West Bengal Town and Country (Planning and Development) Act, 1979
West Bengal Town and Country Planning (Development of Township Projects) Rules, 2008
Planning Authority and Development Authority (Levy of Development Charges) Rules, 1980
Funds of the Planning Authority or Development Authority (Other than the Calcutta Metropolitan Authority) Rules, 1980
West Bengal Town and Country Planning (Terms and Conditions of Service of the Chairman and other Members of a Planning Authority or a Development Authority) Rules, 1980
Bengal Tenancy Act, 1885
Bengal Tenancy (Amendment) Act, 1898
Bengal Tenancy (Second Amendment) ACT, 1939
Bengal Tenancy (Validation and Amendment) ACT, 1903
West Bengal Land Reforms Act, 1955
West Bengal Land Reforms and Tenancy Tribunal Act, 1997
West Bengal Land Reforms and Tenancy Tribunal Rules, 1997
West Bengal Estates Acquisition Act, 1953
East Kolkata Wetlands (Conservation and Management) Act, 2006
East Kolkata Wetlands (Conservation and Management) Rules, 2006
West Bengal Trees (Protection and Conservation in Non-Forest Areas) Act, 2006
West Bengal Trees (Protection and Conservation in Non-Forest Areas) Rules, 2007
West Bengal Inland Fisheries Act, 1984
West Bengal Inland Fisheries Rules, 1985
West Bengal Thika Tenancy (Acquisition and Regulation) Act, 2001
West Bengal Thika Tenancy (Acquisition and Regulation) Rules, 2004
Calcutta Thika and Other Tenancies and Lands (Acquisition and Regulation) Act, 1981
Calcutta Thika Tenancy (Acquisition and Regulation) Rules, 1982
Calcutta Thika Tenancy Act 1949
Calcutta Thika Tenancy Rules, 1949
Building Regulation in Respect of Lands Covered by the Calcutta Thika Tenancy (Acquisition and Regulation) Act, 1981
West Bengal Public Works Contractors (Regulation and Control) Act, 2006
West Bengal Municipal (Employees Service) Rules, 2010
West Bengal Municipal Employees (Classification, Control, Appeal and Conduct) Rules, 2010
West Bengal Maintenance and Welfare of Parents and Senior Citizens Rules, 2008
Protection of Women from Domestic Violence Rules, 2006
West Bengal Contract Labour (Regulation and Abolition) Rules, 1972
West Bengal Land (Requisition and Acquisition) Act, 1948
West Bengal Land (Requisition and Acquisition) Rules, 1948
West Bengal Apartment Ownership Act, 1972
West Bengal Apartment Ownership Rules, 1974
West Bengal Apartment Ownership Bye-laws, 1974
West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters), Act, 1993
West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters) Rules, 1995
West Bengal Prohibition of Child Marriage Rules, 2008
Code of Criminal Procedure (West Bengal Amendment) Act, 2004
West Bengal Consumer Protection Rules, 1987
West Bengal Right of Children to Free and Compulsory Education Rules, 2012
West Bengal Agricultural Produce Marketing (Regulation) Act, 1972
West Bengal Cold Storage (Licensing and Regulation) Act, 1966
West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982
Bengal General Clauses Act, 1899
West Bengal Societies Registration Act, 1961
West Bengal Societies Registration Rules, 1963
Kolkata Municipal Corporation Act, 1980
Simplified Procedure of Mutation
West Bengal Transport Infrastructure Development Fund Act, 2002
Bengal Touts Act, 1942
Transferred Territories (Application of West Bengal Tax Laws) Act, 1957
West Bengal Transferred Territories (Assimilation of Laws) Act, 1958
West Bengal Transport Undertakings (Prevention of Ticketless Travel) Act, 1975
Bengal Excise Act, 1909 (WB)
West Bengal Industrial Disputes Rules, 1958
Bengal Public Demands Recovery Act, 1913
Tribunals of Criminal Jurisdiction Act, 1952
Tulsiram Lakshmi Devi Jaiswal Hospital Act, 1962
West Bengal Private Security Agencies (Regulation) Rules, 2007
West Bengal Undesirable Advertisements (Control) Act, 1948
University of Calcutta (Matriculation Examination) Act, 1951
West Bengal Co-operative Societies Act, 2006
West Bengal Municipal (Building) Rules, 2007
West Bengal Shops and Establishments Rules, 1964
West Bengal Shops and Establishments Act, 1963
West Bengal Co-operative Societies Rules, 2011
West Bengal Land Reforms Rules, 1965
West Bengal Land Reforms Rules, (Bargadars) Rules, 1956
West Bengal Land Reforms (Prescribed Authority) Rules, 1964
West Bengal Land Reforms (Transfer of Holding) Rules, 1965
Functions of a Collector in respect of conversion Cases i.e. Change of Area, Character or use of Land under section 4C of West Bengal Land Reforms Act
Economically Weaker section occupying Vested Land for Homestead purpose in Urban Areas
West Bengal Universities (Control of Expenditure) Act, 1976
Upendra Nath Mukherjee Memorial Hospital Acquisition Act, 1982
West Bengal Utilisation of Land For Production of Food Crops Act, 1969
West Bengal University of Animal and Fishery Sciences Act, 1995
West Bengal University of Health Sciences Act, 2002
West Bengal University of Technology Act, 2000
West Bengal Stamp Rules, 1994
West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001
Uttar Banga Krishi Viswavidyalaya Act, 2000
Bengal Trade Union Regulations, 1927
West Bengal Trade Unions Rules, 1998
West Bengal Municipal Act, 1993
Bengal Industrial Employment (Standing Orders) Rules, 1946
West Bengal Municipal Elections Act, 1994
West Bengal Municipal Employees (Compulsory Retirement) Repealing Act, 1978
West Bengal Municipal Employees (Compulsory Retirement) Act, 1976
Bengal Muhammadan Marriages And Divorces Registration Act, 1876
Murshidabad Estate (Management Of Properties) And Miscellaneous Provisions Act, 1980
National Iron And Steel Company Limited (Acquisition And Transfer Of Undertakings) Act, 1984
West Bengal Nationalised Text-Books Act, 1977
National Defence Fund (West Bengal Collection) Act, 1962
West Bengal National University of Juridical Sciences Act, 1999
West Bengal National Volunteer Force Act, 1949
Bengal Natural History Society (Acquisition Of The Natural History Museum) Act, 1993
Netaji Nagar College (Taking Over Of Management) Act, 1978
Netaji Subhas Open University Act, 1997
Niramoy Group Of Institutions Acquisition Act, 1982
West Bengal Non-Agricultural Tenancy Act, 1949
West Bengal Non-Government Educational Institutions And Local Authorities (Control Of Provident Fund Of Employees) Act, 1983
West Bengal Non-Trading Corporations Act, 1965
North Bengal University Act, 1981
North Suburban Hospital Acquisition Act, 1980
Bengal Nurses Act, 1934
West Bengal Medical And Dental Colleges (Regulation Of Admission) Act, 1973
West Bengal Medical And Dental Colleges (Regulation Of Admission) (Repealing) Act, 1977
West Bengal Metropolitan Planning Committee Act, 1994
Midnapore Homoeopathic Medical College And Hospital (Taking Over Of Management And Subsequent Acquisition) Act, 1984
Midnapore Medical College (Taking Over Of Management And Subsequent Acquisition) Act, 2002
West Bengal Mining Settlements (Health And Welfare) Act, 1964
West Bengal Minorities Commission Act, 1996
West Bengal Minorities Development And Finance Corporation Act, 1995
Bengal Money-Lenders Act, 1940
Motor Transport Workers (West Bengal Amendment) Act, 1978
Motor Transport Workers (West Bengal Amendment) Act, 1979
West Bengal Motor Vehicles (Taxation On Goods And Passengers) Act, 1985
Motor Vehicles (West Bengal Amendment) Act, 1951
Motor Vehicles (West Bengal Amendment) Act, 1967
Motor Vehicles (West Bengal Second Amendment) Act, 1967
Motor Vehicles (West Bengal Amendment) Act, 1973
Motor Vehicles (West Bengal Amendment) Act, 1977
Motor Vehicles (West Bengal Amendment) Act, 1978
Motor Vehicles (West Bengal Second Amendment) Act, 1978
Motor Vehicles (West Bengal Amendment) Act, 1980
Motor Vehicles (West Bengal Amendment) Act, 1984
Motor Vehicles (West Bengal Second Amendment) Act, 1984
Motor Vehicles (West Bengal Amendment) Act, 1985
West Bengal Motor Vehicles Tax Act, 1979
Motor Vehicles (West Bengal Third Amendment) Act, 1967
West Bengal Molasses Control Act, 1973
West Bengal Acquisition of Homestead Land For Agricultural Labourers, Artisans And Fishermen Act, 1975
West Bengal Acquisition And Settlement Of Homestead Land Act, 1969.
West Bengal Acupuncture System of Therapy Act, 1996
Administrator Generals (Bengal Amendment) Act, 1940
West Bengal Additional tax and One-Time Tax on Motor Vehicles Act, 1989
West Bengal Advertisement Tax Act, 1976
West Bengal Advocates Welfare Fund Act, 1991
Bengal Aerial Ropeways Act, 1923
West Bengal Agricultural Credit Operations Act, 1973
Bengal Agricultural Income-Tax Act, 1944
Bengal Agricultural Debtors ACT, 1936.
West Bengal Agricultural Lands And Fisheries (Acquisition And Resettlement) Act, 1958
Bengal Agricultural And Sanitary Improvement Act, 1920
Albert Victor Leper Hospital (Abolition) Act, 1956.
Bengal Alienation of Agricultural Land (Temporary Provisions) Act, 1944
Bengal (Aliens) Disqualification Act, 1918
West Bengal Alienation of Land (Temporary Provisions) Act, 1954
West Bengal Alienation of Land (Regulation) Act, 1960
Bengal Alluvion And Diluvion Regulation, 1825
Bengal Alluvial Lands Act, 1920
(Bengal Alluvial Land Settlement Act, 1858)
West Bengal Animal Slaughter Control Act, 1950
West Bengal Anti-Profiteering Act, 1958
Apollo Zipper Company (Private) Limited (Acquisition And Transfer Of Undertakings) Act, 1996.
Asansol Municipal Corporation Act, 1990
West Bengal Backward Classes Development And Finance Corporation Act, 1995
Bangabasi Group of Colleges (Taking Over of Management) Act, 1978
Barakar Electric Supply Installations Acquisition Act, 1981
Basumati Private Limited (Acquisition of Undertaking) Act, 1974
Berhampore Electric Supply Company Limited (Undertaking) Acquisition Act, 1981
Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974
Bidhan Chandra Krishi Viswa Vidyalaya Temporary Supersession) Act, 1978
Birla College of Science and Education (Taking Over of Management) Act, 1979
Bengal Births And Deaths Registration Act, 1873
West Bengal Board of Madrasah Education Act, 1994
Bengal Board Of Revenue Act, 1913
West Bengal Board of Revenue (Repealing) Act, 1995
Bihar and Orissa Municipal (West Bengal Amendment) Act, 1962
Bihar Tenancy (West Bengal Amendment) Act, 1961
Bihar Tenancy (West Bengal Amendment) Act, 1963.
West Bengal Board of Secondary Education Act, 1963
Bengal Borstal Schools Act, 1928
Britannia Engineering Company Limited (Titagarh Unit) (Acquisition And Transfer Of Undertakings) Act, 1984.
West Bengal Building Tax Act, 1996
Burdwan University Act, 1981
Burdwan University (Temporary Supersession) Act, 1978
Calcutta Burial Boards Act, 1881
Calcutta Burial Boards Act, 1889
Calcutta Disturbances Commission Of Enquiry Act, 1946
Calcutta Hackney-Carriage Act, 1919
Calcutta Homoeopathic Medical College And Hospital (Taking Over of Management And Subsequent Acquisition) Act, 1983
Calcutta Improvement Act, 1911
Calcutta Improvement (Appeals) Act, 1911
Calcutta Land-Revenue Act, 1850
Calcutta Land-Revenue Act, 1856
Calcutta Metropolitan Development Authority Act, 1972
Calcutta Metropolitan Planning Area (Use And Development Of Land) Control Act, 1965
Calcutta Metropolitan Water And Sanitation Authority Act, 1966
West Bengal Staff Selection Commission (Repealing) Act, 2019
Calcutta National Medical College And Hospital Act, 1967
Calcutta Official Receiver's Act, 1938
Calcutta Police Act, 1866
Calcutta Police Act, 1898
Calcutta Sheriff's Act, 1948
Calcutta Slum Clearance And Rehabilitation Of Slum-Dwellers Act, 1958
Calcutta Sports Act, 1955
Calcutta Suburban Police Act, 1866
Calcutta And Suburban Police (Superannuation Fund) Act, 1905
Calcutta Survey Act, 1887
Calcutta Thika Tenancy (Acquisition And Regulation) Act, 1981
Calcutta Thika Tenancy Stay Of Proceedings (Temporary Provisions) Act, 1978
Calcutta Tramways Act, 1880
Calcutta Tramways (Amendment) ACT, 1884
Calcutta Tramways Act, 1894
Calcutta Tramways (Electric Traction) Act, 1900
Calcutta Tramways Act, 1951
Calcutta Tramways Company (Acquisition Of Undertaking) Act, 1976
Calcutta Tramways Company (Taking Over Of Management) Act, 1967
Calcutta University Act, 1979
Calcutta University Institute (Taking Over Of Management Of Auditorium) Act, 1985
Calcutta University (Temporary Supersession) Act, 1978
Calcutta Vehicles Act, 1927
Canals Act, 1864 (W.B.)
West Bengal Cattle Licensing Act, 1959
Cattle-Trespass (Bengal Amendment) Act, 1947
Cattle-Trespass (West Bengal Amendment) Act, 1955
West Bengal Cement Control Act, 1948
West Bengal Central Valuation Board Act, 1978
Cess Act, 1880
Chanchal College (Taking Over Of Management) Act, 1976
Chandernagore (Assimilation Of Laws) Act, 1955
Chandernagore Municipal Corporation Act, 1990
West Bengal Vaccination Act, 1973
Bengal Charitable Endowments, Public Buildings And Escheats Regulation, 1810 (W.B.)
Chota Nagpur Tenancy (West Bengal Amendment) Act, 1961
Chota Nagpur Tenancy (West Bengal Amendment) Act, 1962
West Bengal Cinemas (Regulation) Act, 1954
City Civil Court Act, 1953
City Sessions Court Act, 1953
West Bengal Clinical Establishments Act, 1950
West Bengal Closing Of Canals Act, 1959
Code of Civil Procedure (West Bengal Amendment) Act, 1988
Bengal Criminal Law Amendment (Supplementary) Act, 1925
Bengal Criminal Law Amendment Act, 1925
Bengal Criminal Law Amendment Act, 1930
Bengal Criminal Law Amendment Act, 1934
Bengal Criminal Law (Industrial Areas) Amendment Act, 1942
Bengal Criminal Law (Arms And Explosives) Act, 1932
West Bengal Criminal Law Amendment (Special Courts) Act, 1949
West Bengal Criminal Law (Amendment) Act, 1964 (W.B.)
Criminal Procedure (West Bengal Amendment) Act, 1950
Criminal Procedure (West Bengal Second Amendment) Act, 1950
Code Of Criminal Procedure (West Bengal Amendment) Act, 1955
Code Of Criminal Procedure (West Bengal Amendment) Act, 1966
Code Of Criminal Procedure (West Bengal Amendment) Act, 1972
Code Of Criminal Procedure (West Bengal Amendment) Act, 1978
Code Of Criminal Procedure (West Bengal Amendment) Act, 1981.
Code Of Criminal Procedure (West Bengal Second Amendment) Act, 1985
Code Of Criminal Procedure (West Bengal Third Amendment) Act, 1985
Code Of Criminal Procedure (West Bengal Amendment) Act, 1988
Code Of Criminal Procedure (West Bengal Amendment) Act, 1988
Code Of Criminal Procedure (West Bengal Amendment) Act, 1990
Code Of Criminal Procedure (West Bengal Amendment) Act, 1992
Code Of Criminal Procedure (West Bengal Amendment) Act, 1995
West Bengal Collective Fines Act, 1950
West Bengal Colleges (Payment Of Salaries) Act, 1978
West Bengal College Service Commission Act, 1978
West Bengal College Teachers (Security Of Service) Act, 1975
West Bengal Commission For Backward Classes Act, 1993
West Bengal Commission For Women Act, 1992
Commissions Of Inquiry (West Bengal Amendment) Act, 1980
Commissions Of Inquiry (West Bengal Amendment) Act, 1974
West Bengal Comprehensive Area Development Act, 1974
West Bengal (Compulsory Censorship Of Film Publicity Materials) Act, 1974
West Bengal Consolidated Fund (Charged Expenditure) Act, 1951
Cooch Behar (Assimilation Of State Laws) Act, 1950
Cooch Behar Disturbances Enquiry Act, 1951
Cooch Behar Municipal (Amendment) Act, 1962
Cooch Behar Municipal (Second Amendment) Act, 1962
West Bengal Co-Operative Societies Act, 1983
West Bengal Corneal Grafting Act, 1965
Coroners Act, 1871
West Bengal Correctional Services Act, 1992
Bengal Corruption And Extortion Regulation, 1827
West Bengal Council Of Higher Secondary Education Act, 1975
West Bengal Court-Fees Act, 1970
Court Of Wards Act, 1879 (W.B.)
Bengal Court Of Wards (Amendment) Act, 1941
Damodar Valley Corporation (West Bengal Amendment) Act, 1955
Darjeeling Gorkha Hill Council Act, 1988
Darjeeling Hill Areas Development Council Act, 1976
Darjeeling And Kurseong Municipal (Porters) Act, 1883
Darjeeling And Kurseong Municipal (Porters) (Amendment) Act, 1954
Darjeeling Ropeway Company Limited (Acquisition Of Undertaking) Act, 1976
Darjeeling Steam Tramway Act, 1879
Bengal Decennial Settlement Regulation, 1793 (W.B.)
Bengal Decentralization Act, 1915
Departmental Proceedings (Enforcement Of Attendance Of Witnesses And Production Of Documents) Act, 1973
West Bengal Dental Board Act, 1950
West Bengal Dentists (Repealing) Act, 1951
Dentists (West Bengal Amendment) Act, 1959
Bengal Development Act, 1935
West Bengal Development Corporation Act, 1954
West Dinajpur Union Boards Act, 1950
Bengal Diseases Of Animals Act, 1944
Bengal Districts Act, 1864
West Bengal District Boards Act, 1947
West Bengal Districts (Change Of Name Of Deputy Commissioners) Act, 1984
West Bengal District Planning Committee Act, 1994
West Bengal District School Boards Act, 1947
West Bengal Disturbances Commission Of Enquiry Act, 1950
West Bengal Disturbed Areas Act, 1947
D.N. De Homoeopathic Medical College And Hospital (Taking Over Of Management And Subsequent Acquisition) Act, 1983
Doveton Trust Act, 1914
Dowry Prohibition (West Bengal Amendment) Act, 1975
Dr. Paul Lohmann (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1986
West Bengal Drugs (Control) Act, 1950
Durgapur (Development And Control Of Building Operations) Act, 1958
Durgapur Municipal Corporation Act, 1994
West Bengal Duty On Inter-State River Valley Authority Electricity Act, 1973
Eastern Bengal And Assam Disorderly Houses Act, 1907
Eastern Distilleries (Private) Limited (Acquisition And Transfer Of Undertakings) Act, 1983
Eastern Frontier Rifles (West Bengal Battalion) Act, 1920
Bengal Eastern Frontier Regulation, 1873
Bengal Electricity Duty Act, 1935
Electricity (Supply) (West Bengal Amendment) Act, 1979
Electricity (Supply) (West Bengal Amendment) Act, 1994
Indian Electricity (West Bengal Amendment) Act, 1980
Indian Electricity (West Bengal Amendment) Act, 1982
Indian Electricity (West Bengal Amendment) Act, 1983
Indian Electricity (West Bengal Amendment) Act, 1984
Indian Electricity (West Bengal Amendment) Act, 1994
Elephants Preservation (Bengal Amendment) Act, 1932
Elvoc Private Limited (Acquisition And Transfer Of Undertakings) Act, 1985
Bengal Embankment Act, 1882 (W.B.)
Bengal Embankment Act, 1873
Bengal Embankment (Sundarbans) Act, 1915
West Bengal Employment Scheme Loans (Recovery) Act, 1976
West Bengal Employment Scheme Loans (Recovery) Act, 1992
Engel India Machines And Tools Limited (Acquisition And Transfer Of Undertakings) Act, 1986
West Bengal Entertainment-Cum-Amusement Tax Act, 1982
West Bengal Entertainments And Luxuries (Hotels And Restaurants) Tax Act, 1972
West Bengal Electrical Undertakings (Recovery Of Dues) Act, 2000
Estates Partition Act, 1897 (W.B.)
West Bengal Evacuee Property Act, 1951
West Bengal Factories And Mines (Control of Dismantling) Act, 1948
Bengal Famine Insurance Fund Act, 1938
Techno India University, West Bengal, Act, 2012
Bengal Ferries Act, 1885 (W.B.)
West Bengal Fire Services (Maintenance of Discipline) Act, 1974
West Bengal Fire Services Act, 1950
West Bengal Fisheries (Requisition and Acquisition) Act, 1965
Bengal Foreign Immigrants Regulation, 1812 (W.B.)
West Bengal Gambling and Prize Competitions Act, 1957
Gangasagar Mela Act, 1976
Ganges Printing Ink Factory Limited (Acquisition and Transfer of Assets) Act, 1993
Garden Reach Municipality Act, 1932
Bengal Ghatwali Lands Act, 1859
Bengal Ghatwali Lands Regulation, 1814
Gluconate Limited (Acquisition and Transfer of Undertakings) Act, 1986
Goondas Act, 1923
Bengal Government Indemnity Regulation, 1822 (W.B.)
West Bengal Government Land (Regulation of Transfer) Act, 1993
West Bengal Government Premises (Tenancy Regulation) Act, 1976
West Bengal Government Premises (Regulation of Occupancy) Act, 1984
West Bengal Government Townships (Extension of Civic Amenities) Act, 1975
Great Eastern Hotel (Acquisition of Undertaking) Act, 1980
Great Eastern Hotel (Taking Over of Management) Act, 1975
West Bengal Highways Act, 1964
West Bengal Home Guards Act, 1962
West Bengal Homoeopathic System of Medicine Act, 1963
Hooghly River Bridge Act, 1969
West Bengal Housing Board Act, 1972
Howrah-Amta Light Railway Company (Acquisition Of Land) Act, 1976
Howrah Bridge Act, 1926
Howrah Improvement Act, 1956
Howrah Municipal (Repealing) Act, 1974
Howrah Municipal (Temporary Provisions) Act, 1933
Howrah Municipal Corporation Act, 1980
Howrah Offences Act, 1857
West Bengal Heritage Commission Act, 2001
India Belting And Cotton Mills Limited (Acquisition And Transfer Of Undertakings) Act, 1992
Indian Civil Service (Bengal) Loans Prohibition Regulation, 1793
Indian Civil Service (Bengal) Loans Prohibition Regulation, 1823
Indian College Of Arts And Draftsmanship (Taking Over Of Management) Act, 1977
Indian Evidence (West Bengal Amendment) Act, 1955
Indian Evidence (West Bengal Amendment) Act, 1960
Indian Forest (West Bengal Amendment) Act, 1975
Indian Forest (West Bengal Amendment) Act, 1981
Technicians Studio Private Limited Act, 1980
Indian Health Institute And Laboratory Limited (Acquisition And Transfer Of Undertakings) Act, 1986
Indian Red Cross Society (Bengal Branch) Act, 1920
Indian Red Cross Society (Bengal Branch) (Validation) Act, 1964
Indian Partnership (West Bengal Amendment) Act, 1993
Indian Post Office Act (Bengal Partially Excluded Areas Amendment) Regulation, 1942
Indian Registration (West Bengal Amendment) Act, 1950
Indian Registration (West Bengal Amendment) Act, 1951
Indian Registration (West Bengal Amendment) Act, 1955
Indian Tea Control (Amendment) Darjeeling District Regulation, 1948
Indian Tolls (West Bengal Amendment) Act, 1978
Infusions (India) Limited (Acquisition of Shares) Act, 1985
Inland Steam-Vessels (Bengal Amendment) Act, 1940
Industrial Disputes (West Bengal Amendment) Act, 1958
Industrial Disputes (West Bengal Amendment) Act, 1959
Industrial Disputes (West Bengal Amendment) Act, 1961
Industrial Disputes (West Bengal Amendment) Act, 1974
Industrial Disputes (West Bengal Amendment) Act, 1980
Industrial Disputes (West Bengal Second Amendment) Act, 1980
Industrial Disputes (West Bengal Amendment) Act, 1983
Industrial Disputes (West Bengal Amendment) Act, 1986
Industrial Disputes (West Bengal Amendment) Act, 1989
Industrial Disputes (West Bengal Second Amendment) Act, 1989
West Bengal Industrial Infra-Structure Development Corporation Act, 1974
Bengal Inheritance Regulation, 1793
Bengal Inheritance Regulation, 1800
Bengal Indigo Contracts Regulation, 1823 (W.B.)
Bengal Indigo Contracts Regulation, 1830 (W.B.)
Bengal Irrigation Act, 1876
West Bengal Irrigation (Imposition of Water Rate For Damodar Valley Corporation Water) Act, 1958
West Bengal Irrigation (Imposition of Water Rate) Act, 1974
Jadavpur University Act, 1981
Jadavpur University (Temporary Supersession) Act, 1980
Bengal Juvenile Smoking Act, 1919
West Bengal Jute Goods (Control) Act, 1950
West Bengal Jute Goods Act, 1950
West Bengal Jute (Control of Prices) Act, 1950
Kalyani University Act, 1981
Bengal Kanungos Regulation, 1816
Bengal Kanungos And Patwaris Regulation, 1819
West Bengal Khadi And Village Industries Board Act, 1959
Krishna Silicate And Glass Works Limited (Acquisition And Transfer of Undertakings) Act, 1986
K.S. Ray Tuberculosis Hospital Acquisition Act, 1979
West Bengal Labour Welfare Fund Act, 1974
Lady Dufferin Victoria Zenana Hospital Act, 1955
Land Acquisition (West Bengal Amendment) Repealing Act, 1978
Land Acquisition (West Bengal Amendment) Act, 1981
Land Acquisition (West Bengal Amendment) Act, 1975
Land Acquisition (West Bengal Amendment) Act, 1997
Land Acquisition (West Bengal Amendment) Act, 1993
Land Acquisition (West Bengal Amendment) Act, 1999
West Bengal Land Development And Planning Act, 1948
Bengal Landholders Attendance Act, 1848
Land Records Maintenance Act, 1895
Land Registration Act, 1876
West Bengal Land (Requisition And Acquisition) (Validation Of Orders) Act, 1965
West Bengal Land (Requisition And Acquisition) Re-Enacting Act, 1977
Bengal Land-Revenue Assessment Regulation, 1801
Bengal Land-Revenue Assessment (Resumed Lands) Regulation, 1819
Bengal Land-Revenue Assessment (Resumed Lands) Regulation, 1828
West Bengal Land-Revenue, Rent And Cess (Apportionment) Act, 1948
West Bengal Land-Revenue And Cess (Apportionment) Act, 1963
Bengal Land-Revenue Regulation, 1793
Bengal Land-Revenue (Assistant Collectors) Regulation, 1821
Bengal Land-Revenue (Interest) Act, 1935
Bengal Land-Revenue Resumption Act, 1862
Bengal Land-Revenue Sales Regulation, 1812
Bengal Land-Revenue Settlement Regulation, 1822
Bengal Land-Revenue Settlement Regulation, 1825
Bengal Land-Revenue Settlement (Resumed Kanungos And Revenue-Free Lands) Regulation, 1825
Bengal Land-Revenue Settlement Regulation, 1828
Bengal Land-Revenue (Settlement And Deputy Collectors) Regulation, 1833
Bengal Land-Revenue Sales Act, 1859
Bengal Land-Revenue Sales Act, 1868
Bengal Land-Revenue Sales (Amendment) Act, 1862
Bengal Land-Revenue Settlement Act, 1868
Bengal Land-Revenue Sales (West Bengal Amendment) Act, 1950
Bengal Laws Act, 1914
West Bengal Law Clerks Act, 1997
Bengal Leases And Land-Revenue Regulation, 1812
Lepers (West Bengal Repealing) Act, 1985
Bengal Legislative Assembly (Members Emoluments) Act, 1937
West Bengal Legislative Assembly Proceedings (Protection of Publication) Act, 1978
West Bengal Legislature (Prohibition of Simultaneous Membership) Act, 1952
West Bengal Legislature (Members Pension) Act, 1986
West Bengal Legislature (Removal Of Disqualifications) Act, 1952
West Bengal Lifts And Escalators Act, 1955
Lily Barley Mills (Private) Limited (Acquisition And Transfer of Undertakings) Act, 1996
Lily Biscuit Company (Private) Limited (Acquisition And Transfer of Undertakings) Act, 1996
Limitation (West Bengal Amendment) Act, 1977
West Bengal Livestock Improvement Act, 1954
West Bengal Local Authorities (Postponement of Elections) Repealing Act, 1963
West Bengal Local Bodies (Electoral Offences And Miscellaneous Provisions) Act, 1952
Bengal Local Self-Government Associations (Recognition) Act, 1936
Lowis Jubilee Sanitarium (Taking Over of Management) Act, 1976
Lowis Jubilee Sanitarium (Acquisition) Act, 1986
Lumbini Park Mental Hospital Acquisition Act, 1984
West Bengal Luxury Tax Act, 1994
Mahajati Sadan Act, 1949
Mahesh Bhattacharyya Homoeopathic Medical College And Hospital (Taking Over of Management And Subsequent Acquisition) Act, 1985
West Bengal Maintenance of Public Order Act, 1972
Mackintosh Burn (Taking Over of Management) Act, 1976
West Bengal Marine Fishing Regulation Act, 1993
West Bengal Maritime Board Act, 2000
Mayo Hospital Acquisition Act, 1982
West Bengal Mazdoor, Tindal, Loader, Godownman And Other Workers (Regulation Of Employment And Welfare) Act, 1981
West Bengal Medical Council (Temporary Supersession) Act, 1985
Bengal Medical Act, 1914
West Bengal Official Language Act, 1961
Official Trustees (Bengal Amendment) Act, 1940
Official Trustees (Bengal Amendment) Act, 1941
Official Trustees (West Bengal Amendment) Act, 1985
Official Trustees (West Bengal Amendment) Act, 1989
Bengal Vagrancy Act, 1943
Bengal Opium Smoking Act, 1932
Bengal Orphanages And Widows Homes Act, 1944
Oriental Gas Company Act, 1960
West Bengal Panchayat Act, 1957
West Bengal Panchayat Act, 1973
West Bengal Panchayat Elections Act, 2003
Paschim Banga Ayurvedic System Of Medicine Act, 1961
Paschim Banga Unani System Of Medicine Act, 1979
Bengal Patni Taluks Regulation, 1819
Bengal Patni Taluks Regulation, 1820
Bengal Patwaris Regulation, 1817
West Bengal Payment Of Subsistence Allowance Act, 1969
Payment Of Wages (West Bengal Amendment) Act, 1975
Payment Of Wages (West Bengal Amendment) Act, 1981
Bengal Permanent Settlement Regulation, 1793
West Bengal Backward Classes Development And Finance Corporation Act, 1995
Bengal Police Act, 1869
West Bengal Police Act, 1952
Police (West Bengal Amendment) Act, 1963
Police (West Bengal Amendment) Act, 1964
Police (West Bengal Amendment) Act, 1973
Police Regulations, Bengal, 1943
Police Regulations, Calcutta, 1968
Bengal Ports Act, 1867
West Bengal Premises Requisition And Control (Temporary Provisions) Act, 1947
West Bengal Premises Rent Control (Temporary Provisions) Barrackpore and Tollygunge) (Validation) Act, 1955
West Bengal Premises Tenancy Act, 1997
West Bengal Premises Tenancy Act, 1956.
West Bengal Premises Tenancy Rules, 1956
West Bengal Preservation Of Historical Monuments And Objects And Excavation Of Archaeological Sites Act, 1957.
Presidency Small Cause Courts Act, 1882 (W.B.)
Prevention Of Adulteration Of Food, Drugs And Cosmetics (West Bengal Amendment) Act, 1973.
Prevention Of Adulteration Of Food, Drugs And Cosmetics (West Bengal Amendment) Amending Act, 1974.
West Bengal Pre-University, University Entrance And Three-Year Degree Course (Discontinuance Of Admission For Prosecution Of Study) Act, 1978
West Bengal Prevention of Defacement of Property Act, 1976
West Bengal (Prevention Of Violent Activities) Act, 1970
West Bengal Primary Education Act, 1973
Prisoners (West Bengal Amendment) Act, 1955.
Prisons (West Bengal Amendment) Act, 1957.
Private Fisheries Protection Act, 1889
West Bengal Private Forests Act, 1948.
West Bengal Prohibition Of Smoking In Show Houses And Public Halls Act, 1950.
West Bengal Prohibition Of Ragging In Educational Institutions Act, 2000.
Prohibition Of Smoking In Passenger Vehicles Act, 1953.
West Bengal Prohibition Of Unlawful Possession Of Property Of Electrical Undertakings Act, 1994.
West Bengal Prohibition Of Unlawful Possession Of Gift Goods Act, 1990
Protection Of Muhammadan Pilgrims Act, 1896.
Provincial Small Cause Courts (West Bengal Amendment) Act, 1972
Provincial Small Cause Courts (West Bengal Amendment) Act, 1978
Bengal Public Demands Recovery (Validation Of Certificates And Notices) Act, 1961.
West Bengal Public Land (Eviction Of Unauthorised Occupants) Act, 1962
Bengal Attached Estates Management Regulation, 1827 (W.B.)
West Bengal Public Libraries Act, 1979
Bengal Public Parks Act, 1904.
Puri Lodging-House And The Puri Lodging-House (Extension) (Repealing) Act, 1964.
West Bengal Prohibition Of Smoking And Spitting And Protection Of Health Of Non-Smokers And Minors Act, 2001.
Rabindra Bharati Act, 1981
Rabindra Bharati (Temporary Supersession) Act, 1975.
Rabindra Cultural Institutions (Taking Over Of Management) Act, 1980.
Rabindra Mukta Vidyalaya Act, 2001
West Bengal Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2011
West Bengal Electricity Regulatory Commission (Cogeneration and Generation of Electricity from Renewable Sources of Energy) Regulations, 2010
West Bengal Electricity Regulatory Commission (Standards of Performance of Licensees Relating to Consumer Services) Regulations, 2010
West Bengal Electricity Regulatory Commission (Balancing and Settlement Code) Regulations, 2008
West Bengal Electricity Regulatory Commission (Phasing For Open Access in Distribution/Sale of Electricity) Regulations, 2006.
West Bengal Electricity Regulatory Commission (Guidelines for Establishment of Forum for Redressal of Grievances of Consumers and Time and Manner of Dealing with such Grievances by the Ombudsman) Regulations, 2006
West Bengal Electricity Regulatory Commission (Fees) Regulations, 2007
West Bengal Electricity Regulatory Commission (Miscellaneous Provisions) Regulation, 2005
West Bengal Electricity Regulatory Commission (Recovery of Expenditure for Providing New Connections) Regulation 2005
Raipur and Khattra-Laws Act, 1879
Ramrikdas Haralalka Hospital Acquisition Act, 1982
Sri Ramkrishna Sarada Vidya Mahapitha Act, 1973
Raw Jute (Central Jute Board And Miscellaneous Provisions) Repealing Act, 1952
West Bengal Raw Jute Futures Act, 1948
R.G. Kar Medical College And Hospital Act, 1958
West Bengal Regulation of Recruitment in State Government Establishments And Establishments of Public Undertakings, Statutory Bodies, Government Companies And Local Authorities Act, 1999
Registration (West Bengal Amendment) Act, 1978
Registration (West Bengal Amendment) Act, 1984
Registration (West Bengal Amendment) Act, 1986
Registration (West Bengal Amendment) Act, 1998
Registration (West Bengal Amendment) Act, 2004
Rehabilitation of Displaced Persons And Eviction of Persons in Unauthorised Occupation of Land (Continuance of Provisions) Act, 1964
West Bengal Relief of Rural Indebtedness Act, 1975
West Bengal Relief Undertakings (Special Provisions) Act, 1972
West Bengal Religious Buildings And Places Act, 1985
Bengal Rent Act, 1862
Bengal Rent (Appeals) Act, 1867
Bengal Rent (Darjeeling District Amendment) Regulation, 1945
Rent Recovery Act, 1853
Bengal Rent Recovery (Under-Tenures) Act, 1865
Bengal Rent Settlement Act, 1879
West Bengal Requisitioned Land (Continuance of Powers) Act, 1951
West Bengal Requisitioning of Vehicles Act, 1979
West Bengal Restoration of Alienated Land Act, 1973
West Bengal Restriction on Construction in Unsafe Areas Act, 1979
Bengal Revenue Commissioners Regulation, 1829
Bengal Revenue-Free Lands Regulation, 1800
Bengal Revenue-Free Lands Regulation, 1825
Bengal Revenue-Free Lands (Badshahi Grants) Regulation, 1793
Bengal Revenue-Free Lands (Non-Badshahi Grants) Regulation, 1793
West Bengal Revenue Intelligence (Collection And Monitoring of Information) Act, 1996
Bengal Revenue-Officers Regulation, 1794
Revenue Recovery (Amendment) Act, 1966
Bengal Rhinoceros Preservation Act, 1932
Rice-Milling Industry (Regulation) (West Bengal Amendment) Act, 1974
Rice-Milling Industry (Regulation) (West Bengal Second Amendment) Act, 1974
Rice-Milling Industry (Regulation) (West Bengal Amendment) Act, 1977
Road Transport Corporations (West Bengal Amendment) Act, 1959
West Bengal Rural Indebtedness Relief Act, 1975
West Bengal Rural Employment And Production Act, 1976
Bengal Rural Poor And Unemployed Relief Act, 1939
S.B. Dey Sanatorium Acquisition Act, 1979
Sadar And Subdivisional Hospitals Act, 1955
Sagore Dutt Hospital Act, 1958
West Bengal Salaries And Allowances Act, 1952
West Bengal Sales Tax (Settlement of Dispute) Act, 1999
West Bengal Right to Public Services Act, 2013
Bengal Sati Regulation, 1829
West Bengal Scheduled Castes And Scheduled Tribes (Reservation of Vacancies in Services And Posts) Act, 1976
West Bengal Scheduled Castes And Scheduled Tribes (Identification) Act, 1994
West Bengal Scheduled Castes Development And Finance Corporation Act, 1976
West Bengal School Service Commission Act, 1997
West Bengal Schools (Control of Expenditure) Act, 2005
West Bengal Security Act, 1950
West Bengal Security (Amendment) Act, 1950
West Bengal Separation of Judicial And Executive Functions Act, 1970
Serampore College Act, 1918
West Bengal Silkworm Seed, Cocoon And Silk Yarn (Regulation of Production, Supply, Distribution And Sale) Act, 1988
Singur Land Rehabilitation And Development Act, 2011
Sidho-Kanho-Birsha University Act, 2010
West Bengal Slum Areas (Improvement And Clearance) Act, 1972
Bengal Smoke-Nuisances Act, 1905.
Bengal Smuggling Of Arms Act, 1934
Societies Registration (West Bengal Amendment) Act, 1950.
Sri Aurobindo Memorial Act, 1972.
Sree Balaram Seva Mandir Acquisition Act, 1978.
Sree Saraswaty Press Limited (Acquisition And Transfer Of Undertakings) Act, 1984
Sri Lokenath Cotton Mills Limited (Acquisition And Transfer Of Undertakings) Act, 1987.
West Bengal Standards Of Weights And Measures (Enforcement) Act, 1958
Bengal State Aid To Industries Act, 1931
West Bengal State Health Service Act, 1990
West Bengal State Dental Service Act, 2009
Special Marriage (West Bengal Amendment) Act, 1999
West Bengal Special Economic Zone Act, 2003
West Bengal State Laws (Extension To Cooch Behar) Act, 1950
West Bengal State Council of Higher Education Act, 1994
West Bengal Staff Selection Commission Act, 2011
West Bengal State Election Commission Act, 1994
West Bengal State Homoeopathic Health Service Act, 2002
West Bengal State Ayurvedic Health Service Act, 2002
West Bengal State Legislature (Delegation Of Powers) Act, 1970
West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979
West Bengal State Tubewell and Lift Irrigation Act, 1974
West Bengal State Council of Vocational Education and Training Act, 2005
West Bengal State Council of Technical Education Act, 1995
St. Thomas School Act, 1923.
Bengal Suppression Of Immoral Traffic Act, 1933.
Bengal Suppression Of Terrorist Outrages Act, 1932.
Bengal Survey Act, 1875.
Sundarbans Act, 1905 Contents
West Bengal State University (Barasat, North 24-Parganas) Act, 2007
West Bengal Tax On Entry of Goods Into Local Areas Act, 2012
West Bengal Taxation Tribunal Act, 1987
Bengal Tanks Improvement Act, 1939.
West Bengal Tanks (Acquisition of Irrigation Rights) Act, 1974
West Bengal Motor Vehicles Tax (Amendment) Act, 2012
West Bengal Additional Tax and One-Time Tax On Motor Vehicles (Amendment) Act, 2012
West Bengal Additional Tax and One-Time Tax on Motor Vehicles (Amendment) Act, 2008
St Xaviers University, Kolkata Act, 2016
West Bengal Premises Tenancy Rules, 1999
Rules of High Court at Calcutta relating to Designating Senior Advocates under Section 16(2) of the Advocates Act, 1961
Case Flow Management Rules 2006 in the Subordinate Courts
Calcutta Amendment of the Code of Civil Procedure Rules, 2006
Family Courts (Calcutta High Court) Rules, 1990
Civil Procedure Alternative Dispute Resolution and Mediation Rules, 2006
Calcutta High Court (Right to Information) Rules, 2006
West Bengal Motor Vehicles Rules, 1989
West Bengal Right to Public Services Rules, 2013
West Bengal Panchayat (Amendment) Act, 2012
West Bengal Factories Rules, 1958
West Bengal Factories (Welfare Officers) Rules, 1971
West Bengal Factories (Safety Officers) Rules, 1978
West Bengal Factories (Exemption) Rules, 1982
Rules of The High Court At Calcutta (Original Side), 1914
Rules of High Court at Calcutta relating to Applications under Article 226 of The Constitution of India
Calcutta High Court Contempt of Courts Rules, 1975
The Appellate Side Rules of The High Court at Calcutta
West Bengal Valuation Board Act, 1978
Calcutta Metro Railway General Rules, 2000
West Bengal Housing Industry Regulation Act, 2017
West Bengal Goods and Services Tax Act, 2017
West Bengal Electrical Licensing Rules, 2017
West Bengal Joint Entrance Examinations Board Act, 2014
Bankura University Act, 2013
West Bengal Universities and Colleges (Administration and Regulation) Act, 2017
West Bengal Municipal Corporation Act, 2006
New Town, Kolkata Development Authority Act, 2007
New Town Kolkata Planning Area (Building) Rules, 2014
West Bengal College Service Commission Act, 2012
West Bengal Scheduled Castes Advisory Council Act, 2017
West Bengal Finance Act, 2017
West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017
West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017
West Bengal Single Window System (Management, Control and Miscellaneous Provisions) Rules, 2017
West Bengal Single Window System (Management, Control and Miscellaneous Provisions) Act, 2017
West Bengal Finance Act, 2018
West Bengal Value Added Tax Act, 2003
Kolkata Metro Railway General Rules, 2019
West Bengal State Higher Educational Institutions (Reservation in Admission) Act, 2013
Kolkata Municipal Corporation Building Rules, 2009
Presidency University Act, 2010
West Bengal Workmens House-Rent Allowance Rules, 1975
West Bengal Unorganised Sector Workers Welfare Act, 2007
West Bengal Payment of Subsistence Allowance Rules, 1971
West Bengal Workmens House-Rent Allowance Act, 1974
West Bengal Prisoners Welfare Fund Rules, 2008
West Bengal Children Act, 1959
Kanyashree University Act, 2018
West Bengal Municipal Service Commission Act, 2018
Dakshin Dinajpur University Act, 2018
Murshidabad University Act, 2018
Alipurduar University Act, 2018
Darjeeling Hills University Act, 2018
Mahatma Gandhi University Act, 2017
Rani Rashmoni Gree University Act, 2017
Sadhu Ram Chand Murmu University of Jhargrarn Act, 2017
Sanskrit College and University, West Bengal Act, 2015
Brainware University Act, 2015
West Bengal Tea Plantation Employees Welfare Fund Act, 2015
Raiganj University Act, 2014
JIS University Act, 2014
West Bengal Ground Water Resources (Management, Control and Regulation) Act, 2005
West Bengal Multi-Storeyed Building Tax Act, 1979
West Bengal Clinical Establishments (Registration and Regulation) Act, 2010
West Bengal Protection of Interest of Depositors in Financial Establishments Act, 2013
West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013
Bidhan Chandra Krishi Viswa Vidyalaya (Temporary Supersession) Act, 2012
West Bengal Escheats and Forfeitures Act, 2012
West Bengal Parliamentary Secretaries (Appointment, Salaries, Allowances and Miscellaneous Provisions) Act, 2012
West Bengal Advocates Welfare Corporation Act, 2012
West Bengal Backward Classes (Other than Scheduled Castes and Scheduled Tribes) (Reservation of Vacancies in Services and Posts) Act, 2012
West Bengal Prohibition of Audio-Video Piracy Act, 2013
West Bengal Finance Commission (Miscellaneous Provisions) Act, 2011
Gorkhaland Territorial Administration Act, 2011
West Bengal Yoga and Naturopathic System of Medicine Rules, 2015
Rabindra Bharati Act, 1961
West Bengal Veterinary Practitioners Act, 1960
Waste Lands (Requisitioning and Utilisation) Act, 1952
Siliguri Municipal Corporation Act, 1990
West Bengal Legislature (Removal of Disqualifications) Act, 2007
Calcutta Port Act, 1890
West Bengal Madrasah Service Commission Act, 2008
Amity university Act, 2014 (W.B.)
West Bengal School Service Commission (General Transfer, Transfer on Special Grounds and Reallocation) Rules, 2015
Seacom Skills University Act, 2014
West Bengal Special Courts Act, 1950
West Bengal Premises Rent Control (Temporary Provisions) Act, 1950
West Bengal Public Gambling (Penalties Enhancement) Act, 1950
West Bengal Secondary Education Act, 1950
Contingency Fund of West Bengal Act, 1950
Raw Jute (Central Jute Board and Miscellaneous Provisions) Act, 1951
Calcutta University Act, 1951
Siliguri Municipal Commissioners (Extension of Term) Act, 1951
West Bengal Legislature (Prohibition of Simultaneous Membership) Act, 1952
Rampurhat and Bolpur Municipal Commissioners (Extension of Terms) Act, 1952
West Bengal Agricultural Income-tax (Notices) Act, 1952
Gangasagar Mela Act, 1953
West Bengal Secondary Education (Temporary Provisions) Act, 1954
West Bengal Development Corporation Act, 1954
West Bengal Taxes on Entry of Goods in Local Areas Act, 1955
Jadavpur University Act, 1955
West Bengal Bargadars Act, 1956
R. G. Kar Medical College and Hospital Act, 1958
West Bengal Wild Life Preservation Act, 1959
Burdwan University Act, 1959
Calcutta Thika Tenancy Stay of Proceedings (Temporary Provisions) Act, 1968
Kalyani University Act, 1960
North Bengal University Act, 1961
West Bengal Taxes on Entry of Goods in Local Areas Act, 1962
Murshidabad Estate (Trust) Act, 1963
West Bengal Urban Primary Education Act, 1963
West Bengal Zilla Parishads Act, 1963
West Bengal Warehouses Act, 1963
West Bengal Gramdan Act, 1964
West Bengal Traffic Regulation Act, 1965
Howrah Municipal Act, 1965
Calcutta University Act, 1966
West Bengal Separation of Judicial and Executive Functions Act, 1968
West Bengal Agricultural Pests and Diseases Act, 1968
West Bengal Markets Regulation Act, 1968
Hooghly River Bridges Act, 1968
Calcutta Thika Tenancy Stay of Proceedings (Temporary Provisions) Act, 1969
West Bengal (Rural) Primary Education (Temporary Provisions) Act, 1969
Hooghly River Bridge Act, 1969
Calcutta Metropolitan Development Authority Act, 1970
Taxes on Entry of Goods into Calcutta Metropolitan Area Act, 1970
West Bengal Maintenance of Public Order Act, 1970
West Bengal Slum Areas (Improvement and Clearance) Act, 1971
West Bengal Relief Undertakings (Special Provisions) Act, 1971
West Bengal Duty on Inter-State River Valley Authority Electricity Act, 1971
West Bengal Employees Payment of Compulsory Gratuity Act, 1971
West Bengal Lotteries (Tax) Act, 1971
West Bengal Molasses Control (Re-enacting) Act, 1971
West Bengal Duty on Inter-State River Valley Authority Electricity (Re-enacting) Act, 1972
Taxes on Entry of Goods into Calcutta Metropolitan Area, 1972
West Bengal Apartment (Regulation of Construction and Transfer) Act, 1972
Sri Aurobindo Memorial Act, 1972
West Bengal Co-Operative Societies Act, 1973
Basumati Private Limited (Acquisition of Undertaking) Act, 1974
West Bengal Multi-storeyed Building Tax Act, 1975
West Bengal Urban Land Taxation Act, 1976
North Bengal University (Temporary Supersession) Act, 1978
Kalyani University (Temporary Supersession) Act, 1978
West Bengal Universities (Control of Expenditure) (Cessation of Application) Act, 1979
West Bengal Land Holding Revenue Act, 1979
Vidyasagar University Act, 1981
Alok Udyog Vanaspati and Plywood Limited (Acquisition and Transfer of Undertakings) Act, 1986
West Bengal Sales Tax Act, 1994
West Bengal Land Reforms Tribunal Act, 1991
West Bengal Co-operative Societies (Validation of Things Done and Actions Taken) Act, 2001
West Bengal Ceiling on Government Guarantees Act, 2001
West Bengal State Tax on Consumption or Use of Goods Act, 2001
West Bengal Capital City (Change of Name) Act, 2001
West Bengal Horticultural Nurseries (Regulation) Act, 2001
Dr. B. C. Roy Post-graduate Institute of Basic Medical Sciences (Taking over of Management and Subsequent Acquisition) Act, 2002
Calcutta Special Tribunal (Change of Composition) Act, 1950
West Bengal Civil Service (Judicial) and the West Bengal Higher Judicial Service (Revision of Pay and Allowance) Act, 2003
Kolkata Land-revenue Act, 2003
West Bengal Lokayukta Act, 2003
Bengal Engineering and Science University, Shibpur Act, 2004
Dhirubhai Ambani Institute of Information and Communication Technology Act, 2008
West Bengal Administrative (Adjudication of School Disputes) Commission Act, 2008
West Bengal Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2009
West Bengal Rural Health Regulatory Authority Act, 2009
West Bengal Yoga and Naturopathic System of Medicine Act, 2010
West Bengal Fiscal Responsibility and Budget Management Act, 2010
Cooch Behar Panchanan Barma University Act, 2012
Kazi Nazrul University Act, 2012
Diamond Harbour Womens University Act, 2012
Adamas University Act, 2014
Baba Saheb Ambedkar Education University Act, 2014
Neotia University Act, 2014
University of Engineering and Management, Kolkata, Act, 2014
West Bengal State Council of Higher Education Act, 2015
West Bengal Allied-Medical and Para-Medical Council Act, 2015
West Bengal Land Laws (Second Repealing) Act, 2023
West Bengal Scheduled Castes, Scheduled Tribes and Other Backward Classes Development and Finance Corporation Act, 2017
Sister Nivedita University Act, 2017
Harichand Guruchand University Act, 2018
Swami Vivekananda University Act, 2019
Hindi University, West Bengal Act, 2019
West Bengal Lifts, Escalators and Travelators Act, 2019
Biswa Bangla Biswabidyalay Act, 2017
West Bengal Finance Act, 2021
West Bengal Finance Act, 2022
West Bengal Finance Act, 2020
Kolkata Municipal Corporation (Self-Assessment System, Manner and Forms) Rules, 2017
Kolkata Municipal Corporation (Covered Space) Regulations, 2017
Kolkata Municipal Corporation (Unit Area Assessment -Tax Capping) Regulations, 2017
West Bengal Finance Act, 2015
West Bengal Evacuees (Administration of Property) Act, 1949
West Bengal Bargadars Act, 1950
West Bengal Motor Transport Workers Welfare Cess Act, 2010
West Bengal Finance Act, 2023
West Bengal Land Laws (Repealing) Act, 2023
West Bengal Agricultural Income-tax (Notices) (Repealing) Act, 2023
Bengal Rhinoceros Preservation (Repealing) Act, 2022
Private Fisheries Protection (Repealing) Act, 2022
Bengal Districts (Repealing) Act, 2022
Indian Civil Service (Bengal) Loans Prohibition Regulation (Repealing) Act, 2022
West Bengal Cement Control (Repealing) Act, 2022
West Bengal Finance Act, 2024
Syama Prasad Mookerjee Port Kolkata Non-Contributory Provident Fund Regulations, 2022
Syama Prasad Mookerjee Port Kolkata Leave Encashment Fund Regulations, 2024
Bengal Alluvial Lands (Repealing) Act, 2023
Bengal Orphanages and Widows Homes (Repealing) Act, 2023
West Bengal Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2018
West Bengal Fiscal Responsibility and Budget Management Rules, 2011
Bengal Juvenile Smoking (Repealing) Act, 2022
West Bengal Municipal (Employees Death-cum-Retiring Benefits) Rules, 2003
Gour Banga University Act, 2007
West Bengal Land Laws (Repealing) Act, 2018
Bengal Smoke-nuisances (Repealing) Act, 2018
Kolkata Metropolitan Water and Sanitation Authority (Repealing) Act, 2017
Kolkata Improvement (Repealing) Act, 2017
West Bengal Civil Service (Judicial) and the West Bengal Higher Judicial Service (Revision of Pay and Allowance) (Repeal) Act, 2003
West Bengal Prevention of Defacement of Property (Repealing) Act, 2006
Aliah University Act, 2007
Amity University Rules, 2018
Bengal Amusements Tax Act, 1922
Seacom Skills University Rules, 2018
Sister Nivedita University Rules, 2018
JIS University Rules, 2018
Brainware University Rules, 2018
West Bengal Horticultural Nurseries (Regulations) Rules, 2007
West Bengal Madrasah Service Commission Recruitment (Selection and Recommendation of persons for Appointment and Transfer to the Posts of Teacher and Non-Teaching Staff) Rules, 2023
West Bengal Public Works Contractors (Regulation and Control) (Repealing) Act, 2016
Adamas University Rules, 2018
St. Xaviers University, Kolkata Rules, 2018
University of Engineering and Management, Kolkata Rules, 2018
Neotia University Rules, 2018
Stage-Carriages (Repealing) Act, 2017
West Bengal Staff Selection Commission (Repealing) Act, 2017
West Bengal Entertainments and Luxuries (Hotels and Restaurants) Tax (Settlement of Dispute) Act, 2024
Revocation of West Bengal Incentive Schemes and Obligations in the Nature of Grants and Incentives Act, 2025
West Bengal Juvenile Justice (Care and Protection of Children) Rules, 2017
West Bengal Anand Marriages Registration Rules, 2022
West Bengal Lift, Escalator and Travelator Rules, 2022
West Bengal Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2015
West Bengal Panchayat (Panchayat Samiti and Zilla Parishad) Budget Rules, 2008
West Bengal Panchayat (Gram Panchayat Administration) Rules, 2004
West Bengal Lotteries (Regulation on Payment of Charge for Draw) Rules, 2011
West Bengal Legal Metrology (Enforcement) Rules, 2011
West Bengal Valuation Board (Valuation of Land and Buildings) Rules, 1984
West Bengal Energy Conservation Building Code, 2016
West Bengal Sponsored Public Library Management Rules, 2005
West Bengal Biological Diversity Rules, 2005
West Bengal Valuation Board (Registration of Valuer-Surveyor) Rules, 1993
Crop Loan Rules for the Short Term Co-operative Credit Structure, West Bengal, 2024
West Bengal Private Security Agencies (Regulations) Rules, 2024
West Bengal Real Estate (Regulation and Development) Rules, 2021
West Bengal Board of Madrasah Education (Recognition of unaided Madrasahs) Regulations, 2010
West Bengal Special Marriage Rules, 2010
West Bengal Waqf Rules, 2022
West Bengal Micro and Small Enterprises Facilitation Council Rules, 2016
West Bengal Commission for Protection of Child Rights Rules, 2012
West Bengal Transgender Persons (Protection of Rights) Rules, 2022
West Bengal Hindu Marriage Registration Rules, 2010
West Bengal State Council of Technical and Vocational Education and Skill Development (Transaction of Business and Finance, Accounts and Audit) Rules, 2019
West Bengal Commission for Women (Salaries, Allowances and other conditions of service of the Chairperson, the Vice-Chairperson and the Members) Rules, 1998
West Bengal State Wakf Tribunal (Procedure) Rules, 2017
West Bengal Municipal Service Commission (Terms and conditions of service of the Chairman and other Members, appointment and the function) Rules, 2022
West Bengal Commission for Women (Annual Statement of Accounts and Annual Report) Rules, 1998
West Bengal Sand (Mining, Transportation, Storage and Sale) Rules, 2021
West Bengal Consumer Protection Rules, 2022
West Bengal Correctional Services (Release on Parole) Rules, 2021
West Bengal Municipal (Duties and Responsibilities of the Executive Officer) Rules, 2018
Means of Delivery of Notice, Order or Document Rules, 2005
West Bengal Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Ombudsman and Legal Proceedings) Rules, 2021
West Bengal Consumer Protection (Salary, allowances and conditions of service of President and Members of the State Commission and District Commission) Rules, 2022
West Bengal Minor Minerals (Auction) Rules, 2016
West Bengal Finance Act, 2025
Calcutta High Court Admiralty (Jurisdiction and Settlement of Maritime Claims) Rules, 2019

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