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Bare Acts Live - Sikkim

396 Acts and rules availableSign In & Subscribe

  1. Sikkim Manipal University Act, 1995
  2. Conduct of the Government Litigation, Rules, 2000
  3. Sikkim Industrial Promotion and Incentive Act, 2000
  4. Sikkim Non-Biodegradable Garbage (Control) Act, 1997
  5. Sikkim Non-Biodegradable Garbage (Control) Rules, 2000
  6. Sikkim Primary Education Act, 2000
  7. Sikkim State Consumer Welfare Fund Scheme, 2000
  8. Sikkim Registration of Tourist Trade Act, 1998
  9. Sikkim Urban and Regional Planning and Development Act, 1998
  10. Sikkim State Authority for Planning and Development Act, 2007
  11. Sikkim Ministers, Speaker, Deputy Speaker and Members of the Legislative Assembly (Salaries and Allowances) Act, 1977
  12. Sikkim Anti Drugs Act, 2006
  13. Sikkim Public Demands Recovery Act, 2006
  14. Sikkim Public Demands Recovery Act, 1988
  15. Sikkim Entertainment Tax Act, 1980
  16. Sikkim Agricultural Land Ceiling and Reforms Act, 1977
  17. Sikkim, Housing and Development Board Act, 1979
  18. Sikkim Panchayat Act, 1993
  19. Sikkim Work Permit Rules, 1965
  20. Sikkim Official Secrets Act, 1966
  21. Sikkim Vaccination Act, 1967
  22. Sikkim Rural Indebtness Act, 1966
  23. Married Womens Property Regulation, 1962
  24. Sikkim Public Security (Requisitioning and Acquisition of Immovable Property) Rules, 1963
  25. Sikkim Food and Drug Rules
  26. Sikkim (Collection of Taxes and Prevention of Evasion of Payment of Taxes) Act, 1987
  27. Denzong Agricultural Co-Operative Limited (Acquisition of certain Shares and Miscellaneous Provisions) Act, 1991
  28. Gangtok Rent Control Eviction Act, 1956
  29. Sikkim Co-Operative Societies Act, 1955
  30. Sikkim Motor Vehicles Act, 1957
  31. Sikkim Cooperative Societies Rules, 1980
  32. Sikkim Weights and Measures Rules, 1984
  33. Sikkim Khadi and Village Industries Board Rules, 1980
  34. Sikkim Land Requisition and Acquisition Rules 1978
  35. Sikkim Agricultural Land Ceiling and Reforms Rules, 1978
  36. Sikkim Public Premises (Eviction of Unauthorised Occupants and Rent Recovery) Rules, 1980
  37. Sikkim Cinemas (Regulation) Rules, 1979
  38. Sikkim Entertainment Tax Rules, 1981
  39. Sikkim Panchayat Election Rules, 1982
  40. Sikkim Motor Vehicles Taxation Rules 1984
  41. Sikkim Panchayat (Election of Sabhapati, UpSabhapati and Sachiva of Gram Panchayat and Adhakshya and Upadhakshya of Zilla Panchayat and manner of convening meetings) Rules, 1983
  42. Sikkim Nationalised Transport (Prevention of Ticketless Travel and Miscellaneous Provisions) Rules, 1983
  43. Sikkim Ministers, Speaker, Deputy Speaker and Members of the Legislative Assembly (Medical Attendance) Rules, 1977
  44. Sikkim Ministers, Speaker, Deputy Speaker and Members (Travelling Allowance) Rules, 1977
  45. Sikkim Legislative Assembly Members (Residential Accommodation) Rules, 1981
  46. Sikkim Children Rules, 1982
  47. Sikkim Industries Licensing Act, 1982
  48. Sikkim Sales Tax Act, 1983
  49. Sikkim Shops and Commercial Establishments Act, 1983
  50. Sikkim Court Fees (Exemption and miscellaneous Provisions) Act, 1983
  51. Tashi Namgyal Academy Board Act, 1983
  52. Sikkim Cultivators Protection Act, 1985
  53. Sikkim Legislative Assembly Members (Payment of Pension) Act, 1984
  54. Sikkim Livestock and Livestock Products Control Act, 1985
  55. Sikkim Public Works (Liability of Government and Contractor) Act, 1983
  56. Sikkim Essential Services Maintenance Act, 1985
  57. Sikkim (Repeal and Miscellaneous Provisions) Act, 1985
  58. Sikkim Allotment of House Sites and Construction of Building (Regulation and Control) Act, 1985
  59. Sikkim Water Supply and Water Charges Act, 1986
  60. Sikkim Sewerage and Sewage Disposal Act, 1987
  61. Sikkim Subject Rules, 1961
  62. Sikkim Bazar Committiees Act, 1969
  63. Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988
  64. Sikkim Registration of Companies Act, 1961
  65. Sikkim Subjects Regulation, 1961
  66. Sikkim Greenfield Airport, Pakyong (Settlement of Claims For Loss and Damages) Act, 2018
  67. Sikkim National Law University Act, 2018
  68. Sikkim Goods and Services Tax Act, 2017
  69. Sikkim Goods and Services Tax Rules, 2017
  70. Sikkim Preservation of Rabies-Free State Act, 2017
  71. Sikkim Prevention of Cow Slaughter Act, 2017
  72. Sikkim Public Records Act, 2017
  73. Sikkim State Higher Education Council Act, 2016
  74. Sikkim Lokayukta Act, 2014
  75. Sikkim Places of Pilgrimage Management Act, 2014
  76. Sikkim Land Act, 2014
  77. Sikkim Determination of Lease Act, 2014
  78. Sikkim Anatomy Act, 2014
  79. Sikkim Agricultral, Horticultural Input and Livestock Feed Regulatory Act, 2014
  80. Sikkim Earthquake Rehabilitation Management Fund Act, 2013
  81. Shri Ramasamy Memorial University, Sikkim Act, 2013
  82. Sikkim Siddhesvara Dham Act, 2011
  83. Sikkim Local Fund Audit Act, 2012
  84. Sikkim Parliamentary Secretaries (Appointment, Salaries, Allowances and Miscellaneous Provisions) Act, 2010
  85. Sikkim Protection of Interests of Depositors (In Financial Establishments) Act, 2009
  86. Sikkim Fiscal Responsibility and Budget Management Act, 2010
  87. Sikkim Regulation of Societies, Associations and Other Voluntary Organizations Act, 2008
  88. Sikkim District Based Entrepreneurs and Professional Incentive, Development and Promotional Act, 2008
  89. Sikkim Succession Act, 2008
  90. Sikkim Reservation of Seats in Private Educational Institution Act, 2008
  91. Sikkim Levy of Road Protection, Development and Maintenance Cess on Motor Vehicles Act, 2008
  92. Sikkim Police Act, 2008
  93. Sikkim Professional University, Act, 2008
  94. Sikkim Online Gaming (Regulation) Act, 2008
  95. Sikkim Land Tenancy Act, 2008
  96. Sikkim Tenants and Domestic and Professional Helps (Compulsory Verification) Act, 2008
  97. Sikkim Nurses, Midwives and Health Visitors Act, 2008
  98. Sikkim Educational Cess on Alcoholic Beverages Act, 2007
  99. Sikkim Municipalities Act, 2007
  100. Sikkim Prisons Act, 2007
  101. Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006
  102. Sikkim Legislative Assembly Members Removal of Disqualifications Act, 1978
  103. Sikkim State Legislators Appointment to Different Authorities Act, 2006
  104. Sikkim Value Added Tax Act, 2005
  105. Sikkim Value Added Tax Rules, 2005
  106. Sikkim State Agricultural Produce Marketing (Development and Regulation) Act, 2005
  107. Sikkim Ecology Fund and Environment Cess Act, 2005
  108. Sikkim Labour Protection Act, 2005
  109. Sikkim Medical Registration Act, 2005
  110. Sikkim Regulation of Transfer of Land Act, 2005
  111. ICFAI University Sikkim Act, 2004
  112. Sikkim Transport Infrastructure Development Fund Act, 2004
  113. Sikkim Prohibition of Beggary Act, 2004
  114. Sikkim State University Act, 2003
  115. Sikkim Electronic Entertainment Games (Control and Tax) Act, 2002
  116. Sikkim Irrigation Water Tax Act, 2002
  117. Sikkim Education Act, 2002
  118. Sikkim Stray Dogs and Rabnies Control Act, 2000
  119. Sikkim Prohibition of Smoking and Non Smokers Health Protection Act, 1997
  120. Sikkim Khadi and Village Industries Board Act, 1996
  121. Sikkim Clinical Establishment, (Registration and Regulation) Rules, 2012
  122. Sikkim Clinical Establishments (Licensing and Registration) Act, 1995
  123. Sikkim Agricultural Produce Market Act, 1993
  124. Sikkim Lotteries (Prohibition on Running of and Sale of Single Digit and Private Lottery Tickets) Act, 1993
  125. Sikkim Excise Act, 1992
  126. Sikkim Home Guards Act, 1992
  127. Sikkim Prevention of Defacement of Property Act, 1988
  128. Sikkim Relief Undertaking Act, 1987
  129. Sikkim Commission for Backward Classes Act, 1993
  130. Sikkim Children Act, 1982
  131. Sikkim Cinemas (Regulation) Act, 1978
  132. Sikkim Motor Vehicles Taxation Act, 1982
  133. Sikkim Advocates Act, 1981
  134. Sikkim Armed Police Force Act, 1981
  135. Sikkim Fire Services Act, 1981
  136. Sikkim Nationalised Transport Prevention of Ticketless Travel and Miscellaneous Provisions Act, 1981
  137. Sikkim Show Houses and Public Halls (Prohibition of Smoking) Act, 1981
  138. Sikkim Weights and Measures Act, 1980
  139. Sikkim Fisheries Act, 1980
  140. Sikkim Salaries and Allowances Act, 1977
  141. Sikkim Interpretation and General Clauses Act, 1977
  142. Sikkim Official Languages Act, 1977
  143. Sikkim Land (Requisition and Acquisition) Act, 1977
  144. Sikkim Civil Court Act, 1978
  145. Sikkim Khadi and Village Industries Board Act, 1978
  146. Sikkim Co-Operative Societies Act, 1978
  147. Sikkim Vigilance Police Act, 1978
  148. Sikkim Board of School Education Act, 1978
  149. Sikkim Contingency Fund Act, 1975
  150. Gangtok Municipal, Corporation Act, 1975
  151. Sikkim Regulation of Transfer and Use of Lands Act, 1975
  152. Land Acquisition Rules, 1977
  153. Delegation of Financial Power Rules, 1977
  154. Gangtok Municipal Account Rules, 1978
  155. Sikkim Essential Services Maintenance Act, 1978
  156. Sikkim State Right to Information Regulation of Fee, Cost and Miscellaneous) Rules, 2005
  157. Sikkim Forest Trees (Amity and Reverence) Rules, 2017
  158. Sikkim Panchayat Act, 1982
  159. Khangchendzonga Buddhist University, Sikkim Act, 2020
  160. Board of Open Schooling and Examination, Sikkim Act, 2020
  161. Sikkim Cultivators Protection (Temporary Provisions) Act, 1975
  162. Sikkim Prevention of Cow Slaughter Rules, 2018
  163. Sikkim Rights of Persons with Disabilities Rules, 2017
  164. Sikkim Chief Electrical Inspector and Electrical Inspector (Qualifications, Powers and Functions) Rules, 2017
  165. Sikkim Police (Repealing) Act, 1978
  166. Sikkim Foreign Liquor (Import, Export and Transport) Rules, 1993
  167. Sikkim Narcotic Drugs and Psychotropic Substances Rules, 1990
  168. Sikkim Excise (Prohibited sites for liquor shops) Rules, 1996
  169. Sikkim Excise (Brewery) Rules, 2000
  170. Sikkim Excise (Distillery for Manufacture of spirit and Foreign Liquor) Rules, 2000
  171. Sikkim Excise (Procedure for Registration of Indian Made Foreign Liquor/Beer and Foreign Liquor Manufactories situated in other States and outside India) Rules, 2001
  172. Sikkim Excise (Appeal) Rules, 2003
  173. Sikkim Excise (Indian Made Foreign Liquor and Country Liquor manufactured in Sikkim) Licensing of Warehouse Rules, 2005
  174. Sikkim Excise (Indian Made Foreign Liquor Imported from the Other States) Licensing of Warehouses Rules, 2005
  175. Sikkim Excise (Licensing for Brewing /Sale of Pachwai by Retail) Rules, 2005
  176. Sikkim Excise (Licensing for Foreign liquor Bar shop) Rules, 2005
  177. Sikkim Excise (Licensing for Retail Sale of Foreign Liquor and Country Liquor) Rules, 2005
  178. Sikkim State Biological Diversity Rules, 2006
  179. Sikkim Education Cess on Alcohol Beverages Act, 2007
  180. Sikkim Educational Cess on Alcoholic Beverages Rules, 2007
  181. Sikkim Grant of Subsistence Allowance to the persons with Disabilities, Rules, 2014
  182. Sikkim Farmers Pension Scheme, 2018
  183. Sikkim Electrical Inspector (Formation of Technical Committee and Grant of License, Competency Certificate and Permit to work) Rules, 2017
  184. Sikkim State Electricity Regulatory Commission (Levy and Collection of Fee and Charges by State Load Despatch Centre) Regulations, 2017
  185. Sikkim State Electricity Regulatory Commission (Demand Side Management) Regulations, 2017
  186. Sikkim State Disaster Mitigation Fund Rules, 2018
  187. Grand-In Aid for the Development of Sports and Games Rules, 2018
  188. Rules for On-Line Electronic Filing (E-Filing), 2020
  189. Sikkim Government Rules of Business
  190. Government of Sikkim (Allocation of Business) Rules, 1975
  191. Sikkim Criminal Procedure Act, 1976
  192. Sikkim Public Service Commission Regulations, 1976
  193. Land Acquisition Rules, 1977
  194. Sikkim Registration of Births and Deaths Rules, 1979
  195. Gangtok Municipal Corporation (Holding of Meetings and Conduct of Business), Rules, 1979
  196. Gangtok Municipal Corporation Travelling Allowance Rules, 1979
  197. High Court Establishment (Appointment and Conditions of Service) Rules, 1979
  198. Government of Sikkim (Accreditation of Press Corespondents) Rules, 1981
  199. Sikkim Legal Aid to the Poor Accused at State Expenses Rules, 1982
  200. Sikkim Enlistment of Constructional Machineries and Equipments Act, 2024
  201. Sikkim Public Service Commission (Staff) Regulations, 1983
  202. Sikkim Public Service Commission (Exemption from Consultation) Regulations, 1983
  203. Central Sales Tax (Sikkim) Rules, 1983
  204. Sikkim Town and Country Planning Act, 2024
  205. State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982
  206. Sikkim Shops and Commercial Establishment Rules, 1984
  207. Government of Sikkim Accreditation (of Press Correspondents) Rules, 1984
  208. Land Use & Environment Board Rules, 1984
  209. Sikkim Shops and Commercial Establishment Rules, 1984
  210. Government of Sikkim (Allocation of Business) Rules, 1985
  211. State (Livestock Products Control) Act, 1985
  212. Gangtok Municipal Corporation Imposition of Surcharge Rules, 1979
  213. Chit Funds Sikkim Rules, 1984
  214. Sikkim Vehicle Parking Rules, 1988
  215. Fixation of Site Salami Rules, 1986
  216. Sikkim Re-Writing and Attestation Rules, 1988
  217. State Scheme of Incentives for Small Scale Industries, 1988
  218. Sikkim State Veterinary Council Rules, 1988
  219. Sikkim Armed Police Force (Organization, Training, Uniform and Miscellaneous Provisions) Rules, 1989
  220. Sikkim Consumer Protection Rules, 1990
  221. Sikkim Armed Police Force (Recruitment, Promotion and other conditions of Service) Rules, 1989
  222. Working Manual of the Revolving Fund Account (RAF), 2025
  223. Sikkim Water Supply Rules, 1990
  224. Sikkim Prevention of Food Adulteration Rules, 1991
  225. Hindu Marriage Registration (Sikkim) Rules, 1991
  226. Sikkim Panchyat (Financial) Rules, 1990
  227. Sikkim Zilla Panchayat (Financial) Rules, 1991
  228. State Scheme of Incentives for Industries, 1990
  229. Sikkim Fisheries Rules, 1990
  230. Sikkim Motor Vehicles Rules, 1991
  231. Sikkim State Home Guards Welfare and Benevolent Fund Rules, 1991
  232. Sikkim Building Construction Regulations, 1991
  233. Sikkim Prize Chits and Money Circulation Schemes (Banning) Rules, 1991
  234. Sikkim Payment of Wages Rules, 1992
  235. Sikkim Water (Prevention & Control of Pollution) Rules, 1991
  236. Sikkim Immoral Traffic (Prevention) Rules, 1990
  237. Sikkim Essential Services Maintenance Act, 1993
  238. Sikkim Government Employees Group Insurance Scheme, 1993
  239. Sikkim Government Employees Scheme Group Insurance Accounting Procedure, 1993
  240. Family Courts (Court) Rules, 1993
  241. Sikkim Widows Remarriage Scheme, 1993
  242. Sikkim Sewerage and Sewage Disposal Rules, 1990
  243. Chief Secretarys grants (Regulation of Expenditure), 1994
  244. Advisor to the Government of Sikkim Grants (Regulation of Expenditure) Rules, 1995
  245. Sikkim Municipalities Act, 1995
  246. Child Labour (Prohibition and Regulation) Sikkim Rules, 1994
  247. Sikkim (Constitution of Finance Commission) Rules, 1995
  248. Sikkim (State Election Commission) Rules, 1995
  249. Sikkim State Legal Services Authority Rules, 1995
  250. Sikkim Government Servants (Allotment of quarters) Rules, 1993
  251. Sikkim Clinical Establishments (Licensing and Registration) Rules, 1996
  252. Sikkim Appropriation Act 2000
  253. Sikkim Excise (Disposal of Confiscated Intoxicants, Materials and Articles and Intoxicant not fit for sale) Rules, 2008
  254. Sikkim Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009
  255. Sikkim On-line Gaming (Regulation) Rules, 2009
  256. Sikkim Inspection of Subordinate Courts Rules, 2008
  257. Sikkim Information Technology Rules, 2009
  258. Sikkim Road Reserve (Protection and Preservation) Act, 2009
  259. Allotment of Accommodation (in Old/New Sikkim House, Hauz Khas and Sewa Bhawan) Rules, 2009
  260. Sikkim Commissions of Inquiry Rules, 2009
  261. Sikkim Information Commission (Management) Regulations, 2008
  262. Sikkim Forests (Payment of Fees for Sand and Stones) Rules, 2008
  263. Sikkim Micro and Small Enterprises Facilitation Council Rules, 2006
  264. Sikkim Subordinate Courts, Service of Summons/Notices, Costs and Safe and Proper Custody of Documents before the Commissioner Rules, 2008
  265. Sikkim Registration of Tourist Trade Rules, 2025
  266. Sikkim State Disaster Management Rules, 2007
  267. Sikkim Registration of Tourist Trade Rules, 2008
  268. Sikkim Anti Drugs Rules, 2006
  269. Sikkim Irrigation Water Tax Rules, 2007
  270. Sikkim Ecology Fund and Environment Cess Rules, 2007
  271. Sikkim Casino Games (Control and Tax) Rules, 2007
  272. Sikkim Private Security Agencies Rules, 2007
  273. High Court of Sikkim Right to Information (Regulation of Fee, Cost and Miscellaneous) Rules, 2007
  274. Sikkim Medical Registration Rules, 2007
  275. Sikkim State Lottery Rules, 2003
  276. Sikkim Municipalities (Conduct of Election) Rules, 2007
  277. Sikkim Municipalities (Election of Mayor and Deputy Mayor of Municipal Corporation, Municipal Chairperson and Municipal Vive-Chairperson of Municipal Council, Municipal President and Municipal vice-Panchayat and Members of Executive Authority in the Municipalities and the Manner of Convening Meetings) Rules, 2007
  278. Sikkim Medical Council Regulations, 2007
  279. Sikkim Municipalities (Delimitation of Municipal Ward s and Reservation of Seats) Rules, 2007
  280. Sikkim State Guests Rules, 2007
  281. Sikkim Forest (Grant of Permission to Enter Reserve Forests) Rules, 2007
  282. Sikkim State Consumer Protection Rules, 2006
  283. Sikkim Wildlife (Regulation of Trekking) Rules, 2005
  284. Sikkim Tax on Professions, Trades, Callings and Employments Act, 2006
  285. Sikkim Private and Other Non-Forest Lands Tree Felling Rules, 2006
  286. Sikkim State Public Services Act, 2006
  287. Designation of Senior Advocates Rules, 2006
  288. Sikkim State Disaster Management Act, 2004
  289. Sikkim Government Enlistment of Contractors (Civil) Rules, 2006
  290. Sikkim Subordinate Courts, Civil Procedure Alternative Dispute Resolution Rules, 2006
  291. High Court of Sikkim, Civil Procedure Alternative Dispute Resolution Rules, 2006
  292. High Court of Sikkim, Civil Procedure Mediation Rules, 2006
  293. Sikkim Subordinate Courts Civil Procedure Mediation Rules, 2006
  294. High Court of Sikkim, Case Flow Management Rules, 2006
  295. Subordinate Courts of Sikkim, Case Flow Management Rules, 2006
  296. Sikkim Identification of Prisoners Rules, 2004
  297. Sikkim Transport Infrastructure Development Fund Rules, 2004
  298. Sikkim Hides and Skins of Livestock Rules, 2005
  299. Sikkim High Court Judges (Writing off, Selling, Utilisation and Maintenance of Furnishing Articles) Rules, 2005
  300. Sikkim Subordinate Courts Officers and Staff (allowances, amenities and advances) Rules, 2005
  301. Sikkim Juvenile Justice (Care and Protection children) Rules, 2002
  302. Mines & Geology Regulation, 2001
  303. Sikkim Payment of Gratuity Rules, 2002
  304. Sikkim Road Reserve Tree Felling Rules, 2002
  305. Sikkim Guest House Rules, 2000
  306. Sikkim Forests Cattle Trespass Rules, 2000
  307. Sikkim Forest Department (Appointment of Sales Agents and Conditions of Sales of Timber) Rules, 2001
  308. Sikkim Commission for & Backward Classes Rules, 2001
  309. Sikkim Excise (Country Liquor) Licensing of Warehouse Rules, 2001
  310. Sikkim Old Age Pension Rules, 2001
  311. Sikkim State Mental Health Rules, 2001
  312. Sikkim on-line Network Lottery Rules, 2001
  313. Sikkim Persons with Disabilities (Equal opportunities, Protection of rights and Full Participation) Rules,2001
  314. Sikkim State Commission for Women Act, 2001
  315. Sikkim Zilla Panchayat (Financial) Rules, 2001
  316. Sikkim Private and Other Non-Forest Lands Tree Felling Rules, 2001
  317. Sikkim Registration of Births and Deaths Rules, 1999
  318. Sanitation Rules for Towns of Sikkim, 2000
  319. Sikkim Vehicles Parking Rules, 2000
  320. Sikkim Excise (Indian Made Foreign Liquor Manufactured in Sikkim) Licensing of Warehouse Rules, 1999
  321. Sikkim Excise (Indian Made Foreign Liquor Imported from other States) Licensing of Warehouse Rules, 1999
  322. Sikkim Transit of Timber and other Forest Produce, Rules, 1999
  323. State Legal Services Authority Panel Advocates Terms and Conditions Rules, 1999
  324. Sikkim State Legal Services Authority Regulation, 1998
  325. Sikkim Forests (Compounding of Offences) Rules, 1998
  326. Sikkim Panchayat (Procedure for convening and conducting the meetings of Gram Sabha) Rules, 1998
  327. Sikkim Wildlife (Immunization of Livestock) Rules, 1998
  328. Government of Sikkim, (Forest Department) Allotment of Staff Quarters Rules, 1998
  329. Sikkim Board of Indigenous Languages (SBIL), Sikkim Act, 2022
  330. Sikkim International University Act, 2021
  331. Sikkim Skill University Act, 2021
  332. Sikkim Labour (Regulation of Employment and Conditions of Service) Act, 2021
  333. Netaji Subash Chandra Bose University of Excellence, University Act, 2022
  334. Medhavi Skills University, Sikkim Act, 2021
  335. Sikkim (Re-organization of Districts) Act, 2021
  336. Capital University Act, 2022
  337. Sikkim Private Security Agencies Rules, 2021
  338. Mahatma Gandhi University Sikkim Act, 2022
  339. Sikkim Registration and Licensing of Tourist Trade Act, 2022
  340. Sikkim Fire and Emergency Services Act, 2023
  341. Sikkim Non-Biodegradable Garbage (Control) (Repealing) Act, 2023
  342. Sikkim Global Technical University Act, 2023
  343. Sikkim Organic Agriculture University Act, 2023
  344. Sikkim Banning of Unregulated Deposit Schemes Rules, 2025
  345. Sikkim Civil Court Practice Rules relating to reduction of delay in disposal of Execution Cases, 2023
  346. High Court of Sikkim and District Courts Right to Information (Online RTI Application) Rules, 2023
  347. Sikkim Criminal Rules of Practice, 2021
  348. Sikkim Juvenile Justice (Care and Protection of Children) Rules, 2019
  349. Sikkim State Electricity Regulatory Commission (Conduct of Business for Holding Inquiry by Adjudicating Officer) Regulations, 2023
  350. Sikkim State Electricity Regulatory Commission (Terms and Conditions for Determination of Renewable Energy Tariff) Regulations, 2025
  351. Retired Judges Secretarial Assistance and Domestic Help Rules, 1999
  352. Sikkim State Electricity Regulatory Commission (Redressal of grievances of consumers and establishment of forum and Electricity Ombudsman) Regulations, 2012
  353. Sikkim State Electricity Regulatory Commission (Procedure for Accreditation of Renewable Generation Project for REC Mechanism) Regulations, 2022
  354. Sikkim State Electricity Regulatory Commission (Procedure for filing Appeal before the Appellate Authority) Regulations, 2015
  355. Sikkim State Electricity Regulatory Commission (Grid Interactive Solar PV Systems) Regulations, 2021
  356. Sikkim State Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters of Wind and Solar Generation Sources) Regulations, 2018
  357. Sikkim State Electricity Regulatory Commission (Renewable Energy Purchase Obligation and its Compliance) Regulations, 2022
  358. Sikkim State Electricity Regulatory Commission (Terms and Conditions for Green Energy Open Access (GEOA) Regulations, 2023
  359. Sikkim State Electricity Regulatory Commission for the state of Sikkim (Standards of Performance for the Distribution and Transmission of the Licensee) Regulations, 2012
  360. Sikkim Electricity Regulatory Commission (Fund, Annual Accounts, Audit and Budget) Rules, 2016
  361. Sikkim State Electricity Regulatory Commission (Grid Interactive Distributed Solar Energy Systems) Regulations, 2014
  362. Sikkim State Electricity Regulatory Commission (Conduct of Business) Regulations, 2012
  363. Sikkim State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2012
  364. Sikkim State Electricity Regulatory Commission (Terms and Conditions of Intra-State Open Access) Regulations, 2012
  365. Sikkim State Electricity Regulatory Commission (State Grid Code) Regulations, 2013
  366. Sikkim State Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff for Generation, Transmission, Wheeling and Distribution & Retail Supply under Multi Year Tariff Framework) Regulations, 2020
  367. Fusion University Sikkim Act, 2025
  368. Trident University of Applied Sciences Sikkim Act, 2025
  369. Atal Bihari Vajpayee Skill University Sikkim Act, 2025
  370. Sikkim Pannadhay University Act, 2024
  371. Duke International University Act, 2024
  372. Matrix SkillTech University Sikkim Act, 2024
  373. Sikkim Sardar Patel University Act, 2023
  374. Sikkim Medical Science University Act, 2024
  375. Shri Rukmani Dwarkadhish University of Science and Technology Act, 2024
  376. Sikkim Electronic Processes (Issuance, Service and Execution) Rules, 2025
  377. Sikkim eSakshya Management Rules, 2025
  378. Sikkim District Mineral Foundation Rules, 2025
  379. Sikkim Minor Mineral Concession Rules, 2025
  380. Sikkim State Mineral Exploration Trust Rules, 2025
  381. Sri Venkateshwara University Act, 2025
  382. Sikkim Model Schools Act, 2025
  383. Sengol International University Act, 2025
  384. Medical Facilities for the Retired Judges of the High Court of Sikkim and their Families Rules, 1999
  385. High Court of Sikkim Public Interest Litigation Rules, 2010
  386. Gender Sensitization and Sexual Harassment of Women at the High Court of Sikkim (Prevention, Prohibition and Redressal) Regulations, 2013
  387. High Court of Sikkim Family Courts (Court) Rules, 2005
  388. High Court of Sikkim Guest House Rules, 2013
  389. High Court of Sikkim Digitization of Records Rules, 2016
  390. High Court of Sikkim (Conditions of Practice) Rules, 2006
  391. Sikkim High Court (Practice and Procedure) Rules, 2011
  392. Sikkim Subordinate Courts (Management and Preservation of Disposed of Records) Rules, 2015
  393. Sikkim Inspection of Subordinate Courts Rules, 2009
  394. Sikkim Oath Commissioners (Appointment and Control) Rules, 2008
  395. Sikkim High Court and District Courts Use of Electronic Communication and Audio-Video Electronic Means Rules, 2025