Uttaranchal Amendments of the Rules of the Court, 1952
Uttaranchal Amendments of the Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976
Rules of the Court, 1952
Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976
Appointment of Arbitrators by the Chief Justice of Allahabad High Court, 1996
Allahabad High Court Private Secretaries (Conditions of Service) Rules, 2001
Allahabad High Court Bench Secretaries (Conditions of Service) Rules, 2005
Uttaranchal (Uttar Pradesh Habitual Offenders Restriction Act, 1952) Adaptation and Modification Order, 2002
Uttaranchal (Uttar Pradesh Habitual Offenders Restriction Rules, 1957) Adaptation and Modification Order, 2002
Uttaranchal (Uttar Pradesh Home Guards Act, 1963) Adaptation and Modification Order, 2002
Uttaranchal (Uttar Pradesh Home Guards Service Rules, 1982) Adaptation and Modification Order, 2002
Uttaranchal State Haj Committee Rules, 2002
Uttaranchal Service of Engineers (Irrigation Department) (Group B) Rules, 2003
Uttaranchal Service of Junior Engineers (Group C) Minor-Irrigation (Irrigation Department) Rules, 2003
Irrigation Department, Uttaranchal Service of Ministerial Cadre (Group C) Rules, 2003
Irrigation Department, Uttaranchal Service of Revenue Subordinate Cadre (Group B and C) Rules, 2003
Irrigation Department, Uttaranchal Service of Scientific Cadre (Group A, B and C) Rules, 2003
Uttaranchal Judicial Service Rules, 2005
Uttarakhand Zila Panchayat (Central Transferable Cadre of Appar Mukhya Adhikari) Rules, 2007
Uttaranchal Zila Panchayat Officers (Central Transferable Cadre) Retirement Benefit Rules, 2006
Uttarakhand District Planning Committee Act, 2007
Uttarakhand Road Transport Accident Relief Fund Rules, 2008
Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011
Quantum University Act, 2016
Uttaranchal Value Added Tax Act, 2005
Sardar Bhagwan Singh University Act, 2016
Uttarakhand Water Tax on Electricity Generation Act, 2012
Uttarakhand State Commission for Other Backward Classes (Amendment) Act, 2016
Uttarakhand Madarsa Education Board Act, 2016
Uttarakhand Fiscal Responsibility and Budget Management (Amendment) Act, 2016
Uttarakhand Tax on Entry of Goods Into Local Areas (Amendment) Act, 2016
Regulations and condition for the grant of license to Electrical Contractors, 2016
Uttrarakhand Waqf Rules, 2017
Uttarakhand Transport and Civic Infrastructure Cess Act, 2012
Uttarakhand Value Added Tax Rules, 2005
Uttaranchal Higher Judicial Service Rules, 2004
Uttarakhand State Urban Transport Fund Rules, 2015
Uttarakhand Cess Rules, 2016
General Instructions for the Appointment and Tenure of the Law Officers of the State in the Supreme Court and High Court of Uttarakhand, 2016
Uttarakhand Ground Water (Regulation and Control of Development and Management) Act, 2016
Uttarakhand (Suspension of Sentences of Prisoners) Rules, 2017
Bar Council of Uttarakhand Nainital Amendment Rules, 2014
Uttarakhand Industrial Disputes (Amendment) Act, 2015
Uttarakhand School Education Act, 2006
Uttarakhand Entertainments and Betting (Second) (Amendment) Act, 2015
Uttarakhand Maintenance and Welfare of Parents and Senior Citizens (Amendment) Rules, 2015
Uttarakhand State Legal Services Authority (Amendment) Rules, 2015
Uttarakhand Reforms, Regularisation, Rehabilitation, Resettlement and Prevention of Encroachment of the Slums located in Urban Local Bodies of the State Act, 2016
Uttarakhand Benami Transactions (Prohibition) Act, 2016
Bhagwant Global University Act, 2016
Uttarakhand Cooperative Societies (Amendment) Rules, 2016
Uttarakhand Motor Vehicles (Fourth Amendment) Rules, 2016
Uttarakhand Agriculture Produce e-trading Mandi Area Licence Rules, 2016
Uttarakhand Cinemas (Regulation) (Amendment) Act, 2016
Uttarakhand Fire and Emergency Service, Fire Prevention and Fire Safety Act, 2016
Uttarakhand Ceiling on Government Guarantee Act, 2016
UPES Act, 2003
Uttarakhand Bovine Breeding Act, 2018
Uttarakhand (The Uttar Pradesh Municipal Corporation Act, 1959) (Amendment) Act, 2017
Uttarakhand (The United Provinces Excise Act, 1910) (Adaptation and Modification Order, 2002) (Amendment) Act, 2018
Uttarakhand Retirement Benefits Act, 2018
Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011
Uttarakhand Co-operative Service Rules, 2016
Uttarakhand (U.P. Avas Evam Vikas Parishad Act, 1965) (Amendment) Act, 2018
Uttarakhand Miscellaneous University (Amendment) Act, 2018
Uttarakhand Unaided Private Professional Education Institution (Regulation of Admission and Fixation of Fee) (Amendment) Act, 2018
Uttarakhand Police (Amendment) Act, 2018
Uttarakhand State Legislative Assembly Miscellaneous (Amendment) Act, 2018
Uttarakhand Freedom of Religion and Prohibition of Unlawful Conversion of Religion Act, 2018
Uttarakhand Annual Transfer for Public Servants Act, 2017
Uttarakhand Private Security Agencies Rules, 2018
Uttarakhand Regulation of Money-Lending Rules, 2018
Uttarakhand Protection of Interests of Depositors (In Financial Establishments) Rules, 2015
Uttarakhand State Legislative Assembly (Members Emoluments and Pension) Act, 2008
Uttarakhand Electricity Regulatory Commission (Distribution Code) Regulations, 2018
Uttarakhand Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2017
Uttarakhand Goods and Services Tax Act, 2017
Uttarakhand Panchayati Raj Act, 2016
Civil Procedure-Alternative Dispute Resolution Rules, 2007
Uttarakhand Freedom of Religion Rules, 2018
Societies Registration (Uttarakhand Amendment) Act, 2019
Indian Partnership (Uttarakhand Amendment) Act, 2019
Uttarakhand Police (Extraordinary Pension) (Amendment) Rules, 2018
Himalayiya University Act, 2019
Uttarakhand (the U.P Excise Act, 1910)(Amendment) Act, 2019
Uttarakhand Police Act, 2007
Uttarakhand Co-Operative Societies Act, 2003
Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960
Kumaun and Uttarkhand Zamindari Abolition and Land Reforms Rules, 1965
Uttarakhand Mahatma Gandhi National Rural Employment Guarantee Act Compensation for delayed Payment of Wage Rules, 2018
Uttarakhand Protection of Cow Progeny Act, 2007
Uttarakhand State Protection of Cow Progeny Rules, 2011
Uttaranchal Commission for the Scheduled Castes and Scheduled Tribes Act, 2003
Uttarakhand Public Services (Reservation for Economically Weaker Sections) Act, 2019
Uttrakhand Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017
Uttarakhand Language Institutions Act, 2018
Uttarakhand Special Provisions for Urban Bodies and Authorities Act, 2018
Shri Guru Ram Rai University Act, 2016
Uttarakhand Hills Consolidation of Holdings and Land Reforms Act, 2016
Uttarakhand Anti Littering and Anti Spitting Act, 2016
Uttarakhand Ayurved University Act, 2009
Uttarakhand Motor Vehicles Rules, 2011
Maharaja Agrasen Himalayan Garhwal University Act, 2016
Ras Bihari Bose Subharti University Act, 2016
Uttarakhand State Mineral Development Board Act, 2014
Uttarakhand Ropeways Act, 2014
Motherhood University Act, 2014
Uttarakhand Commission For Minorities Act, 2002
Uttarakhand Medical Service Selection Board Act, 2015
Uttarakhand Green Energy Cess Act, 2014
Uttarakhand Flood Plain Zoning Act, 2012
Uttarakhand Enterprises Single Window Facilitation and Clearance Act, 2012
Uttarakhand Infrastructure and Road Safety Cess Act, 2012
DIT University Act, 2012
Swami Rama Himalayan University Act, 2012
Uttaranchal University Act, 2012
Uttarakhand Plastic and Other Non Biodegradable Garbage (Regulation of Use and Disposal) Act, 2013
Uttarakhand Special Area (Planned Development and Promotion of Tourism) Act, 2013
Uttarakhand Medicare Service Persons and Institutions (Prevention of Violence and Damage to Property) Act, 2013
Uttarakhand Water Management and Regulatory Act, 2013
Uttarakhand Scheduled Castes Sub-Plan and Tribal Sub-Plan (Planning, Allocation and Utilization) Act, 2013
Uttarakhand Audit Act, 2012
National Law University of Uttarakhand Act, 2011
Graphic Era Hill University Act, 2011
Uttarakhand Special Courts Act, 2011
Uttarakhand Right to Service Act, 2011
Uttarakhand Ministers (Salaries, Allowances and Miscellaneous Provisions) Act, 2009
Uttarakhand Compulsory Registration of Marriage Act, 2010
Uttarakhand Official Language Act, 2009
Uttarakhand Tax on Entry of Goods Into Local Areas Act, 2008
University of Patanjali Act, 2006
Uttarakhand Unaided Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2006
Uttarakhand Medical Council Act, 2002
Uttarakhand Protection of Interests of Depositors (In Financial Establishments) Act, 2005
Uttarakhand River Valley (Development and Management) Act, 2005
Veer Madho Singh Bhandari Uttarakhand Technical University Act, 2005
Doon University Act, 2005
Uttarakhand Public Library Act, 2005
Uttarakhand Fiscal Responsibility and Budget Management Act, 2005
Uttarakhand Open University Act, 2005
Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005
Uttarakhand Motor Vehicles Taxation Reforms Act, 2003
Uttarakhand Self Reliant Co-Operatives Act, 2003
Uttarakhand Fisheries Act, 2003
Uttarakhand State Commission For Other Backward Classes Act, 2003
ICFAI University Act, 2003
Himgiri Zee University Act, 2003
Uttarakhand Power Development Fund Act, 2003
Uttarakhand Prevention of Defacement of Public Property Act, 2003
Haridwar Anant Kumbh Nidhi Act, 2003
Dev Sanskriti Vishwavidyalaya Act, 2002
Uttarakhand Tourism Development Board Act, 2001
Uttarakhand Epidemic Diseases (Malaria and Dengue) Regulations, 2019
Uttarakhand Madrasa Education Modernisation Aid Rules, 2019
Uttarakhand Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019
Uttarakhand Epidemic Diseases, COVID-19 Regulations, 2020
Trekking Traction Centre Home - Stay Grant Scheme Rules, 2020
High Court of Uttarakhand Rules, 2020
Uttarakhand Municipal Corporation Trade License Modification Bye Laws, 2020
Uttarakhand Municipalities and Nagar Panchayat Trade License Modification Bye Laws, 2020
High Court of Uttarakhand Video Conferencing Rules, 2020
Uttarakhand Inspection of Subordinate Courts (by the Administrative Judge) Rules, 2020
Uttarakhand Abadi Survey and Record Operation Rules, 2020
Uttarakhand State (for Sentence Pardon/ Premature Release of Convicted Prisoners Punished with Life Imprisonment by Court) Permanent Policy, 2021
Uttarakhand Electricity Regulatory Commission (Guidelines for Appointment of Members and Procedure to be followed by the Forum for Redressal of Grievances of the Consumers) Regulations, 2019
Uttarakhand Co-operative Dairy Federation and Milk Unions Centralised Cadre Service Controlling Rules, 2016
Uttarakhand Electricity Regulatory Commission Fund Rules, 2016
Hemwati Nandan Bahuguna Medical Education University First Regulations, 2020
Uttarakhand Electricity Regulatory Commission (Terms and Conditions for Determination of Multi Year Tariff) Regulations, 2018
Uttarakhand Real Estate (Regulation and Development) (Agreement for Sale) Rules, 2022
Uttarakhand Police Telecommunication Subordinate Service Rules, 2020
Shri Guru Ram Rai University Rules, 2018
Uttarakhand Right of Way, 2018
Uttarakhand Mounted Police Service Rules, 2018
Uttarakhand Electricity Regulatory Commission (Deviation Settlement Mechanism and Related Matters) Regulations, 2017
Uttarakhand High Court Electronic True Copy Rules, 2022
Uttarakhand Police Armourer Unit Service Rules, 2019
Uttarakhand Goods and Services Tax Rules, 2017
Uttarakhand Electricity Regulatory Commission (Tariff and Other Terms for Supply of Electricity from Renewable Energy Sources and non-fossil fuel based Co-generating Stations) Regulations, 2018
Uttarakhand Police Motor Transport Branch Sub-ordinate Service Rules, 2018
Uttarakhand (Uttar Pradesh Municipal Corporation Act, 1959) (Amendment) Act, 2021
Uttarakhand Khadi and Village Industries Board Group A and B Regulations 2016
The Qualification for Nominated Members in Uttarakhand Char Dham Devasthanam Management Board Rules, 2021
Regulations and conditions for the grant of certificates of competency to Electrical Supervisor and permits to Workmen, 2016
Uttarakhand Char Dham Devasthanam Management(Repeal) Act, 2021
Uttarakhand High Court (Designation of Senior Advocates) Rules, 2018
Uttarakhand Provincial Armed Constabulary (PAC, AP and IRB) Constable, Platoon Commander, Sub-Inspector armed Police, Company Commander and Reserve Inspector Subordinate Service Rules, 2019
Uttarakhand Rights of Persons with Disabilities Rules, 2019
Uttarakhand Electricity Regulatory Commission (State Grid Code) Regulations, 2016
Rudrapur Nagar Nigam Septage Management Regulations, 2019
High Court of Uttarakhand Information Technology (I.T.) Cadre Service Rules, 2019
Gairsain Development Council Act, 2014
Hemwati Nandan Bahuguna Medical Education University Act, 2014
Uttarakhand Lokayukta Act, 2014
Uttarakhand Road Infrastructure Protection Act, 2014
Uttarakhand Sanskrit Education Act, 2014
Uttarakhand Commission for the Scheduled Castes Act, 2003
Uttarakhand State Infrastructure Development Board Act, 2014
Uttarakhand Subordinate Service Selection Commission Act, 2014
Uttarakhand State Agricultural Produce and Livestock Marketing (Promotion & Facilitation) Act, 2020
Uttarakhand (Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950)
Uttarakhand Banning of Unregulated Deposit Schemes Rule, 2021
Surajmal University Act, 2021
Uttarakhand Cooperative Societies (Amendment) Rules, 2021
Dev Bhoomi Uttarakhand University Act, 2021
IMS Unison University Act, 2012
Uttarakhand Fruit Nurseries (Regulation) Act, 2019
Uttarakhand Fruit Nurseries (Regulation) Rules, 2021
Uttarakhand Criminal Courts Procedure and Practice Rules, 2021
Uttarakhand State Council of Higher Education Act, 1995
Uttar Pradesh Narcotic Drugs Rules, 1986 (UTR)
Uttarakhand Epidemic Diseases (Malaria and Dengue) Regulations, 2021
Uttarakhand Agricultural Produce Marketing (Development and Regulation) Revival Act, 2021
Domestic Help to Former Chief Justices and Former Judges of the High Court of Uttarakhand Rules, 2021
Uttarakhand Electricity Regulatory Commission (Standards of Performance) Regulations, 2022
Uttarakhand Guidelines for Sale of Biodiesel for Blending with High Speed Diesel for Transportation Purposes, 2021
Uttarakhand Electricity Regulatory Commission (Terms and Conditions for Determination of Multi Year Tariff) Regulations, 2021
Uttarakhand High Court Vigilance Rules, 2019
Uttarakhand Non-Governmental Arabic and Persian Madarsa Recognition, Regulations, 2019
Uttarakhand Foot Launch Aero sport (Paragliding) Rules, 2018
Uttarakhand Registration (Identity/Biometric Verification for Registrable Instruments) Rules, 2023
Uttarakhand Electricity Regulatory Commission (Tariff and Other Terms for Supply of Electricity from Renewable Energy Sources and non-fossil fuel based Co-generating Stations) Regulation, 2023
Uttarakhand Former Chief Minister Facility (Residential and Other Facilities) Act, 2019
Uttarakhand Public Services (Horizontal Reservation for Women) Act, 2022
Uttarakhand Organic Agriculture Act, 2019
COER University Act, 2020
Uttarakhand Witness Protection Act, 2020
Soban Singh Jeena University Act, 2019
Uttarakhand Real Estate (Regulation and Development) (General) Rules, 2017
Uttarakhand Real Estate Regulatory Authority (General) Regulations, 2020
Uttarakhand Urban and Country Planning and Development Act, 1973
Haridwar University Act, 2022
Uttarakhand Competitive Examination (Measures for Control and Prevention of Unfair Means in Recruitment) Act, 2023
Uttarakhand Qualifying Service for Pension and Validation Act, 2022
Uttarakhand Electricity Regulatory Commission (Green Energy Open Access) Regulations, 2023
High Court of Uttarakhand Party-in-Person Rules, 2020
Uttarakhand Private Universities Act, 2023
Uttarakhand Prantiya Rakshak and Vikas Dal Rules, 2024
Uttarakhand State Commission for Women Act, 2005
Uttarakhand Annual Transfer for Public Servants Act, 2011
Uttar Pradesh Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958 (UTR)
Uttarakhand Board of Technical Education Act, 2003
Uttar Pradesh Land Revenue (Survey and Record Operations) Rules, 1978 (UTR)
Uttarakhand Public Service (Horizontal Reservation for Skilled Sportspersons) Act, 2024
Uttarakhand Gram Panchayat, Kshettra Panchayat and Zila Panchayat (Reservation and Allotment of Seats and Offices) Rules, 2025
Uttarakhand Electronic Processes (Issuance, Service and Execution in Criminal Cases) Rules, 2025
Uttarakhand Juvenile Justice Fund Rules, 2025
Uttarakhand Online Registration of Documents Rules, 2025
Uttarakhand Electricity Regulatory Commission (Terms and Conditions for Determination of Multi Year Tariff) Regulations, 2024
District Courts of Uttarakhand Digitization of Records Rules, 2024
Uttarakhand Human Wildlife Conflict Prevention Fund Operation Rules, 2024
Uttarakhand High Court Staff (Annual Confidential Remarks) Rules, 2024
Uttarakhand e-Sakshya Management Rules, 2025
Live Streaming and Recording of Court Proceedings Rules of High Court of Uttarakhand, 2023
Uttarakhand Virtual Registration and e-Filing Rules, 2023
Uniform Civil Code Rules, Uttarakhand, 2025
Uttarakhand investment and Infrastructure (Development and Regulation) Act, 2023
Uttarakhand Tenancy Act, 2021
Uniform Civil Code, Uttarakhand, 2024
Uttarakhand Reservation in Government Service for the Identified Andolankari of Uttarakhand State Movement or their Dependents Act, 2023
Uttarakhand Repealing Act, 2023
Uttarakhand Recovery of Damages to Public and Private Property Act, 2024
Uttarakhand Protection of Interest of Depositors (In Financial Establishments) Rules, 2009
Prisons and Correctional Services Act, 2024
Uttarakhand Martyr's Dependent Ex-Gratia Grant Act, 2020
Uttarakhand Ground Water (Regulation and Control of Development and Management) (Repeal) Act, 2017
Uttarakhand District Planning Committee Rules, 2010
Uttarakhand State Water Management, Fisheries and Fish Stocking Rules, 2003
High Court of Uttarakhand Electronic Communication and Audio-Video Electronic Means (Nyay Shruti) Rules, 2025
Uttarakhand Motor Vehicles Taxation Reforms Rules, 2003
Uttaranchal Co-operative Societies Rules, 2004
Uttarakhand Contingency Fund Act, 2001
Uttaranchal Contingency Fund Rules, 2001
Uttarakhand Compulsory Registration of Marriage Rules, 2012
Uttarakhand Commission for the Scheduled Tribes Act, 2015
Uttarakhand Cess Act, 2015
Dev Bhoomi Uttarakhand University First Statutes, 2021
Uttarakhand Electronic Filing (e-filing) Rules, 2021
Amrapali University Act, 2021
Uttarakhand State Legislature (Members Emoluments and Pension) Act, 1980
Uttarakhand Democracy Fighters Honour Act, 2025
Uttarakhand Witness Protection (Repeal) Act, 2025
Uttarakhand Minority Education Act, 2025
Uttarakhand State Council for Allied and Healthcare Professions Rules, 2025
Uttarakhand Repealing Act, 2025
Uttarakhand Protection of Interests of Depositors (in Financial Establishments) (Repeal) Act, 2025
Uttarakhand State Sports University Act, 2025
Uttaranchal Tourism Development Fund

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