Act, 2023
  444. Rajasthan University of Veterinary and Animal Sciences (Jobner) Jaipur Act, 2023
  445. Rajasthan Finance Act, 2023
  446. Rajasthan Honour of Dead Body Act, 2023
  447. Rajasthan Laws Repealing Act, 2023
  448. Rajasthan Minimum Guaranteed Income Act, 2023
  449. Rajasthan Special Backward Classes (Reservation of Seats in Educational Institutions in the State and of Appointments and Posts in Services under the State) Act, 2015
  450. Rajasthan Right to Health Act, 2022
  451. Rajasthan State Farmers Debt Relief Commission Act, 2023
  452. Gandhi Vatika Trust Jaipur Act, 2023
  453. Jai Minesh Adivasi University, Ranpur (Kota) Act, 2023
  454. Kota Development Authority Act, 2023
  455. Mahatma Gandhi Divyang University, Jodhpur Act, 2023
  456. Rajiv Gandhi Fintech Digital Institute Act, 2023
  457. Udaipur Development Authority Act, 2023
  458. Rajasthan Electropathy System of Medicine Act, 2018
  459. Gandhi Vatika Trust, Jaipur (Repeal) Act, 2024
  460. Rajasthan Arms (Deposit and Forfeiture) Rules, 1958
  461. Rajasthan Finance Act, 2024
  462. Rajasthan Finance Act, 2025
  463. Rajasthan Value Added Tax Act, 2025
  464. Bharatpur Development Authority Act, 2025
  465. Bikaner Development Authority Act, 2025
  466. Rajasthan Finance Act, 2021
  467. Rajasthan Fighters of Democracy Honour Act, 2024
  468. Rajasthan Universities Laws (Amendment) Act, 2025
  469. Rajasthan Technical Universities Laws (Amendment) Act, 2019
  470. Rajasthan Laws Repealing Act, 2025
  471. Rajasthan Economically Backward Classes (Reservation of Seats in Educational Institutions in the State and of Appointments and Posts in Services under the State) Act, 2015
  472. Rajasthan Micro Small and Medium Enterprises (Facilitation of Establishment and Operation) Rules, 2019
  473. Equal Opportunity Policy For Persons With Disabilities, 2025
  474. Rajasthan Finance Act, 2020
  475. Rajasthan Journalist Health Scheme, 2024
  476. Amnesty Scheme-2025
  477. Rajasthan Food Security Rules, 2023
  478. Rajasthan State Food Commission Rules, 2023
  479. Rajasthan Petroleum Product (Licensing and Control) (Repeal) Order, 2021
  480. Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2025
  481. Rajasthan Agriculture Universities Laws (Amendment) Act, 2020
  482. Chit Funds (Rajasthan) Rules, 1989
  483. Rajasthan Prisons Rules, 2022
  484. Rajasthan Registration (Licensing of Document Writers) Rules, 2025
  485. Rajasthan Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019
  486. Bharatiya Nagarik Suraksha Sanhita (Rajasthan) Rules, 2025
  487. Udaipur Development Authority (Sealing of Unauthorised Development) Rules, 2025
  488. Rajasthan Electronic Processes (Issuance, Service and Execution) Rules, 2024
  489. Rajasthan Anand Marriage Registration Rules, 2019
  490. Rajasthan Prisoners Release on Parole Rules, 2021
  491. Rajasthan Private Security Agencies (Regulation), Rules, 2022
  492. Rajasthan State Highways Authority (Appointment of Advisor or Consultant) Regulations, 2024
  493. Maharishi Arvind University, Jaipur Act, 2015
  494. Rajasthan Waqf Rules, 2023
  495. Rajasthan State Highways Authority (Special Selection and Special Conditions of Service for appointment of persons) Regulations, 2024
  496. Rajasthan Jan Aadhaar Authority (Transaction of Business at Meetings of the Authority) Regulations, 2024
  497. Rajasthan Jan Aadhaar Authority (Transaction of Business at Meetings of the Executive Committee) Regulations, 2024
  498. Rajasthan Real Estate Regulatory Authority Regulations, 2024
  499. Rajasthan State Allied and Healthcare Council Rules, 2023
  500. Rajasthan State Highways Authority (Transaction of Business) Regulations, 2023
  501. Statutes of the RNB Global University, Bikaner
  502. Statutes of the Apex University, Jaipur
  503. Statutes of the JECRC University, Jaipur
  504. Code of Criminal Procedure (Rajasthan Amendment) Act, 1977
  505. Rajasthan Banning of Unregulated Deposit Schemes Rules, 2022
  506. Statutes of the Lords University, Chikani (Alwar)
  507. Rajasthan Mahatma Gandhi National Rural Employment Guarantee (Unemployment Allowance) Rules, 2022
  508. Statutes of the Tantia University, Sri Ganganagar
  509. Rajasthan Transportation of Merchandise Goods in Stage Carriage and Contract Carriage Buses Scheme, 2022
  510. Statutes of the Shyam University, Lalsot, Dausa
  511. Rajasthan State Scheduled Castes and Scheduled Tribes Development Fund (Planning, Allocation and Utilization of Financial Resources) Rules, 2022
  512. Ajmer Development Authority Act, 2013
  513. Rajasthan Consumer Protection Rules, 2021
  514. Rajasthan Urban Improvement Trust (Zonal Development Plan) Rules, 2021
  515. Code of Criminal Procedure (Rajasthan Amendment) Act, 1981
  516. Rajasthan Municipalities (Zonal Development Plan) Rules, 2021
  517. Rajasthan Legislative Assembly Members (Medical Facilities) Rules, 2021
  518. Rajasthan High Court Rules for Video Conferencing for Courts, 2020
  519. Universities Laws (Amendment) Act, 2019
  520. Rajasthan Jan-Aadhaar Authority Rules, 2021
  521. Rajasthan Consumer Protection (Salary, Allowances and Conditions of Service of the President and Members of the State Commission and District Commission) Rules, 2021
  522. Rajasthan Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Rules, 2021
  523. Rajasthan State Pollution Control Board (Qualifications and other Terms and Conditions of Service of the Chairman and Member Secretary) Rules, 2021
  524. Rajasthan State Highways Administration Rules, 2020
  525. Rajasthan Special Economic Zones Rules, 2020
  526. Code of Criminal Procedure (Rajasthan Amendment) Act, 1991
  527. Rajasthan Waqf Tribunal Rules, 2020
  528. Rajasthan Rehabilitation of Beggars or Indigents Rules, 2020
  529. Rajasthan State Mineral Exploration Trust Rules, 2020
  530. Rajasthan De-addiction Centres Rules, 2020
  531. Rajasthan State Highways Authority (Budget, Accounts, Audit and Investment of Funds) Rules, 2020
  532. Rajasthan Legislative Assembly Secretariat Staff (Revised Pay) Rules, 2019
  533. Rajasthan Epidemic Disease (Rabies) Regulation, 2024
  534. Bharatpur Development Authority Appellate Tribunal Rules, 2025
  535. Udaipur Development Authority Appellate Tribunal Rules, 2025
  536. Rajasthan District Mineral Foundation Trust Rules, 2025
  537. Conservation of Foreign Exchange and Prevention of Smuggling Activities (Rajasthan Conditions of Detention) Order, 1984
  538. Bikaner Development Authority Appellate Tribunal Rules, 2025
  539. Kota Development Authority Appellate Tribunal Rules, 2025
  540. Rajasthan Legal Metrology (Enforcement) Rules, 2011
  541. Rajasthan Coaching Centres (Control and Regulation) Act, 2025
  542. Rajasthan e-Sakshya Management Rules, 2025
  543. Rajasthan Institute of Medical Sciences, Jaipur Act, 2025
  544. Rajasthan Camel (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Rules, 2025
  545. Rajasthan Ground Water (Conservation and Management) Authority Act, 2024
  546. Rajasthan Prohibition of Unlawful Conversion of Religion Act, 2025
  547. Rajasthan Honour of Dead Body Rules, 2025
  548. Rajasthan Guest Control Order, 1978
  549. e-True Copy Rules of the Rajasthan High Court, 2025
  550. Rajasthan Motor Vehicles Aggregator Scheme Rules, 2025
  551. Rajasthan Fighters of Democracy Honour Rules, 2026
  552. Rajasthan e-Registration Rules, 2025
  553. Rajasthan High Court (Designation of Senior Advocates) Rules, 2026
  554. Rajasthan (High Court) Family Courts Rules, 1990
  555. Rajasthan Lunacy Rules, 1962
  556. National Security (Rajasthan Condition of Detention) Order, 1980
  557. Rajasthan Press and Registration of Books Rules, 1951
  558. Rajasthan Prize Competitions Rules, 1956
  559. Rajasthan Dowry Prohibition Rules, 2004
  560. Prohibition of Smoking in Public Places Rules, 2008
  561. Rajasthan Probation of Offenders Rules, 1962
  562. Rules Regarding Prosecution of Criminal Cases Instituted at the Instance of Courts, whether Civil, Criminal or Revenue (1951)
  563. Rules Regarding Prosecution of Criminal Cases Instituted at the Instance of the Departmental Officers
  564. Rules Regarding Assistance to Government Servants in Criminal Cases Instituted by or Against Them, (1951)
  565. Rules Relating to the Payment of Expenses to Witnesses in Criminal Courts (1951)
  566. Special Judicial Magistrates (Specification of Qualifications) Rules, 1951
  567. Rajasthan Suspension of Sentence (of Prisoners Surviving in Jail Outside Rajasthan) Rules, 1974
  568. Rajasthan Standards of Weights and Measures (Enforcement) Rules, 1997
  569. Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958
  570. Rajasthan Treasure Trove Rules, 1961
  571. Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002
  572. Rajasthan Police Act, 2007
  573. Rajasthan Police Rules, 2008
  574. Rajasthan Police Rules, 1965
  575. Rajasthan Laws Repealing Act, 2015
  576. Rajasthan Non-Trading Companies Act, 1960
  577. Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964
  578. Rajasthan Nursing Council Regulations, 1964
  579. General Nursing Training Course Rules, 1990
  580. Indian Oaths Act, 1873 - Rules Under
  581. Rajasthan Official Language Act, 1956
  582. Rajasthan Official Language (Supplementary Provisions) Act, 1970
  583. Rajasthan Official Trustees Rules, 1956
  584. Indian Partnership (Rajasthan Amendment) Act, 1995
  585. Indian Partnership (Rajasthan Amendment) Act, 1971
  586. Rajasthan Partnership Rules, 1952
  587. Rajasthan Partnership (Fees) Rules, 1954
  588. Rajasthan Pass Book (Agricultural Holdings) Act, 1983
  589. Rajasthan Payment of Gratuity Rules, 1973
  590. Payment of Wages (Rajasthan Amendment) Act, 1970
  591. Wage Laws (Rajasthan Amendment) Act, 1976
  592. Rajasthan Payment of Wages Rules, 1961
  593. Rajasthan Payment of Wages (Procedure) Rules,1961
  594. Rajasthan Payment of Wages (Deduction for National Defence Fund & Defence Savings Schemes) Rules, 1964
  595. Rajasthan Payment of Wages (Manner of Recovery of Excess Deduction) Rules, 1966
  596. Rajasthan Payment of Wages (Unclaimed Amounts) Rules, 1972
  597. Indian Penal Code (Rajasthan Amendment) Act, 1991
  598. Rajasthan Pensions Act, 1958
  599. Payment of Arrears of Pension and Commutation (Nomination) Rules, 1985
  600. Rajasthan State Pensioners Medical Concessions Scheme
  601. Rules relating to registration of Pharmacists in the first register under Chapter IV of the said act 1968
  602. Rajasthan Poisons Rules, 1972
  603. Rajasthan Police Band Rules, 1983
  604. Rajasthan Police Band Fund Rules, 1958
  605. Rajasthan Police Benevolent Fund Rules, 1954
  606. Rajasthan Police (Incitement to Disaffection) Act, 1979
  607. Rajasthan Political Sufferers Aid Rules, 1959
  608. Rajasthan Political Sufferers Relief Rules, 1956
  609. Rajasthan Power Sector Reforms Act, 1999
  610. Rajasthan Electricity Regulatory Commission (Adaptation of Various Regulations and Orders) Regulations, 2000
  611. Rajasthan Electricity Regulatory Commission (Appeals Against Orders of Electrical Inspector) Regulations, 2002
  612. Rajasthan Electricity Regulatory Commission (Fines and Charges) Regulations, 2002
  613. Rajasthan Electricity Regulatory Commission (Power Purchase & Procurement Process) Regulations, 2002
  614. Rajasthan Electricity Regulatory Commission (Arbitration) Regulations, 2002
  615. Rajasthan Electricity Regulatory Commission (Framing of Codes for Power System) Regulations, 2002
  616. Rajasthan Power Sector Reforms Transfer Scheme 2000
  617. Rajasthan Pre-Emption Act, 1966
  618. Rules of Admission to Medical Colleges in Rajasthan, 1981
  619. Rajasthan Real Estate Regulatory Authority Regulations, 2017
  620. Rajasthan Premises (Requisition and Eviction) Ordinance, 1949
  621. Rajasthan Premises (Requisition and Eviction) Rules, 1976
  622. Rajasthan Press Representatives Accreditation Rules, 1986
  623. Code of Civil Procedure (Rajasthan Amendment) Act, 1952
  624. Rajasthan Prevention of Food Adulteration Rules, 1957
  625. Rajasthan Primary Education Act, 1964
  626. Rajasthan Prisoners (Attendance in Courts) Rules, 1956
  627. Rajasthan Prisoners Welfare Fund Rules, 1964
  628. Rajasthan Prisons Rules, 1951
  629. Nathdwara Temple Act, 1959
  630. Nathdwara Temple Rules, 1973
  631. National Law University Jodhpur Act, 1999
  632. Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967
  633. National Security (Rajasthan Conditions of Detention) Order, 1984
  634. Rajasthan Stamp Act, 1998
  635. Rajasthan Stamp Rules, 2004
  636. Rajasthan Stamps Disposal Rules, 1962
  637. Rajasthan Stamp Rules, 1955
  638. Rajasthan Rent-Rates Determination and Validation Act, 1954
  639. Rajasthan Requisitioning of Goods Vehicles Act, 1969
  640. Rajasthan Requisitioning of Land (Improvement of Agriculture) Act, 1951
  641. Rajasthan Requisitioning of Land (Improvement of Agriculture) Rules, 1955
  642. Rajasthan Requisitioning of Public Service Vehicles Act, 1987
  643. Rajasthan Resettlement of Displaced Persons (Land Acquisition) Ordinance, 1949
  644. Rajasthan Review and Validation of Rent Rates Act, 1955
  645. Rajasthan Right to Information Act, 2000
  646. Rajasthan Right to Information Rules, 2001
  647. RIICO Industrial Areas (Prevention of Unauthorised Development and Encroachment) Act, 1999
  648. RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Rules, 2003
  649. Rajasthan Road Development Act, 2002
  650. Rajasthan Road Development Rules, 2002
  651. Rajasthan Ropeways Act, 1966
  652. Rajasthan Ropeway Rules, 2000
  653. Jagadguru Ramanandacharya Rajasthan Sanskrit University Act, 1998
  654. Rajasthan Sati (Prevention) Act, 1987
  655. Rajasthan Scheduled Debtors (Liquidation of Indebtedness) Act, 1976
  656. Rajasthan Scheduled Debtors (Moratorium on Debts) Act, 1976
  657. Rajasthan Self-Financed Private Universities Rules, 2004
  658. Indian Soldiers (Litigation) (Extension to Jagir Proceedings) Act, 1963
  659. Rajasthan Legal Assistance (Indian Soldiers) Rules, 1971
  660. Rajasthan Special Economic Zones Development Act, 2003
  661. Ajmer Abolition of Intermediaries and Land Reforms Rules, 1955
  662. Rajasthan Special Marriage Rules, 1955
  663. Rajasthan Sports (Registration, Recognition and Regulation of Associations) Ordinance, 2004
  664. Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004
  665. Rajasthan State Aid to Industries Act, 1961
  666. Rajasthan State Aid to Industries (Loans) Rules, 1963
  667. Rajasthan State Aid to Industries (Allotment of Sheds in Industrial Estates) Rules, 1964
  668. Rajasthan State Aid to Industries (Guaranteeing of Cash Credit and other Credit Facilities) Rules, 1965
  669. Rajasthan State Aid to Industries Grant of Loan-cum-Subsidy (For Equipment and Workshed) Rules, 1968
  670. Rajasthan Grant of Subsidy for Purchase of Diesel Generating Sets Regulations, 1982
  671. Rajasthan State Cattle Fairs Act, 1963
  672. Rajasthan State Cattle Fairs Rules, 1963
  673. Rajasthan State Commission for Minorities Act, 2001
  674. Rajasthan State Commission for Women Act, 1999
  675. Rajasthan Financial Corporation (Staff) Regulations, 1958
  676. Rajasthan Financial Corporation Employees Provident Fund Regulations, 1958
  677. Rajasthan Financial Corporation (Expenditure) Regulations, 1958
  678. Rajasthan Financial Corporation (Issue of Bond) Regulations, 1961
  679. Rajasthan Financial Corporation (Payment of Gratuity To Employees) Regulations, 1975
  680. Rajasthan Financial Corporation House Building Advance to Employees Regulations, 1978
  681. Rajasthan Financial Corporation Staff (Revised Pay Scales) Regulations, 1983
  682. Rajasthan Financial Corporation Voting Rights Regulations, 2002
  683. Rajasthan Financial Corporation General Regulations, 2002
  684. Rajasthan State Road Development Fund Act, 2004
  685. Rajasthan State Road Development Fund Rules, 2004
  686. Rajasthan State Road Transport Services (Development) Rules, 1965
  687. Rajasthan State Road Transport Corporation Motor Vehicles Third Party Liability Insurance Fund Rules, 1967
  688. Rajasthan State Students Funds (Government Colleges) Rules, 1970
  689. Rajasthan Statutory Rules and Orders (Extension) Act, 1957
  690. Rajasthan Sub-Grants Resumption Validation Act, 1959
  691. Rajasthan Sub-Grants Resumption Validation Rules, 1960
  692. Rajasthan Suits Valuation Act, 1958
  693. Rajasthan Superimposed Stamps Validating Act, 1962
  694. Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970
  695. Rajasthan Taxation Tribunal (Repeal) Act, 1999
  696. Rajasthan Tax on Entry of Goods Into Local Area Act, 1999
  697. Rajasthan Tax on Entry of Goods Into Local Areas Rules, 1999
  698. Rajasthan Tax on Entry of Motor Vehicles Into Local Areas Act, 1988
  699. Rajasthan Tax on Entry of Motor Vehicles Into Local Areas Rules, 1992
  700. Rajasthan Tax on Luxuries (in Hotels and Lodging Houses) Act, 1990
  701. Rajasthan Tax on Luxuries (In Hotels and Lodging Houses) Rules, 1997
  702. Rajasthan Tax on Luxuries (Tobacco and its Products) Act, 1994
  703. Rajasthan Tax on Luxuries (Tobacco and its Products) Rules, 1994
  704. Rajasthan Tax on Professions, Trades, Callings And Employments Act, 2000
  705. Rajasthan Tax on Professions, Trades, Callings and Employments Rules, 2000
  706. Rajasthan Prisons (Shortening of Sentences) Rules, 1958
  707. Rajasthan Prisoners Open Air Camp Rules, 1972
  708. Rules for Appointment and Guidance of Official Visitors of Prisons
  709. Rajasthan Private Electric Supply Undertakings (Acquisition) Act, 1975
  710. Rajasthan Private Undertakings Employees (Alteration of Service Conditions) Order, 1977
  711. Prize Chits and Money Circulation Schemes (Banning) Government of Rajasthan Rules, 1979
  712. Rules for Grant of Financial Aid to Probationers
  713. Rajasthan Prohibition of Smoking and Non-Smoker's Health Protection Act, 1999
  714. Rajasthan State Human Rights Commission (Procedure) Regulations, 2001
  715. Rajasthan State Human Rights Commission (Salaries, Allowances and other Conditions of Service of Chairperson and Members) Rules, 2002
  716. Rajasthan Insolvency Rules
  717. Rajasthan Provisional Collection of Taxes Act, 1958
  718. Rajasthan Public Debt Act, 1956
  719. Rajasthan Public Demands Recovery Act, 1952
  720. Rajasthan Public Demands Recovery Rules, 1953
  721. Rajasthan Public Service Commission (Regulation and Validation of Procedure) Act, 1976
  722. Rajasthan Refuse (Conversion into Manure) Act, 1951
  723. Rajasthan Registration of Births, Deaths and Marriages Act, 1958
  724. Rajasthan Electricity Regulatory Commission (Distribution Licensee's Standards of Performance) Regulations, 2003
  725. Rajasthan Electricity Regulatory Commission (Generation of Electricity) Regulations, 2002
  726. New Pay Scales of Members of Rajasthan Judicial Service
  727. Rajasthan Registration Rules, 1955 Volume I
  728. Rajasthan Registration Rules, 1955
  729. Rajasthan Registration (Licensing of Document Writers), Rules, 1956
  730. Rajasthan (Regulation of Appointments to Public Services and Rationalisation of Staff) Act, 1999
  731. Rajasthan Regulation of Boating Act, 1956
  732. Rajasthan Regulation of Boating Rules 1957
  733. Rajasthan Rehabilitation Loans Act, 1951
  734. Rajasthan Relief Undertakings (Special Provisions) Act, 1961
  735. Rajasthan Tenancy (Government) Rules, 1955
  736. Rajasthan Tenancy (Board of Revenue) Rules, 1955
  737. Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963
  738. Rajasthan Urban Improvement Act, 1959
  739. Rajasthan Improvement Trust Rules, 1961
  740. Rajasthan Urban Improvement Trust Rules, 1961
  741. Rajasthan Urban Improvement (Change of Use of Residential Land or Premises for Commercial Purposes) Rules, 1974
  742. Rajasthan Improvement Trust (Co-ordination Between the Municipalities and the Improvement Trust with Regard to Construction of Buildings) Rules, 1964
  743. Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974
  744. Rajasthan Urban Improvement Trust (General) Rules, 1962
  745. Rajasthan Urban Improvement (General) Rules, 1964
  746. Rajasthan Urban Improvement Trust, Jaipur Rules, 1961
  747. Rajasthan Urban Improvement Trust (Oath of Office) Rules, 1964
  748. Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules, 1975
  749. Rajasthan Urban Improvement Trust (Use of Vehicles) Rules, 1967
  750. Rajasthan Urban Improvement (Amendment and Validation) Act, 1973
  751. Scheme for Appointment of Arbitrators, 1996
  752. Rajasthan Urban Improvement (Amendment and Validation) Act, 1990
  753. Rajasthan Tendu Leaves (Regulation of Trade) Act, 1974
  754. Rajasthan Tourism Disposal of Land and Properties by DOT/RTDC Rules, 1997
  755. Rajasthan Trade Union Regulations, 1959
  756. Rajasthan Transport Authorities (Constitution and Proceedings) Validating Act, 1959
  757. Rajasthan Tribes Advisory Council Rules, 1980
  758. Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002
  759. General Rules and Directions for the Guidance of Contractors
  760. Rajasthan Private Universities Act, 2005
  761. Rajasthan Private Universities Rules, 2005
  762. Rajasthan Technical University Act, 2006
  763. First Statutes of the University of Udaipur
  764. University of Udaipur Officers (Conditions of Service) Rules, 1976
  765. University of Udaipur Teachers (Conditions of Service) Rules, 1976
  766. Maharshi Dayanand Saraswati University Act, 1987
  767. University of Bikaner Act, 2003
  768. Rajasthan University of Health Sciences Act, 2005
  769. University of Kota Act, 2003
  770. University of Rajasthan (Amendment) Act, 1950
  771. University of Rajputana (Second Amendment) Act, 1950
  772. University of Rajputana (Amendment) Act 1951
  773. University of Rajputana (Change of Name) Act, 1956
  774. University of Rajasthan (Amendment) Act, 1958
  775. University of Rajasthan (Amendment) Act, 1962
  776. University of (Amending and Validating) Act, 1964
  777. University of Rajasthan (Amendment) Act, 1966
  778. University of Rajasthan (Amendment) Act, 1972
  779. University of Rajasthan (Amendment) Act, 1973
  780. University of Rajasthan (Amendment) Act, 1974
  781. University of Rajasthan (Amendment) Act, 1975
  782. University of Rajasthan (Amendment) Act, 1977
  783. University of Rajasthan (Amendment) Act, 1978
  784. University of Rajasthan (Amendment) Act, 1981
  785. University of Rajasthan (Amendment) Act, 1987
  786. University of Rajasthan (Amendment) Act, 1988
  787. Rules for Admission to Various Medical Colleges in Rajasthan, 1987
  788. Rules of Admission to Ayurvedic Colleges in Rajasthan, 1997
  789. Rajasthan Universities Teachers (Absorption of Temporary Lecturers) Act, 1979
  790. Rajasthan Universities Teachers and Officers (Selection for Appointment) Act, 1974
  791. Rajasthan Vaccination Act, 1957
  792. Rajasthan Vaccination Rules, 1958
  793. Rajasthan Validation of Execution of Certain Leases, Licences and Agreements Act, 1987
  794. Rajasthan Value Added Tax Act, 2003
  795. Rajasthan Value Added Tax Rules, 2006
  796. Composition Scheme for Gems and Stones, 2006
  797. Rajasthan Veterinary Practitioners Act, 1962
  798. Rajasthan Veterinary Council Rules, 1988
  799. Rajasthan Muslim Wakf Regulations, 1964
  800. Rajasthan Waqf Board (Election of Members) Rules, 1999
  801. Rajasthan Warehouses Act, 1958
  802. Rajasthan Warehouses Rules, 1960
  803. Rajasthan Adaptation of Laws (On State and Concurrent Subjects) Order, 1956
  804. Abu Area Laws Act, 1975
  805. Rajasthan State Accredited Journalist Medical Facility Scheme, 2005
  806. Rules for the Administration of Amalgamated Fund for the Benefit of Ex-Servicemen, 1971
  807. Administration of Evacuee Property (Rajasthan) Rules, 1953
  808. Rajasthan Disposal of Surplus Evacuee Property Rules, 1975
  809. Rules of Admission to Ayurvedic Colleges in Rajasthan, 1991
  810. Rajasthan Bar Council (First Constitution) Rules, 1961
  811. Rules for Admission and Enrolment of Advocates on the Roll of the Bar Council of Rajasthan (1965)
  812. Rules for Constitution of a Fund for Giving Financial Assistance to Indigent or Disabled Advocates (1966)
  813. Bar Council of Rajasthan Election Rules, 1968
  814. Bar Council of Rajasthan (Constitution, Functions and Term of Office of the Members of the Disciplinary Committee) Rules, (1967)
  815. Bar Council of Rajasthan (Filling-up of Casual Vacancy and Election of Chairman and Vice-Chairman) Rules
  816. Bar Council of Rajasthan (Rules Laying Down the Conditions Subject to which an Advocate shall be permitted to Practice in the High Court and Courts Subordinate thereto) (1970)
  817. High Court of Judicature for Rajasthan Advocate Conduct Rules, 2006
  818. Rajasthan Advocates Welfare Fund Act, 1987
  819. Rajasthan Advocates Welfare Fund Rules, 1988
  820. Rajasthan Affected Areas (Suspension of Proceedings) Act, 1952
  821. Rajasthan Grant of Loan to Grape Growers Rules, 1965
  822. Rajasthan Agricultural Pests and Diseases Act, 1951
  823. Rajasthan Agricultural Produce Markets Act, 1961
  824. Rajasthan Agricultural Produce Markets Rules, 1963
  825. Rajasthan (Avoidance of Wagers) Ordinance, 1950
  826. Rajasthan Agricultural Produce Markets (Contribution by Market Committees) Rules, 1974
  827. Rajasthan Agricultural Produce Markets (Establishment of Sub-Market Yards) Rules, 1987
  828. Rules for the Grant of Loans and Subsidies to the Marketing Committees in Rajasthan
  829. Rajasthan Agricultural Produce Markets (Storage of Agricultural Produce) Rules, 1985
  830. Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975
  831. Rajasthan Air (Prevention and Control of Pollution) Rules, 1983
  832. Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993
  833. Ajmer Abolition of Intermediaries and Land Reforms Act, 1955
  834. Ajmer Abolition of Intermediaries and Land Reforms (Pensions to Intermediaries Employees) Rules, 1962
  835. Ajmer Shamlat Committees (Dissolution) Act, 1963
  836. Ajmer Shamlat Committees (Dissolution) Rules, 1964
  837. Ajmer Shamlat Deh (Regulation) Repeal Act, 1959
  838. Allotment and Sale of Plots Rules, 1972
  839. Amnesty Scheme, 2009
  840. Rajasthan Anti-Ejection Officers Proceedings and Decisions (Validation) Act, 1955
  841. Rajasthan Laws (Application to Sirohi) Act, 1953
  842. State Apprenticeship Council Rules, 1976
  843. Rajasthan Arain Tehsil (Continued Existence) Validating Act, 1962
  844. Rajasthan Arbitration Rules, 2003
  845. Revised Rules for the Award of Merit-Cum-Means Scholarship by the Government of Rajasthan to Rajasthani Students Studying in Sainik School, Chittorgarh
  846. State Award to be Designated as vishisht Sadbhavana Puraskar and sadbhavana Puraskar
  847. Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969
  848. Bhim District Board Validation Act, 1955
  849. Rajasthan Bhoodan Yagna Act, 1954
  850. Rajasthan Bhoodan Yagna Rules, 1956
  851. Rajasthan Vexatious Litigation (Prevention) Act, 2015
  852. Rajasthan Biological Diversity Rules, 2010
  853. Composition Scheme for Saraffa Dealers, 2006
  854. Rajasthan Boilers Rules, 1954
  855. Rajasthan Boiler Attendants Rules, 1954
  856. Rajasthan Boiler Operation Engineers Rules, 1967
  857. Rajasthan Economiser Rules, 1959
  858. Rules Regarding Sale of Ganja 1951
  859. Bonded Labour System (Abolition) Ordinance, 1975
  860. Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009
  861. Rajasthan Cash Jagirs Abolition Act, 1958
  862. Rajasthan Charitable Endowments Rules, 1961
  863. Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975
  864. Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967
  865. Rajasthan Colonisation (Grant of Land for Residence in Chak Abadi in Indira Gandhi Canal Area) Rules, 1971
  866. Rajasthan Colonisation (Allotment and Sale of Government Land to Pong Dam Oustees and their Transferees in the Indira Gandhi Canal Colony) Rules, 1972
  867. Rajasthan Colonisation (Bhakra Project Government Land Allotment and Sale) Rules, 1955
  868. Bhakra Project Ex-Military Personnel (Allotment of Government Lands) Rules, 1955
  869. Bhakra Project Gadoliya Lohars (Allotment of Government Lands) Rules, 1955
  870. Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957
  871. Rules for the Allotment of Land to Progressive Farmers in the Chambal Commanded Area, 1963
  872. Rajasthan Colonisation (Sale of Land in Mandis in the Chambal Irrigation Project Area) Rules, 1960
  873. Rajasthan (Allotment of Land to Co-Operative Societies) Rules, 1959
  874. Rajasthan Colonisation (Gang Canal Lands Permanent Allotment and Sale) Rules, 1956
  875. Rajasthan Colonisation (Jawai Project Government Lands Allotment and Sale) Rules, 1978
  876. Rajasthan Colonisation (Mahi Project Government Lands Allotment and Sale) Rules, 1984
  877. Rajasthan Colonisation (Medium and Minor Irrigation Projects Government Lands Allotment) Rules, 1968
  878. Rajasthan Special Assistance to Disabled Ex-Service Men and Dependants of Deceased Defence Personnel (Allotment of Lands) Rules, 1963
  879. Rajasthan Colonisation (Special Grant of Land for House Sites to Landless Persons, Scheduled Castes, Scheduled Tribes, Artisans, Small Farmers and Marginal Farmers Rules, 1974
  880. Rajasthan Colonisation (Eviction of Trespassers) Rules, 1975
  881. Rajasthan Colonisation (Land Development Works) Rules, 1976
  882. Rajasthan Colonisation (Allotment of Government Land to Ghair Dakhilkar Tenant in Paintalisa Area) Conditions, 1970
  883. Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973
  884. Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955
  885. Rajasthan Colonisation (General Colony) Conditions, 1955
  886. Rajasthan Colonisation Project Areas Brick Kiln (Leases) Conditions, 1966
  887. Rajasthan Colonisation (Temporary Cultivation Leases) Conditions, 1955
  888. Rajasthan Commercial Crops Cess (Repeal) Act, 1978
  889. Rajasthan State Commission of enquiry (Procedure) Rules, 1969
  890. Rajasthan State Commission for Protection of Child Rights Rules, 2010
  891. Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959
  892. Rajasthan Civil Courts Ordinance, 1950
  893. Rajasthan Colonisation Act, 1954
  894. Rajasthan Civil Courts Laws (Extension) Act, 1956
  895. General Rules (Civil), 1986
  896. Alternative Disputes Resolution Rules, 2004 and the Mediation Rules
  897. Manual of Procedure for Alternative Disputes Resolution 2009 to be Used by the Courts in the State of Rajasthan as Well as by the Arbitrators for Disposal of Cases
  898. Rajasthan Subordinate Courts Case Flow Management Rules, 2006
  899. Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015
  900. Code of Civil Procedure (Rajasthan Amendment) Act, 1957
  901. Code of Civil Procedure (Rajasthan Amendment) Act, 1958
  902. Code of Civil Procedure (Rajasthan Amendment) Act, 1982
  903. Rules (Consolidated) Under the Code of Civil Procedure, 1908
  904. Rules Relating to Payment of Expenses to Witnesses in Civil Courts
  905. Collection of Statistics (Work Stopages Resulting from Industrial and Labour Disputes) Rules, 1968
  906. RSWC Employees General Provident Fund Regulations, 1990
  907. Rajasthan State Warehousing Corporation Rules, 1957
  908. Rajasthan State Warehousing Corporation (General) Regulations, 1962
  909. Rajasthan State Warehousing Corporation Rules, 1975
  910. RSWC Employees Pension Regulations, 1990
  911. Rajasthan State Warehousing Corporation Employees Provident Fund Regulation, 1962
  912. Rajasthan State Warehousing Corporation (Staff) Regulations, 1974
  913. Rajasthan Water (Prevention and Control of Pollution) Rules, 1975
  914. Rajasthan Water Supply Rules
  915. Rajasthan Water Supply and Sewerage Corporation Act, 1979
  916. Rajasthan Water Supply and Sewerage Corporation (Meeting) Regulation, 1980
  917. Rajasthan Weights and Measures (Enforcement) Act, 1958
  918. Rajasthan Weights and Measures (Enforcement) Rules, 1959
  919. Rajasthan Wild Animals and Birds Protection Rules, 1958
  920. Wild Life (Protection) (Rajasthan) Rules, 1977
  921. Wild Life Advisory Board (Terms of Office) Rules, 1974
  922. Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998
  923. Rajasthan Workmens Compensation (Unclaimed Deposits) Rules, 1959
  924. Rajasthan Workmens Compensation Rules, 1960
  925. Rajasthan Workmens Compensation (Costs & Fees) Rules, 1959
  926. Rajasthan Employees Compensation (Occupational Diseases) Rules, 1965
  927. Rajasthan Silicosis Rules, 1955
  928. Rajasthan Zamindari and Biswedari Abolition Act, 1959
  929. Rajasthan Zamindari and Biswedari Abolition Rules, 1959
  930. Rajasthan Land Development Corporation Rules, 1977
  931. Rajasthan Land Development Corporation Regulations, 1978
  932. Rajasthan Land Development Corporation (Special Loan) Regulations, 1978
  933. Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963
  934. Rajasthan Land Reforms and Acquisition of Land Owners Estates Rules, 1964
  935. Rajasthan Land Reforms and Resumption of Jagirs Act, 1952
  936. Rajasthan Land Reforms and Resumption of Jagirs Rules, 1954
  937. Rajasthan Land Reforms and Resumption of Jagirs (Concessions for Khudkasht in Bhakra Project Area) Rules, 1955
  938. Rajasthan Land Reforms and Resumption of Jagirs (Compensation and Rehabilitation Bond) Rules, 1956
  939. Rajasthan Land Reforms and Jagir Resumption (Absorption of Jagir Employees) Rules, 1954
  940. Rajasthan Land Reforms and Resumption of Jagirs (Concessions for Khudkasht in Rajasthan Canal Project Area) Rules, 1963
  941. Rajasthan Lands and Buildings Tax Act, 1964
  942. Rajasthan Lands and Buildings Tax Rules, 1965
  943. Rajasthan Lands (Restrictions on Transfer) Act, 1976
  944. Rajasthan Lands Special Irrigation Charges Act, 1953
  945. Rajasthan Lands Special Irrigation Charges Rules, 1954
  946. Rajasthan Lands Summary Settlement Act, 1953
  947. Rajasthan Land Tax Act, 1985
  948. Rajasthan Land Tax Rules, 1985
  949. Rajasthan Laws (Extension) Act, 1957
  950. Rajasthan Laws Repealing Act, 1954
  951. Rajasthan Laws Repealing and Amending Act, 1962
  952. Rajasthan Laws Repealing Act, 1997
  953. Rajasthan Legal Aid Rules, 1984
  954. Rajasthan Legal Assistance (Scheduled Castes and Scheduled Tribes) Rules, 1969
  955. Rajasthan State Legal Services Authority Rules, 1955
  956. Rajasthan Legislative Assembly Members (Prevention of Disqualification) Act, 1969
  957. Rajasthan Legislative Assembly Members (Removal of Disqualification) Act, 1956
  958. Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956
  959. Rajasthan Legislative Assembly (Members, Family Pension) Rules, 1983
  960. Rajasthan Legislative Assembly Members (Free Railway Travelling Facilities) Rules, 1970
  961. Rajasthan Legislative Assembly Members (Free Transit by Road Transport Service) Rules, 1964
  962. Rajasthan Legislative Assembly Members (Medical Facilities) Rules, 1964
  963. Rajasthan Legislative Assembly Members (Pension) Rules, 1977
  964. Rajasthan Legislative Assembly (Members Residential Accommodation) Rules, 1973
  965. Rajasthan Legislative Assembly Members (Travelling & Daily Allowances) Rules, 1964
  966. Rajasthan Legislative Assembly Officers (Advance for Purchase of Motor Car) Rules, 1981
  967. Rajasthan Legislative Assembly Officers (Concession on Account of Electricity and Water) Rules, 1981
  968. Rajasthan Legislative Assembly Officers (Medical Attendance) Rules, 1981
  969. Rajasthan Legislative Assembly Officers (Travelling Allowances and use and Maintenance of State Car) Rules, 1981
  970. Rajasthan Legislative Assembly Pensioner Members (Free Transit by Road Transport Service and Medical Facilities) Rules, 1989
  971. Rajasthan Legislative Assembly Speakers (Furnishing and Maintenance of Residence) Rules, 1990
  972. Rajasthan Legislative Assembly Secretariat Staff (Revised Pay Scales) Rules, 1983
  973. Rajasthan Live-Stock Improvement Act, 1958
  974. Rajasthan Live-Stock Improvement Rules, 1964
  975. Rajasthan Local Fund Audit Act, 1954
  976. Rajasthan Local Fund Audit Rules, 1955
  977. Rajasthan P.W.D. Contractors Labour Regulations, 1966
  978. Rajasthan Jagir Decisions and Proceedings (Validation) Act, 1955
  979. Rajasthan Jagir Lands Resumption (Validating) Act, 1957
  980. Rajasthan Jagirdars Debt Reduction Act, 1956
  981. Rajasthan Jails Subordinate Service Rules, 1998
  982. Jai Narain Vyas University Jodhpur Act, 1962
  983. Jai Narayan Vyas University, Jodhpur (Removal of Difficulties) Order, 1963
  984. First Statutes of the Jai Narayan Vyas University Jodhpur
  985. Jaipur Development Authority Act, 1982
  986. Jaipur Development Authority Appellate Tribunal Rules, 1988
  987. Jaipur Development Authority (Custody and Disposal of Seized Articles) Regulations, 1988
  988. Jaipur Laws (Validating) Act, 1952
  989. Jaipur Matmi Rules (Validation) Act, 1961
  990. Jaipur Sud Sadabarat Fund Administration Act, 1963
  991. Jaipur Sud Sadabarat Fund General Regulations, 1970
  992. Jaipur Metals and Electricals Limited (Acquisition of Shares) Act, 1986
  993. Rajasthan Civil Services (Revised Pay Scales for Government Non-Engineering Polytechnic Colleges Teachers) Rules, 2013
  994. Juvenile Justice (Rajasthan) Rules, 1987
  995. Rajasthan Kasar Bhom Abolition Act, 1961
  996. Rajasthan Khadi and Village Industries Board Act, 1955
  997. Rajasthan Khadi and Village Industries Board (Election of Vice-Chairman) Rules, 1958
  998. Rajasthan Khadi and Village Industries Board Provident Fund Rules, 1959
  999. Rajasthan Khadi and Village Industries Board (Term of Office of Members) Rules, 1961
  1000. Rajasthan Khadi and Village Industries Board (Purchase of Stores and Stocks) Rules, 1961
  1001. Rajasthan Scheduled Castes, Scheduled Tribes, Backward Classes, Special Backward Classes and Economically Backward Classes (Reservation of Seats in Educational Institutions in the State and of Appointments and Posts in Services under the State) Act, 2008
  1002. Kota Open University Act, 1987
  1003. Land Acquisition (Rajasthan Amendment) Act, 1987
  1004. Rajasthan Land Acquisition Rules, 1956
  1005. Rajasthan Land Development Corporation Act, 1975
  1006. Rajasthan Revenue Courts Manual (Part I) 1956
  1007. Rajasthan Lokayukta and Up-Lokayuktas Act, 1973
  1008. Rajasthan Lokayukta and Up-Lokayuktas (Conditions of Service) Rules, 1974
  1009. Rajasthan Lokayukta Sachivalaya Senior Officers (Conditions of Service) Rules, 1980
  1010. Low Income Group Housing Instructions the Government of Rajasthan
  1011. Rajasthan Manoeuvres, Firing and Artillery Practice Rules, 1954
  1012. Marwar Marriage Fund Administrations Act, 1961
  1013. Marwar Marriage Fund Administration Rules, 1961
  1014. Rajasthan Maternity Benefit Act, 1954
  1015. Rajasthan Maternity Benefit Rules, 1954
  1016. Rajasthan Maternity Benefit Rules, 1967
  1017. Rajasthan Medical Act, 1952
  1018. Rajasthan Medical Rules, 1957
  1019. Medical Termination of Pregnancy Regulations, 1975
  1020. Rajasthan Indian Medicine Act, 1953
  1021. Rajasthan Indian Medicine Rules, 1956
  1022. Scheme for the Grant of Medical Concession to State Government Pensioners, 1981
  1023. Rules for Admission to Ayurvedic Colleges in Rajasthan, 1984
  1024. Rules of Admission to Ayurvedic Colleges in Rajasthan, 1985
  1025. Rules of Admission to Ayurvedic Colleges in Rajasthan, 1986
  1026. General Specification and Conditions of Contract
  1027. Rules of Admission to M.B.B.S Course to Medical Colleges in Rajasthan, 1985
  1028. Rules of Admission to Medical Colleges in Rajasthan, 1986
  1029. The Mewar Shishu Hitkarini Sabha Decree (Enforceability) Act,1954
  1030. Rajasthan Mica Act, 1958
  1031. Rajasthan Mica Rules, 1965
  1032. Rajasthan Mining Settlement Act, 1956
  1033. Rajasthan Ministers (Medical Attendance) Rules, 1961
  1034. Rajasthan Ministers (Advance for Purchase of Motor Cars) Rules, 1965
  1035. Rajasthan Ministers (Concession on Account of Electricity and Water) Rules, 1965
  1036. Rajasthan Ministers Official Residence (Use & Maintenance) Rule, 1966
  1037. Rajasthan Parliamentary Secretaries (Facilities and Concessions) Rules, 1967
  1038. Rajasthan Ministers (Travelling Allowances and Use and Maintenance of Conveyance) Rules, 1974
  1039. Rajasthan Minor Irrigation Works Act, 1953
  1040. Rajasthan Minor Irrigation Works Rules, 1956
  1041. Rajasthan Land Revenue (Allotment and Conversion of (X X X) Land for Establishment of Brick Kilns) Rules, 1987
  1042. Rajasthan Land Revenue (Allotment and Conversion of Lands For the Construction of Seed Godowns) Rules, 1965
  1043. Rajasthan Land Revenue (Allotment, Conversion and Regularisation of Agricultural Land for Construction of Cinemas,(X X X) and Establishment of Petrol Pumps or Medical Facilities) Rules, 1978
  1044. Rajasthan Land Revenue (Allotment, Conversion & Regularisation of Agricultural Land for Residential, Commercial and Public Utility Purposes in Urban Areas) Rules, 1981
  1045. Rajasthan Land Revenue (Allotment of Agricultural Land to Youth Clubs in Rural Areas, Order Under Section 102) Rules, 1956
  1046. Rajasthan Land Revenue (Allotment of Land for Agricultural Purposes) Rules, 1970
  1047. Rajasthan Land Revenue (Allotment of Land for Agricultural Purposes by Sinking Tube-Wells) Rules, 1969
  1048. Rajasthan Land Revenue (Allotment of Land for Agro-Based Export Oriented Produce Purposes) Rules, 1996
  1049. Rajasthan Land Revenue (Allotment of Land for Digging of Wells and Installing of Pumping Sets for Irrigation Purposes) Rules, 1979
  1050. Rajasthan Land Revenue (Allotment of Land for Receptacles) Rules, 1961
  1051. Rajasthan Land Revenue (Allotment of Land to Co-Operative Societies) Rules, 1959
  1052. Rajasthan Land Revenue (Allotment of Land to Dairy, Poultry and Piggary Farms) Rules, 1958
  1053. Rajasthan Land Revenue (Allotment of Land to Gaushalas) Rules, 1957
  1054. Rajasthan Land Revenue (Allotment of Ravine Land) Rules, 1967
  1055. Rajasthan Land Revenue (Allotment of Tank-Bed Lands for Cultivation) Rules, 1961
  1056. Rajasthan Land Revenue (Allotment of Tube-Well Land) Rules, 1968
  1057. Rajasthan Land Revenue (Allotment of Unculturable Waste Land For Development of Private Forest) Rules, 1986
  1058. Rajasthan Land Revenue (Allotment of Unoccupied Government Agricultural Lands for the Construction of Schools, Colleges, Dispensaries, Dharamshalas & Other Buildings of Public Utility) Rules, 1963
  1059. Rajasthan Land Revenue (Allotment of Unoccupied Government Land for Lime Kilns) Rules, 1965
  1060. Rajasthan Board of Revenue (Appointment of Oath Commissioners) Rules, 1970
  1061. Rajasthan Land Revenue (Construction of Buildings in Mandies) Rules, 1959
  1062. Rajasthan Land Revenue (Control and Management of Forest Growth) Rules, 1960
  1063. Rajasthan Land Revenue (Conversion of Agricultural Into Non Agricultural Land) Rules, 1961
  1064. Rajasthan Land Revenue (Conversion of Agricultural Land for Non-Agricultural Purposes in Rural Areas) Rules, 1992
  1065. Rajasthan Land Revenue (Duties of Tehsildars and Naib-Tehsildars) Rules, 1958
  1066. Rajasthan Land Revenue (Eviction of Trespasser) Rules, 1975
  1067. Rajasthan Gallantry Awards (Cash Rewards & Land Grants) Rules, 1966
  1068. Rajasthan Land Revenue (Industrial Areas Allotment) Rules, 1959
  1069. Rajasthan Land Revenue (Papar Khar, Sajji and Salt Petre Producing Areas Lease) Rules, 1964
  1070. Rajasthan Land Revenue (Partition) Rules, 1957
  1071. Rajasthan Land Revenue (Partition of Estates) (Board of Revenue) Rules, 1958
  1072. Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958
  1073. Rajasthan Land Revenue (Permanent Allotment of Evacuee Agricultural Lands) Rules, 1963
  1074. Rajasthan Land Revenue (Qualifications and Conditions of Service of Chairman & Members of the Board) Rules, 1971
  1075. Rajasthan Land Revenue (Sale & Allotment of Land in Mandies) Rules, 1957
  1076. Rajasthan Land Revenue (Allotment and Conversion of Land for Saline Areas) Rules, 1970
  1077. Rajasthan Land Revenue (Settlement Operations) (Board of Revenue) Rules, 1957
  1078. The Rajasthan Land Revenue (Survey, Record & Settlement) (Government) Rules, 1957
  1079. Rajasthan Land Revenue (Land Records) Rules, 1957
  1080. Mines & Quarries Equipment Hire Rules, 1976
  1081. Rajasthan Loans To Small Mining Lessees Rules, 1982
  1082. Procedure For Grant of Mining Lease/quarry Licence for Marble (Including Serpentine/ Green Marble Etc.)
  1083. Scheme of Self-Assessment of Royalty
  1084. Rajasthan Minimum Wages Rules, 1959
  1085. Rajasthan Minimum Wages (Undisbursed Amounts) Rules, 1961
  1086. Mohanlal Sukhadia University Act, 1962
  1087. Rajasthan Money-Lenders Act, 1963
  1088. Rajasthan Money-Lenders Rules, 1965
  1089. Rajasthan Motor Transport Vehicles Toll Act, 1991
  1090. Rajasthan Motor Transport Workers Rules, 1962
  1091. Motor Vehicles (Rajasthan Amendment) Act, 1992
  1092. Rajasthan Motor Vehicles Rules, 1990
  1093. Rajasthan Municipal Elections (Validating) Act, 1961
  1094. Rajasthan Certain Municipalities (Continued Existence and Constitution and Proceedings of Boards) Validating Act, 1965
  1095. Kota Municipal Limits (Continued Existence) Validating Act, 1975
  1096. Rajasthan Municipalities (Validation of Constitution of Vidya Vihar Municipality and Amendment) Act, 1984
  1097. Rajasthan Para-medical Council Act, 2008
  1098. Rajasthan River Basin and Water Resources Planning Authority Regulations, 2015
  1099. Rajasthan State Electricity Distribution Management Responsibility Act, 2016
  1100. Rajasthan Para-medical Council Regulations, 2014
  1101. Rajasthan Municipalities (Appointment of Members, Councillors by Co-Option) Order, 1959
  1102. Rajasthan Municipalities (Transitory Provisions) Order, 1959
  1103. Rajasthan Special Economic Zones Act, 2015
  1104. Rajasthan Prevention of Witch-hunting Rules, 2016
  1105. Rajasthan Municipalities (Surrender of Non-Agricultural Land and Grant of Freehold Lease) Rules, 2015
  1106. Rajasthan Municipalities (Modification) Order, 1960
  1107. Rajasthan Municipalities (Removal of Difficulties) Order, 1960
  1108. Rajasthan Municipalities Election Order, 1970
  1109. Rajasthan Municipalities Registration of Electors Order, 1974
  1110. Rajasthan Municipalities Accounts Rules, 1963
  1111. Instructions Under the Rajasthan Municipalities Accounts Rules, 1963
  1112. Rajasthan Municipalities (Authentication of Documents) Rules, 1974
  1113. Rajasthan Municipal Boards Chairman and Vice-Chairman and Municipal Council Presidents and Vice-Presidents (Election Petition) Rules, 1959
  1114. Rajasthan Municipalities (Chairman and Members) Travelling Allowance Rules, 1964
  1115. Rajasthan Municipalities (Channel of Correspondence) Rules, 1964
  1116. Rajasthan Municipalities (Compounding and Compromising of Offences) Rules, 1966
  1117. Rajasthan Municipalities (Conduct of Business of Committees) Rules, 1974
  1118. Rajasthan Municipalities (Conduct of Business) Rules, 1974
  1119. Rajasthan Municipalities (Constitution of Committees) Rules, 1996
  1120. Rajasthan Municipalities Development Fund Rules, 1984
  1121. Rajasthan Municipalities (Disposal of Urban Land) Rules, 1974
  1122. Rajasthan Municipalities (Election of Chairman, Vice-Chairman, President and Vice-President) Rules, 1959
  1123. Rajasthan Municipalities (Election of Temporary Chairman/President) Rules, 1959
  1124. Rajasthan Municipalities (Election) Rules, 1994
  1125. General Purpose Grant-in-Aid to Local Bodies Rules, 1964
  1126. Rules for Grants-in-Aid to the Local Bodies for Capital Works
  1127. Rajasthan Municipalities (Grant of Conveyance Allowance) Rules, 1974
  1128. Rajasthan Municipalities (Interpellation of Chairman/ President) Rules, 1959
  1129. Rajasthan Municipalities (Land and Buildings Tax) Rules, 1961
  1130. Rajasthan Investment Promotion Scheme, 2014
  1131. Lapse of Deposits or Securities and their Repayment by Municipalities Rules, 1960
  1132. Rajasthan Municipalities (Motion of No Confidence Against Chairman or Vice Chairman) Rules, 1974
  1133. Rajasthan Municipalities (Observance of Holidays and Regulating Hours of Work) Rules, 1961
  1134. Rajasthan Municipalities (Octroi) Rules, 1962
  1135. Rajasthan Municipalities (Payment of Honorarium to Chairman/ President) Rules, 1974
  1136. Rajasthan Municipalities (Prescribing Restrictions, Limitations and Conditions on Delegations of Powers, Duties and Executive Functions) Rules, 1968
  1137. Procedure for Holding Enquiry into Charge Against Member/Councillor
  1138. Rajasthan Municipalities (Purchase of Materials and Contracts) Rules, 1974
  1139. Rajasthan Municipalities (Records) Rules, 1964
  1140. Rajasthan Municipalities (Class IV Service) Rules, 1964
  1141. Rajasthan Municipalities (Class IV Services) (New Pay Scales) Rules, 1973
  1142. New Pay Scales with Conditions for the Posts Encared in the Rajasthan Municipalities (Class IV Service) Rules 1964
  1143. Rajasthan Municipalities (Class IV Service) (Revised Pay Scales) Rules, 1971
  1144. Rajasthan Municipalities (Contributory Provident Fund and Gratuity) Rules, 1969
  1145. Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of persons in the Engineering Cell) Rules, 2012
  1146. Rajasthan Municipal Service Rules, 1963
  1147. Rajasthan Municipal (New Pay Scales) Rules, 1975
  1148. Revised Pay Scales for the Posts Encadred in the Rajasthan Municipal Service
  1149. Rajasthan Municipal Service (Revised Pay Scales) Rules, 1970
  1150. Rajasthan Municipal Services (Pension) Rules, 1989
  1151. Staffing Pattern for Municipal Boards in the State of Rajasthan
  1152. Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963
  1153. Rajasthan Municipal (Subordinate and Ministerial Service) (New Pay Scales) Rules, 1973
  1154. New Pay Scales with Conditions for the Posts Encadred in the Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963
  1155. Rajasthan Municipal (Subordinate and Ministerial Service) (Revised Pay Scales) Rules, 1971
  1156. Rajasthan Municipalities (Supply of Liveries to Employees) Rules, 1963
  1157. Rajasthan Municipalities (Transfer of Charge) Rules, 1963
  1158. Rajasthan Municipalities (Use of Vehicles) Rules, 1961
  1159. Rajasthan Municipalities (Volunteer Force) Rules, 1963
  1160. Rajasthan Motor Vehicles Taxation Act, 1951
  1161. Rajasthan Motor Vehicles Taxation Rules, 1951
  1162. Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000
  1163. Rajasthan Para-medical Council Rules, 2014
  1164. Rajasthan Narcotic Drugs and Psychotropic Substances Rules, 1985
  1165. Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Schedules Area) Rules, 2002
  1166. Rules for Allotment and Auction of Plots in the New Market Area at Rawat Bhata, 1975
  1167. Rules for the Allotment & Sale of Plots Rules, 1972
  1168. Rajasthan Canal (Substitution of Name) Act, 1985
  1169. State Capital Investment Subsidy Scheme for New Industries, 1990
  1170. Composition Scheme for Marriage Hall, 2015
  1171. Amnesty Scheme, 2015
  1172. New Voluntary Amnesty Scheme for Entry Tax, 2015
  1173. Rajasthan State Highways Fee (Determination of Rates and Collection) Rules, 2015
  1174. Sales Tax New Incentive Scheme For Industries, 1987
  1175. Sales Tax Deferment Scheme For Industries, 1987
  1176. Rajasthan Colonisation (Model Villager And Farms By Literates) Conditions, 1955
  1177. Rajasthan Law And Judicial Department Manual, 1952
  1178. Sales Tax New Deferment Scheme For Industries, 1989
  1179. Special Marriage (High Court) Rules, 1955
  1180. Rajasthan Lakes (Protection and Development) Authority Act, 2015
  1181. Rajasthan Prevention of Witch-hunting Act, 2015
  1182. Rajasthan River Basin and Water Resources Planning Act, 2015
  1183. Rajasthan State Bus Terminal Development Authority Act, 2015
  1184. Rajasthan State Highways Act, 2014
  1185. Rajasthan Infrastructure Development Cess Rules, 2015
  1186. Rajasthan Panchayati Raj (Allotment, Change of Use of Land and Regularization of Abadi Land in Panchayat Area for Tourism Units) Rules, 2015
  1187. Rajasthan Civil Services (Commutation of Pension) Rules, 1981
  1188. Rajasthan Civil Services (Joining Time) Rules, 1981
  1189. Rajasthan Civil Services (Medical Attendance) Rules, 1970
  1190. Rajasthan Civil Services (Special Selection and Special Conditions of Service of District Adult Education Officers, Project Officers, Assistant Project Officers and Supervisors in the Adult Education Programme) Rules, 1980
  1191. Rajasthan Civil Services (Special Selection and Special Conditions of Service of Additional Superintendent of Police, Deputy Superintendent of Police and Others in the Anti-Corruption Department) Rules, 1978
  1192. Rajasthan Civil Services (Special Selection and Special Conditions of Service of Vikas Adhikaris) Rules, 1982
  1193. Rajasthan Civil Services (Service Matters Appellate Tribunals) Act, 1976
  1194. Rajasthan Civil Services (Service Matter Appellate Tribunal) Rules, 1976
  1195. Rajasthan Judicial Service Rules, 1955
  1196. Rajasthan Civil Services (Safe Guarding of National Security) Rules, 1954
  1197. Rajasthan District Courts Ministerial Establishment Rules, 1986
  1198. Rajasthan Administrative Service Rules, 1954
  1199. Rajasthan Accounts Service Rules, 1954
  1200. Rajasthan Subordinate Accounts Service Rules, 1963
  1201. Composition Scheme for Brick Kilns, 2006
  1202. Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962
  1203. Rajasthan Employment of the Physically Handicapped Rules, 1976
  1204. Rajasthan Civil Services (Departmental Examinations) Rules, 1959
  1205. Rajasthan Police Service Rules, 1954
  1206. Rajasthan Police Subordinate Service Rules, 1989
  1207. Rajasthan Higher Judicial Service Rules, 1969
  1208. Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963
  1209. Rajasthan Co-Operative Service Rules, 1954
  1210. Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955
  1211. Rajasthan Subordinate Co-Operative Service (Class II) Rules, 1955
  1212. Rajasthan Co-operative Societies Act, 1965
  1213. Rajasthan Co-Operative Societies Rules, 1966
  1214. Rajasthan Grant of Subsidy (On Managerial Staff) to Small Scale Industries Run by Cooperative Societies Rules, 1970
  1215. Rajasthan Co-operative Banks Service (Special Selection and Conditions of Service of General Managers/ Deputy Managers/ Executive Officers/ Assistant Executive Officers/ Chief Accountants/ Branch Managers & Accountants Rules, 1976
  1216. Consumer Protection (Rajasthan) Rules, 1987
  1217. Rajasthan Contingency Fund Act, 1956
  1218. Rajasthan Contingency Fund Rules, 1957
  1219. Rajasthan Contract Labour (Regulation and Abolition) Rules, 1971
  1220. Rajasthan Corneal Grafting Act, 1982
  1221. Cotton Ginning and Pressing Factories Act, 1925
  1222. Rajasthan Cotton Ginning and Pressing Factories Rules, 1953
  1223. Rajasthan Cotton Ginning and Pressing Factories (Fixation of Charges and Reservation of Capacity) Order, 1973
  1224. Rajasthan Cotton Transport Rules, 1966
  1225. Rajasthan Court of Wards Act, 1951
  1226. Rajasthan Sales Tax Act, 1994
  1227. Rajasthan Sales Tax Rules, 1995
  1228. Rajasthan Sales Tax/Central Sales Tax Deferment Scheme for Industries, 1998
  1229. Rajasthan Sales Tax/Central Sales Tax Exemption Scheme for Industries, 1998
  1230. Compounded Levy Scheme for Mini-Cement Plants, 2001
  1231. Composition Scheme for Registered Dealers of Khandsari Sugar, 1999
  1232. Composition Scheme for Registered Dealers Dealing in all Kinds of Synthetic Gems and Stones and all Kinds of Precious and Semi-Precious Gems and Stone (including Kharad), Pearls (whether Real or Cultured) and Diamonds
  1233. Composition Scheme for Brick Kilns, 1999
  1234. Compounded Levy Scheme for Black and White Picture Tube Manufacturers, 2001
  1235. Composition Scheme for Bullion and Sarafa Dealers - 2004
  1236. Composition Scheme for Stone Crushers - 2004
  1237. Rajasthan Secondary Education Act, 1957
  1238. Rajasthan Secondary Education Regulations, 1957
  1239. Rajasthan Seeds and Seedings Act, 1960
  1240. Rajasthan Self-Financed Private Universities Ordinance, 2004
  1241. Rajasthan Settlement Rents Retrospective Application (Validation) Act, 1959
  1242. Rajasthan Shops and Commercial Establishments Act, 1958
  1243. Rajasthan Shops and Commercial Establishment Rules, 1959
  1244. Rajasthan Shops and Commercial Establishments (Employees Life Insurance) Act, 1987
  1245. Rajasthan Shops and Commercial Establishments (Employees Life Insurance) Rules, 1987
  1246. Rajasthan Shops and Commercial Establishment Employees Life Insurance Scheme, 1987
  1247. Shri Sanwaliaji Temple Act, 1992
  1248. Rajasthan Small Causes Courts Ordinance, 1950
  1249. Rajasthan Social Education Board (Repeal) Act, 1982
  1250. Rajasthan Soil and Water Conservation Act, 1964
  1251. Rajasthan Soil and Water Conservation Rules, 1966
  1252. Rajasthan District Board Account Rules
  1253. Rajasthan Divisional Commissioner (Office Abolition) Act, 1962
  1254. Rajasthan Drugs Rules, 1954
  1255. Dungarpur State Devasthan Nidhi (Amendment) Act, 1964
  1256. Dungarpur State Devasthan Nidhi Rules, 1961
  1257. Rajasthan Electricity Duty Act, 1962
  1258. Rajasthan Electricity (Duty) Rules, 1970
  1259. Rajasthan Court Fees and Suits Valuation Act, 1961
  1260. Rajasthan Court Fees and Suits Valuation Rules, 1961
  1261. Rajasthan Court Fee and Stamp Duty Laws (Extension) Act, 1958
  1262. General Rules (Criminal), 1980
  1263. Destruction of Records (Public Debt Office) (Rajasthan) Rules, 1981
  1264. Rajasthan Discontinuance of Cesses Act, 1959
  1265. Rajasthan District Boards Act, 1954
  1266. District Boards (Election of Chairman) Rules, 1955
  1267. Rajasthan District Boards Election Rules, 1956
  1268. Rajasthan District Boards (Co-Opted Members) Rules, 1958
  1269. District Boards Servants Provident Fund Rules, 1958
  1270. Rajasthan Excise Rules, 1956
  1271. Rajasthan Excise (Closure of Country Liquor Shop by Local Option) Rules, 1975
  1272. Rajasthan Excise (Grant of Hotel Bar/Club Bar/Restaurant Beer Bar Licences) Rules, 1973
  1273. Rajasthan Foreign Liquor (Grant of Wholesale Trade & Retail Off Licences) Rules, 1982
  1274. Rajasthan Liquor Prohibition Rules, 1967
  1275. Rajasthan Intoxicating Spirituous Preparations, Import, Export, Transport, Possession and Sales Rules, 1989
  1276. Rajasthan Brewery Rules, 1972
  1277. Rajasthan Country Liquor (Fixation of Strength) Rules, 1963
  1278. Rajasthan Issue and Sale Prices of Country Liquory Rules, 1964
  1279. Rajasthan Issue and Sale Prices of Bhang Rules, 1964
  1280. Rajasthan Sacramental Wine Rules, 1970
  1281. Rules Regarding Stock Taking and Wastage of Liquor (At Distilleries and Warehouses) Rules, 1959
  1282. Rules Regulating the Wastage in Transit, Issue and Storage of Hemp Drugs in a Warehouse, 1959
  1283. Rajasthan Neera (Unfermented Juice of Palms) Rules, 1960
  1284. Rajasthan Molasses Rules, 1985
  1285. Rajasthan Roller Mills Wheat Products (Ex-Mills and Retail Prices Control) Order, 1976
  1286. Rajasthan Trade Articles (Licensing and Control) Order, 1980
  1287. Rajasthan Hatching Eggs and Day-Old-Chicks (Regulation of Production, Supply and Sale) Order, 1992
  1288. Rajasthan Regulation Compounded Cattle Feed, Concentrates and Mineral Mixtures Order, 1991
  1289. Rajasthan Evacuee Interest (Separation) Supplementary Act, 1953
  1290. Rajasthan Evacuee Interest (Separation) Second Supplementary Act, 1961
  1291. Rajasthan Education Department (Primary and Secondary Teachers) Benevolent Fund Rules, 1975
  1292. Family Courts (Rajasthan) Rules, 1991
  1293. Rajasthan Famine Relief Works Employees (Exemption From Labour Laws) Act, 1964
  1294. Rajasthan Finance Act, 1961
  1295. Rajasthan Finance Act, 1990
  1296. Rajasthan Reserved Forests (Exercise of Rights) Rules, 1960
  1297. Rajasthan Reserved Forest (Commutation of Rights) Rules, 1960
  1298. Rajasthan Reserved Forest (Exercise of Concessions) Rules, 1960
  1299. Rajasthan Forest (Payment of Rewards) Rules, 1970
  1300. Rajasthan Fraser Bridge Toll Tax Validation Act, 1957
  1301. Rajasthan Rules for Regulating the Fund for Grant of Exgratia Financial Assistance (Family Planning Acceptors) 1976
  1302. Rajasthan Financial Assistance to Physically Handicapped Rules, 1970
  1303. Rajasthan Gaushala Act, 1960
  1304. Rajasthan Goshala Rules, 1964
  1305. Rajasthan Gazette (Raj-Patra) Act, 1956
  1306. Rajasthan Government Servants General Provident Fund Rules, 1997
  1307. Rajasthan Go-Seva Ayog Act, 1995
  1308. Rajasthan Go-Seva Ayog Rules, 1996
  1309. Rajasthan Government Electrical Undertakings (Dues Recovery) Act, 1960
  1310. Rajasthan Government Grants Act, 1961
  1311. Rajasthan Government Servants Inquiries (Evidence of Corruption) Act, 1971
  1312. Rajasthan Government Servants (Recognition of Service Association) Rules, 1989
  1313. Rajasthan Gram Dan Act, 1971
  1314. Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977
  1315. Rules for Grant of Advance to the Government Servants for Purchase of Solar Cookers, 1987
  1316. Rajasthan Grant of Subsidy to Tourism Units for Purchase of Diesel Generating Sets Regulations, 1994
  1317. Rules for the Grant of Subsidy to the Bhaid Poshan Sangh (Sheep Breeders Association) in Rajasthan, 1959
  1318. Rajasthan Rules for the State Subsidy to Bull Calves Under the Scheme of Rehabilitation of Nomadic Breeders, 1957
  1319. Rules for State Subsidy for Purchase & Maintenance of Bull Calves, 1957
  1320. Rules for Giving Subsidy on Compost Transportation in Agriculture Department, 1976
  1321. Grant of Subsidy for Reclamation of Land and Maintenance Grant Rules, 1956
  1322. Rules for the Grant of Subsidy to Members of Backward Classes for Purchase of Bullocks, Seeds & Agricultural Implements, 1956
  1323. Rules for Grant of Subsidy for Wire-Netting to Approved Poultry Breeders, 1958
  1324. Rajasthan Pension (Grant to Dependents Of Citizens-Non Government Servants) Rules, 1960
  1325. Rules for Payment of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963
  1326. Rajasthan Rules for the Grant of Stipend to Unemployed Engineering Graduates and Diploma Holders in Engineering, 1973
  1327. (Rajasthan) Garden Ground Rules, 1961
  1328. Rules for Grant in Aid to the Local Bodies for Capital Works, 1964
  1329. Rajasthan Miscellaneous Grants etc. Rules, 1964
  1330. Rules for Payment of Grant-in-Aid to Non-Government Allopathic Institutions & Red Cross Societies, 1970
  1331. Rajasthan Grant & Payment of Old Age Pension Rules, 1974
  1332. Rules for the Grant of Financial Assistance to the Persons Contracting Inter-caste Marriages Where Either of the Parties Belong to a Scheduled Caste
  1333. Rules for the Grant-in-Aid to Persons Belonging to S.C./S.T. and Denotified Tribes for Construction and Repair of Houses
  1334. Rules for Grant of Interest Free Loans for Construction & Repairing of Houses to Scheduled Castes, Scheduled Tribes and Denotified Tribes and Nomedic Tribes in Rajasthan, 1970
  1335. Rules for Grant of Scholarships for Prosecution of Higher Studies to Government Employees Belonging to the Scheduled Castes and Scheduled Tribes, 1962
  1336. Rules for Grant of Special Scholarships to Students of Backward Classes, 1963
  1337. Rules for the Grant of Stipend to Unemployed Graduates/post Graduates Belonging to Scheduled Castes/scheduled Tribes in Rajasthan, 1971
  1338. Rules for Grant-in-Aid to Voluntary Agencies Functioning for the Uplift of Backward Classes in the Field of Education, Social, Economic, Cultural and Other Activities, 1962
  1339. Rules for Grant-in-Aid to Voluntary Agencies Working for the Welfare and Rehabilitation of Physically Mentally Handicapped Persons, 1972
  1340. Rules for the Payment of Grant-in-Aid to the Western Rajasthan Border Development Samiti, Jaisalmer 1972
  1341. Rajasthan Haq-I-Malikana Abolition Act, 1958
  1342. Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Act, 1954
  1343. Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Rules, 1955
  1344. Rajasthan Homoeopathic Medicine Act, 1969
  1345. Rajasthan Homoeopathic Medicine Rules, 1971
  1346. Rajasthan High Court Ordinance 1949
  1347. High Court of Rajasthan (Establishment of A Permanent Bench at Jaipur) Order, 1976
  1348. Petition-Typist Rules, 1975
  1349. Rules in Regard to Election Petition Under the Representation of People Act, 1951
  1350. Rules of the High Court of Judicature for Rajasthan, 1952
  1351. Rajasthan Homoeopathic Medicine Board (Recognition for the Purposes of Affiliation) Regulations, 1973
  1352. Rajasthan Homoeopathic Medicine Board (Recognition for the Purpose of Registration) Regulations, 1973
  1353. Rajasthan Homoeopathic Medicine Board (Conduct of Business) Regulations, 1973
  1354. Rajasthan Homoeopathic Medicine Board (Teachers and Fees) Regulations, 1973
  1355. Rajasthan Homoeopathic Medicine Board (Admissions) Regulations, 1973
  1356. Rajasthan Homoeopathic Medicine Board (Inspection and Copies of Documents) Regulations, 1975
  1357. Rajasthan Homoeopathic Medicine Board (Examination for Enlisted Homoeopaths) Regulations, 1973
  1358. Rajasthan Homoeopathic Medicine Board (Homoeopathic Journals) Regulations, 1975
  1359. Rajasthan Homoeopathic Medicine Board (Conditions of Residence of Students) Regulations, 1975
  1360. Rajasthan Homoeopathic Medicine Board (Examination) Regulations, 1975
  1361. Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978
  1362. Rajasthan Homoeopathic Medicines B.H.M.S.(Graded Degree Course) Regulations, 1982
  1363. Rajasthan Housing Board Act, 1970
  1364. Rajasthan Housing Board Provident Fund Rules, 1971
  1365. Rajasthan Housing Board (Preparation, Maintenance and Publication of Accounts) Rules, 1971
  1366. Rajasthan Housing Board (Publication of Housing Scheme) Rules, 1976
  1367. Rajasthan Housing Board (Manner of Supersession & Reconstitution) Rules, 1980
  1368. Rajasthan Housing Board (Payment of Remuneration, Allowances and Grant of Leave to Chairman) Rules, 1985
  1369. Rajasthan Housing Schemes (Land Acquisition) Act, 1960
  1370. Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973
  1371. Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973
  1372. Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment and Validation) Act, 1979
  1373. Rajasthan Industrial Area Development Authority Act, 1995
  1374. Industrial Disputes (Rajasthan Amendment) Act, 1958
  1375. Industrial Disputes (Rajasthan Amendment) Act, 1970
  1376. Industrial Disputes (Rajasthan Amendment) Act, 1984
  1377. Rajasthan Industrial Disputes Rules, 1958
  1378. Rajasthan Industrial Housing Allotment Rules, 1957
  1379. Rajasthan Industrial Employment (Standing Orders) Rules, 1963
  1380. Census of Manufacturing Industries Rules, 1951
  1381. Industrial Statistics (Labour) Rules, 1954
  1382. Rajasthan Industrial Tribunal (Constitution and Proceedings) Validating Act, 1959
  1383. Rajasthan Insecticides (Appeal) Rules, 1980
  1384. Rajasthan Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1981
  1385. Rajasthan Irrigation and Drainage Act, 1954
  1386. Rajasthan Irrigation and Drainage Rules, 1955
  1387. Manual of Departmental Orders
  1388. Rules for the Election of Members including the President and the Vice-President of the Rajasthan Pharmacy Council and the Members of the executive committee of the said council, 1968
  1389. Management of the Property of the State Council and the Maintenance and Audit of Its Accounts
  1390. Rajasthan Bhoodan Yagna Board (Reconstitution) Order, 1960
  1391. Rajasthan Indian Medicine Board Order, 1960
  1392. Rajasthan Khadi and Village Industries Board Order, 1959
  1393. Rajasthan Medical Council Order, 1960
  1394. Rajasthan Scheduled Debtors (Liquidation Of Indebtedness) Rules, 1976
  1395. Rajasthan Scheduled Debtors (Moratorium on Debts) Rules, 1976
  1396. Rajasthan State Road Transport Corporation Rules, 1964
  1397. RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Regulations, 2003
  1398. Rajasthan Civil Services (Special Selection and Special Conditions of Service of Child Development Project Officers) Rules, 1983
  1399. Rajasthan State Interest Subsidy Scheme For Industries, 1998
  1400. Rajasthan Suits Valuation Rules, 1959
  1401. Rajasthan Dentists First Preparation of the Register Rules, 1961
  1402. Rajasthan Jagirdars Compensation and Rehabilitation Grants (Final Orders Validation) Act, 1959
  1403. Jaipur Development Authority (General Terms & Conditions of Transfer of Officers and Employees) Rules, 1994
  1404. Jaipur Municipality Administration (Temporary Provisions) Act, 1960
  1405. Rajasthan Kasar Bhom Abolition Rules, 1961
  1406. Rajasthan Legislative Assembly Members (Telephone Facility) Rules, 1982
  1407. Rajasthan Lands Summary Settlement Rules, 1956
  1408. Rajasthan Revenue Courts Manual, 1956
  1409. Rajasthan Land Revenue (Surcharge) Act, 1960
  1410. Rajasthan Land Revenue (Surcharge) Rules, 1960
  1411. Rajasthan Lokayukta and Up-Lokayuktas (Proceedings) Rules, 1974