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Bare Acts Live - Tripura

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  1. Tripura Additional Sales Tax Act, 1990
  2. Tripura Additional Sales Tax Rules, 1990
  3. Tripura Agricultural Debtors Relief Act, 1975
  4. Tripura Agricultural Debtors Relief Rules, 1976
  5. Tripura Agricultural Income-Tax Rules 1952
  6. Tripura Agricultural Indebtedness Relief Act, 1979
  7. Tripura Agricultural Produce Markets Act, 1980
  8. Tripura Apartment Ownership Act, 1986
  9. Tripura Blind and Handicapped Persons Pension Rules, 1980
  10. Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982
  11. Tripura Board of Secondary Education Act, 1973
  12. Tripura Buildings (Lease and Rent Control) Act, 1975
  13. Tripura Children Act, 1982
  14. Tripura Cinema (Exhibition of Films by Video Cassette Recorder) Licensing Rules, 1984
  15. Tripura Civil Services (Conduct) Rules, 1988
  16. Tripura Clinical Establishments Act, 1976
  17. Tripura Consumer Protection Rules, 1987
  18. Tripura Contract Labour (Regulation and Abolition) Rules 1978
  19. Tripura Co-operative Societies Act, 1974
  20. Tripura Co-operative Societies Rules, 1976
  21. Tripura Courts Stenographers Service Rules, 1983
  22. Tripura Declaration of Foodgrains Order, 1979
  23. Tripura Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1974
  24. Tripura Education Institutions (Acquisition of Right, Title and Interest) Act, 1980
  25. Tripura Educational Institution Teachers and other Employees (Terms and Conditions of Service) Rules, 1984
  26. Tripura Excise (Fixation of Prices for Country Liquor) Rules, 1973
  27. Tripura Excise (Foreign Liquor Licence) Rules, 1972
  28. Tripura Excise Law (Repeal) Act, 1960
  29. Tripura Excise Rules, 1962
  30. Tripura Factories (Safety Officers) Rules, 1984
  31. Tripura Food (Restrictions on Service of Meals by Catering Establishments) Order, 1973
  32. Tripura Foodgrains (Distribution) Control Order, 1972
  33. Tripura Foodgrains Dealers Licensing Order, 1964
  34. Tripura Foodgrains Storage and Sale (Prohibition) Order, 1965
  35. Tripura Foodstuffs Dealers Licensing Order, 1958
  36. Tripura Forest (Timber Marking) Rules, 1985
  37. Tripura General Clauses Act, 1966
  38. Tripura in-Service Teachers Post-Graduate Study (Deputation and Award of Stipend) Rules, 1981
  39. Tripura Khadi and Village Industries Board Act, 1966
  40. Tripura Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage to property) Act, 2013
  41. Tripura Municipal Act, 1994
  42. Tripura Opium Rules, 1959
  43. Tripura Panchayats Act, 1993
  44. Tripura Public Demand Recovery Act, 2000
  45. Tripura Public Demand Recovery Rules, 2001
  46. Tripura Sales Tax Act, 1976
  47. Contingency Fund of Tripura Act, 1972
  48. Tripura Scheduled Castes and Scheduled Tribes Reservation Act, 1991
  49. Tripura Scheduled Castes and Scheduled Tribes Reservation Rules, 1992
  50. Tripura State Goods and Services Tax Act, 2017
  51. Tripura State Higher Education Council Act, 2019
  52. Tripura State Rifles Act, 1983
  53. Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994
  54. Tripura Value Added Tax Act, 2004
  55. Tripura Value Added Tax Rules, 2005
  56. Commission of Inquiry (Tripura) Rules, 1978
  57. Bengal Excise (Tripura Amendment) Act, 1965
  58. Bengal Excise Act, 1909 (TRI)
  59. Constitution and Functions of the Managing Committee (Pre-Secondary) Rules, 1981
  60. Defence Pleaders (Appointment and Fees) Rules, 1976
  61. Baby Food (Control of Prices) Order, 1966
  62. General Rules (Criminal) of 1954
  63. Tripura (Courts) Order, 1950
  64. Tripura Gambling Act
  65. Tripura Khadi and Village Industries Board Rules, 1967
  66. Tripura Weights and Measures (Enforcement) Act, 1967
  67. Tripura Plant Diseases and Pests Act, 1969
  68. Tripura Khadi and Village Industries Board Regulations, 1970
  69. Contingency Fund of Tripura Act, 1972
  70. Tripura Motor Vehicles Tax Act, 1972
  71. Tripura Town and Country Planning Act, 1975
  72. Tripura Professions, Trades, Callings and Employments Taxation Act, 1976
  73. Tripura Agricultural Credit Operations Act, 1976
  74. Tripura Homoeopathic System of Medicine Act, 1979
  75. Tripura Markets Act, 1979
  76. Tripura Forest (Establishment & Regulation of Depots) Rules, 2020
  77. Tripura Public Premises (Eviction of Unauthorised Occupants) Act, 1982
  78. Tripura Land Pass Book Act, 1982
  79. Tripura Nursing Council Act, 1986
  80. Tripura Educational Institutions (Prevention of Ragging) Act, 1990
  81. Tripura Land Revenue and Land Reforms Act, 1960
  82. Tripura Ancient Monuments and Archaeological Sites and Remains Act, 1991
  83. Tripura Commission for Women Act, 1993
  84. Tripura Professions, Trades, Callings and Employments Taxation Act, 1997
  85. Tripura Protection of Interests of Depositors (In Financial Establishments) Act, 2000
  86. Tripura Industries (Facilitation) Act, 2018
  87. Tripura Police Act, 2007
  88. Tripura Municipality Disclosure Act, 2007
  89. Tripura Lokayukta Act, 2008
  90. Tripura State Medical Council Act, 2010
  91. Tripura Horticultural Nurseries (Regulation) Act, 2013
  92. Tripura Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2013
  93. Tripura Rickshaw Regulation Act, 2014
  94. Maharaja Bir Bikram University Act, 2015
  95. Tripura Micro and Small Enterprises Facilitation Council Rules, 2016
  96. Tripura Industrial Investment Promotion Incentives Scheme, 2017
  97. Tripura Sports (Registration, Recognition and Regulation of Associations) Act, 2018
  98. Tripura Infrastructure Investment Fund Act, 2018
  99. Tripura Road Development Cess Act, 2018
  100. Tripura Aadhaar (Targeted Delivery of Financial and Other Subsidies and Benefits) Act, 2018
  101. Tripura Urban Planning and Development Act, 2018
  102. Tripura Clinical Establishment (Registration and Regulation) Act, 2018
  103. Tripura Rickshaws Regulation Rules, 2019
  104. Tripura Electricity Duty Act, 2019
  105. Tripura Essential Services Maintenance Act, 2019
  106. Tripura Guaranteed Services to Citizens Act, 2020
  107. Tripura Jal Board Act, 2020
  108. Tripura Industries (Facilitation) Rules, 2020
  109. Tripura Recovery of Damages to Public and Private Property Act, 2021
  110. Tripura Consumer Protection (Salary, allowances and conditions of services of President and Members of the State Commission and District Commission) Rules, 2021
  111. Tripura Electricity Regulatory Commission (Consumer Prepaid Metering) Regulations, 2021
  112. Tripura Private Security Agencies Rules, 2021
  113. Tripura Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2021
  114. Tripura Tribal Areas Autonomous District (Establishment of Town Committee) Act, 2021
  115. Tripura Rural Employment Grievance Redressal Mechanism Rules (TREGRMR), 2016
  116. Tripura Electricity Regulatory Commission (Form and time of State Commissions Annual Accounts) Rules, 2021
  117. Tripura Waqf Tribunal (Conditions of Service and Procedure) Rules, 2020
  118. Tripura Jal Board Rules, 2021
  119. Tripura Journalist Pension Scheme, 2021
  120. Tripura Clinical Establishments (Registration & Regulation) Rules, 2021
  121. Tripura Recovery of Damages to Public and Private Property Rules, 2021
  122. Tripura Rationaliztion of Forms and Reports Under Certain Labour Laws Rules, 2019
  123. Tripura Electricity Regulatory Commission (Consumer Grievance Redressal Forum, Ombudsman and Consumer Advocacy) Regulations, 2020
  124. Recycling of Ships Act, 2019
  125. Tripura Epidemic Disease, COVID-19 Regulations, 2020
  126. Tripura Forest Registration of vehicles, boats, carts, sawyers and traders etc) Rules, 2020
  127. Tripura Media Representatives Accreditation Guidelines, 2020
  128. Tripura Advocates Welfare Fund Rules, 2020
  129. Tripura Guaranteed Services to Citizens Rules, 2020
  130. Tripura Municipalities (Administration) Rules, 2020
  131. Tripura Forest (Establishment and Regulation of Saw-mills and other Wood Based Industries) Rules, 1985
  132. National Law University, Tripura Act, 2022
  133. Tripura Fire and Emergency Services Act, 2022
  134. Tripura Excise Rules, 1990
  135. Tripura Energy Conservation Building Code Rules, 2020
  136. Tripura Road Development Cess Rules, 2018
  137. Aryavart International University, Tripura Act, 2023
  138. Tripura Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2023
  139. Tripura Electricity Regulatory Commission (Methodology for determination of Green Energy Open Access Charges) Regulations, 2023
  140. Techno India University, Tripura Act, 2023
  141. Dhamma Dipa International Buddhist University Act (DDIBU), 2022
  142. Tripura Anand Marriage Registration Rules, 2023
  143. Tripura Repealing and Saving Act, 2022
  144. Tripura Protection of Interest of Depositors (In Financial Establishment) (Repeal) Act, 2022
  145. Tripura Agricultural Land Leasing Act, 2021
  146. Tripura Shops and Establishments Act, 1970
  147. Tripura Excise Act, 1987
  148. Rules of Executive Business of the Government of the State of Tripura, 1972
  149. Financial assistance to a registered beneficiary in case of death
  150. Tripura State Legal Services Authority Rules, 1998
  151. Guidelines for Preparation of Panel for appointment of Public Prosecutors and Addl. Public Prosecutors in the State of Tripura
  152. Guidelines for Preparation of Panel for appointment of Assistant Public Prosecutors in the State of Tripura
  153. Medical Facilities for the Retired Judges of the High Court of Tripura and their Families Rules, 2017
  154. Agartala Municipal Corporation Solid Waste Management Regulation, 2017
  155. Tripura Municipal Solid Waste (Management & Handling), Cleanliness and Sanitation Rules, 2019
  156. Tripura Consumer Protection (Appointment, Salary, Allowances and Conditions of Services of President and Members of the State Commission and District Forum) Rules, 2018
  157. Tripura Building Rules, 2017
  158. Tripura Mental Healthcare Rules, 2023
  159. Salaries allowances pension and other benefits of the Ministers Speaker Deputy Speaker leader of opposition Government Chief Whip and the Members of the Legislative Assembly (Tripura) Act, 2008
  160. High Court of Tripura Rules, 2023
  161. Contempt of Courts (High Court of Tripura) Rules, 2023
  162. Tripura Electricity Regulatory Commission (The Grid Interactive Solar Rooftop Photovoltaic Systems under Net/Gross Metering) Regulation, 2024
  163. Tripura Official Language Act, 1964
  164. Salaries and Allowances of Ministers (Tripura) Act, 1972
  165. Salaries and Allowances of the Speaker and the Deputy Speaker of the Legislative Assembly (Tripura) Act, 1972
  166. Salaries and Allowances and Pension of Members of the Legislative Assembly (Tripura) Act, 1972
  167. Tripura Educational Institutions (Taking Over of Managements) Act, 1973
  168. Tripura Prevention of Defacement of Property Act, 1976
  169. Tripura Housing and Construction Board Act, 1978
  170. Tripura Agricultural Workers Act, 1986
  171. Tripura Land Tax Act, 1978
  172. Tripura Eyes (Authority For Use For Therapeutic Purposes) Act, 1988
  173. Tripura Tax on Luxuries in Hotels and Lodging Houses Act, 1990
  174. Tripura Entertainment Tax Act, 1997
  175. Tripura Security Act, 2000
  176. Tripura Requisition and Control of Vehicles Act, 2011
  177. Tripura Right to Information Rules, 2008
  178. Powers and duties of District Magistrate and other Magistrates in dealing with Public nuisance Rules, 2025
  179. Tripura Electronic Processes (Issuance, Service and Execution) Rules, 2025
  180. eSakshya Management (Tripura) Rules, 2025
  181. Bharatiya Nagarik Suraksha Sanhita (Govt. of Tripura) Rules, 2025
  182. Tripura Jan Vishwas (Amendment of Provisions) Act, 2025
  183. Tripura Boilers Rules, 1983